|
A GUNNA RAO Vs. TARA BEHARANI
|
May 7, 1970 |
|
A.C. PARIJA AND ANR. Vs. SECRETARY IN CHARGE OF THE GENERAL P.W.D. OF THE UNION OF INDIA (UOI) AND ORS.
|
February 5, 1970 |
|
AJODHYA PRASAD SHAW Vs. STATE OF ORISSA
|
May 15, 1970 |
|
ALEKH DUTTA Vs. KHETRAMOHAN SAHU
|
April 1, 1970 |
|
ALEKHA MANTRI Vs. JAGABANDHU MANTRI
|
April 1, 1970 |
|
ALGURAM HARINARAYAN RAM Vs. ASSISTANT COMMISSIONER OF SALES TAX CUTTACK RANGE
|
March 30, 1970 |
|
AMILAL AGRAWALLA Vs. COMMISSIONER OF INCOME TAX
|
May 8, 1970 |
|
ANAM PADHAN Vs. STATE
|
January 20, 1970 |
|
ANTANYAMI NAYAK Vs. KULAMANI BEHERA
|
September 16, 1970 |
|
AVIRAM PANI AND ORS. Vs. STATE
|
September 3, 1970 |
|
AYULYA CHARAN DAS AND 13 ORS. Vs. ADITYA PRASAD AND ANR.
|
December 8, 1970 |
|
B.N. SHARMA Vs. STATE
|
January 21, 1970 |
|
BABAJI SAHU AND ORS. Vs. DHARANIDHAR BARIK AND ORS.
|
December 9, 1970 |
|
BAIJNATH CHHAPOLIA Vs. CUTTACK MUNICIPALITY
|
December 24, 1970 |
|
BAIKUNTHA NATH SWAIN Vs. SURENDRANATH NAIK AND ANR.
|
December 18, 1970 |
|
BALABHAGAS HYULASCHAND Vs. STATE OF ORISSA
|
April 22, 1970 |
|
BALMAKUNDA SINGH RAI Vs. CHITRABHANU SINGH RAI
|
January 20, 1970 |
|
BANO BIBI Vs. ORISSA BOARD OF WAKFS AND ORS.
|
December 9, 1970 |
|
BANSHIDHAR PANDA AND ANR. Vs. STATE OF ORISSA
|
November 10, 1970 |
|
BANSIDHAR MATI Vs. STATE
|
June 22, 1970 |
|
BASANTA KUMAR RAJA Vs. MARKANDA PRADHAN AND ORS.
|
December 15, 1970 |
|
BASANTA MISRA Vs. LAXMI ALIAS JAGYASANI MISRANI
|
November 24, 1970 |
|
BAULI PANIGRAHI Vs. HARI PANIGRAHI
|
January 19, 1970 |
|
BELPAHAR REFRACTORIES LTD Vs. STATE OF ORISSA
|
March 3, 1970 |
|
BERHAMPUR SILK WEAVERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF ORISSA
|
July 8, 1970 |
|
BHABAGRAHI MISRA Vs. MANGOVINDA MOHARANA
|
September 1, 1970 |
|
BHADRA KUA AND ORS. Vs. SATRUGHNA ATI
|
November 6, 1970 |
|
BHAGAWAN STORE Vs. COMMISSIONER OF SALES TAX ORISSA
|
March 3, 1970 |
|
BHERODHAN JETHMAL PRIVATE LTD Vs. STATE OF ORISSA
|
March 10, 1970 |
|
BHIKARI CHARAN PADHI Vs. JUDHISTRY GOUD AND 12 ORS.
|
March 18, 1970 |
|
BHIM SINGH Vs. RATNAKAR SINGH
|
August 11, 1970 |
|
BHIMARAJ ONKARMAL FIRM AND ANR. Vs. SATYNARAYAN SATPATHY AND ORS.
