|
A SEDDIQUE Vs. STATE OF ORISSA
|
February 26, 1971 |
|
ACHUT KALSAI AND ANR. Vs. MADHU KALSAI
|
December 8, 1971 |
|
ADHAR MALIK Vs. KANHOO
|
October 13, 1971 |
|
AHMAD KHAN Vs. SHAIK MAIJAR
|
February 25, 1971 |
|
ALLIED DEALERS Vs. STATE OF ORISSA
|
October 14, 1971 |
|
ANADI CHARAN ROUT Vs. COLLECTOR OF CUTTACK
|
July 15, 1971 |
|
ANADI PRADHAN Vs. INSPECTOR GENERAL OF POLICE AND ORS.
|
July 9, 1971 |
|
ANANDA CHANDRA PRADHAN Vs. NILAKANTHA TRIPATHY
|
July 9, 1971 |
|
ANANDA PRAKASH DEY Vs. SOVA RAY
|
May 10, 1971 |
|
ANUPAMA MISRA Vs. BHAGABAN MISRA
|
November 1, 1971 |
|
APURBA SUNA Vs. D KOSALA
|
March 25, 1971 |
|
ASHOK KUMAR GHOSH Vs. STATE OF ORISSA AND ANOTHER
|
April 28, 1971 |
|
B BALIARSING Vs. BAMDEV MISRA
|
February 16, 1971 |
|
B. VENKATA RAO AND ORS. Vs. STATE
|
October 20, 1971 |
|
BABAJI ROUT AND ORS. Vs. RAGHUNATH JIEW AND ORS.
|
April 22, 1971 |
|
BAIRA BAIRAGI MOHANTY AND ANR. Vs. STATE
|
March 30, 1971 |
|
BAIRAGI MEKAP Vs. SRI JAGANNATH TEMPLE MANAGING COMMITTEE
|
May 14, 1971 |
|
BALAKRISHNA SAHU Vs. RADHA GOBIND DAS
|
November 19, 1971 |
|
BALARAM DAS Vs. JAYAKRUSHNA DAS
|
November 15, 1971 |
|
BALLAV PADHAN AND TWO ORS. Vs. STATE
|
April 12, 1971 |
|
BANCHHANIDHI SATPATHY Vs. GHANASHYAMA SATPATHY
|
February 5, 1971 |
|
BANSIDHAR MALIK Vs. STATE OF ORISSA
|
January 28, 1971 |
|
BARIKO BAURI Vs. SARIAMONI PANDIANI
|
April 27, 1971 |
|
BASUDEB MOHAPATRA Vs. STATE OF ORISSA
|
December 14, 1971 |
|
Basudev Sarangi Vs. Inspector of Schools
|
March 10, 1971 |
|
BHAGABAN CHANDRA BEHERA Vs. RANASAHI GRAMA PANHAYAT AND ANR.
|
July 28, 1971 |
|
BHAGABAN SAHU Vs. COLLECTOR
|
November 29, 1971 |
|
BHAGIRATH AGARWAL AND BRORS Vs. SALES TAX OFFICER GANJAM I CIRCLE
|
October 28, 1971 |
|
BHAGIRATHI ROUT Vs. GOPAL CHARAN ROUT
|
January 15, 1971 |
|
BHAGIRATHI SAHA Vs. GIFT TAX OFFICER
|
January 29, 1971 |
|
BHAGIRATHI SHAW Vs. MEMBER, BOARD OF REVENUE AND ANR.
|
April 9, 1971 |
|
BHARDIA BROTHERS Vs. UNION OF INDIA
|
November 29, 1971 |
|
BHIKARI CHARAN NAIK Vs. BHABA BEWA
|
May 6, 1971 |
|
BHIMA PADHAN Vs. PARAMANANDA SETHI
|
August 10, 1971 |
|
BHRAMARBAR SAHU AND ORS. Vs. BASUDEV DAS
|
September 2, 1971 |
|
BIJAYA KUMAR MOHANTY Vs. SARASWATI SUBUDHI AND ORS.
