|
A.R. GHOSH AND 2 ORS. Vs. THE STATE
|
December 22, 1965 |
|
AINTHA STREE Vs. MAHAPATRA BALARAM DAS
|
December 3, 1965 |
|
AJATI PADHAN Vs. THE STATE
|
November 12, 1965 |
|
AJIT KUMAR DAS Vs. THE STATE OF ORISSA AND 3 ORS.
|
October 29, 1965 |
|
ALARAKSHI BIBI Vs. UJALA BIBI
|
July 15, 1965 |
|
ANANDA PANDA Vs. GOPI SAHU AND 4 ORS.
|
September 19, 1965 |
|
ARJUNA SAHU AND ANR. Vs. THE STATE
|
May 5, 1965 |
|
ARUN KUMAR PATRA Vs. SUDHANSHU BALA PATRA
|
December 6, 1965 |
|
AUNAPURNA SAPPANI Vs. JASODA SAHUANI AND ORS.
|
August 20, 1965 |
|
BAIDHAR BEHERA AND ORS. Vs. PRANABANDHU MAHARATHA
|
July 21, 1965 |
|
BAIRAGI MEKAP Vs. JAGANNATH TEMPLE MANAGING COMMITTEE
|
August 6, 1965 |
|
BALLABHA PANI AND ANR. Vs. JASODHARA PANI
|
February 22, 1965 |
|
BALUNKI PRADHAN Vs. BENUDHAR PRADHAN
|
February 8, 1965 |
|
BAMAN CHANDRA ACHARYA Vs. BALARAM ACHARYA
|
July 30, 1965 |
|
BANAMALI BHADRA Vs. JADUNATH PRADHAN
|
December 2, 1965 |
|
BANAMBER MAHARANA Vs. STATE
|
November 2, 1965 |
|
BANCHHANIDHI SAMANTASIMHAR Vs. PANCHANAN PRADHAN AND 2 ORS.
|
September 1, 1965 |
|
BANDU PADHAN Vs. BAMDEB SENAPATI
|
November 19, 1965 |
|
BANSHIDHAR NAIK Vs. LAXMIPRASAD PATNAIK
|
April 9, 1965 |
|
BAURIBANDHU PATRA Vs. SAGAR MALLA
|
July 29, 1965 |
|
BHAGABAN MISRA Vs. ANTARYAMI NANDA AND ORS.
|
June 29, 1965 |
|
BHAGABAN PATRA AND ANR. Vs. THE STATE
|
April 26, 1965 |
|
BHAGABAT GOSSAIN MARFATDAR DURGA CHARAN BHUYAN Vs. GOPI BHOI
|
April 15, 1965 |
|
BHAGABAT PANDA AND RAGHUNATH PATRA Vs. BHAGABAN TRIPATHY AND 11 ORS.
|
December 22, 1965 |
|
BHIMA MOHAPATRA Vs. KRISHNACHANDRA RATH
|
December 21, 1965 |
|
BIJOYANANDA DAS Vs. SIRISH CHANDRA DAS
|
September 17, 1965 |
|
BINAYAK SWAIN AND ANR. Vs. THE STATE OF ORISSA
|
April 9, 1965 |
|
BINAYAK SWAIN AND ORS. Vs. RAMESH CHANDRA PANIGRAHI
|
January 25, 1965 |
|
BISWANATH NAIK Vs. JAHARALI KHAN
|
February 26, 1965 |
|
BISWANATH SAHOO Vs. STATE OF ORISSA
|
March 10, 1965 |
|
BISWESWAR MISRA Vs. SWETAKUMAR PANIGRAHI
|
February 9, 1965 |
|
BRUNDABAN KAR AND 5 ORS. Vs. STATE
|
December 3, 1965 |
|
BUDA KIRSANI Vs. THE STATE
|
April 24, 1965 |
|
CHANDRA MAJHI AND 3 ORS. Vs. THE STATE
|
October 29, 1965 |
|
CHANDRA SEKHAR MISRA Vs. GOBINDA CHANDRA DAS
|
April 21, 1965 |
|
CHENIA ALIAS DHANAR DOMB Vs. STATE
|
October 14, 1965 |
|
CHERUNGU BOIPARI AND ANR. Vs. THE STATE
|
November 22, 1965 |
|
CHINTAMANI NAIK Vs. PANCHANAN NAIK AND ORS.
