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ABHIMANYU PATNAIK AND ANR. Vs. RAMAHARI PATRO AND ORS.
|
November 12, 1963 |
|
ABHIRAM SABAT Vs. SHYAMSUNDAR SABAT
|
September 29, 1963 |
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AJODHYA PANDA Vs. PADMALOCHAN AGGARWALLA
|
May 7, 1963 |
|
AKSHYA PADHAN Vs. RAMKRISHNA PANIGRAHI
|
July 9, 1963 |
|
ALEKH PRASAD BEHERA Vs. STATE
|
December 4, 1963 |
|
ALUMINIUM INDUSTRIES EMPLOYEES UNION Vs. ALUMINIUM INDUSTRIES LTD
|
April 15, 1963 |
|
AMRITLAL Vs. BAJRANGLAL AGARWALLA
|
March 23, 1963 |
|
AMRITLAL Vs. THE RANGALAL AGARWALA
|
March 25, 1963 |
|
ANIL CHANDRA BARDHAN Vs. INDRA PADHAN AND 2 ORS.
|
February 12, 1963 |
|
APARTI BEWA Vs. SUNA STREE
|
February 11, 1963 |
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ARAKHIT PADHAN Vs. ISWAR CHANDRA MISRA
|
October 8, 1963 |
|
ARAKHITA DAS Vs. HARI MOHAPATRA
|
April 18, 1963 |
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ARJUN CHARAN BEHERA Vs. SUKDEV SAHOO
|
July 31, 1963 |
|
ASOK KUMAR PANI Vs. STATE
|
March 27, 1963 |
|
BABULAL CHHAPOLIA Vs. STATE OF ORISSA
|
April 16, 1963 |
|
BABULAL PAREKH Vs. LACHMINARAYAN SWALRAM
|
August 27, 1963 |
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BAHADUR PRADHANI Vs. GOPAL PATEL
|
July 25, 1963 |
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BAIRAGI CHARAN SAHU Vs. LAKSHMIDHAR DAS
|
April 11, 1963 |
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BAISNAB PADHAN Vs. PARMA PADHAN
|
November 12, 1963 |
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BALINKI PADHANO Vs. GOPAKRISHNA PADHANO
|
September 16, 1963 |
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BAMDEB MISRA Vs. LAXMI MALLA
|
April 5, 1963 |
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BANAMALI SASHMAL AND ORS. Vs. NARU PATRA AND ORS.
|
November 26, 1963 |
|
BASANTA KUMAR NANDA Vs. GOVINDA PRASAD ACHARYA
|
August 5, 1963 |
|
BASUDEV DAS Vs. SOMENATH DAS
|
January 10, 1963 |
|
BHAGAWAN BEHERA Vs. SUBAL ROUT
|
December 5, 1963 |
|
BHAGWANDAS KHANDELWAL Vs. STATE OF ORISSA
|
March 19, 1963 |
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BHAKTISARA RAMANUJ DAS Vs. BOURI BANDHU PANDA
|
March 21, 1963 |
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BHANJA ALIAS BHAJA MAJHI AND ANR. Vs. STATE
|
August 2, 1963 |
|
BHIKA DALAI AND ORS. Vs. ANANDA PANDA AND ORS.
|
December 6, 1963 |
|
BHOLARAM PRASAD AND 3 ORS. Vs. THE STATE
|
December 4, 1963 |
|
BHUBANESWAR PADHY DEWAN BAKSHI MOHAPATRA Vs. K. RAMAMURTHY SUBUDHI AND ANR.
|
November 22, 1963 |
|
BINODE MOHANTA AND ORS. Vs. PALA DEI AND ANR.
|
December 24, 1963 |
|
BIPIN CHANDRA MAHARANA Vs. REPUBLIC OF INDIA
|
November 21, 1963 |
|
BRUNDABAN CHANDRA DHIR Vs. NATABAR CHANDRA DHIR
|
November 20, 1963 |
|
CHEMAI NAIK Vs. NARAD MAHAPATRA AND ORS.
|
May 4, 1963 |
|
COMMISSIONER OF INCOME TAX Vs. PRAFULLA KUMAR MALLIK
|
January 22, 1963 |
|
D.K. JHUNJHUNWALLA Vs. SHI B.K. PATNAIK, DY. CHIEF INSPECTOR OF FACTORIES
|
August 2, 1963 |
|
DAITARI SAHU Vs. SOBANI DAS AND ORS.
|
March 14, 1963 |
|
DAMODAR NAIK Vs. GAYADHARA NAIK AND ORS.
