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A VISWANADHAM Vs. STATE
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March 4, 1966 |
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A. BEHERA Vs. DEONARAYANLAL
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April 15, 1966 |
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ACHYATANANDA HOTA Vs. KHATIJA BIBI
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October 10, 1966 |
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ADIKANDO SATPATHY Vs. STATE
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May 6, 1966 |
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ANANDA NAIK Vs. HARIBANDHU NAIK
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October 12, 1966 |
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ANKIL BEHERA Vs. STATE
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January 21, 1966 |
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ANNAPURNA SAHUANI Vs. NARENDRA PRASAD SAHU
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November 1, 1966 |
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BALI Vs. STATE
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July 11, 1966 |
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BALMIKI SAHU Vs. STATE
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April 12, 1966 |
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BANCHHANIDHI MAHARATHA Vs. SRINIBASS PAIKROY
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August 30, 1966 |
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BANSHIDHAR MOHAPATRA AND ANR. Vs. SOURI SAMAL
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October 31, 1966 |
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BARADA KANTA MISRA Vs. STATE OF ORISSA
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May 4, 1966 |
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BASANTA MISHRA AND ANR. Vs. LAXMI ALIAS JAGNASINI MISHRANI
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August 26, 1966 |
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BASUDEO LAL MODI Vs. MADANLAL CHHAPOLIA
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November 5, 1966 |
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BATAHARI JENA Vs. STATE OF ORISSA
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September 19, 1966 |
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BENUDHAR MISRA Vs. THE STATE OF ORISSA AND ANR.
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August 5, 1966 |
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BHABA BEHERA AND 16 ORS. Vs. THE STATE
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January 21, 1966 |
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BHAGABAT DAS Vs. BHABI BEWA AND ORS.
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July 29, 1966 |
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BHIKARI CHARAN SAHU Vs. CHHIMA BASIC SCHOOL
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April 26, 1966 |
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BHIMA PADHI Vs. VENKATESWARA SWAMY VARU AND ANR.
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September 27, 1966 |
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BISESWAR GIRI Vs. HARAPRASAD BEHERA
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September 14, 1966 |
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BISIKESAN SUNA Vs. STATE
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July 20, 1966 |
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BISWANATH SAHU Vs. DASA SAHU
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September 1, 1966 |
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BISWANATH SATPATHY Vs. STATE
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April 28, 1966 |
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BISWESWAR LAL AND ORS. Vs. HARI SUKLA AND ORS.
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March 15, 1966 |
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BRAHMANANDA MOHANTY Vs. STATE
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December 21, 1966 |
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C. DHARMARAJAN Vs. THE GOVERNING BODY AND KARANJIA COLLEGE AND ANR.
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May 6, 1966 |
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CHAKRAPANI MUKHI Vs. DHRUBA CHARAN MUKHI
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March 1, 1966 |
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CHAUDHURY DAMBARU PRADHAN AND ORS. Vs. CHAUDHURY KAUSALYA PRADHANUNI
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July 29, 1966 |
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CHAUDHURY RADHANATH NANDA Vs. STATE OF ORISSA THROUGH SECRETARY, WORKS DEPARTMENT
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October 10, 1966 |
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DAITARI PADHAN Vs. STATE
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January 31, 1966 |
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DAMODAR MISRA Vs. BANAMALI MISRA
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August 17, 1966 |
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DANEYI GURUMURTY Vs. RAGHU PODHAN
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August 17, 1966 |
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DHANI BAHERA Vs. SUSHIL CHANDRA PALIT
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August 11, 1966 |
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DHANI BEHERA (J. DR.) Vs. SUSHIL CHANDRA PALIT (D. HR.)
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August 1, 1966 |
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DHOI ALIAS BASUDEV DAS Vs. STATE
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July 22, 1966 |
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DUANA MOLIKO Vs. BHAGABAT BISO
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December 23, 1966 |
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DULA MAJHI Vs. STATE
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July 6, 1966 |
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DURGA CHARAN MOHAPATRA Vs. LOKANATH ACHARYA AND ORS.