|
April 19, 1971 |
|
BIPIN BEHARI PANSARI Vs. ASOKA MARKETING LTD
|
July 12, 1971 |
|
BIRA JENA Vs. TAULI DEI
|
November 15, 1971 |
|
BIRABARA ROUT AND ORS. Vs. DULLABH ROUT AND ORS.
|
November 15, 1971 |
|
BISHNU CHARAN MOHAPATRA AND ANR. Vs. MSHESWAR SAHU
|
July 27, 1971 |
|
BISWANATH RANA Vs. LAXMAN RANA
|
January 19, 1971 |
|
BISWANATH SAHU Vs. STATE OF ORISSA
|
April 15, 1971 |
|
BRUNDABAN CH MOHANTY Vs. D I OF SCHOOLS
|
February 17, 1971 |
|
BRUNDABAN CHANDRA DAS Vs. STATE OF ORISSA
|
May 3, 1971 |
|
CHAITAN BARAL Vs. RATHIA PATRA
|
June 21, 1971 |
|
CHAKRADHAR MOHANTY Vs. KUMUDUNI DEI
|
April 20, 1971 |
|
CHANCHALA SINGH Vs. STATE
|
September 18, 1971 |
|
CHANDRA SEKHAR PADHI AND ORS. Vs. STATE AND ORS.
|
March 4, 1971 |
|
CHANDRA SEKHAR SAHU Vs. STATE OF ORISSA AND ORS.
|
August 30, 1971 |
|
CHANDRASEKHAR PATNAIK Vs. STATE
|
July 6, 1971 |
|
CHHINU KARE Vs. KATA KARE
|
October 20, 1971 |
|
CHIMANLAL HIRJEE Vs. STATE OF ORISSA REPRESENTED BY COLLECTOR
|
July 6, 1971 |
|
CHINARI ARJU PATRA Vs. SADI RAMAMOHAN RAY
|
August 31, 1971 |
|
CHITRANANDA PRAHARAJ Vs. DIRECTOR OF HEALTH SERVICES AND ANR.
|
March 31, 1971 |
|
COLLECTOR Vs. BRAHMANANDA NAIK
|
August 11, 1971 |
|
COLLECTOR CUTTACK Vs. PADMA CHARAN PANI
|
July 12, 1971 |
|
COLLECTOR CUTTACK Vs. RAJIB BHOL
|
July 16, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. BIJOY KUMAR DAS
|
August 25, 1971 |
|
D. BHUBANMOHAN PATNAIK AND 3 ORS. Vs. STATE
|
December 10, 1971 |
|
DAMODAR PRASAD SHARMA Vs. STATE
|
November 1, 1971 |
|
DASARATH NAIK Vs. GURA BEWA
|
January 15, 1971 |
|
DHANU MALIK SINCE DECEASED THROUGH L.RS. SAVITRI BEWA AND ORS. Vs. LAL SITANSHU SEKHAR SINGH DEO AND ANR.
|
October 14, 1971 |
|
DHRUBA CHARAN SAHU Vs. STATE OF ORISSA AND ORS.
|
March 8, 1971 |
|
DIBAKAR ACHARYA Vs. STATE OF ORISSA AND ANOTHER.
|
July 20, 1971 |
|
DIGAMBAR PRADHAN Vs. ARJUNA PRADHAN
|
December 7, 1971 |
|
DILIP KUMAR GUHS AND ORS. Vs. RAJA DHIRENDRA NARAYAN RAY AND ORS.
|
December 10, 1971 |
|
DOLAGOBINDA SAHU Vs. NITYANANDA SAHU
|
September 23, 1971 |
|
DONARDHAN DONDASENA Vs. SRIMATI TULUSA DEVI AND ANR.
