|
ABDUL SAKOOR UMAR SAHIGARA Vs. HARACHAND DEY
|
January 4, 1972 |
|
ABHAYA CHARAN PATNAIK Vs. THE STATE OF ORISSA AND ORS.
|
October 24, 1972 |
|
ABHOYA CHARAN SAHU Vs. COMMISSIONER OF ENDOWMENTS
|
February 18, 1972 |
|
AJIB JALLY Vs. CHANDRAMANI DALAL
|
June 19, 1972 |
|
AKBAR ALI Vs. SK LOKMAN
|
October 3, 1972 |
|
AKSHAYA KUMAR PADHI Vs. STATE OF ORISSA
|
July 10, 1972 |
|
AKURA KHATEI Vs. HARIHAR PANDA
|
November 3, 1972 |
|
ANANDA CHANDRA SWAIN Vs. STATE OF ORISSA
|
September 26, 1972 |
|
ANANDA PRAKASH DEY Vs. LOKENDRANATH MAULIK
|
March 3, 1972 |
|
ASHUTOSH RATH Vs. VYSYARAJU BADAREENARYAN
|
July 20, 1972 |
|
BADHU MAJHI Vs. STATE
|
December 8, 1972 |
|
BAHYA KISAN Vs. THE STATE
|
December 1, 1972 |
|
BAIDHAR BEHERA Vs. DIBYASINGHA SAHU
|
August 17, 1972 |
|
BAIDYANATH PANI Vs. STATE OF ORISSA AND ANR.
|
January 19, 1972 |
|
BALABHADRA NISANKA AND ORS. Vs. SUKA DIBYA AND ORS.
|
January 25, 1972 |
|
BALARAM AGASTI Vs. RAMESH CHANDRA MOHANTY
|
February 14, 1972 |
|
BALARAM KHUAS Vs. STATE OF ORISSA
|
November 9, 1972 |
|
BAMADEV MISRA Vs. D C DAS
|
November 10, 1972 |
|
BANAMALI MAHAPATRA Vs. LODGING HOUSE FUND
|
April 28, 1972 |
|
BANCHA BHOL Vs. SARIA BEWA
|
February 2, 1972 |
|
BANTHU KISAN Vs. DUKHI KISANI AND ANR.
|
November 8, 1972 |
|
BARBIL WORKERS UNION Vs. UNION OF INDIA UOI
|
August 21, 1972 |
|
BASUDEV KHADANGA Vs. UNION OF INDIA
|
September 21, 1972 |
|
BATAKRUSHNA NAIK Vs. KHAGESWAR KUNDA
|
December 1, 1972 |
|
BAURI BESSOYI Vs. COMMISSIONER OF ENDOWMENTS
|
August 4, 1972 |
|
BENU MOHANTY Vs. CHAIRMAN STATE TRANSPORT AUTHORITY AND ORS.
|
July 11, 1972 |
|
BERHAMPUR CO OPERATIVE CENTRAL BANK LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
September 7, 1972 |
|
BHAGABAN CHUAN Vs. BHAGABAT CHARAN BHANJ
|
January 6, 1972 |
|
BHOPALNATH SAHU Vs. STATE
|
March 30, 1972 |
|
BINGI KURMAYYA Vs. WOONA BHIMAYYA SUBUDHI
|
November 23, 1972 |
|
BIPENDRA PRADHAN Vs. RABINDRA NARAYAN DAS
|
September 14, 1972 |
|
BIRA MALLIK Vs. CHAITAN MALLIK
|
August 22, 1972 |
|
BRAJABANDHU MOHAPATRA Vs. GOPAL CHANDRA MOHAPATRA
|
October 7, 1972 |
|
BUDHIA MANDAL Vs. RAGHU MANDAL
|
February 15, 1972 |
|
CHAITAN SAHU Vs. DWIJABAR PRADHAN AND TWO ORS.
