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ABANI KUMAR GOSWAMI Vs. RAMGOPAL PATWARI
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January 6, 1967 |
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ABDUL RAHIMAN Vs. SADASIV TRIPATHY
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October 4, 1967 |
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ABDUL SATAR Vs. STATE AND ANR.
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July 31, 1967 |
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AJAYA MOHANTY Vs. UNION OF INDIA (UOI) REPRESENTED BY THE COMPTROLLER AND AUDITOR-GENERAL OF INDIA AND ORS.
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February 11, 1967 |
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AKASAM CHINNA BABU Vs. AKASAM PARBATI
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January 10, 1967 |
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AMARA DEI Vs. ARJUNA DHAL
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March 29, 1967 |
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Amaresh Chandra Nandi Majumdar Vs. N.K.Chanda
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September 19, 1967 |
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AMULYA PATNAIK Vs. STATE OF ORISSA
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January 10, 1967 |
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ANANDA SETHI Vs. BAURI SAHU AND 4 ORS.
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July 28, 1967 |
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ARUNDHATI KEUTUNI Vs. STATE
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August 18, 1967 |
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Bachaspatimayum Thambou Sharma Vs. State of Manipur
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March 18, 1967 |
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BADRIDAS GOENKA Vs. GOPAL JEW THAKUR
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January 2, 1967 |
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BAISHNAB CHARAN MOHANTY Vs. MADAN SAHU
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May 12, 1967 |
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BANSHIDHAR BEHERA Vs. BHANI DEI
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February 17, 1967 |
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BANSHIDHAR PADHAN AND TWO ORS. Vs. THE STATE
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May 12, 1967 |
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BHAGAWANDAS KHANDELWAL Vs. STATE
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June 19, 1967 |
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BHAGIRAM SINGH Vs. SUPERINTENDENT OF POLICE CUM TAXING AUTHORITY
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January 18, 1967 |
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BHAGIRATHI DAS AND FIVE ORS. Vs. MANINDRA SAHU
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July 4, 1967 |
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BHARAT SWAIN Vs. STATE
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July 4, 1967 |
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BINAYAK BOXI Vs. HARIHAR MISRA AND 2 ORS.
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September 5, 1967 |
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BOLANI ORES Vs. STATE OF ORISSA
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March 30, 1967 |
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BRAHMA NAIK Vs. RAMKUMAR AGARWALLA
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December 12, 1967 |
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BRUNDABAN MOHARANA Vs. DINABANDHN MOHARANA AND ORS.
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November 14, 1967 |
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BUDHIRAM KHATUA Vs. ANIMA BOSE
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August 22, 1967 |
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BUPDEO SANTHOLIA Vs. CUTTACK MUNICIPALITY
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June 27, 1967 |
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C. APPALI Vs. STATE
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August 1, 1967 |
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CHANDRA SEKHAR RATH Vs. LINGARAJ MOHAPATRA AND ORS.
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March 24, 1967 |
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CHANDRAMANI NAIK Vs. BINAPANI DEI
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July 4, 1967 |
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CHANDRASEKHAR SINGH BHOI AND ORS. Vs. STATE OF ORISSA
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January 30, 1967 |
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DAITARI DALAI Vs. JAGANNATH SRICHANDAN RAI
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January 29, 1967 |
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DAYANIDHI RATH SHARMA Vs. STATE OF ORISSA
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September 22, 1967 |
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DEBRAJ HOTA Vs. THE STATE
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November 16, 1967 |
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DILIP KUMAR GANGULI Vs. UTKAL UNIVERSITY
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December 13, 1967 |
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DINABANDHU SAHU AND ORS. Vs. KARUNAKAR SATAPATHY
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January 31, 1967 |
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DONDAPANI SAMANTA RAI Vs. DURYODHAN PRADHAN
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December 8, 1967 |
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DURGA CHARAN RANA AND 4 ORS. Vs. ADWAITA BISWAL
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June 27, 1967 |
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ELAMANCHIND VENKAMMA AND ANR. Vs. PERLA ACHIAMMA AND ANR.