|
July 28, 1965 |
|
CHINTAMANI THAPA AND 11 ORS. Vs. STATE
|
December 16, 1965 |
|
CHOUDHURY MADHUSUDAN DAS Vs. JOGI SAHU
|
September 4, 1965 |
|
DAITARI MOHAPATRA Vs. UCHHAB SAHU AND ORS.
|
January 13, 1965 |
|
DANPAT MALI @ DANPAT Vs. THE STATE
|
April 15, 1965 |
|
DASU PAIKRANI Vs. STATE
|
October 20, 1965 |
|
DEBI RANI CHOUDHURY AND ANR. Vs. RAMA CHANDRA CHOUDHURY
|
December 8, 1965 |
|
DHRUBA CHARAN KHANDAL Vs. DINABANDHU PATRI
|
March 31, 1965 |
|
DIBAKAR PRADHAN AND ANR. Vs. STATE
|
November 27, 1965 |
|
DINABANDHU PATNAIK AND ANR. Vs. ANANTA CHARAN SAHU AND ANR.
|
April 8, 1965 |
|
DUKHISHYAM SAHU Vs. BIDYADHAR SAHU
|
April 7, 1965 |
|
DULA DEI Vs. KRUPASINDHU PATNAIK
|
February 23, 1965 |
|
DURYODHAN PANIGRAHI Vs. LILABATI PANIGRAHI
|
July 23, 1965 |
|
DWARAKA ALIAS DWARAKA PRASAD AGARWALLA AND ANR. Vs. MST. SASHIPRABHA GOUNTIANI
|
July 13, 1965 |
|
FOOD INSPECTOR OF PURI MUNICIPALITY Vs. K C ANJANAYULU
|
June 23, 1965 |
|
FOOD INSPECTOR PURI MUNICIPALITY Vs. ARJUNDAS AGARAWALLA
|
June 23, 1965 |
|
GANDHARVA JENA Vs. STATE
|
November 18, 1965 |
|
GANESH PRASAD BHAGAT Vs. ANUGRAHANANDA SAHU
|
March 23, 1965 |
|
GANGADHAR PARIDA AND Vs. THE STATE
|
May 4, 1965 |
|
GAURI PRASAD DEHURI Vs. STATE OF ORISSA
|
April 9, 1965 |
|
GOLAK CHANDRA BISWAL Vs. STATE OF ORISSA
|
April 7, 1965 |
|
GOLAKBEHARI KANUNGO Vs. SIU BAI
|
June 25, 1965 |
|
HADI KIRSANI Vs. STATE
|
April 27, 1965 |
|
HADIANI BEWA AND 5 ORS. Vs. BABAJI SAHOO
|
February 13, 1965 |
|
HARA PRASAD PANDA Vs. HIRAMONI DEI
|
March 29, 1965 |
|
HAREKRUSHNA MOHANTY Vs. ADIKANDO BEHERA
|
September 22, 1965 |
|
HARIBANDHU SATPATHY Vs. CHANDRASEKHAR SURENDRA SINGH
|
March 12, 1965 |
|
HARIHAR BAHINIPATY Vs. STATE OF ORISSA
|
March 3, 1965 |
|
HARIHAR MISRA Vs. NARHARI SETTI SITARAMIAH
|
April 2, 1965 |
|
HEDAYAT MAHAMMAD SHAH SAHAJI AND ORS. Vs. KINU CHARAN LENKA
|
November 17, 1965 |
|
HEMA DIBYA Vs. AMARENDRA KISHORE DAS
|
July 7, 1965 |
|
HEMCHANDRA DANSANA Vs. DOLAMANI DANSANA
|
January 15, 1965 |
|
HEMCHANDRA PATRA Vs. GOPAL PANIGRAHI
|
August 20, 1965 |
|
HRUSHI ALIAS SUKDEV PATRA Vs. THE STATE
|
October 26, 1965 |
|
IN RE: RADHU GANTAYAT AND 14 ORS. Vs. STATE
|
February 8, 1965 |
|
ISHWAR CHANDRA MOHANTY Vs. STATE OF ORISSA
|
October 26, 1965 |
|
JAGA KISHAN Vs. BENIMADHAB SUPAKAR
|
September 23, 1965 |
|
JAGANNATH BISOI Vs. STATE
|
January 21, 1965 |
|
JAGANNATH SAHU Vs. STATE
|
April 15, 1965 |
|
JAHARA PANIGRAHI Vs. ULA PANIGRAHI
|
January 19, 1965 |
|
JAMMULA SRIRANGAM BROS Vs. SALES TAX OFFICER
|
April 24, 1965 |
|
JASODA SAHUANI Vs. SATYABHAMA SAHUANI
|
August 20, 1965 |
|
JHAMPURI BEWA Vs. STATE OF ORISSA
|
July 3, 1965 |
|
K SEETHAMMA Vs. K KAMESWAR RAO
|
July 16, 1965 |
|
KANDURI SAHU Vs. NIDHI SAHU
|
April 9, 1965 |
|
KANHU CHARAN SARAF Vs. RADHAMOHAN PADHI
|
April 9, 1965 |
|
KAPIL CHARAN PATNAIK AND ANR. Vs. ARTABANDHN MISRA
|
January 22, 1965 |
|
KARAMSANI MATARI Vs. NATHA MATARAI
|
September 22, 1965 |
|
KESHAR DEO VERMA Vs. STATE OF ORISSA AND 2 ORS.