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April 25, 1966 |
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DURGA CHARAN RAM Vs. ACHUTA PATI AND ORS.
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April 20, 1966 |
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DUTIA PATEL Vs. STATE
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July 14, 1966 |
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ESSENTI KRISHNA CHANDRA PATRA Vs. THE STATE
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July 11, 1966 |
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GADADHAR SAMANTARAY Vs. DAMO BEHERA
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June 30, 1966 |
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GAGAN BEHARI PATNAIK Vs. RAMESWAR LAL AND ORS.
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May 16, 1966 |
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GAJENDRA KUMARI DEVI Vs. GURU GADABA
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January 31, 1966 |
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GENERAL MANAGER, O.R.T. CO. Vs. STATE
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July 14, 1966 |
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GENERAL MANAGER, O.R.T.C. LTD. Vs. STATE
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July 11, 1966 |
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GHANASHYAM PARIDA Vs. PRAFULLA KUMAR DAS AND ORS.
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December 17, 1966 |
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GOBARDHAN GOUNTIA AND ANR. Vs. LABANYANIDHI BHOI AND ORS.
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August 17, 1966 |
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GOBINDA GOUDA Vs. KALU GOUDA AND ANR.
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June 16, 1966 |
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GOKULA MAJHI ALIAS GHOTULU GOND Vs. THE STATE
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June 29, 1966 |
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GOVINDA GOUDA Vs. KALU HOUDA
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May 16, 1966 |
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GOVINDA PATNAIK Vs. STATE OF ORISSA
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August 26, 1966 |
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GULAM ALI SAHA Vs. SULTAN KHAN
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February 28, 1966 |
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HADIBANDHU SANTARA Vs. BAURIBANDHU SANTARA
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October 31, 1966 |
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HARIHAR DAS Vs. STATE
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January 21, 1966 |
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HIRSA SINGH THAKUR AND ANR. Vs. THE STATE
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August 4, 1966 |
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HRUSHIKESH ACHARYA Vs. BALARAM PATI
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August 3, 1966 |
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ISWAR BEHERA AND 6 ORS. Vs. ISWAR DANGUA AND 354 ORS.
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July 19, 1966 |
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JANARDAN SAHU Vs. ARAKHIT SAHU
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September 23, 1966 |
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JOGESH CHANDRA HOTA Vs. BIBHUTIBHUSAN SAHANI
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November 5, 1966 |
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JUDHISTIR JENA Vs. KASINATH CHNARA AND ANR.
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February 11, 1966 |
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K RAMAMURTY SUBUDHI Vs. DINABANDHU BEHERA
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November 30, 1966 |
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KALANDI PARIDA Vs. SADHU PARIDA
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October 6, 1966 |
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KARTIK SETHY Vs. BANAMALI MOHANTI
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July 8, 1966 |
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KARUNA BEHERA Vs. STATE
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July 4, 1966 |
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KASHINATH SUBUDHI Vs. NAKULA PATRA
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September 27, 1966 |
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KASHINATHA SAMAL Vs. GOLAK CHANDRA BARAL AND ANR.
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February 21, 1966 |
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KELU SAHU Vs. HADIBANDHU SAHU
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November 8, 1966 |
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KELUNI BEWA AND ANR. Vs. SADHU DAS AND ORS.
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September 10, 1966 |
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KHAGESWAR KARNA Vs. ADUTI KARNANI
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November 5, 1966 |
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KHALI Vs. SADHABA BEWA
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July 29, 1966 |
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KHALI PANIGRAHI Vs. KAMALA DEVI
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November 1, 1966 |
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KHETRABASI PATNAIK Vs. STATE
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April 20, 1966 |
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KISHORE Vs. STATE
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November 22, 1966 |
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KRUSHNA CHANDRA BALUA Vs. DAIMATI KISANI
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May 6, 1966 |
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KRUSHNA PRASAD PRUSTI Vs. THE OFFICER-IN-CHARGE AND TITLAGARH P. S. AND ANR.
