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A. TARINI Vs. STATE
|
November 7, 1964 |
|
A. VENKATA RAO Vs. STATE OF ORISSA AND ORS.
|
January 7, 1964 |
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ADHIKARI NARAYANAMMA Vs. ADHIKARI THABITINAIDU
|
March 31, 1964 |
|
AJIT KUMAR ROY Vs. STATE OF ORISSA
|
March 11, 1964 |
|
AMBAI MAJHI Vs. STATE
|
October 23, 1964 |
|
AMBARISH MISRA Vs. STATE OF ORISSA
|
January 14, 1964 |
|
ANNAPURNA DEI Vs. NABAKISHORE SINGH
|
September 21, 1964 |
|
ARJUN PADHY Vs. STATE OF ORISSA
|
August 11, 1964 |
|
ATMACOORI RAMAMURTY Vs. STATE
|
February 27, 1964 |
|
B KURMANAIKULU Vs. DISTRICT MECHANICAL ENGINEER SOUTH EASTERN RAILWAY
|
April 14, 1964 |
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BAIRAGI DAS Vs. SRI UDAY CHANDRA MAHATAB
|
December 22, 1964 |
|
BANAMALI MOHAPATRA Vs. BAJRA NAHAK
|
January 4, 1964 |
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BANCHHANIDHI ONKARMAL Vs. COMMISSIONER OF INCOME-TAX
|
December 5, 1964 |
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BANSHIDHAR ONKARMAL Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1964 |
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BANWARILAL BHOID Vs. P NEELKANTHAM
|
September 30, 1964 |
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BASU D N Vs. STATE OF ORISSA
|
March 3, 1964 |
|
BATA BEHERA Vs. HRUDANANDA OHJA AND ORS.
|
March 2, 1964 |
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BATAKRISHNA DAS ADHIKARI AND ORS. Vs. MALATI DAS ADHIKARINI AND ANR.
|
January 8, 1964 |
|
BHAGABAN DAS AND 7 ORS. Vs. THE STATE OF ORISSA
|
May 18, 1964 |
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BHAGABAN PANDA Vs. BAIRAGI NAIK
|
January 3, 1964 |
|
BHAGABAT PATNAIK Vs. MADHUSUDHAN PANDA
|
April 28, 1964 |
|
BHAGIRATHI BURHIA Vs. STATE
|
September 30, 1964 |
|
BHAGIRATHI PADHAN Vs. ACHUTA PADHAN
|
December 15, 1964 |
|
BHAI RAMJI Vs. GOVINDA RANTAI
|
October 30, 1964 |
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BHARAT PATI Vs. BRUNDABAN PANDA
|
January 3, 1964 |
|
BHIKARI RAM Vs. RAO AND
|
March 14, 1964 |
|
BHIKARILAL Vs. DIBYASINGH BRAHMA
|
November 5, 1964 |
|
BHOLANATH DAS Vs. THE STATE
|
November 13, 1964 |
|
BHOLANATH NAIK Vs. KRUPASINDHU NAIK
|
April 14, 1964 |
|
BIBHUTI BHUSAN DAS Vs. DIVISIONAL SUPDT S E RLY
|
March 4, 1964 |
|
BINAPANI DEI Vs. STATE OF ORISSA
|
May 6, 1964 |
|
BISHNU PUTEL Vs. BAJRA PUTEL
|
March 16, 1964 |
|
BISWANATH DAS AND ANR. Vs. JAGANNATH MISRA AND ANR.
|
January 2, 1964 |
|
BRAJA KISHORE DAS Vs. STATE OF ORISSA
|
December 16, 1964 |
|
BUDU GOUDA Vs. STATE
|
November 16, 1964 |
|
CHAITANYA NAIKO Vs. KANDHINO NAIKO
|
September 11, 1964 |
|
CHANDU AGASTI Vs. CHANDRABALI KALAR
|
August 3, 1964 |
|
CHINAI PRADHANA Vs. DHIRAMONI PRADHAN AND ORS.