|
March 18, 1970 |
|
BHIMO MOHARANA Vs. MOHAN MOHARANA
|
June 23, 1970 |
|
BHUBANANANDA PANDA Vs. JAIPUR MUNICIPALITY
|
April 27, 1970 |
|
BIBHUTIBHUSAN MUKHERJEE Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.
|
December 4, 1970 |
|
BIJOY KUMAR MODI Vs. THE R.T.O.
|
November 11, 1970 |
|
BINAPANI DEI Vs. STATE OF ORISSA
|
November 3, 1970 |
|
BIRAJA PRASAD RAY Vs. STATE OF ORISSA
|
April 1, 1970 |
|
BIRANCHI GOUR Vs. SUBHAGI DEI
|
November 14, 1970 |
|
BISRA LIMESTONE COMPANY LTD Vs. SALES TAX OFFICER ROURKELA CIRCLE UDITNAGAR
|
April 3, 1970 |
|
CHANDAN BILASINI DASI Vs. SK HANIF MAHAMMAD
|
February 2, 1970 |
|
CHINI @ CHAIN MAHANTI Vs. RAM CHANDRA BEJ AND ANR.
|
March 25, 1970 |
|
CHITTARANJAN PRADHAN Vs. DIRECTOR OF INDUSTRIES, ORISSA AND OTHERS
|
December 7, 1970 |
|
COMMISSIONER OF WEALTH TAX Vs. VYSYARAJU BADREENARAYANAMOORTHY RAJU
|
April 30, 1970 |
|
DAITARI PRASAD NAIK Vs. UMAKANTA NAYAK
|
February 11, 1970 |
|
DAMAI SAMAL AND TWO ORS. Vs. ABHOYA CH. MOHANTY
|
March 26, 1970 |
|
DAMODAR HANSRAJ Vs. INCOME TAX OFFICER
|
March 24, 1970 |
|
DATTARAM JAGANNATH Vs. STATE OF ORISSA
|
February 4, 1970 |
|
DAYANIDHI SINGH Vs. RUKMANI DEI
|
February 16, 1970 |
|
DEBRAJ ROUL AND 6 ORS. Vs. BRUNDABAN NAYAK
|
December 9, 1970 |
|
DHANESWAS SATHUA MOHAPATRA AND 2 ORS. Vs. CHAMPA BEWA
|
April 9, 1970 |
|
DHOBA DAS Vs. GURUCHARAN UTTAR SINGH MOHAPATRA
|
December 22, 1970 |
|
DHOBANI DEI Vs. LINGARAJ BHUYAN
|
November 10, 1970 |
|
DINABANDHU SETHI Vs. CHINTAMONI SAHU
|
November 20, 1970 |
|
DISTRICT JUDGE PURI Vs. STATE
|
August 26, 1970 |
|
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA CUTTACK Vs. SANAKA SUNDARI SEN
|
August 26, 1970 |
|
DR HAREKRUSHNA MAHTAB Vs. CHIEF MINISTER OF ORISSA
|
September 23, 1970 |
|
DR. JAGANNATH CHOUDHURY AND 2 ORS. Vs. THE RETURNING OFFICER-CUM-SECRETARY, ORISSA STATE BOARD OF HOMEOPATHIC MEDICINE AND ORS.
|
October 27, 1970 |
|
DR. RAMANATH MISRA Vs. STATE OF ORISSA AND ORS.
|
January 8, 1970 |
|
DULAL CHAND PRAMANICK Vs. COMMISSIONER OF INCOME TAX ORISSA
|
September 1, 1970 |
|
ELIAJAR BAGH Vs. DAYANIDHI GONDA
|
June 22, 1970 |
|
EMPLOYEES OF STATE TRANSPORT SERVICE AND OF ORISSA Vs. GOVERNMENT OF ORISSA
|
October 27, 1970 |
|
FAKIRA SAHU AND 6 ORS. Vs. THE STATE
|
January 30, 1970 |
|
G. RANGARAO Vs. STATE OF ORISSA AND ANOTHER
|
May 15, 1970 |
|
GADADHAR MOHAPATRA Vs. PUNA BEWA
|
February 18, 1970 |
|
GAJARAJ SAHU Vs. STATE OF ORISSA
|
February 13, 1970 |
|
GANESH CHANDRA PRADHAN Vs. RUKMANI MOHANTY
|
March 31, 1970 |
|
GANESH DAS Vs. JAGABANDHU PRUSTI AND ORS.