|
December 24, 1963 |
|
DAMODAR PATNAIK Vs. KASHINATH SUBUDHI
|
August 13, 1963 |
|
DAMODAR PATRA Vs. KANCHAN SAHUANI
|
February 12, 1963 |
|
DANI SAHU AND ANR. Vs. BRAJABANDHU BAL AND ANR.
|
February 20, 1963 |
|
DAYANIDHI SAHU Vs. SARALA DEI
|
December 24, 1963 |
|
DAYASAGAR BOHIDAR Vs. SUKARAM KHADIA
|
July 15, 1963 |
|
DHADI NAIK Vs. NARAN NAIK AND ANR.
|
July 31, 1963 |
|
DHANESWAR KAR AND ORS. Vs. KANAKALATA DIBYA AND ORS.
|
December 20, 1963 |
|
DHARMA GAUDA Vs. GANAPATI GAUDA
|
January 2, 1963 |
|
DHARMU BHARATI Vs. BULI DEI
|
February 18, 1963 |
|
DHARMU MOHARANA Vs. UCHHAB MOHARANA AND ORS.
|
December 13, 1963 |
|
DINABANDHU BADU Vs. SOMANATH BADU AND ORS.
|
January 31, 1963 |
|
DULEI BEWA Vs. BIMALI BEWA
|
July 19, 1963 |
|
DURGA CHARAN DAS Vs. STATE OF ORISSA
|
May 7, 1963 |
|
GANESH MAHANTA Vs. SUKRIA BEWA
|
April 26, 1963 |
|
GANJA SATYAVATAMMA Vs. NIMA CHITI APPAVYAMMA
|
October 7, 1963 |
|
GAYADHAR NAYAK Vs. BHAGABAN ROUT
|
March 6, 1963 |
|
GHANASHYAM MOHAPATRA Vs. SURYAMANI SWAIN
|
September 10, 1963 |
|
GHANASHYAMDAS KEJRIWAL Vs. DURGA DEVI
|
October 14, 1963 |
|
GIRIDHARI LAL Vs. THAKURDAS
|
December 10, 1963 |
|
GOKUL CHANDRA BURMA Vs. BISWANATH NARAYANI DEI
|
December 11, 1963 |
|
GOLAB RAY Vs. MURALIDHAR MODI
|
December 24, 1963 |
|
GOPAL CHANDRA PANDEY Vs. STATE OF ORISSA AND ORS.
|
April 19, 1963 |
|
GOVERNOR OF ORISSA STATE Vs. SHIVAPRASAD SAHU
|
February 13, 1963 |
|
GOVINDARAM SARAF Vs. STATE OF ORISSA
|
April 2, 1963 |
|
GUNDICHA PADHANO Vs. PARVATI PODHANUNI
|
November 5, 1963 |
|
GURUCHARAN SINGH Vs. EXECUTIVE OFFICER, JEYPORE MUNICIPALITY
|
August 1, 1963 |
|
HADU SAHU Vs. STATE OF ORISSA
|
December 19, 1963 |
|
HAREKRUSHNA HARICHANDAN MOHAPATRA Vs. DOLGOVINDA SAHU
|
November 28, 1963 |
|
HARI SAHU Vs. MAKHI DEI
|
March 22, 1963 |
|
HARIHAR PANDA Vs. JAMBABATI PANDANI
|
December 3, 1963 |
|
INDRAMANI BAI Vs. SWETA KUMAR PANIGRAHI
|
December 11, 1963 |
|
J CHOUDHURY Vs. STATE
|
April 11, 1963 |
|
JAGAT KRISHNA DAS AND ANR. Vs. AJIT KUMAR DAS AND ORS.
|
November 6, 1963 |
|
JAMMULA NARASIMHULU Vs. KOTINI SITARAM AND ANR.
|
May 10, 1963 |
|
JANARDAN NAIK Vs. STATE
|
May 1, 1963 |
|
JAYAGOPAL PATNAIK Vs. CHAIRMAN PURI JOINT WATER WORKS COMMITTEE
|
September 3, 1963 |
|
JOACHIN SAHU Vs. STATE OF ORISSA AND ANR.
|
November 19, 1963 |
|
JOGESWAR BHOI Vs. JIBARDHAN BHOI
|
November 20, 1963 |
|
JUGAL KISHORE ROY AND ORS. Vs. RAJA SRI BRAJENDRA CHANDRA SINGH DEO AND ANR.