|
January 30, 1964 |
|
COMMISSIONER OF INCOME TAX Vs. RUPSA RICE MILL
|
March 31, 1964 |
|
DAITARI DAS Vs. KULAMANI PANDA
|
March 23, 1964 |
|
DALAI RAMAN AND ANR. Vs. RADHAMOHAN SAMANTARAY AND ORS.
|
September 30, 1964 |
|
DANDAPANI SAHU Vs. KSHETRA SAHU
|
July 14, 1964 |
|
DAYANIDHI DHAR AND 5 ORS. Vs. DASARATHI DHAR
|
March 6, 1964 |
|
DEBANANDA DORA Vs. UNION OF INDIA
|
November 16, 1964 |
|
DEWAN CHAND Vs. STATE
|
September 22, 1964 |
|
DEWAN CHITRA BHANU SINGH RAI Vs. BALMUKUND SINGH RAI
|
January 8, 1964 |
|
DHUBAL DHARUA Vs. SARTUKA DHARUA AND ORS.
|
July 27, 1964 |
|
DINABANDHU BEHERA Vs. BISUNI BEHERA
|
March 5, 1964 |
|
DUKHI DEI Vs. STATE
|
August 26, 1964 |
|
DULA DEI Vs. JADI BEWA
|
October 31, 1964 |
|
DWARIKA PRASAD SHARMA Vs. STATE OF ORISSA
|
April 27, 1964 |
|
EKADAS PATRA AND 8 ORS. Vs. THE STATE
|
April 8, 1964 |
|
GANESH CHANDRA MISRA Vs. ARTATRANA MISRA
|
May 6, 1964 |
|
GANGA DEVI Vs. KRUSHNA PRASAD SHARMA
|
October 22, 1964 |
|
GOPAL CHANDRA RATH Vs. NISAMANI DEVI AND 5 ORS.
|
December 9, 1964 |
|
GOPAL SAHU Vs. RAJU MISHRA
|
November 20, 1964 |
|
GOVINDA CHANDRA PRADHAN Vs. S D O SADAR
|
September 29, 1964 |
|
GOVINDA SABAT Vs. STATE OF ORISSA
|
January 8, 1964 |
|
GUNDICHA ROUTHO Vs. ESWARA RAUTHO
|
October 27, 1964 |
|
HADU SAHU Vs. STATE
|
August 11, 1964 |
|
HAREKRUSHNA SAHOO Vs. KSHETRA BARA
|
January 3, 1964 |
|
HARIBANDHU MOHANTY Vs. HAREKRUSHNA BEHERA
|
January 8, 1964 |
|
HARIBUX GOURI SANKAR FIRM Vs. SUBHAKARAN TULSIRAM
|
December 17, 1964 |
|
HINDUSTHAN STEEL Vs. WORKERS OF REFRACTORIES DEPARTMENT HINDUSTHAN STEEL LTD
|
April 30, 1964 |
|
JAGABANDHU BISWAL Vs. GOLEKHA DEHURY
|
February 22, 1964 |
|
JAGABANDU BEHERA Vs. SUBDIVISIONAL OFFICER AND ANR.
|
March 11, 1964 |
|
JAGADANANDA MISRA Vs. THE STATE
|
March 11, 1964 |
|
JAGANNATH BUKSHI Vs. THE DISTRICT MAGISTRATE GANJAM AND 2 ORS.
|
March 10, 1964 |
|
JASODA SAHUANI Vs. SATYABHAMA SAHUANI
|
May 7, 1964 |
|
JNANENDRA NATH DAS Vs. STATE OF ORISSA
|
April 9, 1964 |
|
JOGENDRA KHUNTIA Vs. STATE OF ORISSA
|
October 27, 1964 |
|
JOGI NAHAK Vs. STATE
|
September 4, 1964 |
|
KAHNEI PANDA Vs. BISWAMBAR MALLIK AND ANR.
|
November 26, 1964 |
|
KAILASH CHANDRA MOHANTO Vs. RAJKISHORE MOHANTO
|
March 5, 1964 |
|
KALANDI BEHERA Vs. STATE
|
March 11, 1964 |
|
KANDIA JANI ALIAS MUDULI Vs. THE STATE
|
July 29, 1964 |
|
KANDURI MISRA Vs. SAHADEB KUNDA
|
March 25, 1964 |
|
KAPILA DANTA AND ORS. Vs. DASA DANTA AND ANR.