|
August 22, 1965 |
|
KHEMA PADHAN Vs. GUNA SAHU AND ORS.
|
August 10, 1965 |
|
KISHANLAL SAHU Vs. MADHABANANDA PANI
|
January 6, 1965 |
|
KRUSHNA CHANDRA PANDA AND ANR. Vs. SHYAMASUNDAR BEHERA
|
January 5, 1965 |
|
KRUSHNA SAHU Vs. CHAITAN DAS
|
July 21, 1965 |
|
KUNJ BEHARI DAS Vs. CHANCHALA DAS
|
April 21, 1965 |
|
KUNU ALIAS MURALIDHAR PADHAN Vs. BUDHU SAHU
|
January 12, 1965 |
|
KUSA PARIDA Vs. BAISHNAB MALIK
|
July 19, 1965 |
|
KUSAI SWAIN AND ANR. Vs. MADAN MOHAN MOHANTY AND ORS.
|
January 25, 1965 |
|
LATABATI PATRANI Vs. DHUBANI PADHANI
|
July 27, 1965 |
|
LENGU SATCHIDANANDA MISRA Vs. STATE
|
January 25, 1965 |
|
LOKANATH OTA Vs. BRUNDABAN CHANDRA OTA AND ORS.
|
January 30, 1965 |
|
LOKANATH PANDA Vs. STATE
|
November 13, 1965 |
|
M SUBBA RAO Vs. STATE
|
April 22, 1965 |
|
MADAN MOHAN RAI Vs. SM. NILADRI DEI
|
December 21, 1965 |
|
MADHUSUDAN KISAN Vs. RENGTU KISHAN AND 5 ORS.
|
December 17, 1965 |
|
MAHESWAR MISRA Vs. HINDUSTHAN STEEL LTD. AND ANR.
|
June 28, 1965 |
|
MANGO LOHORA Vs. STATE
|
March 16, 1965 |
|
MAYADHAR SUBUDHI TANA Vs. ORISSA BOARD OF WAKFS
|
August 24, 1965 |
|
MD. YUSUF AHMED RAHIM Vs. NARESH CHANDRA SARKAR AND ORS.
|
April 16, 1965 |
|
MOOCHIA NAIK Vs. STATE
|
December 13, 1965 |
|
MURALI PATEL Vs. PURUSOTTAM BHATI
|
January 25, 1965 |
|
MURARILAL GARG Vs. STATE
|
November 2, 1965 |
|
NANDA KISHORE PANIGRAHI Vs. COMMISSIONER FOR HINDU RELIGIOUS ENDOWMENTS
|
August 14, 1965 |
|
NANDA PENTHOI AND ANR. Vs. PADAN PENTHOI AND ORS.
|
August 27, 1965 |
|
NANDA ROUT Vs. BAISHNAB CHARAN ROUT AND ORS.
|
July 16, 1965 |
|
NARAYAN ROUT Vs. KISHORE CHANDRA PADHI
|
November 5, 1965 |
|
NATABAR BEHERA Vs. STATE
|
March 12, 1965 |
|
NATABAR DEBATA Vs. DISTRICT MAGISTRATE AND ORS.