|
October 9, 1972 |
|
CHAKRA BEHERA Vs. STATE OF ORISSA
|
November 27, 1972 |
|
CHAKRAPANI NAIK Vs. STATE
|
November 2, 1972 |
|
CHANDRAKANTA PANI Vs. KAMALALOCHAN PANI
|
August 22, 1972 |
|
CHOWDHURY G C PARIDA Vs. STATE OF ORISSA
|
April 3, 1972 |
|
COLLECTOR Vs. MAHABIR PRASAD SANTUKA
|
July 14, 1972 |
|
COLLECTOR OF CUTTACK Vs. MAYADHAR SAHU
|
September 22, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. VENILAL DWARKADAS MEHTA
|
August 1, 1972 |
|
DAYALAL N JOSHI Vs. STATE TRANSPORT AUTHORITY
|
July 20, 1972 |
|
DEBENDRANATH KAR Vs. KANHU CHARAN MOHANTY AND ORS.
|
April 17, 1972 |
|
DEBENDRANATH NANDI Vs. NATHA BHUIYAN
|
December 1, 1972 |
|
DHANI MAJHI AND 15 ORS. Vs. THE STATE
|
April 4, 1972 |
|
DHARMANANDA HARIJAN Vs. STATE OF ORISSA
|
April 7, 1972 |
|
DHARNIDHAR SAHU Vs. MANI NAHAK
|
March 31, 1972 |
|
DHOBA NAIK Vs. SABI DEI
|
December 20, 1972 |
|
DHRUBA BHOI Vs. BRUNDABATI BHOIANI
|
March 10, 1972 |
|
DIGAMBAR BHUYAN Vs. NITYANANDA SAHOO
|
July 3, 1972 |
|
DINESH CHANDRA GUHA Vs. SATCHIDANANDA MUKHERJI
|
January 4, 1972 |
|
DOMI BEWA Vs. JOGI DAS
|
July 26, 1972 |
|
DULA BEWA Vs. BALUNKI PADHAN
|
December 22, 1972 |
|
DURGA CHARAN PARIDA Vs. BASANT KUMAR PARIDA AND ORS.
|
October 24, 1972 |
|
DURIYODHAN JENA Vs. DHARAMU JENA
|
December 11, 1972 |
|
G SIMMANNA Vs. MADDU KARIANNA
|
January 4, 1972 |
|
GADADHAR BISOI Vs. STATE AND ORS.
|
November 27, 1972 |
|
GANAPATI RAM AND ORS. Vs. NARASINGHA CHARAN SAHU AND ORS.
|
February 7, 1972 |
|
GANDHARBA PATRA Vs. TARAMANI DEI AND OTHERS
|
December 8, 1972 |
|
GANESH RAM MISRA Vs. KAPILESWAR DEBATA AND ORS.
|
September 27, 1972 |
|
GANESHCHANDRA BANERJEE Vs. JANARDAN THAKUR
|
March 7, 1972 |
|
GANESHCHANDRA BANERJEE (TENANT) Vs. SRI JANARDAN JEU THAKUR BY MARFATDAR SRIDHAROBANDRA KAR (LANDLORD) AND ANR.
|
August 7, 1972 |
|
GANGADHAR CHOUDHURY Vs. SYED SAJID ALI
|
October 4, 1972 |
|
GANGADHAR MALIK AND ANR. Vs. KAHNU SETHI AND ORS.
|
October 26, 1972 |
|
GEETA DEVI AND ORS. Vs. CUTTACK MUNICIPALITY AND ORS.
|
April 24, 1972 |
|
GIRIJA PRASAD BOSE Vs. EXECUTIVE OFFICER JAJPUR MUNICIPALITY
|
April 25, 1972 |
|
GOBINDA, CHANDRA NAIK AND ORS. Vs. DAS AND NAIK AND ORS.
|
September 18, 1972 |
|
GOBINDARAM AGARWALLA Vs. STATE
|
April 17, 1972 |
|
GOKULANANDA MOHANTY Vs. THE MINISTER OF LAW, GOVERNMENT OF ORISSA AND ORS.
|
September 19, 1972 |
|
GOLAM JILANI KHAN Vs. THE STATE
|
August 10, 1972 |
|
GOPILAL AGARWAL Vs. STATE OF ORISSA
|
February 2, 1972 |
|
GOURANGA ROUT AND 23 ORS. Vs. T. JAGANATH PODHAN AND 7 ORS.
