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ABBIRAM SABANI AND 3 ORS. Vs. THE STATE
|
August 18, 1960 |
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ANANDALAL PROPRIETOR OF LAXMICHANDA SITARAM Vs. UNION OF INDIA
|
April 12, 1960 |
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BAISHNAB CHARAN BAGUDAI Vs. OFFICIAL LIQUIDATORPURI BANK LTD
|
February 26, 1960 |
|
BANAMBAR DASEXECUTIVE OFFICER Vs. UDAYANATH PATTANAIK
|
September 13, 1960 |
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BANCHHANIDHI BEHERA Vs. ANANTA UPADHAYA
|
December 23, 1960 |
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BANCHHANIDHI GIRI Vs. JEMA
|
October 28, 1960 |
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BANDMALI BABU Vs. THE STATE OF ORISSA
|
November 24, 1960 |
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BANDURA RAMAMURTY Vs. KOPPULA VAJRAM
|
July 7, 1960 |
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BASUDEB PATNAIK Vs. LAKANANIDHI DINGARAJ DAS AND ANR.
|
March 22, 1960 |
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BEHERANI Vs. DHORMU GOWDO
|
March 4, 1960 |
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BHAGABAN BARIK Vs. THE STATE
|
March 1, 1960 |
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BHARATA RONA Vs. RAMA NAHAK
|
February 19, 1960 |
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BHIKARI BHOI Vs. JAGANNATH MOHAPATRA AND ORS.
|
December 16, 1960 |
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BHUBANANANDA MOHANTY Vs. STATE OF ORISSA
|
April 19, 1960 |
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BHUDHAN LAL SARMA Vs. STATE
|
August 30, 1960 |
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BICHHU MALLIK Vs. BIMALA DEI
|
December 12, 1960 |
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BIRUPAKSHYA DAS Vs. KUNJA BEHARI
|
April 7, 1960 |
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BISHNU DAYAL JUNJHUNWALLA Vs. ATAL BEHARI ACHARYA
|
January 11, 1960 |
|
BISWANATH PANIGRAHI @ BISU PANIGRAHI Vs. STATE OF ORISSA REPRESENTED BY THE SECRETARY TO GOVERNMENT OF ORISSA, HOME DEPARTMENT AND ANR.
|
April 1, 1960 |
|
BOCHA KRISHNA RAO Vs. STATE
|
July 22, 1960 |
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BRAJABANDHU NANDA Vs. COMMISSIONER OF INCOME TAX
|
April 11, 1960 |
|
BRAJAMOHAN DAS Vs. RADHAMOHAN DAS
|
August 11, 1960 |
|
BRAJAMOHAN PANDA Vs. STATE OF ORISSA
|
April 7, 1960 |
|
BRIJLAL MALHOTRA Vs. STATE
|
July 20, 1960 |
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BRUNDABAN BASTIA Vs. BIRABAR BASTIA
|
September 8, 1960 |
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BULA ROUT AND ANR. Vs. NARAYAN BARIK AND ORS.
|
March 7, 1960 |
|
CHANDHALA BEWA Vs. MADHAB PANDA
|
March 9, 1960 |
|
CHAUDHURY DURGACHARAN PATNAIK AND ORS. Vs. M. SUBBA RAO
|
May 2, 1960 |
|
CHIMAN RAM BHATAR Vs. GANGA SAHA
|
May 5, 1960 |
|
CHINTADA KASIVISWANADHAM Vs. BERHAMPUR
|
July 8, 1960 |
|
CHINTAMANI KHUNTIA AND ORS. Vs. MANILAL MADANLAL FIRM AND ORS.
|
October 21, 1960 |
|
CHINTAMONI SUBUDHI Vs. COMMISSIONER OF HINDU RELIGIOUS ENDOWMENT
|
May 3, 1960 |
|
CHUNILAL OJHA Vs. MUL SHANKAR OJHA
|
December 21, 1960 |
|
COLLECTOR OF PURI Vs. HRUSHIKESH MITRA
|
July 27, 1960 |
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COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS Vs. BABAJI GOVINDA CHARAN DAS
|
July 11, 1960 |
|
COMMISSIONER OF SALES TAX Vs. ABDUL GHAFFAR AND CO
|
May 2, 1960 |
|
DANDAPANI PANIGRAHI Vs. THE STATE AND ANR.
|
July 5, 1960 |
|
DASA MOHAPATRA AND ANR. Vs. THE STATE
|
February 19, 1960 |
|
DASARATHI MAHANTO Vs. THE STATE
|
September 1, 1960 |
|
DEBRAJ MISRA Vs. BATA SAHU
|
April 22, 1960 |
|
DHADI DALAI Vs. BASUDEB SATPATHY
|
September 20, 1960 |
|
DHRUBA CHARAN SWAIN AND ORS. Vs. JAGANNATH PANDA AND ANR.
