|
ACHUTANANDA PUROHIT AND ORS. Vs. STATE OF ORISSA
|
April 10, 1969 |
|
ADWAIT PRASAD NAIK Vs. STATE
|
July 18, 1969 |
|
AGASTI MAHANANDA Vs. RAMAPRASAD PADHI
|
March 27, 1969 |
|
AINTHA SWAIN Vs. NILAKANTHA BISWAL
|
March 21, 1969 |
|
AMRIK SINGH Vs. STATE OF ORISSA
|
August 19, 1969 |
|
ANADI CHARAN DAS Vs. THE STATE OF ORISSA AND ORS.
|
July 17, 1969 |
|
ANANDA PRASAD RAY Vs. STATE OF ORISSA
|
March 25, 1969 |
|
ANIL CHANDRA MITRA Vs. STATE OF ORISSA
|
August 6, 1969 |
|
ARAKHITA PANDA Vs. ANANDA PANDA AND 3 ORS.
|
April 25, 1969 |
|
ARJUN PRADHAN Vs. THE REVENUE DIVISIONAL COMMISSIONER, SOUTHERN DIVISION AND ANR.
|
November 18, 1969 |
|
ARJUNO GOUDO Vs. STATE
|
March 17, 1969 |
|
AUDDY AND CO Vs. STATE OF ORISSA
|
July 8, 1969 |
|
AYODHYA PRASAD SINGH Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
August 28, 1969 |
|
BABAJI CHARAN MOHAPATRA AND ORS. Vs. STATE OF ORISSA
|
February 17, 1969 |
|
BADREENARAYANAMOORTI RAJU V Vs. COMMISSIONER OF WEALTH TAX
|
June 24, 1969 |
|
BAIDHAR DAS Vs. STATE
|
August 13, 1969 |
|
BAIDYANATH SHARMA Vs. SABITRIBALA MITRA AND ORS.
|
March 24, 1969 |
|
BAIRAGI ROUT Vs. BRAHMANANDA DAS
|
August 28, 1969 |
|
BAJRANGALAL SINGHANIA AND ANR. Vs. STATE AND ORS.
|
March 7, 1969 |
|
BALA BARIHA Vs. KATHU BARIHA
|
July 14, 1969 |
|
BALARAM TRIPATHY Vs. HEMALATA DIBYA
|
March 11, 1969 |
|
BALASORE MOTOR ASSOCIATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 18, 1969 |
|
BALASORE MUNICIPALITY Vs. STATE OF ORISSA
|
August 5, 1969 |
|
BALI PARIDA Vs. NIRA PARIDA
|
September 5, 1969 |
|
BALMUKUND ORIYA Vs. STATE
|
October 8, 1969 |
|
BANCHCHANIDHI PATNAIK Vs. STATE OF ORISSA
|
July 25, 1969 |
|
BANSHIDHAR DAS Vs. STATE OF ORISSA AND ORS.
|
August 6, 1969 |
|
BANSHIDHAR PATNAIK Vs. ARJUN MOHAPATRA AND 3 ORS.
|
September 26, 1969 |
|
BANSIDHAR SAHU AND BHRAMAR JENA AND 6 ORS. Vs. STATE
|
January 16, 1969 |
|
BANWARILAL BOID Vs. P NEELAKANTHAM
|
August 27, 1969 |
|
BASANTA KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
October 28, 1969 |
|
BASUDEB BARIK Vs. STATE OF ORISSA AND ANR.
|
August 7, 1969 |
|
BASUDEB MISRA Vs. COLLECTOR AND ORS.
|
November 12, 1969 |
|
BAURIBANDHU MISRA Vs. I G OF POLICE
|
November 17, 1969 |
|
BEDA Vs. STATE OF ORISSA
|
January 14, 1969 |
|
BEDABAR SAHU Vs. KHETRAMANI BANK
|
March 12, 1969 |
|
BENI BHUJ SAHU Vs. CHIEF ENGINEER HIRAKUD DAM PROJECT
|
July 11, 1969 |
|
BHAGABAN BEHERA AND ANR. Vs. HISABAR BEBERA
|
February 17, 1969 |
|
BHAGABAT BEHURIA AND 19 ORS. Vs. JAIRAM NAIK
|
July 15, 1969 |
|
BHAGABAT DEB AND ORS. Vs. BHAGABAT BASUDEB AND ORS.
|
April 9, 1969 |
|
BHAGABAT PRASAD MOHANTY Vs. CHEMEI JENA AND 5 ORS.