|
June 30, 1972 |
|
GOVINDA BHARATI Vs. ADHIKARI BHARATI
|
March 29, 1972 |
|
GOVINDPUR AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY AND Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES
|
November 14, 1972 |
|
GYANENDRANATH SHOME AND ORS. Vs. ANAM BHOI AND ANR.
|
June 23, 1972 |
|
HADIBANDHU MALLIK Vs. CHANDRA SEKHAR BEHERA
|
May 11, 1972 |
|
HAJI AHMED HAJI IBRAHIM Vs. HADU SUBUDHI
|
April 14, 1972 |
|
HALADHAR PANDA Vs. NISAKAR NAIK
|
October 3, 1972 |
|
HAREKRUSHNA MISRA Vs. ANANTA THAKUR
|
January 3, 1972 |
|
HARICHAND SHARMA Vs. REGIONAL TRANSPORT AUTHORITY
|
July 20, 1972 |
|
HAZI ALI MOHAMMED OSWAN AND ORS. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
April 20, 1972 |
|
HINDUSTAN STEEL LIMITED Vs. KISHORE PRASAD MOHANTY
|
September 20, 1972 |
|
HRUSHIKESH MOHAPATRA Vs. STATE OF ORISSA AND ANR.
|
November 7, 1972 |
|
ISWAR BISWAL AND ANR. Vs. APARTI MISRA AND ORS.
|
April 24, 1972 |
|
ISWAR NAIK AND ORS. Vs. SAMBARU NAIK AND ORS.
|
August 23, 1972 |
|
JAGANNATH MOHANTY Vs. CHANCHALA BEWA
|
September 22, 1972 |
|
JAGANNATH RAY Vs. STATE
|
June 19, 1972 |
|
JANARDAN KAR Vs. STATE OF ORISSA
|
January 5, 1972 |
|
JANHA BEWA Vs. ISWAR GOCHHAIT
|
January 31, 1972 |
|
JAYA MALI Vs. RAMESWAR ALIAS CHUTI GOUDA AND ANR.
|
April 12, 1972 |
|
JOYANARAYAN PANIGRAHI Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1972 |
|
K BHIMA RAJU Vs. STATE
|
February 25, 1972 |
|
KAILASH CHANDRA SAHOO Vs. S M MANJI
|
April 24, 1972 |
|
KANDHO SETHI AND ORS. Vs. KAU KALU PADHAN AND ORS.
|
April 17, 1972 |
|
KASI ROUT Vs. MAHAMMAD SALEH
|
April 3, 1972 |
|
KASINATH SAHU Vs. JAGAMOHAN NANDI
|
February 7, 1972 |
|
KASINATH SAHU Vs. POTHANI NAIK AND ORS.
|
January 25, 1972 |
|
KEDARNATH KAR Vs. SACHIDANANDA PATNAIK AND ORS.
|
December 19, 1972 |
|
KHAGESWAR ROUT Vs. STATE OF ORISSA
|
November 8, 1972 |
|
KHAGESWAR SATAPATHY Vs. GOVINDA CHANDRA NAYAK
|
July 21, 1972 |
|
KISHORE CHANDRA MISRA Vs. GENERAL MANAGER HINDUSTHAN AERONAUTICS LIMITED
|
September 13, 1972 |
|
KONCHADA LAXMINARAYAN SUBUDHI Vs. KONCHADA PADMANAV SUBUDHI
|
May 11, 1972 |
|
KOTASARTHI SENAPATI Vs. KOTINI NARAYAN MURTI & SONS AND ANOTHER
|
July 28, 1972 |
|
KOTHA VISWANATHAM Vs. SURU RAMA RAO AND ANOTHER
|
May 11, 1972 |
|
KRUPASINGHU ROUTRA Vs. PURNA CHANDRA MISRA
|
June 19, 1972 |
|
KRUSHNA CHANDRA MOHAPATRA Vs. CHAKRAKOTA JAGANNATH KHUNTIA
|
January 14, 1972 |
|
KRUSHNA CHANDRA OJHA Vs. STATE
|
March 29, 1972 |
|
KRUSHNA CHANDRA PANI Vs. BALI SAHU
|
February 14, 1972 |
|
KURTI SAHOO Vs. BHRAMARBAR SAHOO
|
June 23, 1972 |
|
LADUKISHORE DAS SRI Vs. STATE OF ORISSA
|
April 18, 1972 |
|
LAND ACQUISITION OFFICER Vs. HIRANMAYEE DEVI
|
December 19, 1972 |
|
LAXMAN DASH Vs. MADAN MOHAN ROUT AND ORS.