|
April 2, 1971 |
|
DR. RAJENDRALAL GHOSE AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 22, 1971 |
|
DULA GANDA Vs. SENAPATI GANDA
|
February 5, 1971 |
|
DURYODHAN KHUNTIA Vs. ALI AHMED
|
May 14, 1971 |
|
FAKIR CHARAN DAS Vs. SATCHIDANANDA RAIGURU
|
April 27, 1971 |
|
G AZEEZ BASHA AND CO Vs. SALES TAX OFFICER
|
September 20, 1971 |
|
GADADHAR PANDA Vs. GANGADHAR PANDA
|
April 28, 1971 |
|
GANESH CHANDRA DASH Vs. STATE OF ORISSA AND ORS.
|
December 15, 1971 |
|
GANGADHAR PRUSTY AND ANR. Vs. BABAJI SETHI AND ORS.
|
October 12, 1971 |
|
GANGU MUNDA AND 7 ORS. Vs. THE STATE OF ORISSA
|
April 28, 1971 |
|
GOLAK CHANDRA BHADRA Vs. CHINTAMANI BHADRA
|
July 16, 1971 |
|
GOLAKH BEHARI Vs. STATE OF ORISSA
|
June 21, 1971 |
|
GOPABANDHU DAS Vs. STATE OF ORISSA
|
March 8, 1971 |
|
GOPINATH DEV REPRESENTED BY GOBIND CHANDRA DAS ADHIKARI Vs. ADDITIONAL DISTRICT MAGISTRATE AND ANR.
|
May 14, 1971 |
|
GOURANGA SI Vs. STATE
|
March 31, 1971 |
|
GURU CHARAN BEHARA Vs. ADIKANDA BEHARA
|
March 8, 1971 |
|
HARI SAHU Vs. UNION OF INDIA (UOI) REPRESENTED BY DIVISIONAL COMMERCIAL SUPERINTENDENT, SOUTHERN EASTERN RAILWAY
|
July 26, 1971 |
|
HARIHAR DAS Vs. THE I.G. OF POLICE AND ANR.
|
July 12, 1971 |
|
HARINARAYAN BOHIDAR Vs. SAMBALPUR UNIVERSITY
|
April 5, 1971 |
|
HARISANKAR GOUTAM Vs. ARJUN ORAM AND ORS.
|
July 8, 1971 |
|
HERBETUS ORAM Vs. STATE
|
March 16, 1971 |
|
HINDUSTAN GENERAL INS. SOCIETY LTD. Vs. KAUSALYA RANI DAS AND ANR.
|
October 22, 1971 |
|
HINDUSTHAN STEEL LTD Vs. AMARNATH SHARMA
|
March 8, 1971 |
|
HIRAKUD AUTOMOBILES Vs. SALES TAX OFFICER ROURKELA
|
December 2, 1971 |
|
IPPILY RAMAMURTHY Vs. KHETRA PRAJA RATNA
|
January 21, 1971 |
|
J.B. PATEL AND COMPANY Vs. STATE OF ORISSA AND ORS.
|
August 9, 1971 |
|
JAI SINGH Vs. S D O PANPOSH UDITNAGAR
|
January 12, 1971 |
|
JALADHAR KAR Vs. SADHU CHARAN KAR AND ORS.
|
March 15, 1971 |
|
JAMI BHIMARAJU Vs. KONCHADA KEDARNADHA SUBUDHI
|
January 21, 1971 |
|
JOGENDRANATH MOHANTY AND ANR. Vs. JAGANNATH MOHANTY AND ORS.
|
November 30, 1971 |
|
JOINT DIRECTOR OF AGRICULTURE ENGG Vs. BANAMBAR ROUTRAY
|
July 21, 1971 |
|
JUDHISTIR DAS Vs. EKAMRA CHAUDHURY AND ORS.
|
November 22, 1971 |
|
JUDHISTIR PALATA Vs. STATE
|
September 17, 1971 |
|
K. BHIMA RAJU Vs. THE STATE
|
January 12, 1971 |
|
K.K. RATHOR Vs. K.S. VASUDEVAN AND ANR.