|
March 30, 1960 |
|
DIBAKAR SAMANTRAI Vs. UPENDRA PANDA
|
December 6, 1960 |
|
DIRJU PATRA Vs. MINAKETAN PATEL
|
January 22, 1960 |
|
FAGUMANI KHUNTIA Vs. COMMISSIONER OF INCOME-TAX
|
February 2, 1960 |
|
FAZL BHAI DHALA AND CO Vs. COLLECTOR OF SALES TAX ORISSA
|
July 18, 1960 |
|
FIRM SURAJMALL RADHAKRISHNA Vs. FIRM SEVBUX RAI HARADUTTA RAI
|
January 14, 1960 |
|
GANESH HOTA Vs. PURUSHOTTAM MISRA
|
September 13, 1960 |
|
GANESH PRADHAN Vs. ADDL DISTRICT MAGISTRATE GANJAM
|
December 1, 1960 |
|
GHANASHAYAM SABATO Vs. B V RANGANATH SWAMY PANDITO
|
February 29, 1960 |
|
GOPAL CHARAN LAHA Vs. DAITARY NANDY
|
November 23, 1960 |
|
GOPINATH JIEW THAKUR Vs. DAMBARUDHAR PAL
|
April 8, 1960 |
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GOPINATH SAHU Vs. MAHANT SRI RAGHUNATH DAS BABAJI AND ANR.
|
September 6, 1960 |
|
GOPISETTY BHASKARA RAMA CHANDRA DORA Vs. THE STATE OF ORISSA REPRESENTED BY THE COLLECTOR OF GANJAM AND ORS.
|
January 11, 1960 |
|
GOVINDA CHOWDHURY Vs. COMMISSIONER OF INCOME TAX
|
April 11, 1960 |
|
GOVINDA JIEW THAKUR Vs. SURENDRA JENA
|
April 26, 1960 |
|
HADIBANDHU BEHERA Vs. BANAMALI SAHU
|
January 15, 1960 |
|
HAJI EBRAHIM HAJI JAMAL NOOR MOHD AND CO Vs. V BALAKRISHNAN
|
January 20, 1960 |
|
HAREKRUSHNA BEHERA Vs. MUKUNDA CHARAN MOHANTY
|
October 20, 1960 |
|
HAZURI BALABHADRA KHUNTIA Vs. COMMISSIONER OF INCOME TAX
|
April 11, 1960 |
|
HRUDANANDA SAHU Vs. STATE OF ORISSA
|
April 27, 1960 |
|
INDIAN CHEMICAL PRODUCTS Vs. STATE OF ORISSA
|
November 5, 1960 |
|
INDRAMANI DEVI Vs. RAGHUNATH BHANJA BIRBAR JAGADEB
|
February 23, 1960 |
|
JADUMANI SAHU Vs. STATE
|
February 12, 1960 |
|
JAGAMOHAN MEKAP Vs. SRI BALDEV JEW AND ORS.
|
April 4, 1960 |
|
JAGANNATH RAMANUJ RAJ DEB Vs. LAKSHMI NARAYAN TRIPATHY
|
March 31, 1960 |
|
JAGANNATH SAMANTRA Vs. SUDARSAN DAS
|
November 4, 1960 |
|
JAGAT KRISHNA DAS Vs. AJIT KUMAR DAS
|
December 23, 1960 |
|
JUDHISTIR SA AND ORS. Vs. DEWAN CHITRABHANU SINGH AND ORS.
|
April 15, 1960 |
|
K.C. GAJAPATI NARAYAN DEO Vs. YEDDLA APPALASWAMY
|
April 13, 1960 |
|
KANDURI CHARAN SWAIN Vs. BIRABHADRA SWAIN
|
July 28, 1960 |
|
KANDURI KASTA AND ANR. Vs. THE STATE
|
August 22, 1960 |
|
KANDURI MAHARANA Vs. BANCHHU MAHARANA
|
November 9, 1960 |
|
KANKA SINGH AND ANR. Vs. THE STATE
|
August 8, 1960 |
|
KASHINATH MISHRA Vs. LOKENATH MOHAPATRA
|
February 18, 1960 |
|
KASINATH MUKHERJI Vs. COLLECTOR OF PURI
|
December 19, 1960 |
|
KHAGENDRA NAIK Vs. NILA BHOI AND 2 ORS.