|
May 2, 1964 |
|
KEDARNATH KAR Vs. THE STATE
|
November 6, 1964 |
|
KELEI MALLIK Vs. STATE OF ORISSA
|
July 8, 1964 |
|
KESHAB PRADHAN Vs. THE STATE
|
February 27, 1964 |
|
KHANDESWAR CHAMPATI Vs. GOKULANANDA JENA
|
May 8, 1964 |
|
LAKSHMIDHAR PATEL AND TWO ORS. Vs. TEJRAJ PATEL
|
February 27, 1964 |
|
LALA RAM CHANDRA SINGH Vs. SASIBALA DEVI
|
January 17, 1964 |
|
MADHAB PADHAN AND ORS. Vs. PATELEI THAKURANI AND ORS.
|
October 1, 1964 |
|
MADHUSUDHAN MOHAPATRA Vs. GOBIND SABAT
|
July 8, 1964 |
|
MAHADEB PANDA Vs. STATE OF ORISSA
|
February 26, 1964 |
|
MAHADEB PRASAD GUPTA Vs. STATE
|
March 25, 1964 |
|
MAHAPATRA BHANDAR Vs. COMMISSIONER OF INCOME-TAX
|
December 4, 1964 |
|
MAKARDHWAJA JENA Vs. MAHAKALAPARA LIQUIDATED SOCIETY REPRESENTED BY ANTHBANDHU SAHU AND ORS.
|
January 20, 1964 |
|
MANDHATA SAHU Vs. BHIKARI SAHU
|
September 12, 1964 |
|
MANU BISWAL Vs. LATA BISWALANI
|
July 27, 1964 |
|
MANU PUJHARI Vs. STATE OF ORISSA
|
August 3, 1964 |
|
METAKI KHADANGANI Vs. ADIKONDO PODHANO
|
October 22, 1964 |
|
MINA DEI Vs. ABDHUT BISWAL
|
March 6, 1964 |
|
MOHAMMED ABU AHMED Vs. COLLECTOR OF CUTTACK AND ORS.
|
April 30, 1964 |
|
MOHAN NAIKO AND ORS. Vs. SRI SRI SRI BALAJI MAHAPRABHU
|
January 14, 1964 |
|
MULIA MAHARANA Vs. NARAYAN PATRA
|
March 20, 1964 |
|
N N SOOR Vs. STATE OF ORISSA
|
April 9, 1964 |
|
NAKULA BARIK Vs. STATE
|
December 23, 1964 |
|
NALHA BALABANTRA Vs. STATE
|
April 8, 1964 |
|
NALU SAHU Vs. STATE
|
March 3, 1964 |
|
NANIGOPAL CHAKRAVARTY Vs. RENUBALA CHAKRAVARTY
|
October 22, 1964 |
|
NARADA BHARATA REDDY Vs. SUNKURU MUKUNDA RAO
|
October 23, 1964 |
|
NICHOLAS KHADIA Vs. THE STATE
|
October 1, 1964 |
|
NILABATI PADHIANI Vs. PIRABATI PADHIANI
|
April 30, 1964 |
|
NOWRANGLAL AGARWALA Vs. STATE OF ORISSA
|
May 7, 1964 |
|
NOWRANGLAL AGARWALA Vs. STATE OF ORISSA REPRESENTED BY THE COMMISSIONER OF SALES TAX
|
May 5, 1964 |
|
P. SHANTILAL AND CO. Vs. RAMDAYAL UMRAOLAL
|
November 26, 1964 |
|
PADMA CHARAN MOHAPATRA Vs. SUPERINTENDENT OF POLICE CUM TAXING AUTHORITY OF PHULBANI
|
January 8, 1964 |
|
PADMALAV MISHRA Vs. SRIMATI FULA DEI AND ANR.
|
October 23, 1964 |
|
PADMANAV THATOI Vs. STATE OF ORISSA AND ORS.
