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A.S.N. MURTY Vs. THE STATE OF ORISSA REPRESENTED BY THE COLLECTOR OF GANJAM
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September 18, 1962 |
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ANADI GIRI Vs. STATE
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November 2, 1962 |
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ANANDA CHANDRA MOHAPATRA Vs. JUDHISTHIR JENA AND ORS.
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October 30, 1962 |
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APURBA KUMAR DAS Vs. SIBA PRASAD BARIK
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August 14, 1962 |
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ARJOON Vs. STATE
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November 6, 1962 |
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BAISHNAB CHARAN BAGUDAI Vs. PURI BANK
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April 2, 1962 |
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BAKRESWAR MAHADEB Vs. BRAJABANDHU BISWAL
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July 2, 1962 |
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BALAKRUSHNA JENA Vs. HARIHAR JENA AND ANR.
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July 17, 1962 |
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BALASORE MUNICIPALITY Vs. FANIDRANATH GHOSH AND 10 ORS.
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March 1, 1962 |
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BALASORE MUNICIPALITY (THROUGH EXECUTIVE OFFICER) Vs. SRIMATI SABITRI KUMARI DAS AND TWO ORS.
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March 8, 1962 |
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BANAMALI MOHAPATRA Vs. GOPINATH JEW
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April 26, 1962 |
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BANKABEHARI DAS Vs. CHITTARANJAN NAIK
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September 24, 1962 |
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BENUDHAR SAHU AND ANR. Vs. THE STATE
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January 5, 1962 |
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BHAGABAN DAS Vs. PUMA CHANDRA MOHAPATRA
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September 11, 1962 |
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BHAGABAT SIT Vs. BALARAM SIT
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September 21, 1962 |
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BHASKAR MOHARANA Vs. ARJUN MOHARANA
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February 11, 1962 |
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BHIKARI BEHERA Vs. DHARMANANDA NATIA
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April 11, 1962 |
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BHIMO GANTAYAT Vs. TRINATH GANTAYAT
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November 20, 1962 |
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BHONDARI KANHU AND ANR. Vs. STATE OF ORISSA
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August 29, 1962 |
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BIRA SETHI Vs. PURUSOTTAM MISRA
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December 21, 1962 |
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BISING SAURA AND ANR. Vs. THE STATE
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March 16, 1962 |
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BRUNDABAN JENA Vs. RAM CHANDRA MISRA AND ORS.
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November 21, 1962 |
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Budha Majhi Vs. State
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March 8, 1962 |
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BULI DEI Vs. STATE
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July 18, 1962 |
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CHADHAI BEHERA AND ORS. Vs. PARBATI ALIAS PATI DEI
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July 19, 1962 |
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CHAKRA BEHERA Vs. BALAKRUSHNA MOHAPATRA
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April 11, 1962 |
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CHINNAM RAMNATH PATRO Vs. CHANDRAMMA GUNI
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October 29, 1962 |
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CHINTAMONI BARIK Vs. CHARI BEWA
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March 8, 1962 |
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COLLECTOR OF BALASORE Vs. ASHUTOSH ROY
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August 16, 1962 |
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COMMISSIONER OF SALES TAX Vs. BHIKARAJ MODI
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August 21, 1962 |
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COMMISSIONER OF SALES TAX ORISSA Vs. AUROBINDO AUTO SERVICE
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October 23, 1962 |
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DANDAPANI GOUDA Vs. STATE OF ORISSA
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January 10, 1962 |
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DAYASAGAR MOHAPATRA Vs. COUNCILLORS, SAMBALPUR MUNICIPALITY
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August 10, 1962 |
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DHANESWER SINGH Vs. BANDIA SINGH
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September 26, 1962 |
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DHOBEI CHARAN SAHU Vs. OFFICIAL LIQUIDATOR OF SRI JAGANNATH INDUSTRIES LTD
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December 10, 1962 |
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DINABANDHU PANDA Vs. HARIBANDHU PARIDA AND ANR.
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February 1, 1962 |
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FAKIR DAS Vs. SANKAR DIXIT AND ANR.