|
June 28, 1972 |
|
LAXMINARAYAN AGARWALA Vs. LACHMAN PRASAD AGARWALA
|
November 8, 1972 |
|
LINGARAJ JENA Vs. STATE OF ORISSA AND OTHERS
|
September 20, 1972 |
|
LOKANATH PADHAN Vs. BIRENDRA KUMAR SAHU
|
February 1, 1972 |
|
LUCHAN KISAN Vs. PUNI KISANEN
|
April 18, 1972 |
|
M K RAGHAVAN Vs. MUNICIPAL COUNCIL
|
October 24, 1972 |
|
MADANMOHAN JENA Vs. SRINATH SAMAL
|
January 4, 1972 |
|
MADHABANANDA RAY Vs. STATE OF ORISSA
|
March 17, 1972 |
|
MADHUSUDAN MISRA Vs. STATE OF ORISSA AND ORS.
|
May 4, 1972 |
|
MAHABEER PRASAD DODAKA Vs. THE STATE OF ORISSA AND ORS.
|
April 24, 1972 |
|
MAHADEB MAHAPATRA Vs. SOVA DIBYA
|
May 4, 1972 |
|
MALLI DEI Vs. KANCHAN PRAVA DEI
|
June 27, 1972 |
|
MANAGING DIRECTOR UTKAL DISTRIBUTORS PRIVATE LTD Vs. V S SARMA
|
February 7, 1972 |
|
MANIA BARIK Vs. SUKI BEWA
|
June 19, 1972 |
|
MAZDOOR SANGH TITAGHUR PAPER MILLS NO 3 Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
January 17, 1972 |
|
MIR ABDUL SOVAN Vs. RAFIKAN BIBI
|
April 6, 1972 |
|
MST. NIYAMATUNNISA BIBI Vs. SYED ABDUL MOMIN AND ANR.
|
December 11, 1972 |
|
NANAK CHAND KHANDELWALLA AND ORS. Vs. FAKIR CHAND KHENDELWALLA AND ANR.
|
March 14, 1972 |
|
NANDA MOHARANA Vs. LAKSHMAN MOHARANA
|
June 26, 1972 |
|
NARASINGHA MADALA Vs. BONDOKA NAIK AND ORS.
|
July 13, 1972 |
|
NARASINGHA PATNAIK Vs. STATE OF ORISSA
|
October 12, 1972 |
|
NARAYAN PRASAD MAITY Vs. DAITARI DAS AND ORS.
|
January 24, 1972 |
|
NATABAR SAHU Vs. GOBINDA MOHAPATRA
|
October 27, 1972 |
|
NILAP NAGA AND ORS. Vs. MALATI DEI
|
January 31, 1972 |
|
NIRMAL CHANDRA MISRA Vs. STATE OF ORISSA AND ORS.
|
November 29, 1972 |
|
NRUSINGHA PRASAD DAS Vs. STATE OF ORISSA
|
April 25, 1972 |
|
ORIENTAL FIRE AND GENL. INS. CO. LTD. Vs. BIDI AND ORS.
|
March 13, 1972 |
|
ORISSA CERAMIC INDUSTRIES LTD Vs. GENERAL SECRETARY ORISSA CERAMIC WORKERS UNION
|
March 7, 1972 |
|
ORISSA ELECTRICAL MANUFACTURE Vs. ASHIS BOSE
|
July 3, 1972 |
|
ORISSA FIBRE Vs. ORISSA STATE ELECTRICITY BOARD
|
August 17, 1972 |
|
ORISSA STATE FINANCIAL CORPORATION Vs. KALINGA TEXTILES LIMITED AND ORS.