|
January 25, 1960 |
|
KHETRA DOLAI Vs. MOHAN BISSOYI
|
March 24, 1960 |
|
KHUBRAM ASRAM Vs. COMMISSIONER OF SALES TAX
|
April 27, 1960 |
|
KISHORE CHANDRA ADHIKARI AND ORS. Vs. VOOLLA RAMULU
|
March 3, 1960 |
|
KONCHADA RAMAMURTY SUBUDHI Vs. CHINNARI GODADHARO PRUSTI AND ANR.
|
August 23, 1960 |
|
KOSHAL INDUSTRIES DEVELOPMENT SYNDICATE LTD Vs. KOSHAL TRANSPORT AND TRADING COMPANY
|
September 13, 1960 |
|
KOTNI R N SUBUDHI Vs. V R L MURTHY RAJU
|
December 14, 1960 |
|
KRUPASINDHU TRIPATHI AND ORS. Vs. ARJUN PRUSTY AND ORS.
|
April 15, 1960 |
|
KRUSHNA CH. MEHER AND ORS. Vs. HRUSHIKESH MEHER AND ORS.
|
January 19, 1960 |
|
KRUSHNA CHANDRA DAS Vs. ORISSA TEXTILE MILLS LTD
|
September 9, 1960 |
|
KRUSHNA KAR Vs. KANHU CHARAN KAR
|
December 16, 1960 |
|
KRUSHNA MOHAN MOHANTY Vs. GOVINDA CHANDRA SAHU
|
July 20, 1960 |
|
KRUTARTHA ACHARYA Vs. COMMISSIONER OF INCOME TAX
|
February 11, 1960 |
|
KRUTIBAS SAHU Vs. MADHAB DAS
|
April 14, 1960 |
|
LADI JAGANNADHAM Vs. PADMABATI BAURANI
|
October 28, 1960 |
|
LINGARAJ ROUTRAI Vs. LAKSHMIDHAR ROUTRAI AND ORS.
|
April 1, 1960 |
|
M A TULLOCK AND CO Vs. STATE OF ORISSA
|
May 2, 1960 |
|
M A TULLOCK AND CO LTD Vs. STATE OF ORISSA
|
November 4, 1960 |
|
MAHADEI BEWA Vs. KELUNI DEI
|
December 8, 1960 |
|
MAHAMAD ISSAQUE Vs. STATE OF ORISSA
|
July 14, 1960 |
|
MAHENDRA MOHANTY Vs. KHIRA BEWA AND ORS.
|
January 11, 1960 |
|
MAHESWAR RAM Vs. STATE
|
August 11, 1960 |
|
MATURU SUBBA RAO Vs. HRUDANANDA SAHU
|
March 21, 1960 |
|
MAWJI RAMJI AND ORS. Vs. PREMJI KUMBHABHAI CHANDA
|
October 5, 1960 |
|
MAYURBHANJ STATE BANK Vs. BHABATOSH DAS
|
November 17, 1960 |
|
MESSRS CEMENT LTD Vs. STATE OF ORISSA
|
November 29, 1960 |
|
MESSRS ORIENT PAPER MILLS LTD. Vs. LAKHMANPUR GRAMA PANCHAYAT AND ORS.
|
December 12, 1960 |
|
MICHHU KUANR Vs. RAGHU JENA
|
February 10, 1960 |
|
MOHAMMAD UMAR Vs. STATE
|
July 22, 1960 |
|
MOHANTA RAGHABANANDA DAS Vs. D V A NAIDU
|
March 9, 1960 |
|
MUKUNDA BEHERA Vs. SUBARNA BEWA
|
December 14, 1960 |
|
MUNICIPAL COUNCILLORS OF PURI MUNICIPALITY Vs. MADHUSUDHAN DAS MOHAPATRA
|
September 23, 1960 |
|
NABHI BROTHERS Vs. COMMISSIONER OF SALES TAX
|
May 3, 1960 |
|
NANDADULAL DEB Vs. COLLECTOR OF AGRICULTURAL INCOME TAX
|
May 3, 1960 |
|
NATH MALLIK Vs. ACHUTANANDA BEHERA
|
May 6, 1960 |
|
NETRA PARIDA Vs. STATE
|
March 25, 1960 |
|
NETRANANDA Vs. COMMISSIONER OF SALES TAX ORISSA
|
July 13, 1960 |
|
NITYANANDA BAKSHY Vs. BANAMALI BAKSHY
|
November 15, 1960 |
|
NITYANANDA PANIGRAHI Vs. LAKHMIPRIYA PANIGRAHI
|
October 27, 1960 |
|
ORISSA CHEMICALS AND DISTILLERIES PRIVATE LTD Vs. STATE
|
March 30, 1960 |
|
P S V IYER Vs. COMMISSIONER OF SALES TAX ORISSA
|
July 6, 1960 |
|
PADMA CHARAN SAHU Vs. KASHINATH SAHU AND ANR.