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August 6, 1962 |
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GANAPATHI NAHAKO Vs. SRI KRISHNA CHANDRA SWAMY AND ORS.
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February 14, 1962 |
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GANGADHAR CHARAN NAGA GOSWAMI Vs. SM SARASWATI BEWA
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February 10, 1962 |
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GOBINDA RANA Vs. THE STATE
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February 12, 1962 |
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GOPALA PADHANO Vs. GANESH PADHEY
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October 31, 1962 |
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Gundicha Bhoi Vs. State
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August 23, 1962 |
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HADIBANDHU BEHERA Vs. THE STATE
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November 19, 1962 |
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HARI KARAN Vs. THE STATE
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July 24, 1962 |
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HARI PRASAD DEB Vs. BHANUGANGA TRIBHUBAN DEB
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December 13, 1962 |
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HARIHAR RAJGURU MOHAPATRA Vs. NABAKISHORE RAJAGURU MOHAPATRA
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March 8, 1962 |
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HASSAM VALI MOHAMMED Vs. COMMISSIONER OF SALES TAX
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October 22, 1962 |
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HIMIRIKA LOKANATH Vs. STATE
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July 18, 1962 |
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JANARDAN NAIK Vs. KHAGESWAR NAIK
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December 11, 1962 |
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JOGENDRA LENKA AND ANR. Vs. PURUSHOTTAM MOHANTY
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September 27, 1962 |
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JOGI BEHERA AND ORS. Vs. GIRIJA SANKAR RAY AND ORS.
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December 13, 1962 |
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JURI SABAT AND ANR. Vs. BIDYADHAR ALIAS BANSHIDHAR SABAT
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March 27, 1962 |
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K S VASUDEVAN Vs. STATE OF ORISSA
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December 20, 1962 |
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KALI CHARAN ROUT AND ORS. Vs. GADADHAR BISWAL AND ORS.
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March 6, 1962 |
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KARMU KISAN Vs. THE STATE
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January 31, 1962 |
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KASI PRASAD SAHU Vs. STATE OF ORISSA
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October 16, 1962 |
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KASINATH ALIAS KASIRAM MISRA AND THREE ORS. Vs. ACHYUTANANDA DASH
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October 3, 1962 |
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KASINATH DAS Vs. NISAKAR ROUT
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March 30, 1962 |
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KELU SAHU Vs. THE STATE
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October 31, 1962 |
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KHIMAJEE PATEL Vs. THE STATE
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December 20, 1962 |
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KUMRAM PADIA Vs. THE STATE
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October 4, 1962 |
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KUSHA DEHURI Vs. THE STATE
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May 2, 1962 |
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LAXMINARAYAN GOBINDRAM Vs. UNION OF INDIA
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September 18, 1962 |
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LAXMINARAYAN SARANGI Vs. STATE OF ORISSA
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May 11, 1962 |
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LOKENATH SAHU Vs. RAHAS BEURA
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September 18, 1962 |
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LOKENATH SAMAL Vs. GURU PRASAD PARIDA
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March 27, 1962 |
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M.V.S. RAGHUNATH RAO Vs. JAGANNATH SWAMY AND ORS.
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December 21, 1962 |
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MADHUSUDAN PRADHANI ALIAS META Vs. THE STATE
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December 19, 1962 |
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Madhusudhan Pradhani Vs. State
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December 12, 1962 |
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MAHARANI KHIROD KUMARI DEBI Vs. GHASI KUMAR AND ANR.
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July 31, 1962 |
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MANGILAL KADIA Vs. UNION OF INDIA
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May 4, 1962 |
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MANU MANGAL NAIK Vs. DHANIRAM NAIK
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November 6, 1962 |
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MAYADHAR MISRA AND ORS. Vs. UPENDRA KUMAR RAUT AND ORS.
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October 19, 1962 |
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MAYURBHANJ STATE BANK Vs. SURAMA RANI BASU AND ANR.
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February 14, 1962 |
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MOHAMMAD SIDIQUE AND ANR. Vs. GHASIRAM AGARWALA AND ANR.
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May 9, 1962 |
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NARAYAN SAHU Vs. BABU SAHU AND ORS.