|
August 4, 1969 |
|
BHAJURAM GANPATRAM Vs. COMMISSIONER OF INCOME TAX
|
July 23, 1969 |
|
BHALU NAIK Vs. HEMO NAIKANI
|
March 18, 1969 |
|
BHANJA NAIK Vs. SOMANATH MOHANTY
|
February 28, 1969 |
|
BHIKA BISWAL AND TWO ORS. Vs. JOGINATH SAHU
|
April 24, 1969 |
|
BHIMA DAS Vs. STATE OF ORISSA
|
November 5, 1969 |
|
BHIMA PADHAN Vs. MASYARAJU 5 ORS.
|
September 26, 1969 |
|
BHRAMARBAR SANTRA Vs. STATE OF ORISSA
|
September 19, 1969 |
|
BIJOY KUMAR SINGH Vs. PROJECT ADMINISTRATOR, INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
August 5, 1969 |
|
BIMBADHAR KAR Vs. SK. ENAMUR RAHEMAN
|
April 29, 1969 |
|
BIPIN BEHARI DAS Vs. STATE OF ORISSA AND ORS.
|
October 28, 1969 |
|
BIRAMANI SAHU AND ORS. Vs. PAREMESWAR KUAR
|
December 4, 1969 |
|
BISIPATI PADHAN Vs. STATE
|
February 21, 1969 |
|
BISWANATH PANDA Vs. GADADHAR PANDA
|
August 19, 1969 |
|
BODDU RAMULU Vs. GOKARLA RAMASWAMY
|
December 3, 1969 |
|
BRAHAMANANDA MOHANTY AND 19 ORS. Vs. THE SATE OF ORISSA
|
September 22, 1969 |
|
BRAHMANANDA SAHU Vs. STATE OF ORISSA
|
November 12, 1969 |
|
BRAHMANANDA SATAPATHI Vs. STATE OF ORISSA
|
July 11, 1969 |
|
BRAHMANANDA SATPATHY Vs. STATE OF ORISSA
|
January 27, 1969 |
|
BRUNDABAN PADHI Vs. STATE OF ORISSA
|
July 8, 1969 |
|
CERTIFICATE OFFICER Vs. KASTURI CHAND MALU
|
December 12, 1969 |
|
CHAITAN DAS Vs. MURALI DALAI
|
December 23, 1969 |
|
CHANDRA MADHAB MISRA Vs. STATE OF ORISSA
|
March 6, 1969 |
|
CHCHAPADA GRAM PANCHAYAT REPRESENTED BY ITS SARPANCH SRI JUDHISHTIR DAS Vs. THE STATE OF ORISSA AND ORS.
|
August 8, 1969 |
|
CHINTAMANI DAS Vs. STATE
|
September 2, 1969 |
|
COMMISSIONER OF INCOME-TAX Vs. PRAFULLA KUMAR MALLIK
|
January 23, 1969 |
|
CONTROLLER OF ESTATE DUTY Vs. K LINGAMURTI
|
July 23, 1969 |
|
D.S. MURTY Vs. REPUBLIC OF INDIA
|
April 7, 1969 |
|
DANDUN ALIAS BIJOY NAIK Vs. THE STATE
|
January 23, 1969 |
|
DAYANIDHI SAHU AND ORS. Vs. UDAY PRATAP SINGH DEO AND ORS.
|
September 12, 1969 |
|
DEBARCHAN PRADHAN Vs. BHAGIRATHI PRADHAN
|
December 16, 1969 |
|
DEO KUAR BAI PANDYA Vs. UNION OF INDIA
|
October 28, 1969 |
|
DEVARAJ MOHARANA Vs. EXECUTIVE ENGINEER, GENERAL ELECTRICAL DIVISION AND ANR.
|
November 11, 1969 |
|
DHARMANANDA SAHU AND 12 ORS. Vs. THE STATE OF ORISSA
|
September 25, 1969 |
|
DHIRENDRANATH DAS Vs. STATE OF ORISSA
|
May 16, 1969 |
|
DHRUBA SINGH Vs. UNION OF INDIA (UOI) AND ANR.
|
July 18, 1969 |
|
DIBAKAR SAHU Vs. STATE OF ORISSA AND ANOTHER
|
August 19, 1969 |
|
DIGAMBAR PANDA Vs. ADDITIONAL DISTRICT MAGISTRATE
|
September 23, 1969 |
|
Digendra Kumar Deb Vs. Tarini Charan Dey
|
October 23, 1969 |
|
DISTRICT TRANSPORT MANAGER STATE TRANSPORT Vs. SATRUGHANA GURU
|
October 7, 1969 |
|
DONDAPANI GOUDO Vs. HRUSHIKESH PATNAIK AND ORS.
