|
ABODHA KUMAR MOHAPATRA Vs. STATE OF ORISSA
|
September 6, 1968 |
|
AGADHEI MAHKANI AND ANR. Vs. ABHIMANYU MALLIK AND ORS.
|
June 25, 1968 |
|
AMRUTA PUROHITANI Vs. JOGESH CHANDRA HOTA
|
March 26, 1968 |
|
ANADI CHARAN SAHU Vs. STATE OF ORISSA
|
October 16, 1968 |
|
ANADI SAHU Vs. NARENDRA NAIK
|
August 13, 1968 |
|
ANAMA ROUT Vs. TRILOCHAN DAS
|
September 17, 1968 |
|
ANAND SAHU Vs. STATE OF ORISSA
|
August 14, 1968 |
|
ANANDASINGH NEGGI Vs. STATE
|
August 9, 1968 |
|
ANANTA MISRA Vs. UTAMA DIBYA
|
August 19, 1968 |
|
ANTARYAMI SATPATHY Vs. STATE
|
April 18, 1968 |
|
ARJUNA CHARAN PATNAIK Vs. PURNANAND PATNAIK
|
March 20, 1968 |
|
ARTA PANDIT Vs. MUSAMET CHANDURI
|
June 27, 1968 |
|
B. JAGANNATH SWAMY Vs. JEYPORE MUNICIPALITY
|
August 16, 1968 |
|
BABAN BHOI AND ORS. Vs. BIDHUBHUSAN PANIGRAHI AND ANR.
|
September 17, 1968 |
|
BABAN CHARAN BISWAL AND THREE ORS. Vs. KRUPASINDHM BISWAL
|
August 26, 1968 |
|
BAHADUR BHOI AND 4 ORS. Vs. THE STATE
|
September 9, 1968 |
|
BAIDYANATH PATNAIK Vs. STATE
|
April 9, 1968 |
|
BAIKUNTHANATH PRATIHARI Vs. STATE OF ORISSA
|
November 20, 1968 |
|
BAIRAGI CHARAN MOHANTI Vs. BASANTA PRIYA DEVI
|
August 6, 1968 |
|
BAISHNABA CHARAN ACHARYYA Vs. NITYANANDA SATAPATHY
|
July 19, 1968 |
|
BAJI GURU AND ORS. Vs. GADADHAR PADHAN
|
February 23, 1968 |
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BAKAULLA KHAN AND ANR. Vs. INDRAMONI PRUSTY
|
January 17, 1968 |
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BARI BEHERA Vs. DEBINARAYAN DAS CHOUDHURY
|
May 1, 1968 |
|
BELA DIBYA Vs. RAMKISHORE MOHANTY
|
August 23, 1968 |
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BHAKTA BANDRE SAHU Vs. THE STATE
|
September 2, 1968 |
|
BHASKAR CHANDRA SAHU Vs. STATE
|
August 14, 1968 |
|
BHASKAR MALLIK Vs. STATE OF ORISSA
|
August 23, 1968 |
|
BHISMADEV TARIA Vs. RADHAKISHAN AGARWALLA
|
June 24, 1968 |
|
BICHITRANANDA MOHANTI Vs. STATE OF ORISSA
|
September 3, 1968 |
|
BIMBADHAR MISRA Vs. STATE OF ORISSA
|
June 18, 1968 |
|
BINOD NAIK Vs. CHANDRASEKHAR PADHI
|
September 10, 1968 |
|
BIRO SWAIN Vs. STATE OF ORISSA
|
October 15, 1968 |
|
BISRA LIME STONE CO Vs. LABOUR INSPECTOR CENTRAL
|
October 16, 1968 |
|
BRAJABALA DAS Vs. RADHA KAMAL DAS
|
July 23, 1968 |
|
BRAJARAJ PRADHAN AND TWO ORS. Vs. THE STATE
|
July 16, 1968 |
|
BURUNDU @ BRUNDABAN BEJ AND 3 ORS. Vs. UMESH CHANDRA BARAL.
|
June 19, 1968 |
|
CHANDRASEKHAR TRIPATHY AND ANR. Vs. SASHIBHUSAN TRIPATHY AND ORS.