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January 31, 1962 |
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NATABAR PANDA AND ANR. Vs. KISHORE CHANDRA PADHY AND ORS.
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March 19, 1962 |
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NIDHI PADHAN Vs. BHAINRA KHADIA
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October 30, 1962 |
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NITYANANDA MOHAPATRA Vs. MADHUSUDAN MOHAPATRA
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December 13, 1962 |
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NITYANANDA PANDA Vs. RAGHUNATH PADHI AND ORS.
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February 15, 1962 |
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P RAMMURTY Vs. A KALPO PATRA
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November 26, 1962 |
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PADMACHARAN MOHANTY Vs. MOTI DEI
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July 24, 1962 |
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PARFULLA KUMAR DAS Vs. HOUSE RENT CONTROLLER
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January 24, 1962 |
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PARIKHIT DAS Vs. MADHAB JENA AND ORS.
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September 27, 1962 |
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PAULA NAYAK Vs. STATE
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November 20, 1962 |
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PICHARU BHATI Vs. STATE OF ORISSA
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December 22, 1962 |
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POTHI GOLLARI Vs. GHANNI MONDAL
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October 31, 1962 |
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PRAFULLA KUMAR SAHU AND ANR. Vs. UMASUNDARI DEI
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March 27, 1962 |
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PRAHALLAD MOHAPATRA Vs. NABA PADHAN AND 7 ORS.
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October 19, 1962 |
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PRAHALLAD THAPPA Vs. MD. YUSUF KHAN
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December 11, 1962 |
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PRAHLAD CHARAN PANDA Vs. SALESWAR MAHADEV
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February 19, 1962 |
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RADHASHYAM PATRI Vs. RANKA RANGADHAR PANDA
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February 2, 1962 |
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RAM CHANDRA SAHU Vs. STATE
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March 20, 1962 |
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RAMACHANDRA SAHU Vs. BHAGABAN SAHU
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August 23, 1962 |
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RAMCHANDRA NAIK Vs. THE STATE
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January 19, 1962 |
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RAMESHWARLAL KHAITAN Vs. RAM KUMAR JOSHI
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November 10, 1962 |
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RAMKRISHNA PANDA Vs. ARJUNO PADHANO
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January 15, 1962 |
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S K ABDUL HANAN Vs. STATE OF ORISSA
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April 20, 1962 |
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SAMUEL TIPPEE Vs. STATE
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August 17, 1962 |
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SANYA SISA Vs. THE STATE
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August 29, 1962 |
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SARASWATI HOTIANI Vs. RUPA HOTIANI
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March 29, 1962 |
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SATRUGHNA SAHU Vs. BIJOYANANDA PATNAIK
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March 28, 1962 |
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SATYANARAYAN PADHY Vs. NARAYAN SAHU
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May 11, 1962 |
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SECRETARY TO THE GOVERNMENT OF ORISSA PUBLIC WORKS Vs. RAMKRISHNA MOHAPATRA
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August 21, 1962 |
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SERAJUDDIN AND CO Vs. STATE OF ORISSA
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March 16, 1962 |
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SHYAM SUNDAR NAYAK GOUNTIA Vs. BUDHU KHADIA AND ANR.
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December 7, 1962 |
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SREEMATI ANNAPURNA DEVI Vs. BAIDHAR SINGH AND ANR.
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July 26, 1962 |
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SRI RAJ RAJ DEB Vs. SRI GANGADHAR MOHAPATRA
|
August 3, 1962 |
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SRI RAMKRISHNA DAS RADHESHYAM, PROPRIETOR, FIRM REPRESENTED BY RAM KRISHNA DAS Vs. SECRETARY, KORAPUT CO-OPERATIVE CLOTH AND YARN SOCIETY LTD., REPRESENTED BY THE LIQUIDATOR MADHAB CHANDRA PANIGRAHI, ASSISTANT REGISTRAR
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March 8, 1962 |
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SRIBATSA KARMI Vs. DISTRICT MAGISTRATE AND ANR.