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February 8, 1966 |
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KUNTALA BEWA Vs. SADHU CHARAN MOHANTI
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January 17, 1966 |
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LAIKNAN KHATIA Vs. THE STATE
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July 12, 1966 |
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Laiphrakpam Leiren Singh Vs. Nongthombom Leiren Singh
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December 9, 1966 |
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LAL GUPTESWARO SORONO SINGH DEO AND ANR. Vs. RAM KRISHNA DEO AND ANR.
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March 2, 1966 |
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LAXMAN PATNAIK Vs. STATE OF ORISSA
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March 1, 1966 |
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LAXMIDHAR PATNAIK Vs. RANGABATI BEWA
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November 23, 1966 |
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LAXMINARAYAN GUPTA Vs. DURGADEVI THAKURANI
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September 14, 1966 |
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MADHUSUDAN SWAIN Vs. STATE
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July 19, 1966 |
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MAHABIR PRASAD BAJRANGLAL Vs. UNION OF INDIA (UOI)
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January 29, 1966 |
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MAHAMAD YASIN Vs. STATE
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December 15, 1966 |
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MAKHEA KUMBHAR Vs. FAGU KUMBHAR AND ORS.
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June 22, 1966 |
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MANDARA MAJHI AND ANR. Vs. STATE
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July 7, 1966 |
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MARCHIA ORAM Vs. EXECUTIVE OFFICER NOTIFIED AREA COUNCIL
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December 13, 1966 |
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MAWAJI RAMJI Vs. PREMJI KUMBHABHAI CHANDA
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October 5, 1966 |
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MINGULAR MALLIK Vs. STATE
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July 6, 1966 |
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MOHANI MUKULI AND ANR. Vs. DHARMANANDA SAHOO AND ANR.
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July 20, 1966 |
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MUNICIPALITY AND 2 ORS. Vs. HARIBANDHU SAHU
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July 29, 1966 |
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MURALIDHAR KUNAR Vs. BHAGABAN KUNAR
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August 1, 1966 |
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NARASINGHA PANDA Vs. N NARASIMHA MURTY
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January 7, 1966 |
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NARASINGHA ROU Vs. SRICHARAN PANDA
|
September 1, 1966 |
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NARENDRANATH MOHANTY Vs. UNION OF INDIA
|
September 15, 1966 |
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NILAMANI DHAL Vs. RADHAMOHAN JIW THAKUR
|
May 25, 1966 |
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ORISSA CEMENTS LTD. Vs. STATE OF ORISSA AND ANR.
|
January 3, 1966 |
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P APPARAO Vs. STATE
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November 30, 1966 |
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P. SANKAR JEE AND ANR. Vs. THE STATE
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March 1, 1966 |
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PADASA GOUNTIANI Vs. KUSA MAHALIK AND 2 ORS.
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July 20, 1966 |
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PADMA CHARAN DAS Vs. NETRANANDA SAHU
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October 11, 1966 |
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PALAU MUNDA Vs. THE STATE
|
June 17, 1966 |
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PARAMANANDA SENAPATI AND ANR. Vs. THE BAPTIST MISSIONARY SOCIETY AND ANR.
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September 6, 1966 |
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PARIKHIT MUDULI Vs. CHAMPA DEI
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September 12, 1966 |
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PRADIP CH. CHAUDHURY Vs. STATE OF ORISSA AND ORS.
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August 2, 1966 |
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PRAHLAD PURSTY Vs. SHEOKH ABDUL RAHMAN
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January 21, 1966 |
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PRASANNA KUMAR SAMAL Vs. BALBHADRA ROUT
|
March 28, 1966 |
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PUINBASI MAJHIANI Vs. SHIBA BHUE
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March 1, 1966 |
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PUNA PAITALA Vs. SUDARSAN PAITAL
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April 25, 1966 |
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RABINARAYAN BISWAL Vs. STATE
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April 27, 1966 |
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RAGHUNATH NIAK Vs. BAYA BEJO AND 6 ORS.
|
July 29, 1966 |
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RAJENDRA NARAYAN DAS AND ORS. Vs. MINATUNNISA BIBI
|
April 26, 1966 |
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RAM CHANDRA NAIK Vs. DADHIBABAN THAKUR AND ORS.