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April 29, 1967 |
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FOOD INSPECTOR PURI MUNICIPALITY Vs. RAMA GOPAL AGARWALLA
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July 6, 1967 |
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FULCHAND AGARWALLA Vs. DISTRICT MAGISTRATE
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November 10, 1967 |
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FULLAMONI DEI Vs. NETRANANDA SAHU
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January 4, 1967 |
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G GURUMURTY Vs. STATE
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August 24, 1967 |
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GOBARDHAN MALIK Vs. RASANANDA PATNAIK
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January 12, 1967 |
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GOLAK NAIK AND ANR. Vs. JAGANNATH PRADHAN AND 8 ORS.
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June 29, 1967 |
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GOUR CHANDRA GOUDA Vs. STATE
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August 7, 1967 |
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HARAPRASAD JENA Vs. THE STATE
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June 27, 1967 |
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HARI CHARAN TANTI Vs. STATE
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July 4, 1967 |
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HARUN TIRKEY Vs. STATE
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December 22, 1967 |
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JAGABANDHU BEHERA Vs. KSHETRABASI SAMAL
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May 12, 1967 |
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JAGANNATH MANDHATA AND ANR. Vs. STATE
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July 11, 1967 |
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JAGANNATH PATRA Vs. PURNAMASHI SARAF
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July 12, 1967 |
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JAIRAM OJHA Vs. STATE
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October 28, 1967 |
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JAYADEV PADHAN Vs. MANAGOBINDA SATHUA
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March 21, 1967 |
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Joy Sankar Bhattacharjee Vs. Sushil Kumar Gupta
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January 9, 1967 |
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JUDHISTIR NATIA Vs. MANI DEI
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June 28, 1967 |
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K N SARKAR Vs. STATE
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July 13, 1967 |
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KARAM SINGH Vs. STATE
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July 25, 1967 |
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KARTIK SANDH, Vs. THE STATE
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July 6, 1967 |
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KESHAB CHANDRA RANA Vs. STATE OF ORISSA
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January 18, 1967 |
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KHALI SAHU AND ORS. Vs. KASHINATH SUBUDHI AND ANR.
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January 24, 1967 |
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KHALLI PANDA Vs. DHARAM GOUDA
|
January 9, 1967 |
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KINA BEHERA Vs. THE STATE
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August 30, 1967 |
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KOLAKA NILAKANTHAN Vs. SRI ANANTA RAM MAJHI
|
December 12, 1967 |
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LANKA KOTESWAR RAO AND ANR. Vs. STATE
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July 27, 1967 |
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LIMAI CHARAN PANIGRAHI Vs. M RAM CHANDRA RAO
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January 17, 1967 |
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Ludra Honsa Vs. State
|
October 30, 1967 |
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M MALATI Vs. M DHARMA RAO
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April 27, 1967 |
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Maibam Birahari Singh Vs. Manipur Administration
|
January 27, 1967 |
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MICHU BAGH Vs. K SADANGI
|
September 22, 1967 |
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MITRABHANU BISWAL Vs. KAMAL LOCHAN PUJHARI
|
July 4, 1967 |
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MOHAMMAD AKBAR Vs. LOKENATH MOHANTY AND ANR.
|
November 11, 1967 |
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NANDKISHORE PANIGRAHI Vs. MAYADHAR NAYAK
|
August 8, 1967 |
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NARASINGHA CHARAN RAI AND ANR. Vs. RADHAGOBIND DEV AND ORS.
|
February 15, 1967 |
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NARAYAN DAS Vs. KASINATH PANI
|
December 12, 1967 |
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NARAYAN DAS Vs. STATE
|
March 24, 1967 |
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NARAYAN PATEL AND ANR. Vs. ANI RANA AND ORS.