|
December 4, 1970 |
|
GANI JENA AND 5 ORS. Vs. NANDA BISWAL
|
October 23, 1970 |
|
GEETA MISHRA Vs. UTKAL UNIVERSITY REPRESENTED
|
September 8, 1970 |
|
GENERAL MANAGER SOUTH EASTERN RAILWAY Vs. ISWARLAL PURUSOTTAM
|
January 6, 1970 |
|
GHANASHYAM DAS AGARWALLA Vs. BINOY KRUSHNA ROY AND ORS.
|
October 19, 1970 |
|
GHASILAL AGARWALLA Vs. STATE OF ORISSA
|
February 26, 1970 |
|
GILL BROTHERS Vs. STATE OF ORISSA
|
March 12, 1970 |
|
GOBINDA PARIDA Vs. CHAKRADHARA ROUTRAY
|
January 12, 1970 |
|
GOKHANI BEWA Vs. GAYADHAR DAS AND ORS.
|
December 15, 1970 |
|
GOLAK BEHARI CHHOTRAI Vs. HARIHAR JENA AND ORS.
|
January 20, 1970 |
|
GOPABANDHU TYPE FOUNDRY Vs. STATE OF ORISSA, REPRESENTED BY THE COMMISSIONER, SALES TAX
|
March 1, 1970 |
|
GOURANGA DORA Vs. THE STATE
|
December 24, 1970 |
|
GOURISHANKAR Vs. CERTIFICATE OFFICER BHADRAK
|
September 8, 1970 |
|
GOVIND CHOUDHURY AND SONS Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1970 |
|
GURU CHARAN JENA Vs. SATYANARAYAN JEW THAKUR
|
January 9, 1970 |
|
GURUBARI LENKA Vs. DULANI THAKURANI
|
October 21, 1970 |
|
HADU GOUDO Vs. DAYANIDHI SAHU
|
January 13, 1970 |
|
HADUBANDHU SINGH Vs. SUDHAKAR PAIKARA
|
January 2, 1970 |
|
HAJARI JENA AND ORS. Vs. HAJARI MAHARANA AND ORS.
|
September 2, 1970 |
|
HAJI SHAIK HYDER ALI Vs. STATE
|
August 26, 1970 |
|
HAREKRISHNA PATRA Vs. BANAMALI ROUL
|
July 31, 1970 |
|
HARIHAR DAS Vs. LAKANATH SAHU
|
October 3, 1970 |
|
HEMANTA KUMAR DAS Vs. LILABATI BEWA
|
February 18, 1970 |
|
HINDUSTAN STEEL LIMITED Vs. ADDITIONAL COMMISSIONER OF SALES TAX
|
February 17, 1970 |
|
HRUSHI SAHU Vs. THE STATE OF ORISSA AND ANR.
|
December 15, 1970 |
|
INDRA MAHAKUD Vs. MUSAMAT ASMATI AND ORS.
|
November 30, 1970 |
|
J M AKBAR AHAD Vs. STATE OF ORISSA
|
July 2, 1970 |
|
J. PADMALOCHAN CHOUDHURY Vs. NIRAKAR PATEL
|
February 11, 1970 |
|
JAGABANDHU ROUL Vs. STATE OF ORISSA
|
March 12, 1970 |
|
JAGABANDHU SAHU Vs. BIPIN JENA
|
September 1, 1970 |
|
JAGABANDHU SAHU AND ORS. Vs. GIRIDHARI SWAIN AND ORS.
