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AFZAR ALI BAIG Vs. STATE
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January 16, 1961 |
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AFZAR ALI BAIG Vs. THE STATE
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January 10, 1961 |
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ALLURU PAPPAYAMMA Vs. U V RAMA RAJU
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August 9, 1961 |
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ANIRUDHA BEHERA AND ANR. Vs. DHANU BEHERA AND ANR.
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May 9, 1961 |
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ARUN KUMAR PATRA Vs. SUDHANSU BALA PATRA
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September 11, 1961 |
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B G RAO PATNAIK Vs. STATE
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January 20, 1961 |
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BABAJI PADHAN Vs. GURUBARA PADHANI
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April 21, 1961 |
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BAIDI SINGH Vs. SINGRAI MURMU
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November 22, 1961 |
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BANKIM BIHARI ROY Vs. HALIMA BIBI
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March 17, 1961 |
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BANOMALI BEHERA Vs. MARKANDA MAHAPATRA
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April 12, 1961 |
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BASUDEB PRASAD MODI Vs. BISWANATH MODI
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March 28, 1961 |
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BISWANATH NAIK AND ORS. Vs. SHAIK DILBAR AND ORS.
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July 24, 1961 |
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BRITANIA BUILDINGS AND IRON CO Vs. STATE OF ORISSA
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January 3, 1961 |
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BUDHI PANIGRAHI Vs. BHAGIRATHI SWAIN
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December 22, 1961 |
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CH NARASINGHA MURTY Vs. DIRECTOR OF POSTS AND TELEGRAPHS
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January 18, 1961 |
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COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. JAGANNATH RAO P V
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July 19, 1961 |
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COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. P. V. JAGANNATH RAO.
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March 19, 1961 |
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COMMISSIONER OF SALES TAX Vs. K C MOHAPATRA
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November 14, 1961 |
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COMMISSIONER OF SALES TAX Vs. CHUNILAL PARAMESWAR LAL
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March 22, 1961 |
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COMMISSIONER OF SALES TAX Vs. JAGATBHANDHU MOHANTY
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March 23, 1961 |
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COMMISSIONER OF SALES TAX Vs. S C ROY
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March 23, 1961 |
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COMMISSIONER OF SALES TAX Vs. BHIMA PALO
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May 4, 1961 |
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COMMISSIONER OF SALES TAX ORISSA Vs. KALURAM NARASINGH DAS
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January 23, 1961 |
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COMMISSIONER OF SALES TAX ORISSA Vs. H K SAHEBRANKA
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June 21, 1961 |
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COMMISSIONER OF SALES TAX ORISSA Vs. RAMAKARAN AGARWALLA
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July 31, 1961 |
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COMMISSIONER OF SALES TAX ORISSA Vs. NILEI SAHOO
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July 31, 1961 |
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COMMISSIONER OF SALES-TAX Vs. SAKHIGOPAL COCOANUT GROWER CO-OPERATIVE SOCIETY
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March 22, 1961 |
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DAMODAR BEHERA Vs. KUBERA BALIARSINGH AND 13 ORS.
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April 17, 1961 |
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DANDAPANI PATNAIK Vs. STATE OF ORISSA
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March 7, 1961 |
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DHADI SETHI AND ORS. Vs. ANANDA CHANDRA SAMAL AND ORS.
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February 20, 1961 |
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DHANI MOHANTY Vs. HARI MOHANTY AND ORS.
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August 23, 1961 |
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DHANSWAR PRADHAN AND ORS. Vs. BHASKAR GARNAIK AND ORS.
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January 18, 1961 |
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DHRUBA CHARAN MOHAPATRA Vs. ANKUR MOHAPATRA AND FOUR ORS.
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January 20, 1961 |
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GAJENDRANATH DAS Vs. D.P. MISRA
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October 11, 1961 |
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GERUA BISWAL Vs. KSHYAMA BISWAL
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September 12, 1961 |
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GHASI PATRA Vs. BRAHMA THATI
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January 11, 1961 |
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GOUR CHANDRA ROUT Vs. PUBLIC PROSECUTOR
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December 15, 1961 |
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GOUR CHANDRA ROUT Vs. PUBLIC PROSECUTOR
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August 7, 1961 |
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HAJEE SHEIKH ALI MOHAMMED Vs. MOHEMMED YUSUF
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July 19, 1961 |
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HARIHAR PATI Vs. BADA PITEI NAIK
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April 25, 1961 |
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HINDUSTAN STEEL LTD. Vs. THE WORKERS OF REFRACTORIES DEPARTMENT, HINDUSTAN STEEL LTD. AND ANR.
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April 30, 1961 |
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JADABANDNDA BBUYAN Vs. THE FIRM THE NEW ORISSA TRADING UNION AND ANR.
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April 3, 1961 |
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JAGABANDHU GIAL Vs. STATE
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September 1, 1961 |
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JAMI BISWANATH PRUSTHY Vs. COMMISSIONER OF SALES TAX ORISSA
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March 28, 1961 |
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JANAB JAHADA BEGUM SAHIB AND ORS. Vs. THE STATE OF ORISSA
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December 22, 1961 |
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JOGESWAR PATEL Vs. RAMNIVAS AGARWALL
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May 12, 1961 |
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KALINGA CONSTRUCTION CO LTD Vs. COLLECTOR OF SALES TAX ORISSA CUTTACK
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July 10, 1961 |
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KASINATH MARTHA AND ORS. Vs. BENUDHAR BALIARSINGH AND ORS.