|
March 30, 1965 |
|
NATABAR NANDA Vs. STATE OF ORISSA, REPRESENTING THE COLLECTOR OF BALASORE
|
May 4, 1965 |
|
NILA NAIK Vs. SHYAMSUNDAR MOHAPATRA
|
September 22, 1965 |
|
P NARAYAN RAO Vs. STATE
|
May 25, 1965 |
|
P.S.N. MURTY Vs. D.V. SURYANARAYAN AND ANR.
|
December 21, 1965 |
|
PADIA PATRA Vs. STATE
|
December 8, 1965 |
|
PADMANAV PATNAIK Vs. KASHINATH MANDOI
|
September 15, 1965 |
|
PANGI JOGI NAIK Vs. STATE
|
January 15, 1965 |
|
PARBATI DEI Vs. ALUPATI DUKHISHYAM PATRA
|
May 4, 1965 |
|
PARIKSHIT SAI Vs. INDRA BHOI
|
July 20, 1965 |
|
PRABHULAL POTADIA Vs. STATE
|
August 3, 1965 |
|
PRAHALAD RA Vs. NARASINGH MAHAPATRA AND ORS.
|
April 19, 1965 |
|
PRASANTA KUMAR PATNAIK Vs. HADU @ W. HADIBANDHU SAHU AND ORS.
|
February 16, 1965 |
|
PURI MUNICIPAL COUNCIL Vs. BANA DAS
|
December 23, 1965 |
|
PURNA CHANDRA BEHERA Vs. STATE
|
November 27, 1965 |
|
PURNA CHANDRA RATH Vs. HARIBANDHU PATNAIK
|
September 14, 1965 |
|
RABINDRANATH SUBUDHI Vs. SIMHADRI SUBUDHI AND ORS.
|
July 30, 1965 |
|
RADHABALLAV MATH ENDOWMENT Vs. FAKIR PRADHAN
|
June 29, 1965 |
|
RADHACHARAN DAS BABAJI Vs. BHIMA PATRA
|
April 20, 1965 |
|
RADHU PANKAJ DAS AND ORS. Vs. UPENDRANATH PANDA
|
August 3, 1965 |
|
RAGHUNATH BEHERA Vs. PURNA CHANDRA MAHANTA
|
November 18, 1965 |
|
RAJENDRA NARAYAN SINGH DEO Vs. STATE OF ORISSA
|
December 17, 1965 |
|
RAJU DAS Vs. STATE
|
November 11, 1965 |
|
RAM CHANDRA NAYAK Vs. STATE
|
November 2, 1965 |
|
RAMCHANDRA CHINTADA RAMUDU Vs. STATE AND ANR.
|
July 20, 1965 |
|
RAMESH CHANDRA MOHAPATRA Vs. STATE
|
October 18, 1965 |
|
RAMESWARLAL KHANDELWALLA Vs. STATE
|
November 12, 1965 |
|
RAMESWARLAL KHANDELWALLA Vs. STATE
|
November 17, 1965 |
|
RAMKRISHNA GOCHHIKAR Vs. GADHADHAR PUJAPANDA
|
December 23, 1965 |
|
RAMKUMAR AGARWALLA Vs. STATE OF ORISSA
|
January 1, 1965 |
|
RATNAKAR DAS Vs. STATE
|
September 22, 1965 |
|
RATNAKAR NAIK SECOND PARTY NOS 1 TO 3 Vs. GOLAKH CHANDRA SAMAL FIRST PARTY SECOND PARTY
|
January 21, 1965 |
|
REKHA JENA Vs. MANORANJAN JENA
|
March 16, 1965 |
|
SADANANDA MOHAPATRA Vs. STATE
|
February 17, 1965 |
|
SAGUA BARIK Vs. BICHINTA BARIK
|
July 3, 1965 |
|
SAILA BEHARI CHATTERJEE Vs. STATE OF ORISSA
|
September 23, 1965 |
|
SANATAN MAHALLIK Vs. STATE
|
December 8, 1965 |
|
SANTOSH KUMAR SAMANT Vs. RAJA SRI BIRACHANDRA JADUMANI DEO
|
January 14, 1965 |
|
SAROJINI DEVI Vs. BIKRAM NANDA AND ORS.
|
February 2, 1965 |
|
SAYED ABDUL HAQUE Vs. STATE
|
November 4, 1965 |
|
SHYAM SUNDAR SAHU AND ORS. Vs. PURNA CHANDRA PATRA AND ANR.