|
March 4, 1964 |
|
PADMANAVA SINGH DEO Vs. RAJKISHORI DEVI
|
December 22, 1964 |
|
PAKULU MAJHI AND ORS. Vs. SUBHADRA BHOTRUNI
|
May 1, 1964 |
|
PALUNI DEI Vs. RATHI MALLICK
|
October 27, 1964 |
|
PANCHEI BEWA Vs. BANCHHANIDHI PADHAN
|
July 13, 1964 |
|
PITEI BEJA ALIAS PITABAS BEJA Vs. THE STATE OF ORISSA
|
September 12, 1964 |
|
PRANNATH SAMANTARAI Vs. BHAGIRATHI SAHOO
|
December 16, 1964 |
|
PURNA CHANDRA DAS Vs. CHANDRAMANI DIBYA
|
November 26, 1964 |
|
RAGHUNATH MOHAPATRA AND ANR. Vs. INSPECTOR OF FACTORIES
|
December 4, 1964 |
|
RAGHUNATH SAHU Vs. BHIMSEN NAIK
|
July 24, 1964 |
|
RAIMON HO Vs. STATE
|
March 26, 1964 |
|
RAJESWARI PRASAD Vs. THE STATE
|
September 30, 1964 |
|
RAJKISHORE MOHANTY Vs. NIRANJAN MOHANTY
|
March 6, 1964 |
|
RAJKUMAR LAKSHMINARAYAN BHANJA DEO Vs. COMMISSIONER OF INCOME TAX
|
October 26, 1964 |
|
RAKHAL CHANDRA MOHAPATRA Vs. DAYANIDHI PATRA AND ORS.
|
November 9, 1964 |
|
RAM KUMAR AND TWO ORS. Vs. ANGUDA GOUNTIA
|
March 14, 1964 |
|
RAMCHANDRA BIHARILAL FIRM Vs. MATHURAMOHAN NAIK
|
January 15, 1964 |
|
RAMCHANDRA NAHAKA Vs. BHARAT RANA
|
April 25, 1964 |
|
RANJIT SINGH Vs. STATE
|
December 1, 1964 |
|
RAO AND SONS Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1964 |
|
RASI DEI Vs. BIKAL MAHARANA
|
April 30, 1964 |
|
RATNAKAR DAS Vs. ARAKHITA SWAIN
|
October 23, 1964 |
|
RATNAKAR SAHU Vs. UNION OF INDIA
|
April 22, 1964 |
|
REMA NAIK Vs. STATE
|
May 6, 1964 |
|
RUKMINI BAI RATHOR Vs. COMMISSIONER OF WEALTH TAX
|
April 25, 1964 |
|
SACHIDANANDA PATNAIK Vs. G P AND CO
|
March 16, 1964 |
|
SADASIB SAHU Vs. PUNTIMONI BEWA AND ORS.
|
January 28, 1964 |
|
SADHUCHARAN PATRI Vs. SUDARSHAN PATRI
|
March 31, 1964 |
|
SAJJAN DAS Vs. STATE
|
March 24, 1964 |
|
SAKU MAJHI Vs. THE STATE OF ORISSA
|
September 18, 1964 |
|
SARAT CHANDRA ROUTRAI Vs. PURI MUNICIPALITY
|
November 7, 1964 |
|
SAUNTI JENA Vs. SACHIDANANDA PATNAIK AND ORS.
|
July 13, 1964 |
|
SECRETARY MARKET COMMITTEE Vs. JHARI SAHU
|
November 20, 1964 |
|
SHRI M.K.C. RAO Vs. ALI MOHAMMED AND ORS.
|
August 11, 1964 |
|
SHYAMSUNDAR SINGH Vs. THE STATE
|
March 24, 1964 |
|
SIBA ALIAS SIBA PRASAD ROUT AND 3 ORS. Vs. KAILASH CHANDRA JENA
|
October 22, 1964 |
|
SISIR KUMAR DE Vs. STATE OF ORISSA
|
March 11, 1964 |
|
SITA DEI Vs. DAITARY MOHANTY
|
April 10, 1964 |
|
SOMNATH SAHU Vs. STATE OF ORISSA
|
March 11, 1964 |
|
SRI BASUDEB MOHAPATRA Vs. NAI DEI AND ORS.