|
September 22, 1972 |
|
ORISSA STORES Vs. ASSISTANT SALES TAX OFFICER ROURKELA
|
October 9, 1972 |
|
ORISSA TEXTILE MILLS LTD Vs. CHINTAMANI SAHU BROTHERS
|
September 27, 1972 |
|
P.N.L.DAS Vs. UNION OF INDIA AND ORS
|
September 20, 1972 |
|
PAILI NARAYAN RAO Vs. STATE OF ORISSA
|
March 7, 1972 |
|
PAPU KHAN Vs. FATIMA BABI
|
January 3, 1972 |
|
PARAMANANDA BISWAL Vs. STATE OF ORISSA AND ANOTHER
|
April 21, 1972 |
|
PARASURAM NISANK AND ANR. Vs. DURYODHAN NISANK AND ORS.
|
May 12, 1972 |
|
PARESWAR KHUNTIA AND ANR. Vs. AMARESWAR KHUNTIA AND ORS.
|
October 24, 1972 |
|
PATTA MOHAPATRANI Vs. STATE OF ORISSA
|
March 28, 1972 |
|
PEELAMEDU RAJESWARY Vs. B N MISRA
|
March 13, 1972 |
|
PITABAS PANIGRAHI ALIAS CHOUDHURY Vs. BETA SABHA SINGH
|
September 29, 1972 |
|
PRAMILA DEI Vs. SECRETARY BOARD OF SECONDARY EDUCATION ORISSA
|
March 6, 1972 |
|
PRAVAKAR ACHARYA Vs. SECRETARY, UNITED PURI NIMAPARA, CENTRAL CO-OPERATIVE BANK LTD. AND ORS.
|
February 22, 1972 |
|
PUJA SHYAM SUNDAR PANDA SAMANTA Vs. PUJA JAGANNATH PANDA SAMANTA AND ORS.
|
July 11, 1972 |
|
PUNA BEWA Vs. BABAN SAHU AND ORS.
|
January 3, 1972 |
|
PURNA CHANDRA PATNAIK Vs. KALIDAS SEN
|
January 31, 1972 |
|
PUSPARAJ AND CO Vs. COLLECTOR OF BALASORE
|
May 2, 1972 |
|
RABIRAM BHOI Vs. HARISH CHANDRA JOSHI
|
June 27, 1972 |
|
RADHAKANTA DANDASENA Vs. SUBDIVISIONAL OFFICER AND ORS.
|
August 29, 1972 |
|
RADHAKRISHNA JENA Vs. INSPECTOR OF SCHOOLS, BALASORE CIRCLE AND ORS.
|
April 17, 1972 |
|
RAGHUNATH ALTIA Vs. ARJUNO ALTIA
|
July 3, 1972 |
|
RAGHUNATH BADAPANDA Vs. ARAKHIT SAHU
|
June 26, 1972 |
|
RAHASA RAUL Vs. BIRANCHI NARAYAN PRADHAN
|
November 30, 1972 |
|
RAJ BAHADUR MATHUR Vs. UNION OF INDIA
|
February 25, 1972 |
|
RAJA SARIF Vs. HAZI SAYED MUSARAF ALI CHISTI BUKHARI
|
March 20, 1972 |
|
RAJKISHORE MODI Vs. STATE OF ORISSA
|
December 22, 1972 |
|
RAJKISHORE PANDA Vs. HARIBANDHU MAHALA
|
June 27, 1972 |
|
RAM CHANDRA BADRINARAYAN Vs. STATE OF ORISSA
|
August 22, 1972 |
|
RAMA CHANDRA PALO Vs. KALA PALO
|
January 14, 1972 |
|
RAMESH CHANDRA BARAL Vs. SETTLEMENT OFFICER, DHENKANAL
|
January 6, 1972 |
|
RATNAKAR NAIK Vs. KEDARNATH MOHAPATRA
|
March 22, 1972 |
|
RAVI TALKIES Vs. STATE OF ORISSA
|
December 1, 1972 |
|
S L GUPTA AND SONS Vs. STATE OF ORISSA
|
March 7, 1972 |
|
SADANANDA KISHAN Vs. LALIT MOHAN PATEL
|
April 26, 1972 |
|
SADHOB BHOTRA Vs. HORI BHOTRA
|
February 1, 1972 |
|
SADHU BAG Vs. STATE
|
February 14, 1972 |
|
SADHU DAS AND ORS. Vs. KRUPASINDHU DAS AND ORS.