|
June 22, 1970 |
|
JAGANNATH MOHANTY Vs. UCHHABA JENA
|
February 4, 1970 |
|
JAGANNATH SAHU Vs. REGIONAL TRANSPORT AUTHORITY
|
February 13, 1970 |
|
JALADHAR SAMAL Vs. MALATI DEI
|
July 30, 1970 |
|
JITENDRA BARAI Vs. CHAIRMAN REGIONAL TRANSPORT AUTHORITY BOLONGIR
|
May 8, 1970 |
|
JODHISTIR PRUSTY Vs. KOSHAL TRANSPORT TRADING AND CO.
|
November 27, 1970 |
|
K C NANDA Vs. CERTIFICATE OFFICER
|
July 20, 1970 |
|
KALYAN KUMAR MOHANTY Vs. THE S.D.O. AND ANR.
|
April 13, 1970 |
|
KANDURI NAIK Vs. SAPANI NAIK
|
October 22, 1970 |
|
KANHU CHARAN DAS Vs. STATE OF ORISSA
|
March 4, 1970 |
|
KANHU CHARAN PRUSTY Vs. SARAT KUMAR MOHAPATRA
|
July 14, 1970 |
|
KANIRAM BAGARTI Vs. EXECUTIVE OFFICER, SAMBALPUR MUNICIPALITY
|
January 20, 1970 |
|
KARNAM VENKANNA Vs. AGADHU SAHU AND ORS.
|
December 3, 1970 |
|
KASINADHA SAHU Vs. G GURUNADHA RAO
|
February 2, 1970 |
|
KELU CHARAN PRADHAN AND ORS. Vs. MANI RAM
|
December 8, 1970 |
|
KELUNI DEI Vs. KANHEI SAHU
|
December 24, 1970 |
|
KESHRICHAND PUSHRAJ Vs. COMMISSIONER OF SALES TAX, ORISSA,
|
March 31, 1970 |
|
KIRLOSKAR BROTHERS LTD Vs. SALES TAX OFFICER CUTTACK I EAST CIRCLE
|
March 27, 1970 |
|
KISHORELAL GUPTA Vs. DEVILAL KALWAR ALIAS GOWALLA
|
September 21, 1970 |
|
KRISHNA CHANDRA NAIK Vs. SK MAKBUL
|
January 9, 1970 |
|
KRISHNA PRASAD BOSE AND ORS. Vs. EXECUTIVE OFFICER, JIJPUR MUNICIPALITY AND ANR.
|
January 6, 1970 |
|
KRUSHAN BHUYAN AND ORS. Vs. GURUBARI NAIK
|
December 8, 1970 |
|
KRUSHNA CHANDRA Vs. HEMAMANI BISWAL
|
August 27, 1970 |
|
KRUSHNA CHANDRA BADAPANDA Vs. ISWAR KARAN AND ORS.
|
October 26, 1970 |
|
KRUSHNA CHANDRA PATNAIK Vs. RAMJILAL AGARWALLA
|
August 11, 1970 |
|
KUBER PADHAN Vs. CHATURBHUJA KUAR
|
January 19, 1970 |
|
L K JOSHI AND CO Vs. COMMISSIONER OF SALES TAX ORISSA
|
February 12, 1970 |
|
LALCHETTY MAHALAKSHMI Vs. DEVALA NAGAMANI
|
February 27, 1970 |
|
LAND ACQUISITION OFFICER KALAHANDI Vs. RAHIN RAJ
|
August 24, 1970 |
|
LINGARAJ PATNAIK Vs. DISTRICT JUDGE OF CUTTACK AND ORS.
|
December 15, 1970 |
|
LOKANATH BEHERA Vs. THE STATE OF ORISSA THROUGH SECRETARY, C.D. AND
|
September 3, 1970 |
|
MADHU SUDAN SENAPATI Vs. STATE
|
March 10, 1970 |
|
MAHADEB PRASAD GANESH NARAYAN Vs. STATE OF ORISSA
|
March 25, 1970 |
|
MAHESWAR NANDA Vs. SRI RAGHUNATH JEW THAKUR
|
March 2, 1970 |
|
MAKAR ROUT Vs. PRANA KRUSHNA ROUT AND ORS.