|
September 17, 1964 |
|
SRIBATCHA PADHANO AND AFTER HIM BAURI PADHAN AND ORS. Vs. NARASU NAIK AND ORS.
|
November 23, 1964 |
|
SRIBATSA PANDA Vs. SITARAM PADHI
|
September 12, 1964 |
|
STATE Vs. RAMCHANDRA BHOI
|
November 17, 1964 |
|
STATE Vs. SATYANARAYAN
|
November 18, 1964 |
|
STATE Vs. SK USMAN
|
November 28, 1964 |
|
STATE Vs. SK KORBAN KHAN
|
November 30, 1964 |
|
STATE Vs. RAGHUNATH SAHU
|
November 12, 1964 |
|
STATE Vs. J.M. MEDIRATTA AND 2 ORS.
|
December 10, 1964 |
|
STATE Vs. BIDYADHAR ROUT
|
December 5, 1964 |
|
STATE OF ORISSA Vs. AJOYA KUMAR PADHEE
|
July 30, 1964 |
|
STATE OF ORISSA Vs. ABDUS SOVAN KHAN
|
November 17, 1964 |
|
STATE OF ORISSA Vs. NILKANTHA SAHU AND ANR.
|
September 12, 1964 |
|
STATE OF ORISSA Vs. JAGABANDHU DOMB AND ANR.
|
July 22, 1964 |
|
STATE OF ORISSA Vs. SABU DALBEHERA AND ANR.
|
December 7, 1964 |
|
STATE OF ORISSA Vs. RAJKISHORE SINGH SAMANTA AND THREE ORS.
|
September 28, 1964 |
|
STATE OF ORISSA Vs. UDAYA PADHAN
|
November 16, 1964 |
|
STATE OF ORISSA Vs. BASUDEB DAS
|
November 26, 1964 |
|
STATE OF ORISSA Vs. BISRAM PATEL
|
December 9, 1964 |
|
STATE OF ORISSA Vs. KHETRA MOHAN SINGH
|
December 9, 1964 |
|
STATE OF ORISSA Vs. CHAKRADHAR BEHERA
|
March 11, 1964 |
|
STATE OF ORISSA Vs. PITAMBAR PATRA
|
January 16, 1964 |
|
STATE OF ORISSA Vs. KAUSHALYA DEI
|
July 30, 1964 |
|
STATE OF ORISSA Vs. D BAHINIPATI
|
August 24, 1964 |
|
STATE OF ORISSA Vs. PHULCHAND AGARWALLA AND ANR.
|
September 21, 1964 |
|
STATE OF ORISSA Vs. GOPALJI AND 16 ORS.
|
September 19, 1964 |
|
SUDHAKAR DAS Vs. DAYANIDHI SIC
|
September 25, 1964 |
|
SUPERINTENDENT MINES AND QUARRIES BISRA STONO LIME CO Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
May 5, 1964 |
|
SURENDRA BISOI Vs. STATE
|
September 3, 1964 |
|
THE STATE Vs. BATAKRISHNA MAHANTO
|
December 1, 1964 |
|
TULSIRAM SANGANARIA Vs. ANNI BAI
|
April 22, 1964 |
|
UDAYA DALAI Vs. STATE
|
March 6, 1964 |
|
UNION OF INDIA Vs. RAGHUNATHRAI RAMKUMAR
|
February 21, 1964 |
|
UNION OF INDIA Vs. MADHUSUDAN SAHU
|
January 15, 1964 |
|
UNION OF INDIA Vs. CUTTACK CYCLE SUPPLY AND CO
|
April 7, 1964 |
|
UPENDRANATH MAHAKUD Vs. B.N. SADANGI AND ORS.
|
March 2, 1964 |
|
WILLIAM JACKS AND CO Vs. STATE OF ORISSA
|
April 22, 1964 |
|
WILLIAM JACKS CO Vs. STATE OF ORISSA
|
April 16, 1964 |
LOGIN