|
July 9, 1971 |
|
KALI DEI Vs. BRUNDABAN MALIK
|
November 15, 1971 |
|
KALINGA OTTO P Vs. CHARANJIT KOCHHAR
|
October 7, 1971 |
|
KANDIA SAHU Vs. STATE
|
June 21, 1971 |
|
KANDRA ALIAS KANKA MAJHI Vs. THE STATE
|
June 21, 1971 |
|
KANGALI SWAIN Vs. DINABANDHU ROUT
|
February 2, 1971 |
|
KANUNGO KHAGENDRANATH DAS MOHAPATRA Vs. JADABENDRA NARAYAN PATNAIK
|
November 29, 1971 |
|
KARUNAKAR RONA Vs. GANAPATI SWAIN
|
April 27, 1971 |
|
KASHINATH SAHU Vs. DEVI
|
February 25, 1971 |
|
KHIRODNATH GOUNTIA Vs. ARJUN PANDA
|
July 12, 1971 |
|
KIRTAN SAHU AFTER HIM UMA SAHUANI Vs. THAKUR SAHU
|
December 24, 1971 |
|
KISHORI CHARAN MOHANTY Vs. STATE OF ORISSA, REPRESENTED BY THE INSPECTOR GENERAL OF REGISTRATION AND ANR.
|
February 16, 1971 |
|
KRISHNA NAIK AND ORS. Vs. STATE AND ORS.
|
February 26, 1971 |
|
KRUSHNA CHANDRA SAHU Vs. KHETRABASI PANDA AND ORS.
|
July 22, 1971 |
|
KRUSHNA SINGH Vs. STATE
|
January 27, 1971 |
|
KULWANTRAI GOAL Vs. JOHAN CHRISTIAN AND ORS.
|
December 23, 1971 |
|
LADUKISHORE PANIGRAHI Vs. THE STATE
|
September 7, 1971 |
|
LAKSHMAN MOHAPATRA Vs. STATE OF ORISSA
|
January 19, 1971 |
|
LAMBODAR PANIGRAHI Vs. STATE OF ORISSA
|
December 18, 1971 |
|
LAXMAN BHOI Vs. PIRA OJHA AND ORS.
|
July 20, 1971 |
|
LAXMIDHAR BEHERA Vs. UPENDRA BEHERA AND ORS.
|
October 7, 1971 |
|
LINGARAJ NANDA Vs. STATE OF ORISSA
|
February 9, 1971 |
|
LOKANATH NAIK AND 2 ORS. Vs. RADHASYAM SUNDAR THAKUR MARFATDAR AND 17 ORS.
|
October 20, 1971 |
|
MADAN MOHAN PANI Vs. STATE OF ORISSA
|
February 9, 1971 |
|
MADAN MOHAN SAMAL Vs. LABANI BEWA AND ORS.
|
September 13, 1971 |
|
MADAN PATI AND ORS. Vs. BIRABARA DAS AND ORS.
|
April 16, 1971 |
|
MADHAB PRASAD MISRA Vs. STATE
|
September 4, 1971 |
|
MADHABANANDA DAS Vs. STATE OF ORISSA AND OTHERS
|
June 21, 1971 |
|
MADHUSUDAN PANI Vs. UNION OF INDIA (UOI) AND ORS.
|
November 3, 1971 |
|
MAHADEV GHOSE Vs. ANTARJYAMI DAS
|
July 5, 1971 |
|
MAHANT SRINIWAS RAMANUJ DAS Vs. AGRICULTURAL INCOME TAX OFFICER
|
November 30, 1971 |
|
MAHESWAR MAHAPATRO Vs. STATE OF ORISSA
|
January 19, 1971 |
|
MALIRAM CHOWDHURY Vs. JAGANNATH MODI
|
April 27, 1971 |
|
MALLI PADHANUNI Vs. SAMBARU PODHAN
|
May 7, 1971 |
|
MANA Vs. UJAL BISI
|
May 4, 1971 |
|
MANAGEMENT OF ORISSA ROAD TRANSPORT CO. LTD. BERHAMPUR Vs. WORKMEN OF ORISSA ROAD TRANSPORT CO. LTD. BERHAMPUR AND ANOTHER. OPPOSITE PARTIES.