|
January 9, 1968 |
|
CHATURBHUJ SAHU Vs. DIBAKAR MALLIK
|
April 19, 1968 |
|
CHINTAMANI PATI Vs. KRISHNA CHAUDRA PANDA AND ORS.
|
July 30, 1968 |
|
CHOUDHURY MOHAMMAD BASIR AND ORS. Vs. SARANGADHAR MOHAPATRA AND ORS.
|
January 17, 1968 |
|
DAITARI SAHU Vs. LOKANATH BARAL
|
February 23, 1968 |
|
DALJIT KAUR Vs. STATE
|
February 14, 1968 |
|
DAMODAR MAHAPATRA AND ANR. Vs. STATE OF ORISSA AND ORS.
|
August 14, 1968 |
|
DAMODAR MOHAPATRA Vs. RAGHUNATH PRADHANI AND ORS.
|
September 12, 1968 |
|
DANDAPANI GOUDA Vs. STATE OF ORISSA AND ANR.
|
June 5, 1968 |
|
DARBARI KAMAR Vs. STATE
|
November 28, 1968 |
|
DASARATHI MAHAPATRA Vs. STATE OF ORISSA
|
December 12, 1968 |
|
DHANI ROUT AND ORS. Vs. ARJUN BAL
|
July 18, 1968 |
|
DHANSAI SAHU Vs. STATE
|
November 8, 1968 |
|
DHANURJAY BHADAI Vs. DHANO GANDA
|
April 25, 1968 |
|
DHRUBA CHARAN KHUNTIA Vs. STATE AND 2 ORS.
|
November 19, 1968 |
|
DINAMANI DASS Vs. BIMBADHAR PADHAN
|
July 31, 1968 |
|
DIRECTOR OF INDUSTRIES Vs. JANARDAN NANDA
|
June 24, 1968 |
|
DR. BRAJA BEHARI PANDA AND 5 ORS. Vs. UTKAL UNIVERSITY AND ORS.
|
November 30, 1968 |
|
DURGA PRASAD SHARMA Vs. SADASIB BISWAL
|
September 3, 1968 |
|
DURYODHAN DAS Vs. STATE
|
April 12, 1968 |
|
DWARIKA MISRA Vs. STATE
|
December 5, 1968 |
|
DWARU PATRA Vs. THE STATE
|
July 10, 1968 |
|
ERSAD ALI Vs. MUHAMMAD YAKUB KHAN
|
June 25, 1968 |
|
EVA ROUT Vs. STATE OF ORISSA
|
September 2, 1968 |
|
G PANNALAL SOWCAR Vs. APPALABHUKATALA SANYASAYYA ACHARY
|
September 11, 1968 |
|
GADAM NARASAMMA Vs. DANDASI NAYA AND ORS.
|
August 2, 1968 |
|
GESTA GOPAL DAY Vs. BHOLANATH DAS AND ORS.
|
April 9, 1968 |
|
GHASIRAM MAJHI Vs. OMKAR SINGH
|
January 8, 1968 |
|
GOBARDHAN DAS BABAJI Vs. RAGHUNANDAN DAS BABAJI
|
July 2, 1968 |
|
GOBINDA CHANDRA MOHAPATRA Vs. GOURANGA CHANDRA LENKA
|
May 10, 1968 |
|
GOBINDA DAS PANDA Vs. STATE OF ORISSA
|
May 6, 1968 |
|
GOPINATH JENA AND TWO ORS. Vs. ABHIMANYU JENA
|
February 16, 1968 |
|
GOURANGA PANJGRAHI AND ANR. Vs. SAHADEB PANIGRAHI AND 4 ORS.
|
June 18, 1968 |
|
Government of Manipur Vs. Thokchom Tomba Singh
|
August 30, 1968 |
|
GOVINDA CHANDRA DAS Vs. HARANI DEI
|
July 2, 1968 |
|
HADIBANDHU DAS Vs. DISTRICT MAGISTRATE
|
March 11, 1968 |
|
HADU KHAN Vs. MAHADEV DAS
|
March 27, 1968 |
|
HADU SAMAL Vs. SAMBARI BEWA AND ORS.