|
April 22, 1963 |
|
K G ANJANEYALU Vs. CHAIRMAN PURI MUNICIPALITY
|
April 9, 1963 |
|
K SUBHADRAMMA Vs. P SAKUNTALLAMMA
|
December 9, 1963 |
|
K. RAMANA Vs. STATE
|
January 11, 1963 |
|
KAINTA MEHERANI Vs. DAMRU MEHER
|
August 22, 1963 |
|
KALAMANI MISRA Vs. MAKHANLAL MODA
|
July 29, 1963 |
|
KALI CHARAN PANDA Vs. KARTIK CHANDRA PANDA AND ANR.
|
February 6, 1963 |
|
KALI CHARAN SADANGI Vs. AGADHU BHOI
|
September 23, 1963 |
|
KALINGA TUBES LTD Vs. SHANTI PRASAD JAIN
|
April 18, 1963 |
|
KANDRA SETHI Vs. METRA SAHU AND ANR.
|
May 4, 1963 |
|
KANJI CHAKU BHAI Vs. AHMED KHAN
|
December 3, 1963 |
|
KARRI RAMAYA NAIDU Vs. KARRI CHILAKAYYA NAIDU
|
January 21, 1963 |
|
KARTIKA RAM Vs. JAGANNATH MISRA
|
August 22, 1963 |
|
KASINATH PANIGRAHI AND 22 ORS. Vs. THE STATE
|
May 1, 1963 |
|
KAUSHALYA MEHERANI Vs. STATE
|
May 4, 1963 |
|
KERODIMAL KHANDELWAL Vs. UNION OF INDIA
|
May 4, 1963 |
|
KHANDESWAR PATRA Vs. STATE
|
October 16, 1963 |
|
KHYAMASILA ROUT Vs. KALANDI BEHERA AND ANR.
|
September 25, 1963 |
|
KORADA GEDHA Vs. RAGHABO PATI
|
January 4, 1963 |
|
KRISHNA NAIK AND TWO ORS. Vs. S. BHASKAR RAO
|
July 17, 1963 |
|
KRUSHNA CHANDRA SAHOO Vs. INDRAMANI SAHU
|
June 20, 1963 |
|
KRUTIVAS TRIPATHY Vs. GORI BHOTRUNI
|
August 7, 1963 |
|
KUMAR CHANDRAMOHAN SINGH LAL Vs. THE STATE
|
May 2, 1963 |
|
KURUNGALANGA LUXMAN Vs. STATE
|
March 4, 1963 |
|
LAKSBMAN DAS AND ORS. Vs. JAGANNATH DAS AND ORS.
|
December 24, 1963 |
|
LAKSHMAN KUMAR PATNAIK Vs. SRIMATI BINAPANI SAHU
|
September 3, 1963 |
|
LAKSHMI CHARAN PANDA Vs. SATYABADI BEHERA
|
September 3, 1963 |
|
LOKENATH BADU Vs. BATAKRISHNA PRAHARAJ
|
January 2, 1963 |
|
MADAN MISRA Vs. CHANDRAMANI DAS
|
May 4, 1963 |
|
MADANLAL JOSHI Vs. MADANLAL CHHAPOLIA AND ORS.
|
May 2, 1963 |
|
MADHAB MOHAPATRA AND ORS. Vs. BHIKARI PANDA AND ORS.
|
September 20, 1963 |
|
MADHUSUDHAN RAY Vs. ANANTA CHARAN BEHERA
|
May 9, 1963 |
|
MAHESWAR PARIDA Vs. MAIANA BEWA
|
December 2, 1963 |
|
MAMCHAND MULCHAND FIRM THROUGH HARIRAM SINGHANIA AND ANR. Vs. UNION OF INDIA (UOI) THROUGH THE GENERAL MANAGER, SOUTH EASTERN RAILWAY AND ANR.
|
January 22, 1963 |
|
MIR GHULAM HUSSAIN Vs. SK. HAPAN
|
March 21, 1963 |
|
MOHAN CHARAN DAS AND Vs. STATE OF ORISSA
|
December 16, 1963 |
|
MOHANLAL SARAF Vs. CUTTACK ELECTRIC SUPPLY CO LTD
|
December 24, 1963 |
|
MOHD. IBRAHIM KHAN Vs. RUPENDRA DHAL AND ORS.
|
November 23, 1963 |
|
MOTI DEI Vs. CUTTACK BANK LTD
|
August 5, 1963 |
|
MST. SILI SILIA ORAMIN AND ORS. Vs. JOSEPH ORAM AND ANR.