|
November 5, 1965 |
|
SHYAMAHARI MOHANTY Vs. GADADHARNATH SHARMA AND ORS.
|
October 12, 1965 |
|
SIBAPADA GHOSE MANDAL Vs. UNION OF INDIA
|
August 14, 1965 |
|
SITA BEWA Vs. BIMBADHAR ROUT AND 4 ORS.
|
March 31, 1965 |
|
SK MAKBUL Vs. SK SIDIK
|
May 4, 1965 |
|
SRI RAM DAYALU DAS BABAJI Vs. DUKHA JENA
|
April 14, 1965 |
|
SRI SRINIVAS RAMANUJA DAS Vs. COMMISSIONER, HINDU RELIGIOUS ENDOWMENTS
|
April 6, 1965 |
|
SRIMATI SNEHALATA DAS AND ANR. Vs. PRAFULLA KUMAR PATNAIK
|
September 4, 1965 |
|
SRIMATI SOUDAMINI MISRA, D. HR. Vs. FAGUNMANI KHUNTIA AND ANR.
|
November 27, 1965 |
|
SRINIVAS RAMANUJ DAS Vs. COMMISSIONER OF INCOME-TAX
|
April 14, 1965 |
|
STATE Vs. HARIS CHANDRA KAR MOHAPATRA
|
May 5, 1965 |
|
STATE Vs. MADHUSUDHAN RAM
|
June 21, 1965 |
|
STATE Vs. DHULESWAR DAS
|
July 29, 1965 |
|
STATE Vs. MD SAMSUR
|
July 22, 1965 |
|
STATE Vs. MAN MOHAN LAL
|
December 23, 1965 |
|
STATE Vs. UMA CHARAN RAM
|
October 26, 1965 |
|
STATE Vs. SIKKA SUNA AND 2 ORS.
|
October 18, 1965 |
|
STATE Vs. UPENDRA CH. BHOUMIK AND ANR.
|
July 20, 1965 |
|
STATE Vs. BISESWARLAL AND 3 ORS.
|
December 17, 1965 |
|
STATE Vs. CHAITU KISAN AND 9 ORS.
|
December 23, 1965 |
|
STATE OF ORISSA Vs. GANGADHAR SUBUDHI
|
August 27, 1965 |
|
STATE OF ORISSA Vs. R C CHOWALA
|
October 15, 1965 |
|
STATE OF ORISSA Vs. JILLUDUMUDI VENKATARAJ
|
September 9, 1965 |
|
STATE OF ORISSA Vs. BANAMALI BABU
|
April 1, 1965 |
|
STATE TRANSPORT CONTROLLER Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
May 6, 1965 |
|
SUBAS CHANDRA MAHAPATRA Vs. THE STATE
|
January 20, 1965 |
|
SUKEDEB BARIK Vs. PANCHAN BARIK
|
November 18, 1965 |
|
SURENDRANATH PANDA Vs. THE STATE OF ORISSA AND ORS.
|
August 24, 1965 |
|
TARAMANI DASI Vs. GOPAL CHARAN DAS
|
April 15, 1965 |
|
THE STATE OF ORISSA Vs. GOURI CHARAN KANUNGO AND
|
July 27, 1965 |
|
THE STATE OF ORISSA AND ORS. Vs. BHAKTA CHARAN NAIK AND ORS.
|
January 15, 1965 |
|
THE UNION OF INDIA (UOI) REPRESENTING THE GENERAL MANAGER OF THE S.E. RAILWAY AND ORS. Vs. HAJI ABDUL RAHIMAN JAHI ABDUL
|
February 12, 1965 |
|
UDE SINGH Vs. STATE
|
December 23, 1965 |
|
UGRASEN MUKHI Vs. STATE
|
December 15, 1965 |
|
UNION OF INDIA Vs. PRABHULAL HARILAL
|
December 20, 1965 |
|
UNION OF INDIA Vs. KALIKA SINGH
|
April 14, 1965 |
|
UNION OF INDIA (UOI) Vs. BANKA BEHARI DAS
|
April 30, 1965 |
|
UNION OF INDIA (UOI) AND ANR. Vs. KALINGA CONSTRUCTION COMPANY (PVT.) LIMITED
|
February 18, 1965 |
|
UPENDRANATH KANUNGO Vs. STATE AT THE INSTANCE OF HADIBANDHU KANUNGO
|
November 22, 1965 |