|
May 16, 1969 |
|
DR. BRUNDABAN CHANDRA BISWAL Vs. THE STATE OF ORISSA AND ANR.
|
July 18, 1969 |
|
DR. SAROJINI PRADHAN Vs. UNION OF INDIA (UOI) AND ORS.
|
November 27, 1969 |
|
DULICHAND KHANDALWAL Vs. STATE OF ORISSA,
|
November 14, 1969 |
|
DUNA TANKA PATRO AND 23 ORS. Vs. T. SIMA PATRO AND 17 ORS.
|
September 22, 1969 |
|
DURGA CHARAN NAIK AND ORS. Vs. BANSHIDHAR NAIK AND ORS.
|
October 6, 1969 |
|
DURYODHAN MOHAPATRA Vs. STATE OF ORISSA AND ORS.
|
August 19, 1969 |
|
DURYODHAN NAIK AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
April 11, 1969 |
|
DUTTAHARI MOHAPATRA Vs. REPUBLIC OF INDIA
|
September 10, 1969 |
|
FAKIR MUHAMMAD Vs. FAZAL KHAN AND ORS.
|
November 19, 1969 |
|
G A NATARAJAN Vs. REPUBLIC OF INDIA
|
May 1, 1969 |
|
GAJAPATHI NARAYAN DEO K C Vs. COMMISSIONER OF WEALTH TAX
|
July 24, 1969 |
|
GANAPATI RAY SHARMA Vs. STATE OF ORISSA AND 6 ORS.
|
February 4, 1969 |
|
GHANASHYAM MISRA Vs. ORISSA ASSOCIATION OF SANSKRIT LEARNING
|
December 17, 1969 |
|
GIRIDHARI MOHAPATRA Vs. PARBATI DEI
|
October 30, 1969 |
|
GITA DEBI SARAGI Vs. MADAN MOHAN MASANTA
|
April 29, 1969 |
|
GOBIND CH PANDA Vs. DARSAN CH ROUT
|
August 1, 1969 |
|
GOBINDA CHANDRA HARICHANDAN JAGADEV Vs. STATE OF ORISSA
|
July 8, 1969 |
|
GOKHEI MAHARANA AND ORS. Vs. STATE
|
April 11, 1969 |
|
GOLAPRAI JAIN Vs. GOURANGA MEHER
|
April 7, 1969 |
|
GOPINATH DAS Vs. ALEKH SAHU
|
September 5, 1969 |
|
GOURI PRASAD DEHURI AND ORS. Vs. STATE OF ORISSA
|
September 10, 1969 |
|
HADIBANDHU SAHU AND ANR. Vs. TAHSILDAR AND ANR.
|
August 28, 1969 |
|
HADU PARIDA Vs. SANA GOBINDA MISRA
|
June 23, 1969 |
|
HARAMANI DEI Vs. BAURI BEWA
|
November 20, 1969 |
|
HARAMOHAN ALIES HAGARU NAIK AND ANR. Vs. STATE OF ORISSA
|
September 2, 1969 |
|
HARI MAHARANA Vs. PRANABANDHU MAHARANA
|
January 14, 1969 |
|
HARIHAR DASMOHAPATRA Vs. THE COLLECTOR AND ORS.
|
April 2, 1969 |
|
HARIHAR PANIGRAHI Vs. BHARAT PANIGRAHI AND ANR.
|
September 23, 1969 |
|
HIMARIKA RAMUDU Vs. KONDAGORRI BUCHHANNA
|
September 23, 1969 |
|
HINDUSTAN STEEL Vs. A K ROY
|
January 27, 1969 |
|
HINDUSTHAN STEEL Vs. PRAKASH CHAND AGARWAL
|
October 29, 1969 |
|
HINDUSTHAN STEEL LTD. Vs. STATE OF ORISSA AND OTHERS
|
August 14, 1969 |
|
J. BANCHCHA BEHERA Vs. DHADI BEHERA AND ANR.
|
December 11, 1969 |
|
JADUMANI DAS Vs. GOVIND HISWAL AND 7 ORS.
|
November 11, 1969 |
|
JADUNATH MOHANTY Vs. SURENDRA NARAYAN DAS AND 7 ORS.