|
January 4, 1963 |
|
MST. SUNA MISRANI Vs. MST. TAPASWINI MISRANI
|
September 2, 1963 |
|
MUKTA DEVI PANDA Vs. HARISH CHANDRA PANDA
|
August 13, 1963 |
|
NABAGHANA SAMAL Vs. BHAGAWATA GOSSAIN
|
September 16, 1963 |
|
NABAN BEWA Vs. NABAKISHORE SAMAL
|
February 25, 1963 |
|
NARAHARI BEHERA Vs. STATE
|
March 26, 1963 |
|
NARAHARI MOHANTI Vs. GHANASHYAM BAL
|
May 8, 1963 |
|
NARAHARI PARIDA Vs. SITAMANI DASI AND ANR.
|
April 19, 1963 |
|
NARAYAN DAS ALIAS BABUA DAS Vs. PARBATI DIBYA
|
September 13, 1963 |
|
NARAYAN NAYAK Vs. SARA BEWA AND ORS.
|
July 29, 1963 |
|
NIDHI NAIK Vs. BHIKARI NAIK AND ANR.
|
April 10, 1963 |
|
NITEI SAHU AND ANR. Vs. CHANDA BEWA
|
August 7, 1963 |
|
O KAY ELECTRIC COMPANY Vs. LAXMI DEVI
|
September 23, 1963 |
|
ORISSA CERAMIC INDUSTRIES Vs. EXECUTIVE OFFICER JHARSUGUDA MUNICIPALITY
|
April 22, 1963 |
|
PANKAJ CHARAN SAHU Vs. NILAMANI MOHARANA AND ANR.
|
April 19, 1963 |
|
PARAMHANSA JADAB Vs. STATE
|
October 1, 1963 |
|
PATNAIK AND CO PVT LIMITED Vs. COMMISSIONER OF SALES TAX ORISSA
|
April 19, 1963 |
|
PATTAM SATYABADI PATRA Vs. KASINATH BISSOYI
|
August 6, 1963 |
|
PITAMBAR BAL Vs. BIRABAR BHUNDABAN CHANDRA DHIR NARENDRA AND ORS.
|
March 28, 1963 |
|
POODIPEDDI LAXMINARASAMMA Vs. GADA RANGANAYAKAMMA
|
October 1, 1963 |
|
PRABHULAL THAKUR Vs. INDIAN UNION
|
May 30, 1963 |
|
PRATIMA MUSAMMAT Vs. GOURANGA SAHU
|
March 13, 1963 |
|
RADHA BEWA AND ORS. Vs. ARAKHITA SAHU AND ORS.
|
December 6, 1963 |
|
RADHA KRISHNA MOHAPATRA Vs. BHUYAN SRI SHYAM SUNDAR MOHAPATRA
|
December 3, 1963 |
|
RAGHUNATH CHOUDHURY Vs. BUDHI NAIK
|
July 11, 1963 |
|
RAJENDRANATH DHAR AND ORS. Vs. ASSISTANT REGISTRAR BALASORE CO-OPERATIVE CENTRAL BANK LTD. AND ANR.
|
December 18, 1963 |
|
RAJESHWARI PODDAR Vs. SUB COLLECTOR OF BERHAMPUR
|
February 6, 1963 |
|
RAJIB DOMB ALIAS RAJU DOMB Vs. THE STATE
|
July 18, 1963 |
|
RAJKISHORE SAHU Vs. PUSHRAJ SAGARMAL
|
August 29, 1963 |
|
RAMKRISHNA MISRA AND ANR. Vs. THE STATE
|
May 10, 1963 |
|
RATNAKAR NANDA Vs. RAMESH KUMAR SATPATHY AND TWO ORS.
|
May 1, 1963 |
|
RUSHI NAIK Vs. STATE
|
November 4, 1963 |
|
S P JAIN Vs. KALINGA TUBES LTD
|
May 1, 1963 |
|
SADHU CHARAN MOHANTY Vs. H NAIK OFFICIAL LIQUIDATOR PURI BANK LTD
|
April 30, 1963 |
|
SANATAN SAHU Vs. KALI SAHU
|
December 24, 1963 |
|
SARALA BALA DEI Vs. BANAMALI SAHU
|
December 17, 1963 |
|
SATCHIDANANDA NANDA Vs. STATE OF ORISSA
|
April 16, 1963 |
|
SATYA MALI Vs. STATE
|
November 14, 1963 |
|
SATYA SUNDAR DAS Vs. REGISTRAR OF HINDU MARRIAGES
|
March 15, 1963 |
|
SEVARAM PASARI Vs. REGISTRAR OF COMPANIES
|
May 8, 1963 |
|
SHAIK PIRU BORK Vs. KALANDI PATI
|
January 2, 1963 |
|
SHEODUTTRAI BHOLANATH Vs. COMMISSIONER OF INCOME TAX
|
August 19, 1963 |
|
SHRI BISWANATH DEB, Vs. BAIRAGI PANDA AND ORS.