|
March 11, 1968 |
|
HARI CHARAN DAS Vs. NITYANANDA SWAIN AND ORS.
|
June 18, 1968 |
|
HINDUSTHAN STEEL Vs. STATE OF ORISSA
|
March 12, 1968 |
|
HINDUSTHAN STEEL Vs. ROURKELA MAZDOOR SABHA
|
December 12, 1968 |
|
HINDUSTHAN STEEL LTD Vs. PANDA G S
|
November 28, 1968 |
|
HINDUSTHAN STEEL LTD Vs. THEIR WORKERS
|
December 18, 1968 |
|
HOCHTIEF GAMMON Vs. STATE OF ORISSA
|
November 28, 1968 |
|
INDAL EMPLOYEES CO-OPERATIVE SOCIETY LTD Vs. STATE OF ORISSA
|
May 8, 1968 |
|
INDRAJIT BEHERA Vs. BHAJA MEHER
|
April 9, 1968 |
|
JAGANNATH DAS Vs. STATE OF ORISSA
|
April 12, 1968 |
|
JAGATBANDHU PATNAIK Vs. SECRETARY ORISSA BOARD OF SECONDARY EDUCATION
|
February 23, 1968 |
|
JANDEBI Vs. UPENDRA SAHU
|
April 23, 1968 |
|
JOGI BEHERA AND ORS. Vs. GIRIJA SANKAR ROY AND ORS. AND
|
May 1, 1968 |
|
JOGI SAHU Vs. STATE
|
October 16, 1968 |
|
K APPA RAO Vs. DIRECTOR OF POSTS AND TELEGRAPHS
|
November 29, 1968 |
|
K VENKATA SURYANARAYANA PATNAIK Vs. ROYAL CHIT FUND
|
July 11, 1968 |
|
K.P. BHAUMIK Vs. STATE OF ORISSA AND OTHERS
|
October 24, 1968 |
|
KANHEI KALAR Vs. STATE
|
March 18, 1968 |
|
KANHU CHARAN BEHERA Vs. JAGABANDHU BEHERA
|
April 9, 1968 |
|
KENDRAPARA MUNICIPALITY THROUGH EXECUTIVE OFFICER Vs. SK. ABDUL AZIZ
|
January 14, 1968 |
|
KESHABANANDA DAS Vs. RAMA BEHERA AND ORS.
|
February 12, 1968 |
|
KHETRABASI PARIDA Vs. CHATURBHUJA PARIDA
|
June 24, 1968 |
|
KIRTAN DAS Vs. STATE
|
August 9, 1968 |
|
KISHORE CHANDRA JAGDEB ROY Vs. THE STATE OF ORISSA
|
August 20, 1968 |
|
Kongkham Chandra Mani Singh Vs. Kongkham Sangai Singh
|
February 7, 1968 |
|
KRISHNA KANTA MISRA Vs. BANAMALI BABU
|
June 18, 1968 |
|
KRUSHNA CHANDRA MOHAPATRA Vs. JANARDAN DAS
|
September 10, 1968 |
|
KRUSHNA CHANDRA PAIL Vs. STATE
|
April 15, 1968 |
|
KRUSHNA CHANDRA TRIPATHY Vs. LOKANATH MOHAPATRA
|
September 13, 1968 |
|
KRUSHNA CHARAN MOHANTY Vs. SUNAKAR SWAIN AND ORS.
|
October 17, 1968 |
|
KRUSHNA PRASAD PANDA Vs. INSPECTOR OF SCHOOLS
|
December 17, 1968 |
|
KUNA KANDI Vs. THE STATE
|
August 14, 1968 |
|
KUNJA BEHARI Vs. STATE
|
March 18, 1968 |
|
KURUPA NAIK Vs. BHAGABAN NAIK
|
May 2, 1968 |
|
LADURAM CHOUDHURY AND ANR. Vs. JAMBESWAR PATNAIK AND ANR.