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September 11, 1961 |
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KESHAB SAHU Vs. DASARATHA SAHU
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February 28, 1961 |
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KHATI Vs. MIRZA HOSSAIN BEG
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March 31, 1961 |
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KHETRAMOHAN BARAL Vs. RASANANDA MISRA
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October 12, 1961 |
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KHETRAMOHAN BARAL Vs. MONI BEHERA
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October 12, 1961 |
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KISHORI MUKHI Vs. DHANESWAR SAHU
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June 30, 1961 |
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LINGARAJ MISRA Vs. BHUBANESWAR MOHAPATRA
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January 13, 1961 |
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LUCKY BIDI CO Vs. SECRETARY OF STATE OF ORISSA IN CHARGE OF COMMERCIAL TAXES
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May 11, 1961 |
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M.V. SURYANARAYANA Vs. THE STATE
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December 15, 1961 |
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MADHAB MOHAPATRA Vs. BHIKARI PANDA
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August 17, 1961 |
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MISRALAL JAIN Vs. STATE OF ORISSA
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April 18, 1961 |
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MURALIDHAR MARWARI Vs. LALIT MOHAN SAHU
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October 10, 1961 |
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NARAN BANDHU BALLIAR SINGH Vs. LOKENATH SANTRA
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November 22, 1961 |
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NARAYAN PADHAN Vs. DHARANIDHAR DAS
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February 7, 1961 |
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NILAMBAR BISI Vs. KSHYAMA SAGAR BISI AND TWO ORS.
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April 25, 1961 |
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NITYA RANJAN BOHIDAR Vs. STATE
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April 10, 1961 |
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ORIENT WEAVING MILLS LTD Vs. SUPERINTENDENT CENTRAL EXCISE
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February 1, 1961 |
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PADMAN KULTA ALIAS KHAMARI AND ANR. Vs. THE STATE
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September 30, 1961 |
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PROVAS CHANDRA PODDAR Vs. VISYARAJU KASI VISWANATHAM RAJU
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April 24, 1961 |
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PUDDIPEDDI LAXMINARASAMMA Vs. GADI RANGANAYAKEMMA
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December 22, 1961 |
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PURNA CHANDRA MISRA AND ORS. Vs. GAJENDRALAL DAS AND ORS.
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January 17, 1961 |
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RADHAKANTA PATNAIK Vs. STATE OF ORISSA
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December 8, 1961 |
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RADHAMOHAN SUNDARA MOHAPATRA Vs. SURA DEI
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September 7, 1961 |
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RAJKISHORE DHAL AND ORS. Vs. DADHI SAHU AND ORS.
|
October 11, 1961 |
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RAMESH CHANDRA PANIGRAHI Vs. BINAYAK SWAIN
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January 3, 1961 |
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RAMKRISHNA PATNAIK Vs. DIRECTOR OF GRANI PANCHAYETS
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August 21, 1961 |
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RAMNARAYAN SINGH Vs. KUBERA SAHU
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January 19, 1961 |
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S. KALIDAS Vs. THE STATE
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August 31, 1961 |
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SADANANDA SAHU Vs. STATE OF ORISSA
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January 18, 1961 |
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SADASIBA PANDA Vs. BANSIDHAR SAHU
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August 31, 1961 |
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SADHYA CHANDRA BEHERA Vs. STATE OF ORISSA
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February 28, 1961 |
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SAILABALA DAS Vs. JITENDRA KUMAR HAZRA
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July 31, 1961 |
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SHANTI PRASAD JAIN Vs. KALINGA TUBES LTD
|
November 20, 1961 |
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SILLA KRISHNA MURTY Vs. COMMISSIONER OF SALES TAX
|
March 28, 1961 |
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SREELAL AGARWALLA Vs. STATE OF ORISSA
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February 23, 1961 |
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STATE Vs. JAGADANAND PANIGRAHI
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September 12, 1961 |
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STATE Vs. AWOO BEWA
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July 28, 1961 |
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STATE Vs. GUNDICHA BHOI
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June 29, 1961 |
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STATE Vs. BHIMCHARAN MANDAL
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June 29, 1961 |
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STATE OF ORISSA Vs. RAM CHANDRA CHOUDHURY
|
August 16, 1961 |
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STATE OF ORISSA Vs. BHOURILAL AGARWALLA ACCUSED
|
October 11, 1961 |
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STATE OF ORISSA Vs. EPILLI ANANTA PATRA
|
November 27, 1961 |
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STATE OF ORISSA Vs. NITYANANDA BOHIDAR
|
December 5, 1961 |
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STATE OF ORISSA Vs. GANESH PRASAD DUTTA
|
May 11, 1961 |
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STATE OF ORISSA Vs. P C CHANDA
|
May 10, 1961 |
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STATE OF ORISSA Vs. JAGANNATH BARAL AND ANR.
|
October 30, 1961 |
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STATE OF ORISSA Vs. GADEI SAHU
|
September 19, 1961 |
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TAHER ALI KHAN Vs. THE STATE
|
May 5, 1961 |
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TULSIRAM SANGANERIA Vs. ANNI BAI
|
December 22, 1961 |
|
UNION OF INDIA Vs. CH RADHANATH NANDA
|
January 4, 1961 |
|
V.V. APPARAO Vs. THE SUB-COLLECTOR, ATMAKURI BALARAMAYA CHETTY ALIAS LAKHMINARASIMHAM AND ORS.
|
December 8, 1961 |
LOGIN