|
May 11, 1971 |
|
MANGARAJ Vs. ELECTION OFFICER-CUM-S D O
|
February 25, 1971 |
|
MANGULU BEHERA Vs. STATE
|
August 12, 1971 |
|
MANGULU MALIK AND ORS. Vs. STATE
|
September 6, 1971 |
|
MAYADHAR PARAMANIK Vs. THE STATE
|
April 9, 1971 |
|
MCLEOD AND COMPANY LTD. Vs. STATE OF ORISSA AND ORS.
|
April 16, 1971 |
|
MD JAFFER HAJI EBRAHIM Vs. UNION OF INDIA
|
September 24, 1971 |
|
MD. ELLAHI Vs. STATE
|
September 14, 1971 |
|
MITHUNLAL Vs. STATE
|
February 26, 1971 |
|
MURALIDHAR PATNAIK Vs. STATE OF ORISSA AND ANR.
|
September 7, 1971 |
|
MURARI CHARAN MAHAKUR Vs. STATE OF ORISSA
|
March 9, 1971 |
|
N.S. RAMAKRISHNA RAO Vs. UNION OF INDIA AND OTHERS
|
May 3, 1971 |
|
NABAGHAN NAIK Vs. SADANANDA DAS
|
November 29, 1971 |
|
NABAGHANA DAS AND ORS. Vs. SORI BEWA AND ORS.
|
March 15, 1971 |
|
NANDA SENAPATI AND 16 ORS. Vs. STATE
|
November 16, 1971 |
|
NARAYAN MISRA Vs. SURENDRANATH DAS
|
July 30, 1971 |
|
NARAYAN PRUSTI Vs. STATE
|
September 10, 1971 |
|
NARAYAN SWAIN Vs. NARENDRA KUMAR SAHU
|
April 9, 1971 |
|
NARENDRANATH TRIPATHY Vs. DIRECTOR OF PUBLIC INSTRUCTIONS SCHOOLS AND
|
February 8, 1971 |
|
NATABAR PRADHAN Vs. STATE
|
November 15, 1971 |
|
NELIRANI SARKAR Vs. PARESH CH. SARKAR
|
April 15, 1971 |
|
NILAMANI LENKA Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
January 12, 1971 |
|
NIRANJAN SAHU AND ORS. Vs. KEONJHAR MUNICIPALITY REPRESENTED BY ITS CHAIRMAN
|
July 14, 1971 |
|
NORBET KISPATTA Vs. MST TERSA KERKETA
|
February 10, 1971 |
|
NORTH ORISSA WORKERS UNION Vs. STATE OF ORISSA
|
May 13, 1971 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO Vs. KAMAL KAMINI DAS
|
November 19, 1971 |
|
PADMALOCHAN PANDA Vs. STATE OF ORISSA
|
July 27, 1971 |
|
PADMALOCHAN PANDA Vs. STATE OF ORISSA
|
July 21, 1971 |
|
PADMANAV PRADHAN Vs. STATE OF ORISSA
|
July 30, 1971 |
|
PADMANAV SINGH DEO Vs. RAJKISHORI DEVI
|
July 5, 1971 |
|
PANCHANANA NAIK Vs. BALIARSINGH NAIK
|
August 12, 1971 |
|
PENMATI DORAYA Vs. BIBHUTI RANJAN DUBEY AND ORS.
|
December 14, 1971 |
|
PITABAS PATNAIK Vs. THE MANAGING COMMITTEE, RADHASHYAM M.E. SCHOOL
|
November 1, 1971 |
|
PITEI BEWA AND 6 ORS. Vs. STATE
|
October 19, 1971 |
|
PRANAKRUSHNA PRADHAN Vs. HAREKRISHNA PRADHAN
|
July 22, 1971 |
|
PRASANNA KUMAR PRAHARAJ Vs. JAGANNATH JEW
|
April 26, 1971 |
|
PRATAP CHANDRA MOHANTY Vs. UNION OF INDIA UOI
|
April 22, 1971 |
|
R.K. DE Vs. STATE OF ORISSA
|
March 2, 1971 |
|
RABINDRA MOHAPATRA Vs. BHAGIRATHI MOHAPATRA AND 30 ORS.