|
December 15, 1970 |
|
MAMCHAND MULCHAND AND ORS. Vs. BARGARH REGULATED MARKET COMMITTEE AND ANR.
|
October 25, 1970 |
|
MANDALAPU SUNDAR NARAYAN Vs. V V CHENULU
|
January 5, 1970 |
|
MENA PRADHAN Vs. PRAHALLAD DANTA
|
November 23, 1970 |
|
MOTILAL SANWARMAL Vs. STATE OF ORISSA
|
March 2, 1970 |
|
MST. KAMALA NANDIANI Vs. RAGHUNATH SANDHA AND ORS.
|
August 26, 1970 |
|
MULSANKAR OJHA Vs. BHAGABAN MISRA
|
February 3, 1970 |
|
MURALIMOHAN PRABHUDAYAL Vs. STATE OF ORISSA
|
February 3, 1970 |
|
NABAGHAN SAHU Vs. ELECTION OFFICER MUKUNDAPUR GRAMA PANCHAYAT
|
December 1, 1970 |
|
NALAM JAGGARAO AND ORS. Vs. BERHAMPUR MUNICIPALITY
|
August 25, 1970 |
|
NATABAR MOHANTY Vs. STATE OF ORISSA
|
March 27, 1970 |
|
NAZIR MAHAMMAD Vs. JAMILA BIBI
|
August 28, 1970 |
|
NETRANANDA BARIK Vs. STATE OF ORISSA
|
February 13, 1970 |
|
NILA DEI AND ANR. Vs. BAISHNAB CHARAN PARIDA AND ORS.
|
November 3, 1970 |
|
NISAMANI DEI Vs. REGIONAL TRANSPORT OFFICER
|
December 8, 1970 |
|
NITYANANDA PANIGRAHI Vs. BASUDEB PATRA
|
February 13, 1970 |
|
NOTIFIED AREA COUNCIL, THROUGH ITS EXECUTIVE OFFICER Vs. L.N. MISRO
|
April 3, 1970 |
|
OBEROI PALM BEACH HOTEL P LTD Vs. STATE OF ORISSA
|
March 24, 1970 |
|
OFFICIAL LIQUIDATOR PURI BANK LTD Vs. TITAGHUR PAPER MILLS
|
January 19, 1970 |
|
OM PRAKASH CHOUBEY AND ORS. Vs. STATE OF ORISSA AND ORS.
|
February 3, 1970 |
|
ORISSA CO-OPERATIVE INS. SOCIETY LTD. Vs. BHAGABAN SAHU AND ORS.
|
September 17, 1970 |
|
P R TATA AND CO Vs. SALES TAX OFFICER KORAPUT I CIRCLE
|
April 8, 1970 |
|
P. SURYA PRAKASH RAO Vs. STATE OF ORISSA AND ANR.
|
December 4, 1970 |
|
PAHALI PANDA Vs. NIRANJAN KAR AND ORS.
|
December 21, 1970 |
|
PANCHABATI RAMACHANDRA Vs. SATYABHAMA DEVI
|
April 21, 1970 |
|
PARAMANANDA SAHU Vs. BABU SAHU AND ORS.
|
July 23, 1970 |
|
PARBATI DEI Vs. MARKANDA BEHERA AND ORS.
|
September 1, 1970 |
|
PARIKHITA JENA AND 2 ORS. Vs. STATE
|
February 6, 1970 |
|
PARIKHITA MOHAPATRA Vs. SITA DEI
|
June 22, 1970 |
|
PATI SOURA AND ANR. Vs. STATE
|
January 29, 1970 |
|
PITAMBAR MOHAPATRA Vs. NILAMBAR SAHU
|
February 13, 1970 |
|
POPATLAL DEVRAM Vs. COMMISSIONER OF INCOME TAX
|
February 16, 1970 |
|
PRAFULLA KUMAR DUTTA Vs. STATE OF ORISSA
|
June 22, 1970 |
|
PRIYANATH MOHANTY Vs. INDUMATI BEWA
|
August 24, 1970 |
|
PURNA CHANDRA BHANJ OF JURKA Vs. RAM CHANDRA BHANJ AND ORS.