|
January 31, 1969 |
|
JAGABANDHU SAHU Vs. STATE OF ORISSA
|
June 26, 1969 |
|
JAGANNATH MAHAPRABHU AND ORS. Vs. RAMA SAHU
|
September 29, 1969 |
|
JAGANNATH MISRA Vs. STATE OF ORISSA
|
July 14, 1969 |
|
JAGOJOTI BOSE Vs. BARARUCHI BOSE
|
August 4, 1969 |
|
JAGUA KANDI AND 9 ORS. Vs. THE STATE
|
October 29, 1969 |
|
JAI BISWAL AND 11 ORS. Vs. HAREKRUSHNA SWAIN
|
June 23, 1969 |
|
JAIRAM DEBATA Vs. BABAJI RATH
|
October 3, 1969 |
|
JAPAN MOHANTA Vs. DUBULIA MUNDA
|
October 30, 1969 |
|
JAYARAM PRADHAN AND ORS. Vs. ORISSA GOVERNMENT THROUGH COLLECTOR AND ORS.
|
June 23, 1969 |
|
JHARANA MILLS Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
|
November 12, 1969 |
|
JHARIA NAIK Vs. STATE
|
January 24, 1969 |
|
JOGENDRA GARABADU Vs. LINGARAJ PATRA
|
June 24, 1969 |
|
JOGI DAS Vs. FAKIR PANDA
|
June 30, 1969 |
|
JUDHISTIR JENA Vs. SURENDRA MOHANTY
|
April 17, 1969 |
|
K. CH. LAURENTIUS Vs. STATE OF ORISSA AND ORS.
|
August 18, 1969 |
|
KANDA RADHAKRISHNA AND ANR. Vs. SUNAMUDI SOMBARU
|
August 20, 1969 |
|
KANDHA DAS Vs. INDUMATI DEVI
|
December 23, 1969 |
|
KANHU CHARAN TRIPATHI Vs. LAXMIDHAR TRIPATHY
|
September 11, 1969 |
|
KARTIK PAN AND ANR. Vs. BODHRAI NAIK
|
April 21, 1969 |
|
KARUNAKAR PADHAN AND ORS. Vs. KASHI BISWANATH DEB AND ORS.
|
August 27, 1969 |
|
KASINATH SAHU AND ORS. Vs. STATE AND ORS.
|
March 19, 1969 |
|
KHAGESWAR SAMAL Vs. TAHSILDAR OF JAJPUR AND ORS.
|
September 9, 1969 |
|
KHEDU SAHU AND 4 ORS. Vs. JANARDAN SUPAKAR AND ANR.
|
November 18, 1969 |
|
KHETRABASI PADHAN Vs. BATAKRISHNA PADHAN
|
April 4, 1969 |
|
KHETU MAHANTA AND 7 ORS. Vs. STATE
|
January 24, 1969 |
|
KIRTI CHANDRA BARIHA Vs. DUKHU DAS
|
July 18, 1969 |
|
KONDRA PARAJA AND 6 ORS. Vs. THE STATE
|
March 18, 1969 |
|
KOUTUKI SABATANI Vs. RAGHU SETHI
|
October 30, 1969 |
|
KRISHNA ALIAS KRISHNA CHANDRA CHOUDHURY AND ANR. Vs. UPENDRA JENA AND ANR.
|
April 29, 1969 |
|
KRUEHNA CHANDRA PATNAIK Vs. DOLAI MALIKO AND ORS.
|
October 29, 1969 |
|
KRUSHNA CHANDRA HOTA Vs. STATE
|
February 25, 1969 |
|
KRUSHNA JENA AND SEVEN ORS. Vs. STATE OF ORISSA
|
September 17, 1969 |
|
KUMAR PADHAN Vs. HARA BHOI
|
August 29, 1969 |
|
KUSUMA DEI Vs. MALATI BEWA
|
March 12, 1969 |
|
LAKHIRAM PANSARI Vs. NARASINGH MISRA
|
October 3, 1969 |
|
LAKHMAN KUMAR KAR Vs. BASANTA KUMARI
|
July 18, 1969 |
|
LAL RAJENDRA SINGH Vs. STATE OF ORISSA AND ORS.
|
October 7, 1969 |
|
LALMOHAN PATNAIK Vs. HARIHAR TRIPATHY
|
September 17, 1969 |
|
LAXMI NARAYAN THAKUR, REPRESENTED BY MARFATDAR BABAJI NITYANANDA DAS Vs. PUNIYA BEHERA AND ANR. AND GOPALAMANI PATNAIK
|
December 5, 1969 |
|
LINGA NAIK AND ORS. Vs. STATE
|
April 3, 1969 |
|
LODGING HOUSE FUND Vs. DURGA PRASAD SUKLA
|
July 23, 1969 |
|
LOKENATH PANDA Vs. CHAIRMAN PARADEEP PORT TRUST
|
August 8, 1969 |
|
M. HAMID AHED Vs. GUHAMANI BEHERA
|
April 8, 1969 |
|
M. SURYANARAYAN Vs. STATE
|
June 23, 1969 |
|
MADAN MADHUALA AND ORS. Vs. UPENDRA NATH SHAW AND ORS.