|
July 31, 1968 |
|
LAKHYESWAR KARMI Vs. PADMABATI KARMI
|
June 25, 1968 |
|
LAKSHMAN JENA Vs. SUDHAKAR PALTASINGH
|
August 21, 1968 |
|
LATU MUKHI Vs. STATE
|
November 29, 1968 |
|
LOKANATH BEHERA Vs. GOLAK BEHARI SAHU
|
April 17, 1968 |
|
Longjam Thambalangou Singh Vs. Huidrom Tollamu Singh
|
May 17, 1968 |
|
M A JALIL Vs. SAYED IQUBAL ALI
|
August 22, 1968 |
|
M ABDUL HASSAN Vs. STATE OF ORISSA
|
October 25, 1968 |
|
MADAN NAIKANI Vs. RANJIT MAHAKUR
|
October 8, 1968 |
|
MADANLAL KADIA Vs. UNION OF INDIA
|
May 3, 1968 |
|
MADHUSUDAN NANDY Vs. THE STATE OF ORISSA AND ANR.
|
September 18, 1968 |
|
MAGUNI NAIK Vs. CHEMEI NAIK AND ORS.
|
February 14, 1968 |
|
MAHADEB PATNAIK AND ANR. Vs. DULA DEI
|
August 22, 1968 |
|
MANAKARANI HAZRA Vs. MOHINDER SINGH JAGGI
|
January 2, 1968 |
|
MANI CHARAN SWAIN Vs. STATE OF ORISSA
|
August 28, 1968 |
|
MANILAL SAHU Vs. STATE
|
November 19, 1968 |
|
MANORANJAN SAMANTA KUMAR Vs. BRUNDABATI VEERGAM
|
August 1, 1968 |
|
MAYADHAR MISRA Vs. PRAMOD CHANDRA MISRA
|
September 10, 1968 |
|
MOHANTO BISSOI Vs. BONTILO BISSOI AND
|
August 19, 1968 |
|
MUNICIPAL COUNCIL Vs. GHANASBYAM DAS
|
August 14, 1968 |
|
MUNICIPAL COUNCIL Vs. PRAMOD KISHORE DAS
|
September 12, 1968 |
|
MURALIDHAR MOHANTY Vs. STATE OF ORISSA
|
December 11, 1968 |
|
MURALIDHAR NAIK AND ANR. Vs. CHATRUBHUJA PADHAN AND ORS.
|
April 10, 1968 |
|
MUSMAT KHUDUNA BIBI ALIAS KHATUN BIBI Vs. STATE OF ORISSA THROUGH THE L.A. OFFICER
|
June 18, 1968 |
|
NARASINGH SINGH LAL ANR. Vs. SRI RAMA KRISHNA DEO
|
July 24, 1968 |
|
NARASINGO MAHARANA Vs. CHAITANYA SAHU
|
August 2, 1968 |
|
NARAYAN PRADHAN Vs. STATE OF ORISSA
|
July 8, 1968 |
|
NARAYAN PRUSTY Vs. JAGABANDHU MISRA AND ORS.
|
March 6, 1968 |
|
NATABAR SAHU Vs. RADHAMOHAN SAHU
|
December 16, 1968 |
|
NETRANANDA BEHARA Vs. STATE
|
July 4, 1968 |
|
NIRANJAN DAS Vs. LIQUIDATOR PURI BANK LTD
|
May 3, 1968 |
|
NISHAMONI DAS AND ORS. Vs. NATH DAS AND ORS.
|
April 2, 1968 |
|
ORISSA CEMENT LIMITED Vs. STATE OF ORISSA AND ORS.
|
May 10, 1968 |
|
PAILI NARAYAN RAO Vs. THE STATE OF ORISSA AND FOUR ORS.
|
December 4, 1968 |
|
PAKULA MAJHI Vs. SUBHADRA BHOTRUNI
|
June 18, 1968 |
|
PARAMANANDA ASH Vs. BHAGABATI DEI
|
August 13, 1968 |
|
PARAMANANDA MAHAKUD Vs. STATE
|
October 31, 1968 |
|
PARAMANANDA MOHAPATRA Vs. STATE
|
April 11, 1968 |
|
PATRA BAHALE ALIAS KISHALL Vs. STATE
|
January 23, 1968 |
|
PINGAL KHADIA Vs. STATE
|
December 17, 1968 |
|
PRAHLAD DORA Vs. STATE OF ORISSA
|
August 19, 1968 |
|
PRASANA KUMAR PATRA Vs. SURESWARI PATRANI
|
May 2, 1968 |
|
PRASANTA MOHAPATRA Vs. STATE OF ORISSA
|
July 17, 1968 |
|
PURNA CHANDRA BARIK Vs. NIMEI CHARAN BARIK
|
June 25, 1968 |
|
RABEYA KHATUN Vs. OFFICIAL LIQUIDATOR, PURI BANK LTD. AND ANR.