|
March 12, 1970 |
|
RADHA MOHAN DAS Vs. MURALI BEHERA
|
November 19, 1970 |
|
RADHAKRUSHNA CHOUDHURY Vs. RADHAKRUSHNA MOHAPRABHU
|
October 27, 1970 |
|
RADHAMOHAN DEB THROUGH MARFATDAR K.C. JAGADEB RAY Vs. CHANDRASEKHAR MOHAPATRA AND ANR.
|
July 14, 1970 |
|
RADHAMONI DEI Vs. JUDHISTIRA PRADHAN
|
December 4, 1970 |
|
RAGHU MALLIK AND ANR. Vs. STATE
|
November 18, 1970 |
|
RAGHUNATH SAMAL AND ORS. Vs. MULI SAHU
|
January 5, 1970 |
|
RAHASBEHARI SAHU Vs. UMAKANTA SAHU AND ORS.
|
January 5, 1970 |
|
RAJENDRA PATEL AND ORS. Vs. GHANASHYAM PATEL AND ORS.
|
January 14, 1970 |
|
RAJKISHORE JENA Vs. RAJA ALIAS KALASI SAHU
|
September 7, 1970 |
|
RAMAKRUSHNA PARAMGURU Vs. MRUTYUNJAYA DAS AND ORS.
|
November 12, 1970 |
|
RAMCHANDRA RAMNIVAS Vs. STATE OF ORISSA
|
February 3, 1970 |
|
RAMCHANDRA RAMNIWAS Vs. STATE OF ORISSA
|
February 27, 1970 |
|
RAMKISHORE DAS GOSWAMI Vs. ANANTARAM DAS GOSWAMI
|
January 6, 1970 |
|
RAMNATH PANDA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
December 17, 1970 |
|
RAO AND SONS Vs. CHANDRAMONI DEI
|
January 20, 1970 |
|
SAILENDRA KUMAR PATNAIK Vs. STATE OF ORISSA
|
November 12, 1970 |
|
SAKUNTALA DASI Vs. KUSUM KUMARI SARKAR
|
February 18, 1970 |
|
SAMA KISHORE DAS AND ANR. Vs. RAJ KISHORE DAS
|
October 19, 1970 |
|
SAMBHU DAS Vs. STATE
|
June 22, 1970 |
|
SANATAN SAHU Vs. RAGHUNATH KAR
|
January 6, 1970 |
|
SARAT CHANDRA SAHU Vs. GURU DEHURY AND ORS.
|
November 4, 1970 |
|
SARAT CHANDRA TRIPATHY Vs. HIRANBALA DEBI
|
February 5, 1970 |
|
SHAMSUDDIN AKBAR KHAN AND CO Vs. STATE OF ORISSA
|
February 2, 1970 |
|
SHIVARATAN INDERCHAND MUNDRA Vs. COMMISSIONER OF SALES TAX
|
April 6, 1970 |
|
SHRI PRAHALLAD MALLICK Vs. SHRI ASOK DAS
|
November 10, 1970 |
|
SHYAM SUNDER CHOUDHURY AND ANR. Vs. BISWANATH CHOUDHURY
|
April 10, 1970 |
|
SIBA PRASAD MAHARANA Vs. BISHNU MAHARANA AND ANR.
|
September 8, 1970 |
|
SIMADRI NANDA Vs. THE STATE
|
April 15, 1970 |
|
SIMHADRI NARASINGH PRUSTY Vs. COMMISSIONER OF INCOME TAX
|
March 5, 1970 |
|
SINCLAIR MURRAY AND COMPANY PVT LTD Vs. STATE OF ORISSA
|
February 3, 1970 |
|
SITARAM DORA AND ANR. Vs. V. KRISHNA RAO DORA AND ORS.