|
September 5, 1969 |
|
MADI ADMA Vs. STATE
|
January 23, 1969 |
|
MAHANT SRI BHAKTI CHARAN DAS Vs. SATYEN KUMAR RAICHOUDHURY
|
April 10, 1969 |
|
MAIMUNNISSA BIBI AND ANR. Vs. NILAMANI MOHAPATRA AND ORS.
|
December 18, 1969 |
|
MALI BEWA Vs. DHUNDA SAMAL
|
November 13, 1969 |
|
MANAGEMENT OF HINDUSTAN STEEL LTD. Vs. STATE OF ORISSA AND ORS.
|
September 10, 1969 |
|
MANAGEMENT OF MACHKUND HYDRO-ELECTRIC PROJECT Vs. WORKMEN OF MACHKUND HYDRO-ELECTRIC PROJECT AND
|
October 3, 1969 |
|
MANOTOSH BEHARA Vs. STATE OF ORISSA AND ORS.
|
October 28, 1969 |
|
MD SERAJUDDIN Vs. STATE OF ORISSA
|
January 24, 1969 |
|
MISS BISWAMOHINI NAIK AND Vs. JIBANANANDA NAIK,
|
December 22, 1969 |
|
MOHAMMED MAKBUL ALI Vs. GAUSUDDIN SARIF AND 7 ORS.
|
September 12, 1969 |
|
MOTI DEI AND 4 ORS. Vs. RAJKISHORE PATNAIK, PROPRIETOR, ORISSA MODERN AUTOMOBILES AND ANR.
|
November 12, 1969 |
|
MOUJIRAM JAIN Vs. THE STATE OF ORISSA AND ORS.
|
April 28, 1969 |
|
MST. SEBATI STHUA AND ORS. Vs. MANGLU PADHAN AND ORS.
|
August 4, 1969 |
|
MUNILAL Vs. STATE OF ORISSA
|
March 27, 1969 |
|
MUNILAL RAMDAYAL Vs. INCOME TAX OFFICER
|
August 12, 1969 |
|
MUNSARAM MAUJIRAM Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1969 |
|
N SUBRAMANIAM Vs. DIVISIONAL PERSONNEL OFFICER SOUTH EASTERN RAILWAY
|
July 15, 1969 |
|
NABA KISHORE NAYAK Vs. LAXMINARAYAN KHUNTIA
|
June 24, 1969 |
|
NABIN KISHORE RAY Vs. STATE OF ORISSA AND ANR.
|
September 30, 1969 |
|
NANDRAM HUNATRAM Vs. STATE OF ORISSA
|
January 14, 1969 |
|
NARAN KANDI AND TWO ORS. Vs. BHIMA PRAHARAJ AND ANR.
|
October 28, 1969 |
|
NARASINGHA PATNAIK Vs. STATE OF ORISSA,
|
December 22, 1969 |
|
NARASINGHMAL PREMCHAND Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1969 |
|
NARASINGHMAL PREMCHAND Vs. COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA.
|
March 21, 1969 |
|
NARASINGMAL PREMCHAND Vs. COMMISSIONER OF INCOME TAX
|
July 29, 1969 |
|
NARAYAN BODU AND ORS. Vs. SRI BONDESWAR SWAMY AND 20 ORS.
|
August 20, 1969 |
|
NARAYAN CHANDRA MALIK Vs. RAM CHANDRA MALLIK AND OTHERS
|
July 9, 1969 |
|
NARAYAN MAHAPATRA Vs. THE GENERAL MANAGER, S.E. RLY.
|
February 17, 1969 |
|
NARAYAN PATRA Vs. TARA PATRANI
|
October 9, 1969 |
|
NAROTTAM DASS Vs. THE GENERAL MANAGER, ORISSA ROAD TRANSPORT COMPANY LTD. AND ORS.
|
June 23, 1969 |
|
NATABAR RAUTRAY Vs. STATE
|
September 11, 1969 |
|
NILA DEI Vs. NIRANJAN DAS AND 6 ORS.