|
December 7, 1971 |
|
RAGHUNATH JEW THAKUR Vs. STATE OF ORISSA AND ORS.
|
April 12, 1971 |
|
RAGHUNATH SAHU Vs. KATHIA DEVI AND ORS.
|
March 18, 1971 |
|
RAISAHAB CHANDANMULL INDRAKUMAR PRIVATE LTD Vs. STATE OF ORISSA
|
June 21, 1971 |
|
RAJA TRILOCHAN MANSINGH HARICHANDAN MOHAPATRA Vs. ARJUNA BISWAL AND ORS.
|
June 21, 1971 |
|
RAJKISHORE MOHANTY Vs. KANGALI MOHARANA
|
December 20, 1971 |
|
RAM CHAND LAKHANI Vs. SK UMAR ALI
|
January 12, 1971 |
|
RAMA CHANDRA DEO Vs. SUB-DIVISIONAL OFFICER AND
|
December 13, 1971 |
|
RAMA CHANDRA SAHU Vs. SANYASI BEHERA
|
February 15, 1971 |
|
RAMAKRISHNA ACHARYA Vs. BAURI PADHAN AND ORS.
|
July 1, 1971 |
|
RAMESH CHANDRA SAHU Vs. STATE OF ORISSA
|
March 3, 1971 |
|
REGISTRAR OF COMPANIES Vs. ROWE PAL
|
September 13, 1971 |
|
RENTA ALIAS SANKAR MAJHI ALIAS SUNDARA MAJHI Vs. THE STATE
|
April 20, 1971 |
|
S SADASIVA RAO Vs. GOVERNMENT OF ORISSA
|
February 19, 1971 |
|
S. VAIKUNTHAM Vs. REGISTRAR, ORISSA HIGH COURT, CUTTACK AND ANOTHER
|
November 1, 1971 |
|
S.F. JAQUE Vs. STATE OF ORISSA
|
May 11, 1971 |
|
SARBESWAR BISWAL Vs. STATE
|
November 9, 1971 |
|
SAVITRI DEI Vs. BHASKAR BHUYAN
|
October 26, 1971 |
|
SHANTI DEVI AGARWALLA Vs. KUSUM KUMARI SARKAR
|
September 16, 1971 |
|
SHRI RADHASHYAM MAHAPRABHU Vs. BHASKAR PADHI AND ANR.
|
September 20, 1971 |
|
SHYAM SUNDAR BEHURA Vs. BASANTA SAMAL
|
January 19, 1971 |
|
SHYAMA SUNDAR PADHI Vs. DHARNIDHAR PADHI AND ANR.
|
April 26, 1971 |
|
SIDHESWAR MOHARANA Vs. NARAYAN TRIPATHY
|
July 6, 1971 |
|
SILLA RAMULU Vs. STATE
|
January 4, 1971 |
|
SK. GARIBULLA SAH Vs. ANAM CHARAN MOHANTY AND ANR.
|
March 25, 1971 |
|
SK. RAFFIQUIDDIN Vs. SK. SAMSUDDIN AND ORS.
|
October 7, 1971 |
|
SM. GOURI DEI AND ANR. Vs. AGADHU SAHU AND ANR.
|
May 14, 1971 |
|
SMT. AJMAT BEGUM Vs. STATE OF ORISSA AND ORS.
|
December 8, 1971 |
|
SMT. BICHINI DEI Vs. DASARATHI MATAGAGSINGH AND ANR.
|
March 31, 1971 |
|
SMT. PARVATI DEVI Vs. RAGHABDAS BANERJEE
|
August 2, 1971 |
|
SRI GOURANGA SUNDAR MOHANTY Vs. DISTRICT TRANSPORT MANAGER
|
March 8, 1971 |
|
SRIMATI DEI ALIAS DAS AND ANR. Vs. BIDYADHAR PRADHAN AND ORS.