|
January 5, 1970 |
|
SK. AMINOOL ISLAM AND ANR. Vs. DAYANIDHI KHADIRATNA
|
July 30, 1970 |
|
SK. JANU MAHAMMAD Vs. AYASA BIBI
|
November 16, 1970 |
|
SRIDHAR JENA Vs. THE STATE
|
August 27, 1970 |
|
SRIMATI A. KAMESWASAMMA Vs. STATE OF ORISSA AND ANR.
|
May 6, 1970 |
|
SRIMATI SARASWATI DEI Vs. SRI PHANIDRA NATH MAHAPATRA AND ANR.
|
April 23, 1970 |
|
SRINARAYAN TRADERS Vs. STATE OF ORISSA
|
March 27, 1970 |
|
SRINIBAS SUNDER DAS Vs. LAND ACQUISITION COLLECTOR
|
January 20, 1970 |
|
STATE Vs. JAGANNATH SWAIN
|
January 13, 1970 |
|
STATE Vs. RAJKISHORE PANDA
|
February 27, 1970 |
|
STATE Vs. ANIRUDHA HARIJAN
|
November 3, 1970 |
|
STATE Vs. DURGA PRASAD AGARWALLA
|
February 11, 1970 |
|
STATE OF ORISSA Vs. INDUSTRY AND COMMERCE ENTERPRISERS P LTD
|
December 11, 1970 |
|
STATE OF ORISSA Vs. BAMADEB PANIGRAHI
|
August 20, 1970 |
|
STATE OF ORISSA Vs. D N JOSHI
|
March 27, 1970 |
|
STATE OF ORISSA Vs. HAREKRISHNA DAS MADHAVJI AND CO
|
February 3, 1970 |
|
STATE OF ORISSA Vs. RAMANATH PANDA
|
February 12, 1970 |
|
STATE OF ORISSA Vs. JAIKRISHNA RATHI
|
February 4, 1970 |
|
STATE OF ORISSA Vs. ORISSA POLISH WORKS
|
February 13, 1970 |
|
STATE OF ORISSA Vs. BAJI BEHARI GURU
|
May 15, 1970 |
|
STATE OF ORISSA Vs. GOURA CHANDRA BARIK
|
December 15, 1970 |
|
SUBA BEWA Vs. GAURANGA CHANDRA SWAIN
|
August 11, 1970 |
|
SUBHASH CHANDRA GHOSH Vs. STATE OF ORISSA
|
February 9, 1970 |
|
SUBNA BAI PATRA Vs. R V VENKATACHALAM IYER
|
April 20, 1970 |
|
SUDARSAN PANDA Vs. REGISTERING AUTHORITY GANJAM
|
September 2, 1970 |
|
SUKHA DEV NAHAKO AND ANR. Vs. MAHANT SRI GOPAL DAS
|
January 12, 1970 |
|
SURENDRANATH MOHANTY Vs. HARIHAR DAS
|
January 27, 1970 |
|
SURUJA DEI AND ANR. Vs. CHANDRAMANI SAHU
|
August 7, 1970 |
|
THE COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS Vs. BAMAN MOHAPATRA AND AFTER HIM PARAMANANDA MOHAPATRA AND ORS.,
|
March 10, 1970 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. SRIKANTA GHOSH AND ANR.
|
October 27, 1970 |
|
UDAYA SWAIN Vs. SATYA SWAINANI
|
November 17, 1970 |
|
UMA BEWA AND ORS. Vs. PADMANAV SAHU AND ANR.
|
April 17, 1970 |
|
UNION OF INDIA Vs. MAHHAMMAD JAFAR HAJI IBRAHIM
|
August 17, 1970 |
|
VIJAYA LAKSHMI STORES Vs. STATE OF ORISSA
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March 10, 1970 |
LOGIN