|
September 30, 1969 |
|
NIRANJAN SAHU Vs. NARASU SATPATHY
|
July 17, 1969 |
|
NRUSINGHANATH DEB Vs. BANAMALI PANDA
|
December 24, 1969 |
|
ORIENT PAPER MILLS LTD Vs. DEPUTY COLLECTOR CENTRAL EXCISE
|
October 28, 1969 |
|
ORISSA CEMENT LIMITED Vs. STATE OF ORISSA
|
September 23, 1969 |
|
ORISSA ROAD TRANSPORT CO. LTD. Vs. COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA.
|
March 22, 1969 |
|
ORISSA ROAD TRANSPORT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 22, 1969 |
|
P.C. NATH Vs. THE STATE OF ORISSA AND ORS.
|
September 29, 1969 |
|
P.C. SINGH Vs. PANU GAHU AND ORS.
|
September 24, 1969 |
|
PADMALAV DAS Vs. OFFICIAL LIQUIDATOR PURI BANK LTD
|
December 3, 1969 |
|
PARAMANANDA PATRA Vs. STATE
|
January 24, 1969 |
|
PARBATI DIBYA Vs. SMT. LAXMI DEBI AND ANR.
|
September 10, 1969 |
|
PARIKHITA SAHU AND ORS. Vs. ANGADA KRISHNAMURTY AND ORS.
|
April 1, 1969 |
|
PASUPATI MAHANTO Vs. DAMODAR MAHANTO AND ORS.
|
October 10, 1969 |
|
PITAMBAR PRADHAN Vs. STATE
|
June 23, 1969 |
|
PRADIPLAL GHOSE Vs. REGISTRAR UTKAL UNIVERSITY VANI BIHAR
|
August 18, 1969 |
|
PRAFULLA CH. KANUNGO Vs. DHULIA BEHERA AND ANR.
|
July 11, 1969 |
|
PRASANNA KUMAR SAMAL Vs. BALBHADRA ROUT
|
July 1, 1969 |
|
PRASANNA KUMAR SAMAL Vs. ANAND CHANDRA SWAIN
|
July 2, 1969 |
|
PRATAP CHANDRA RAJ Vs. MADAN RAM
|
April 10, 1969 |
|
PRATAP KISHORE PATNAIK Vs. RAMA CHANDRA PATRA
|
April 24, 1969 |
|
PREM CHAND GOEL Vs. THE STATE OF ORISSA
|
August 12, 1969 |
|
PRITAM SINGH Vs. STATE
|
May 16, 1969 |
|
PRITHIVIRAJ PAILO Vs. KAUTUKA BABI
|
June 23, 1969 |
|
PURNA CHANDRA PARIDA Vs. GANESWAR PARIDA
|
August 28, 1969 |
|
RABINDRA KUMAR SAHU Vs. UTKAL UNIVERSITY
|
January 20, 1969 |
|
RADHA CHARAN PATNAIK Vs. STATE OF ORISSA
|
February 28, 1969 |
|
RADHU KANDI Vs. STATE
|
March 23, 1969 |
|
RAGHUNARAYAN RICE MILLS Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1969 |
|
RAGHUNATH SUBUDHI Vs. THE STATE OF ORISSA AND ORS.
|
August 27, 1969 |
|
RAJKISHORE BHUYAN Vs. STATE
|
March 7, 1969 |
|
RAM CHANDRA TRIPATHY Vs. STATE OF ORISSA AND TWO ORS.
|
July 15, 1969 |
|
RAM KUMAR JHUNJHUNWALA Vs. STATE OF ORISSA
|
September 25, 1969 |
|
RAM NAHAK Vs. SITA DAKUANI
|
August 19, 1969 |
|
RAM SARAF Vs. MANI DEI
|
April 4, 1969 |
|
RAMA SINGH @ SEVAK MUNDA Vs. THE STATE
|
September 16, 1969 |
|
RAMACHANDRA GOCHHIKAR Vs. RAMACHANDRA BISWAL
|
November 11, 1969 |
|
RAMAHARI MOHARANA Vs. LAND ACQUISITION OFFICER
|
March 10, 1969 |
|
RAMAKANTA ALIAS RAMANATH SETHI AND 2 ORS. Vs. STATE
|
February 25, 1969 |
|
RAMAKANTA MOHANTY Vs. DIVISIONAL FOREST OFFICER
|
July 28, 1969 |
|
RAMAKRISHNA DEO Vs. BALYOKRISHNA DAS
|
November 25, 1969 |
|
RAMAKRUSHNA MOHANTY Vs. RADHAKRUSHNA MOHANTY
|
November 25, 1969 |
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RAMAVTAR Vs. POP SING MAHADEB PRASAD
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July 30, 1969 |
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RAMCHANDRA MOHAPATRA Vs. SANTHINATH CHOUDHURY
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December 3, 1969 |
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RAMESHWAR LAL Vs. JOGENDRA DAS
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August 12, 1969 |
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RAMNATH SAHU Vs. PRATAP CHANDRA SINGH
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August 7, 1969 |
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RAMPRASAD TORMAL Vs. STATE OF ORISSA
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July 14, 1969 |
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RANJIT BISWAL Vs. MST. USHA SANDHA AND ORS.