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February 20, 1962 |
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STATE Vs. SASBIBHUSAN HARICHANDAN AND
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July 4, 1962 |
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STATE Vs. THARU
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July 20, 1962 |
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STATE Vs. SASHIBHUSAN HARICHANDAN
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August 27, 1962 |
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STATE Vs. DUKHI DEI
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August 10, 1962 |
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STATE Vs. DURGACHARAN BARIK ALIAS DURIA
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October 3, 1962 |
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STATE Vs. MAYURBHANJ SPINNING AND WEAVING MILLS
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May 11, 1962 |
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STATE Vs. RADHASHYAM SHARMA
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September 25, 1962 |
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STATE OF ORISSA Vs. UMESH PARAMANIK AND ANR.
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November 13, 1962 |
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STATE OF ORISSA Vs. LOKANATH BEHERA AND ORS.
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December 22, 1962 |
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STATE OF ORISSA Vs. KHORA GAGARU
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November 14, 1962 |
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STATE OF ORISSA Vs. BUDRA ALIAS TOLU GOLPEDA
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October 24, 1962 |
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STATE OF ORISSA Vs. IGNI DALAI
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December 4, 1962 |
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STATE OF ORISSA Vs. SAILABEHARI CHATTERJI
|
January 10, 1962 |
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STATE OF ORISSA Vs. RUPNARAYAN SINGH
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February 21, 1962 |
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STATE OF ORISSA Vs. SIB CHARAN SINGH
|
February 21, 1962 |
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STATE OF ORISSA Vs. PICHIKA PARVATISAM
|
October 24, 1962 |
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STATE OF ORISSA Vs. PRAFULLA KUMAR SANTRA
|
October 30, 1962 |
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STATE OF ORISSA Vs. SHYAM SUNDAR PATNAIK
|
August 20, 1962 |
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STATE OF ORISSA Vs. SURENDRA PARAMANIK AND 7 ORS.
|
July 31, 1962 |
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STATE OF ORISSA Vs. V.B. KONDAL RAO AND ELEVEN ORS.
|
May 9, 1962 |
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STATE OF ORISSA Vs. POLIKAR ANTIA
|
October 24, 1962 |
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STATE OF ORISSA AND ANR. Vs. MST. KAMALA DEVI
|
August 22, 1962 |
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SUBRAN BIBI Vs. KULSAM BIBI
|
December 20, 1962 |
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SULAKHAN SINGH AND 3 ORS. Vs. THE STATE
|
May 11, 1962 |
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SURAJMAL KASHIPRASAD Vs. STATE OF ORISSA
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March 2, 1962 |
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TARA SAHUANI Vs. RAGHUNATH SAHU
|
February 14, 1962 |
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THE STATE OF ORISSA Vs. D. SURYANARAYANA
|
November 22, 1962 |
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TULSA NAIK AND 6 ORS. Vs. THE STATE
|
October 30, 1962 |
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UCHHAB GOUDA Vs. GANESH PANDA
|
August 9, 1962 |
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UDAINATH MISRA Vs. CHHAYA MISRANI
|
March 14, 1962 |
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UNION OF INDIA Vs. NATABARLAL JAYSHANKAR
|
May 3, 1962 |
|
UNION OF INDIA Vs. BANSIDHAR NANDY
|
May 3, 1962 |
|
UNION OF INDIA Vs. PRAKASH CH SAHU
|
August 10, 1962 |
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UNION OF INDIA Vs. SHEOBUX SATYANARAYAN
|
July 24, 1962 |
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UNION OF INDIA Vs. SATYANANDA ROUT
|
August 13, 1962 |
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UNION OF INDIA Vs. D PARAJU
|
December 20, 1962 |
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UNION OF INDIA Vs. SUDHIR KUMAR ROY
|
December 18, 1962 |
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URLIKIA MEDINA Vs. STATE
|
October 26, 1962 |
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VYSYARAJU KASIVISWANADHAM RAJU Vs. PROVAS CHANDRA PODDAR
|
January 19, 1962 |
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WAZIR KHAN Vs. THE STATE
|
May 9, 1962 |
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YALLALAKA APANNA Vs. BHAGIRATHI PADHY AND ORS.
|
May 3, 1962 |
LOGIN