|
April 28, 1967 |
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NARAYAN SAHOO AND ANR. Vs. SRINIBAS SAHU
|
August 2, 1967 |
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NATA PADHAN Vs. BANCHHA BARAL
|
April 10, 1967 |
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Ngounipu Kabui Vs. Lungbujei Kabui
|
February 27, 1967 |
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NIROJ KUMAR SEN Vs. INSPECTOR UNDER THE ORISSA SHOPS AND COMMERCIAL
|
June 27, 1967 |
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OFFICIAL LIQUIDATOR PURI BANK Vs. RAMANIKLAL JOSHI
|
January 20, 1967 |
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ORISSA CEMENT Vs. UNION OF INDIA
|
January 10, 1967 |
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PITABAS PODHAN Vs. KRUSHNA PODHAN AND 3 ORS
|
June 30, 1967 |
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PRAKASH CHANDRA MOHANTI Vs. STATE OF ORISSA
|
September 5, 1967 |
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PURUSOTTAM CHAUDHURY AND 3 ORS. Vs. PURANDAR SINGH
|
August 31, 1967 |
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R N SURI Vs. RAMESWAR DAS
|
May 3, 1967 |
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RADHACHARAN DAS AND ANR. Vs. PADMA CHARAN PATNAIK AND ANR.
|
August 1, 1967 |
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RAGHUNATH DAS AND 2 ORS. Vs. THE STATE
|
June 27, 1967 |
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RAGHUNATH MISRA Vs. KULAMANI NAYAK
|
January 25, 1967 |
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RAMKRUSHNA PATNAIK Vs. STATE
|
September 5, 1967 |
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RAUTANI BEWA AND ORS. Vs. RUPEI BEWA AND GURUBARI BEWA AND ORS.
|
May 5, 1967 |
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REGISTRAR OF COMPANIES Vs. ORISSA CHINA CLAY REFINERY COMPANY PRIVATE LTD
|
January 28, 1967 |
|
S.C. BOSE Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY AND ORS.
|
August 24, 1967 |
|
SAMBALPUR MUNICIPAL COUNCIL AND ANR. Vs. STATE OF ORISSA AND ORS.
|
January 17, 1967 |
|
SANKAR NARAYAN NAIK Vs. STATE OF ORISSA
|
March 21, 1967 |
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SATRUGHNA BEHERA Vs. PURI MUNICIPALITY
|
July 17, 1967 |
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SHAIK AMINUL ISLAM Vs. BIDYADHAR SAHU
|
March 29, 1967 |
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SHAIK FARID Vs. STATE OF ORISSA
|
January 17, 1967 |
|
SITA DAKUANI AND ORS. Vs. RAMA CHANDRA NAHAK AND ORS.
|
April 28, 1967 |
|
SK. DILZAN AND ANR. Vs. STATE
|
June 22, 1967 |
|
SOMANATH MOHANTY Vs. STATE
|
November 28, 1967 |
|
STATE Vs. NABIN CHANDRA KHANDAPANI
|
October 28, 1967 |
|
STATE Vs. PARESWAR GHASI
|
August 24, 1967 |
|
STATE Vs. SIBA SINGH
|
September 4, 1967 |
|
STATE OF ORISSA Vs. AMARANDRA PRATAP SINGH
|
January 10, 1967 |
|
STATE OF ORISSA Vs. SANATAN SINGH AND ANR.
|
April 3, 1967 |
|
SUBAL SAHU Vs. STATE
|
August 8, 1967 |
|
SUDHANSHU SEKHAR MISRA Vs. P.C. DE AND NINE ORS.
|
March 6, 1967 |
|
SURYAMANI TARAI Vs. STATE OF ORISSA
|
March 29, 1967 |
|
SWARAN SINGH AND TWO ORS. Vs. THE STATE
|
November 21, 1967 |
|
Syed Meheboob Ali Vs. State
|
August 2, 1967 |
|
T. NARASU PATRO Vs. STATE
|
July 26, 1967 |
|
THE STATE Vs. DEBRAJ BHAKTA AND 6 ORS.
|
August 24, 1967 |
|
Thokchom Narahari Singh Vs. Moirangthem Kerani Singh
|
May 23, 1967 |
|
THUKUDA KHADIA Vs. STATE
|
August 2, 1967 |
|
TRINATH MAHARANA AND ANR. Vs. S.L.N. NARASINGH AND 3 ORS.
|
June 24, 1967 |
|
UDAYANATH SAHU Vs. RATNAKAR BEJ
|
January 2, 1967 |
|
UDAYANATH TRIPATHY Vs. STATE
|
August 21, 1967 |
|
UPENDRA NATH GIRI AND ORS. Vs. STATE
|
June 26, 1967 |
LOGIN