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September 12, 1969 |
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RAO AND SONS Vs. BIJAYALAXMI DAS
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May 13, 1969 |
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REGISTRAR OF COMPANIES Vs. HARIBANSHA MISRA
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March 28, 1969 |
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S K GHOSH Vs. STATE
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March 10, 1969 |
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S. MANESU Vs. THE STATE
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December 9, 1969 |
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SACHCHIDANANDA TRIPATHY Vs. VICE-CHANCELLOR SAMBALPUR UNIVERSITY
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December 10, 1969 |
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SACHIDANANDA MOHANTY Vs. UNION OF INDIA
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September 16, 1969 |
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SADANANDA BASISOI Vs. STATE
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December 10, 1969 |
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SADANANDA PATNAIK Vs. VICE CHANCELLOR BERHAMPUR UNIVERSITY
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August 6, 1969 |
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SADHU PATRA AND SIX ORS. Vs. THE STATE OF ORISSA
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September 17, 1969 |
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SAMBHU MALLIK Vs. RUSI MALLIK AND TWO ORS.
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July 31, 1969 |
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SANATAN NAIK AND 3 ORS. Vs. STATE
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September 10, 1969 |
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SANATAN ROUT Vs. SAGARI DEI AND ANR.
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September 22, 1969 |
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SANKARSAN SARANGI Vs. CHAIRMAN, ZILLA PARISHAD AND ORS.
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July 18, 1969 |
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SANTOSH KUMAR MOHAPATRA Vs. STATE OF ORISSA
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December 24, 1969 |
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SAROJ KUMAR GHOSH Vs. CHAIRMAN ORISSA STATE ELECTRICITY BOARD
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October 3, 1969 |
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SASHI BHUSAN KHUNTIA Vs. UNION OF INDIA AND OTHERS
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November 4, 1969 |
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SATRUGHANA ALIAS SATURA MAJHI Vs. STATE
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February 12, 1969 |
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SAYED MANSUR ALI Vs. GOVIND CHANDRA SAHU
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September 29, 1969 |
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SHIBA PRASAD SAHOO Vs. STATE TRANSPORT AUTHORITY
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August 27, 1969 |
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SHRI KAILASH CHANDRA LENKA Vs. VICE-CHANCELLOR UTKAL UNIVERSITY AND ORS.
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May 16, 1969 |
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SHYAMASUNDAR KAR Vs. STATE
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June 27, 1969 |
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SIBARAM NAIK Vs. STATE
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November 24, 1969 |
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SISIR KUMAR MOHANTY Vs. STATE OF ORISSA
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September 24, 1969 |
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SK. JAHURI Vs. THE REVENUE DIVISIONAL COMMISSIONER CENTRAL DIVISION AND ORS.
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August 28, 1969 |
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SK. SAFFIRUDDIN AND ANR. Vs. BOARD OF WAKFS AND ORS.
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September 23, 1969 |
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SM PARBATIMONI MOHAPATRA Vs. JAGANNATH DALAI
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September 10, 1969 |
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SOBHABATI PANIGRAHI Vs. RAGHUNATH PANIGRAHI AND ANR.
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October 7, 1969 |
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SONYA NAIK AND ORS. Vs. BRUNDABAN SAHU AND ORS.
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November 25, 1969 |
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SREE NARAYAN COMPANY Vs. STATE OF ORISSA
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January 14, 1969 |
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SRI PURNA CHANDRA DAS Vs. CHAIRMAN STATE TRANSPORT AUTHORITY
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July 9, 1969 |
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SRI RAMAKRISHNA DEO Vs. THE STATE OF ORISSA AND ANR.
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August 11, 1969 |
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SRI SRINIVAS TIMBER YARD AND ANR. Vs. JAYARAM SHIVAJI AND SONS FIRM AND ORS.