|
December 24, 1963 |
|
SHRIDHAR GHOSE Vs. HARIMOHAN SAHU
|
November 22, 1963 |
|
SHYAM SUNDAR MISRA Vs. MUNICIPAL CHAIRMAN
|
July 31, 1963 |
|
SIBASANKAR TIADI Vs. KOLI TIHADHIANI
|
August 7, 1963 |
|
SIMHADRI PADHI Vs. THORAMANI PADHIANI
|
November 7, 1963 |
|
SK. MAHAMMAD YASIN AND 6 ORS. Vs. THE STATE
|
October 22, 1963 |
|
SM. B. VERAGAM Vs. MANORANJAN SAMANTA KUMAR AND ANR.
|
April 19, 1963 |
|
SNEHALATA DANSENA Vs. JAGADISH DANSANA
|
October 16, 1963 |
|
SRI GANGADHAR MOHANTI Vs. SRI PRIYANATH DAS
|
May 2, 1963 |
|
SRIMATI SWARNAMAYI PANIGRAHI Vs. STATE OF ORISSA, REPRESENTED BY COLLECTOR AND ORS.
|
March 27, 1963 |
|
STATE OF ORISSA Vs. DINABANDHN DOMB ALIAS DUMAR AND ANR.
|
May 3, 1963 |
|
STATE OF ORISSA Vs. SANYASI MADI
|
May 3, 1963 |
|
STATE OF ORISSA Vs. BIRENDRA KISHORE SAHU
|
November 6, 1963 |
|
STATE OF ORISSA Vs. BAISHNAB SAHU
|
November 11, 1963 |
|
STATE OF ORISSA Vs. MACHINDRA MAJHI
|
December 4, 1963 |
|
STATE OF ORISSA Vs. BIRA KISHORE NAIK
|
December 5, 1963 |
|
STATE OF ORISSA Vs. DHANMATI KISANIN
|
December 10, 1963 |
|
STATE OF ORISSA Vs. P KRISHNASWAMI MURTY
|
August 19, 1963 |
|
STATE OF ORISSA Vs. MAHESWAR ALIAS GHODAMARU GHASI
|
July 30, 1963 |
|
STATE OF ORISSA Vs. HARICHANDAN BABU
|
July 9, 1963 |
|
STATE OF ORISSA Vs. V V APPARAO
|
March 13, 1963 |
|
STATE OF ORISSA Vs. BHIMA PATRA
|
April 3, 1963 |
|
STATE OF ORISSA Vs. SABAN NAIK ALIAS CHHATAKA NAIK
|
May 8, 1963 |
|
STATE OF ORISSA Vs. LABA ALIAS NABA KISHORE NAIK
|
December 24, 1963 |
|
STATE OF ORISSA Vs. SAM DIMBA HO
|
November 11, 1963 |
|
SUBRAN BIBI AND ANR. Vs. KULSAM BIBI AND ORS.
|
December 11, 1963 |
|
SUKDEB PADHAN Vs. NITYANANDA PADHAN
|
August 27, 1963 |
|
SWARANAMOYEE DASI Vs. DEBENDRANATH KARAN
|
September 3, 1963 |
|
SWARNAMAYI PANIGRAHI Vs. LAND ACQUISITION COLLECTOR
|
November 18, 1963 |
|
TATA IRON AND STEEL CO Vs. R N GUPTA
|
March 13, 1963 |
|
THE STATE Vs. DHARANIDHAR ALIAS LANDU MAHAKUD
|
November 25, 1963 |
|
TRUTIA MIRDHA Vs. BASUDEV SINGH
|
August 19, 1963 |
|
UCHHABANANDA SAMANTARAY Vs. KRISHNA KUMAR BASU AND ORS.
|
August 14, 1963 |
|
UDAYANATH JENA Vs. GOVINDA CHANDRA MOHAPATRA
|
April 29, 1963 |
|
UNION OF INDIA Vs. ENDUPUDI NARSIMHAM AND SONS
|
August 9, 1963 |
|
UNION OF INDIA (UOI) Vs. SHRI MAHABIR RICE MILLS
|
May 9, 1963 |
|
VYSYARAJU BADRI NARAYANAMURTHY Vs. COMMISSIONER OF WEALTH TAX
|
November 4, 1963 |