|
April 22, 1968 |
|
RAGHU SAMARATH Vs. STATE
|
October 8, 1968 |
|
RAGHUNATH BEHERA Vs. STATE
|
February 14, 1968 |
|
RAHASBEHARI PUTHAL AND ANR. Vs. GHANA NAIK
|
January 18, 1968 |
|
RAJ KISHORE MAHAPATRA Vs. NARASINGH MISHRA
|
August 19, 1968 |
|
RAJKISHORE DAS Vs. NILAMANI DAS
|
April 9, 1968 |
|
RAMBALLAV BHRAMARBAR RAY Vs. UTKAL UNIVERSITY
|
August 28, 1968 |
|
RAMESWARLAL Vs. PANCHU SAHU
|
September 13, 1968 |
|
RASBIHARI PANDA Vs. STATE OF ORISSA
|
May 8, 1968 |
|
RINKULA RAITO Vs. STATE
|
October 8, 1968 |
|
RUDRA CHARAN SAMAL Vs. B.C. ROY, ELECTION OFFICER AND PANCHAYAT SAMITY AND
|
May 1, 1968 |
|
RUPA BHARATI LTD. Vs. REGISTRAR OF COMPANIES
|
May 2, 1968 |
|
RUPA SALLRA Vs. STATE
|
December 13, 1968 |
|
S N GHOSAL Vs. STATE OF ORISSA
|
August 28, 1968 |
|
SAMBHU NAIK Vs. PURNA CHANDRA JENA AND 9 ORS.
|
September 2, 1968 |
|
SANKAR BEHERA Vs. STATE
|
May 9, 1968 |
|
SANKARSAN NATH Vs. SACHIDANANDA DAS
|
April 2, 1968 |
|
SANYASI BEHERA Vs. ONARASI ALIAS VARANASI KANTAMMA
|
August 6, 1968 |
|
SARAT CHANDRA BISWAL Vs. SURENDRA MOHANTY EDITOR KALINGA
|
August 7, 1968 |
|
SARKA GUNDUSA Vs. STATE
|
November 15, 1968 |
|
SASHI BHUSAN MOHANTI Vs. STATE OF ORISSA
|
June 25, 1968 |
|
SATYA BHUSAN RAY Vs. STATE OF ORISSA
|
October 25, 1968 |
|
SATYABADI MAHAPATRA Vs. LINGARAJ MOHAPATRA AND ORS.
|
September 12, 1968 |
|
SATYABADI SWAIN Vs. OFFICER-IN-CHARGE
|
February 29, 1968 |
|
SATYAPRAKASH SARKAR AND ORS. Vs. JAGANNATH MAHAPRABHU THROUGH ADHIKARI BRUNDABAN DAS GOSWAMI
|
November 22, 1968 |
|
SAYED ASHAN ALI Vs. UNION OF INDIA UOI
|
December 18, 1968 |
|
SHRI P.V. JAGANNATH RAO Vs. THE STATE OF ORISSA THROUGH THE CHIEF SECRETARY TO THE GOVT. OF ORISSA AND ORS.