|
February 10, 1972 |
|
SAFIQUE AHMED AND ANR. Vs. SIRAJ AHMED
|
May 11, 1972 |
|
SAFIUDDIN MD. HUSSAIN ZARIWALA Vs. BAIDHAR PANDA
|
April 12, 1972 |
|
SANATAN BINDHANI Vs. THE STATE
|
March 15, 1972 |
|
SANTAN SAHU Vs. THE PURI MUNICIPALITY THROUGH ITS EXECUTIVE OFFICER
|
July 11, 1972 |
|
SARAT CHANDRA MOHANTY Vs. CHANDRAMANI BOWA
|
March 14, 1972 |
|
SARAT KUMAR DAS Vs. THE STATE OF ORISSA AND ORS.
|
November 14, 1972 |
|
SATCHIKANTA BEHERA Vs. PRAVABATI PRADHAN
|
April 4, 1972 |
|
SATYABADI MAHANTY Vs. PADMA MAHANTIANI
|
October 25, 1972 |
|
SAYED NOORUL HAQUE AND ORS. Vs. MOHAMMED RAFI AND ORS.
|
April 7, 1972 |
|
SECONDARY BOARD OF EDUCATION ORISSA Vs. INCOME TAX OFFICER
|
January 5, 1972 |
|
SEVATI DEVI Vs. RAM PRATAP BANSAL
|
January 3, 1972 |
|
SHREE DURGA GLASS WORKS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
December 5, 1972 |
|
SHRIMATI PARBATI GOENKA Vs. GIRIDHARILAL KAWANTIA AND ORS.
|
May 29, 1972 |
|
SHYAMSUNDER DAS Vs. STATE
|
May 12, 1972 |
|
SILLA LAXMINARAYANA Vs. ARJUNA GAUDO
|
October 3, 1972 |
|
SITARAM SINGHANIA Vs. STATE OF ORISSA
|
March 29, 1972 |
|
SOBHANAPURAM MOHAN RAO Vs. TRINATH BISWALO
|
February 14, 1972 |
|
SOUTH INDIA INSURANCE CO Vs. PURNA CHANDRA MISRA
|
September 22, 1972 |
|
SRI BIHARILAL SHYAMSUNDAR Vs. SALES TAX OFFICER
|
December 8, 1972 |
|
SRIHARI ROUT AND ORS. Vs. STATE OF ORISSA
|
November 22, 1972 |
|
STATE Vs. KHITISH CHANDRA PALTA SINGH AND TWO ORS.