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April 8, 1969 |
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SRI UPENDRA DAS Vs. STATE OF ORISSA
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November 24, 1969 |
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SRIRAM CHANDRA DAS Vs. KRUSHNA CHANDRA ROY
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June 24, 1969 |
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STATE Vs. PRAKASH CHANDRA AGARWALLA
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December 3, 1969 |
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STATE Vs. BALARAM SINGH
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September 26, 1969 |
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STATE OF ORISSA Vs. MODI STORES
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July 1, 1969 |
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STATE OF ORISSA Vs. DINABANDHU SAHU
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July 2, 1969 |
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STATE OF ORISSA Vs. GOBIND CHOUDHURY AND SONS
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April 30, 1969 |
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STATE OF ORISSA Vs. GOVINDA CHOUDHURY
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April 23, 1969 |
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STATE OF ORISSA Vs. KAMAL LOCHAN BOHIDAR AND ORS.
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December 23, 1969 |
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SUDHAKAR GHADEI Vs. STATE OF ORISSA
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November 17, 1969 |
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SUKRA TILMING MUNDA Vs. STATE OF ORISSA
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October 28, 1969 |
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SUKUTI ALIAS MASHALI STREE Vs. STATE
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March 31, 1969 |
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SURENDRA MOHAPATRA Vs. ANNAPURNA MOHAPATRA
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April 4, 1969 |
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SURENDRA NATH SAHU Vs. STATE OF ORISSA
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June 25, 1969 |
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SUSILA DEI Vs. SRIDHAR RAUTRAY
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September 18, 1969 |
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T C PANIGRAHI Vs. GORU SATYARAJULU
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July 14, 1969 |
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TARINI CHARAN PATNAIK Vs. STATE OF ORISSA AND ORS.
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April 10, 1969 |
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TARINI SAHU Vs. BHARAT SAHU AND ORS.
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July 22, 1969 |
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TATA IRON AND STEEL CO LTD Vs. STATE OF ORISSA
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July 10, 1969 |
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THE COLLECTOR OF PURI REPRESENTING THE STATE OF ORISSA Vs. BUDHINATH SAMANTRAY AND ANR.
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April 18, 1969 |
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THE COMMISSIONER OF ENDOWMENTS Vs. SRI RADHAKANTA DEB AND ANR.
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July 31, 1969 |
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THE FOOD INSPECTOR, NOTIFIED AREA COUNCIL Vs. LAXMINARAYAN
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November 27, 1969 |
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TIRAMAREDDI SATYANARAYAN Vs. THE STATE
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September 18, 1969 |
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TISAN MANDAL ALIAS KISHORE CH. PATO MANDAL AND 2 ORS. Vs. STATE
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January 14, 1969 |
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TULARAM PATEL Vs. SIBA SANKAR KALO AND FOUR ORS.
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July 9, 1969 |
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TUTIKA LAKSHMINARAYANA Vs. PATHARLA SARASWATI
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February 25, 1969 |
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UCHCHAB NARENDRA Vs. GOPINATH DEB AND ORS.
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November 6, 1969 |
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UDAY NATH NANDA Vs. BULEI GURU
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November 11, 1969 |
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UDAYANATH BARAL Vs. BULA OJHA AND ANR.
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July 14, 1969 |
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UDAYANATH SWAIN AND ORS. Vs. STATE
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February 21, 1969 |
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UNION OF INDIA Vs. KISAN KHANDELWAL
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October 30, 1969 |
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UNION OF INDIA Vs. RASUL AHMED
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November 25, 1969 |
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UPENDRA NATH MOHANTHY Vs. STATE OF ORISSA AND ANR.
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October 10, 1969 |
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V. BADREENARAYANAMOORTI RAJU Vs. COMMISSIONER OF WEALTH-TAX, BIHAR & ORISSA.
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March 24, 1969 |
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V. NARAYAN MURTY RAJU AND ANR., Vs. THE CENTRAL CO-OPERATIVE MARKETING TEXTILE SYNDICATE LTD. AND ORS.
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November 6, 1969 |
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VAIKUNTAM MAMIKYAMMA Vs. PUPPALA
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December 24, 1969 |
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VANILAL DWARAKADAS MEHTA Vs. COMMISSIONER OF INCOME TAX AND ORS.
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August 7, 1969 |
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VENILAL DWARKADAS MEHTA Vs. COMMISSIONER OF INCOME TAX
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August 6, 1969 |
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YASIN BAGI Vs. HARANARAYAN AGARWALLA AND ORS.
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July 4, 1969 |
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YUDHISTIR PRADHAN Vs. STATE
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October 7, 1969 |