|
March 16, 1971 |
|
STATE Vs. NRUSINGHA PADHIARY AND 23 ORS.
|
March 23, 1971 |
|
STATE Vs. RAJA PARIDA
|
May 14, 1971 |
|
STATE Vs. NARAYAN PADHAN AND ORS.
|
July 26, 1971 |
|
STATE Vs. RAJENDRA SINGH
|
May 12, 1971 |
|
STATE OF ORISSA Vs. DAMODAR PENTIA AND GORA PENTIA
|
April 30, 1971 |
|
STATE OF ORISSA Vs. SARAT CHANDRA PANIGRAHI
|
June 21, 1971 |
|
STATE OF ORISSA Vs. GOVIND CHAUDHURY
|
April 15, 1971 |
|
STATE OF ORISSA Vs. UNION OF INDIA
|
April 16, 1971 |
|
STATE OF ORISSA Vs. BIBHUTI BHUSAN SINGH
|
July 27, 1971 |
|
STATE OF ORISSA Vs. MEMBER SALES TAX TRIBUNAL
|
August 19, 1971 |
|
STATE OF ORISSA AND ANR. Vs. GOVINDA CHOUDHURY
|
July 22, 1971 |
|
STATE OF ORISSA AND ANR. Vs. INDUPALI BABAJI
|
September 9, 1971 |
|
SUBODH KR BEURIA Vs. BHAIRAB CH MOHANTY
|
November 1, 1971 |
|
SUDARSAN SWAIN Vs. JAGANNATH ROUTH
|
August 2, 1971 |
|
SUDARSHAN SHAHA Vs. EXECUTIVE OFFICER, CUTTACK MUNICIPALITY AND ANR.
|
May 14, 1971 |
|
SUDHA DIBYA Vs. SWAPNESWAR DEB
|
November 9, 1971 |
|
SUDHIR CH DAS Vs. STATE OF ORISSA
|
February 12, 1971 |
|
SULEI BEWA Vs. GURUBARI RANA
|
January 29, 1971 |
|
SURENDRA KR ROUT Vs. STATE OF ORISSA
|
February 25, 1971 |
|
SUSHIL CHANDRA PALIT Vs. DHANI BEHERA AND ORS.
|
August 10, 1971 |
|
SUSILA DEI Vs. MADHUSUDAN KISAN
|
January 19, 1971 |
|
TEPPALA LAKSHMINARAYANA Vs. STATE OF ORISSA
|
April 27, 1971 |
|
THE STATE Vs. TRIBIKRAM BOHIDAR
|
May 13, 1971 |
|
THE STATE Vs. BHIMA PATRA
|
June 21, 1971 |
|
THE STATE Vs. NARASINGHA KHUNTIA
|
April 2, 1971 |
|
THE STATE Vs. KHIRA SAHU
|
April 19, 1971 |
|
THE STATE OF ORISSA Vs. PRAVAKAR SARANGI
|
April 19, 1971 |
|
TRILOCHAN Vs. BAMADEV PRADHAN
|
September 24, 1971 |
|
TRILOCHAN MABAKUL Vs. UTKAL UNIVERSITY
|
April 23, 1971 |
|
UCHAB CHANDRA DAS Vs. KHIROD CH DAS
|
December 3, 1971 |
|
UDAYANATH PADHAN AND ANR. Vs. DAITARI MAHARANA AND ANR.
|
October 15, 1971 |
|
UJALI PADHANI Vs. RUSHI PATRA AND ORS.
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November 15, 1971 |
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UNION OF INDIA Vs. SALES TAX OFFICER BALASORE CIRCLE
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March 22, 1971 |
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UPENDRA DAS Vs. KRUSHNA SAHU
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May 11, 1971 |
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UTTARESWARI RICE MILLS Vs. SALES TAX OFFICER INTELLIGENCE WING VIGILANCE B BERHAMPUR
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February 24, 1971 |
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