|
June 3, 1972 |
|
STATE Vs. MAYADHAR RANA
|
May 29, 1972 |
|
STATE Vs. SARANGADHAR BHOI
|
April 18, 1972 |
|
STATE Vs. BAIRAGI CHARAN MOHANTY
|
May 3, 1972 |
|
STATE Vs. JAGATRAM SAHU
|
June 27, 1972 |
|
STATE AT THE INSTANCE OF DEPUTY COLLECTOR GENERAL Vs. GEETA DEVI AGRAWALA
|
December 1, 1972 |
|
STATE OF ORISSA Vs. RAMA MUDULI
|
December 19, 1972 |
|
STATE OF ORISSA Vs. VIJOY LAXMI TRADING CO
|
September 29, 1972 |
|
STATE OF ORISSA Vs. NANDA SAHU AND PADAN SAHU
|
October 12, 1972 |
|
STATE OF ORISSA Vs. JOHN BHOTRA
|
July 18, 1972 |
|
STATE OF ORISSA Vs. RAMA PRADHAN
|
August 24, 1972 |
|
STATE OF ORISSA Vs. NARAHARI PRADHAN
|
August 30, 1972 |
|
STATE OF ORISSA Vs. MODERN CONSTRUCTION CO
|
March 27, 1972 |
|
STATE OF ORISSA Vs. WORKMEN OF HIRAKUD DAM PROJECT
|
March 31, 1972 |
|
STATE OF ORISSA Vs. GOLLARI DAMO
|
May 5, 1972 |
|
STATE OF ORISSA Vs. SRI GURUMURTY PATRA
|
May 8, 1972 |
|
STATE OF ORISSA Vs. SRI RAM AVATTAR AGARWALLA AND CO
|
April 25, 1972 |
|
STATE OF ORISSA Vs. DAMODAR SAHU
|
April 18, 1972 |
|
STATE OF ORISSA Vs. THAKUR SINGH MUNDA
|
April 12, 1972 |
|
SUB-COLLECTOR AND LAND ACQUISITION OFFICER Vs. MACHERLA SATYANARAYANA
|
July 17, 1972 |
|
SUBAL CHARAN JENA AND BRUNDABAN SABU Vs. STATE OF ORISSA AND ORS.
|
February 14, 1972 |
|
SUDHIR KUMAR GUPTA Vs. STATE OF ORISSA AND ORS.
|
January 4, 1972 |
|
SUPERINTENDING ENGINEER NATIONAL HIGHWAY PROJECT Vs. BAIDHAR LENKA
|
January 28, 1972 |
|
SURAJ PRASAD SAHU Vs. STATE
|
April 7, 1972 |
|
SURENDRANATH PRADHAN Vs. STATE
|
May 29, 1972 |
|
SURYAMONI SWAIN Vs. BASANTA KUMAR MOHANTY
|
December 22, 1972 |
|
SUSHANTA KUMAR CHAND Vs. SPEAKER ORISSA LEGISLATIVE ASSEMBLY
|
July 7, 1972 |
|
T. YERUKU NAIDU AND ANR. Vs. J. BASAVA RAJU
|
January 27, 1972 |
|
TABHA DEI AND ORS. Vs. DOLGOBINDA SAHU
|
January 11, 1972 |
|
TARAKANTA BHADRA Vs. BHANU CHARAN SAHU AND ORS.
|
June 27, 1972 |
|
THE ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. VANITA KALYANI AND ORS.
|
February 15, 1972 |
|
THE SAMBALPUR TRANSPORT AND TRADING COMPANY LTD. Vs. RADHA KISHAN AGARWALLA AND ORS.
|
May 2, 1972 |
|
THE STATE Vs. SK. DIJIJAN
|
March 20, 1972 |
|
THE UNION OF INDIA (UOI) AND ANR. Vs. C.L. ADHIKARI AND ORS.
|
April 4, 1972 |
|
TRIBIKRAM AND MISRA Vs. SMT. CHANDRAMANI NARAYAN SWAMY
|
January 18, 1972 |
|
TRILOCHAN DAS Vs. BHASKAR PARIDA AND 8 ORS.
|
August 8, 1972 |
|
TRINATH PARIDA Vs. SOBHA BHOLAINI
|
July 25, 1972 |
|
UDAYANATH ROUT Vs. STATE OF ORISSA
|
January 4, 1972 |
|
UDHAB CHARAN SAMAL AND 4 ORS. Vs. THE STATE
|
December 20, 1972 |
|
UNION OF INDIA (UOI) AND ANR. Vs. SADHA BEWA AND ORS.
|
June 30, 1972 |
|
UTSABA PRADHAN Vs. KANDHUNI CHOUDHURY
|
October 9, 1972 |
|
VULCAN INDUSTRIES PVT LTD Vs. REGISTRAR OF COMPANIES
|
January 12, 1972 |
|
WORKMEN UNDER THE DIRECTOR OF HEALTH SERVICES Vs. DIRECTOR OF HEALTH SERVICES
|
September 21, 1972 |
|
YULITHA HYDE Vs. STATE OF ORISSA
|
October 24, 1972 |