|
February 22, 1968 |
|
SHYAMSUNDAR SAHU Vs. SAROJ KUMAR GHOSE
|
January 12, 1968 |
|
SIDHE DOMA Vs. STATE
|
July 18, 1968 |
|
SINDHU BHAKTA Vs. STATE
|
December 18, 1968 |
|
SK MAMTAJ ALLI Vs. SK ALLI
|
July 2, 1968 |
|
SK WAJID ALI Vs. JIGA BIBI
|
April 11, 1968 |
|
SOMANATH MISRA Vs. UNION OF INDIA
|
July 17, 1968 |
|
SOMNATH DAS Vs. STATE
|
October 25, 1968 |
|
SOUBHAGYA CHANDRA PATNAIK Vs. UNION OF INDIA
|
September 16, 1968 |
|
SRI DAMODAR JEW THAKUR Vs. HEMA NARAYAN MISRA
|
October 8, 1968 |
|
SRI GOPINATH DEB Vs. JAGANNATH BARAL
|
August 13, 1968 |
|
SRI LACHU DAS AND SIX ORS. Vs. SRI TAGANNATH TEMPLE MANAGING COMMITTEE
|
April 10, 1968 |
|
SRI MAGUNI CHANDRA DWIVEDI Vs. STATE OF ORISSA THROUGH THE LAND ACQUISITION OFFICER
|
June 26, 1968 |
|
SRI SITA RAMACHANDRA MAHAPRABHU Vs. MADANO MAHARANA
|
June 21, 1968 |
|
SRI SRI LUXMINRUSINGH SWAMI AND ANR. Vs. MADHUSUDAN PANDA
|
March 26, 1968 |
|
SRIBATAHA BARIK Vs. MUSAMAT PADMA
|
August 28, 1968 |
|
SRIBATSA MISRA Vs. STATE OF ORISSA
|
August 20, 1968 |
|
SRIBATSHA KANUGO Vs. BOARD OF SECONDARY EDUCATION
|
August 12, 1968 |
|
SRIMATI SARI SABATANI AND ORS. Vs. KANDHUNI SAHUANI AND ORS.
|
January 10, 1968 |
|
SRINIVAS AMANTA Vs. SRI NANDA KISHORE KARNA
|
April 2, 1968 |
|
STATE Vs. PABITRA GURU
|
December 5, 1968 |
|
STATE Vs. DHUSA KANDY
|
December 12, 1968 |
|
STATE Vs. BAURI BISSOI
|
November 19, 1968 |
|
STATE OF ORISSA Vs. KEBALANANDA PATNAIK
|
November 11, 1968 |
|
STATE OF ORISSA Vs. PRASAD R D
|
April 1, 1968 |
|
STATE OF ORISSA, REPRESENTED BY THE SECRETARY GOVERNMENT OF ORISSA AND ORS. Vs. MAGUNI OHARAN MOHANTY
|
July 4, 1968 |
|
STEWART SCIENCE COLLEGE Vs. BRAJA SUNDAR DAS
|
August 9, 1968 |
|
STRAW PRODUCTS Vs. REGISTRAR OF COMPANIES
|
October 30, 1968 |
|
SUBARNA PARIDANI Vs. THE STATE OF ORISSA, REPRESENTED BY COLLECTOR
|
January 10, 1968 |
|
SUJAYA MISALO AND 4 ORS. Vs. STATE
|
June 19, 1968 |
|
SUNDARAM FINANCE Vs. SHANKAR CHIT FUND
|
January 17, 1968 |
|
SUNDARI BEWA Vs. RANKA BEHARA
|
February 2, 1968 |
|
SURJAMONI MISRA Vs. STATE
|
March 27, 1968 |
|
SURYA NARAYAN SAHU Vs. BANAMALI SAHU
|
May 3, 1968 |
|
THE STATE OF ORISSA REPRESENTED BY THE COLLECTOR AND ANR. Vs. INDUPALLI BABAJI
|
August 2, 1968 |
|
TRINATH KONHARA AND 3 ORS. Vs. STATE
|
April 25, 1968 |
|
UCHHAB PATRA Vs. BRUNDABAN MALLIK
|
September 3, 1968 |
|
UDAYANATH MANSINGH Vs. STATE
|
February 28, 1968 |
|
UMA CHARAN CHAND Vs. CHARAN DAS
|
November 12, 1968 |
|
UNION OF INDIA Vs. BHAGABAN ROUT
|
August 23, 1968 |
|
UTTARESWARI RICE MILL Vs. SALES TAX OFFICER INTELLIGENCE WING VIGILANCE
|
June 24, 1968 |
LOGIN