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March 24, 1966 |
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RAM CHANDRA PANDA Vs. K. DANDAPANI DORA AND ORS.
|
September 14, 1966 |
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RAMJI PRASAD GUPTA Vs. STATE
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August 1, 1966 |
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RAMKUMAR LILADHAR FIRM Vs. STATE OF ORISSA
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December 22, 1966 |
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RAO AND SONS Vs. COMMISSIONER OF INCOME-TAX
|
December 13, 1966 |
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REPUBLIC OF INDIA Vs. G A N RAJAN
|
December 17, 1966 |
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SAKI BEWA AND AFTER HER KASINATH SAHU AND ANR. Vs. THE STATE OF ORISSA AND ORS.
|
March 1, 1966 |
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SANU KISAN AND ANR. Vs. THE STATE
|
July 5, 1966 |
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SATRUGHNA SABATA Vs. SRIDHARI SABATA
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January 17, 1966 |
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SATYAKUMAR KUNDU Vs. STATE
|
January 21, 1966 |
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SATYANARAYAN GANTAYET Vs. STATE
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December 22, 1966 |
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SIMADRI NANDA Vs. STATE
|
October 10, 1966 |
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SRI AMARESWAR MAHADEB BIRE AND ORS. Vs. SRI DURGADEVI THAKURANI AND ORS.
|
February 4, 1966 |
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SRI GOBINDA CHANDRA HARICHANDAN JAGADEB Vs. THE STATE OF ORISSA, REPRESENTED BY THE SECRETARY, REVENUE DEPARTMENT
|
November 15, 1966 |
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SRI GOPAL JEW THAKUR Vs. PRAVASINI DAS
|
November 7, 1966 |
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SRI KRISHNA CHANDRA GAJAPATI NARAYAN DEO Vs. ATREYAPARUPU APPARAO AND ANR.
|
September 14, 1966 |
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SRIDHAR PANI Vs. DURYODHAN MAHALI
|
November 7, 1966 |
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STATE Vs. BABULI NARAYAN BEHERA
|
December 12, 1966 |
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STATE Vs. KAMRAJ BHOLE AND TWO ORS.
|
July 4, 1966 |
|
SUDHAKAR SAHU Vs. ACHUTANANDA PATEL
|
August 11, 1966 |
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SULEKHA KHATUN Vs. UNITED BANK OF INDIA LTD
|
November 25, 1966 |
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T. SIVARAMMAYYA AND ANR. Vs. GOVINDA SAHU AND ANR.
|
August 30, 1966 |
|
THE STATE OF ORISSA Vs. S.P. CHOWDHURY
|
August 6, 1966 |
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UDAYANATH SAHU Vs. ZILLA PARISHAD
|
September 6, 1966 |
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UJAL BEWA AND ANR. Vs. UCHHAB BADATIA AND ORS.
|
October 12, 1966 |
|
UJAL BEWA AND ANR. Vs. UCHHAB BADATIA AND ORS.
|
April 18, 1966 |
|
ULLA DEI Vs. MALLI BEWA AND ORS.
|
December 20, 1966 |
|
UNION OF INDIA Vs. ORISSA TEXTILE MILLS LTD
|
September 27, 1966 |
|
UNION OF INDIA Vs. HADIBANDHU DAS
|
November 17, 1966 |
|
UNITED BANK OF INDIA LTD. Vs. DOLGOBINDA SAHU AND NIMAI CHARAN DAS
|
February 25, 1966 |
|
UPENDRA MALLIK Vs. JAGATMOHAN PRADHAN
|
October 10, 1966 |
|
UPENDRANATH DAS Vs. RUKMINI PATNAIKANI
|
April 29, 1966 |
LOGIN