|
October 10, 1960 |
|
PARBATI DEI Vs. JNANRANJAN PATNAIK
|
January 19, 1960 |
|
PATEL TOBACCO COMPANY AND Vs. THE STATE OF ORISSA AND ORS.
|
November 30, 1960 |
|
PITABASH PANDA Vs. STATE
|
August 3, 1960 |
|
PRAFUL KUMAR DHAL Vs. KALI PANDA AND ANR.
|
July 22, 1960 |
|
PRATAP KESARI DEO Vs. STATE OF ORISSA
|
July 27, 1960 |
|
PRAVAS CH. PODDAR Vs. VYASYARAJU KASI BISWANADHAM RAJOO AND ANR.
|
April 19, 1960 |
|
PRUSHOTTAM HOTA Vs. JAYARAM ROTA AND ORS.
|
July 10, 1960 |
|
RADHA BALLAV THAKUR Vs. DAYAL CHAND BOSE
|
December 9, 1960 |
|
RAGHUNATH PANI Vs. RADHAKANTO DEB
|
February 23, 1960 |
|
RAJ KUMAR NARASINGH PRATAP SINGH DEO Vs. STATE OF ORISSA
|
November 17, 1960 |
|
RAMA JENA Vs. GADADHAR SENAPATI
|
September 6, 1960 |
|
RAMAMONI Vs. KASINATH
|
March 30, 1960 |
|
RAMCHANDRA BALARAM Vs. COMMISSIONER OF SALES TAX ORISSA
|
April 27, 1960 |
|
RAMDHAN RAMKISSEN DAS Vs. KALURAM NARASINGH DAS AND
|
March 8, 1960 |
|
RAMPRAPANNA RAMANUJ DAS Vs. SUDARSAN RAMANUJ DAS
|
August 5, 1960 |
|
RASABATI BEWA Vs. UNION OF INDIA
|
July 7, 1960 |
|
RATHA HARIJAN Vs. NARASINGHA RANA
|
February 4, 1960 |
|
RATIRAM AGARWALLA Vs. THAKUR KHITIBHUSAN SINGH AND ORS.
|
April 22, 1960 |
|
SADHU CHARAN MOHANTY AND ORS. Vs. SRI H. NAIK, O.L., PURI BANK LTD.
|
August 14, 1960 |
|
SAGAR JENA Vs. KANTHA JENA
|
March 4, 1960 |
|
SAINTA PUTANI Vs. THE STATE
|
March 25, 1960 |
|
SALES TAX TRIBUNAL Vs. S LAL AND CO
|
July 13, 1960 |
|
SAMARA MUNDA Vs. KARTIK SAHU
|
April 28, 1960 |
|
SANKAR SRI GOPAL TIRTHA SWAMY Vs. COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS AND ORS.
|
March 30, 1960 |
|
SANKARLAL AGARWALLA Vs. THE STATE
|
July 14, 1960 |
|
SARAT CHANDRA PANIGRAHI Vs. STATE OF ORISSA BY THE COLLECTOR OF BOLANGIR
|
September 6, 1960 |
|
SARWAN SINGH Vs. STATE OF ORISSA
|
April 20, 1960 |
|
SHAIKH MUNSHI AND ANR. Vs. CH. BALABHADRA PRASAD DAS AND FOUR ORS.
|
September 8, 1960 |
|
SHAIKH SAFIR MAHAMMAD Vs. BASIR MAHAMMAD
|
August 12, 1960 |
|
SHARFUDDIN Vs. SIRAJUDDIN
|
November 18, 1960 |
|
SHYAMSUNDAR PANDA Vs. SHANTAMANI DEBI
|
October 21, 1960 |
|
SOMANATH DANI Vs. GOPAL JEW MOHAPARVU
|
November 15, 1960 |
|
SOMANATHA PATNAIK Vs. LUXMAN PADHAN
|
December 5, 1960 |
|
SONYA MUDULI Vs. STATE
|
May 6, 1960 |
|
SORI DIBYA Vs. KANHUCHARAN RATH
|
August 23, 1960 |
|
SOUTH EASTERN RAILWAY Vs. EPARI SATYANARAYANA
|
April 18, 1960 |
|
SRI LAXMINARAYAN DEB AND ANR. Vs. COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS AND ANR.
|
August 18, 1960 |
|
SRIBATCHA PATNAIK AND THREE ORS. Vs. BANKA NIDHI PRAHARAJ
|
August 30, 1960 |
|
STATE Vs. LALIT MOHAN NANDA
|
May 2, 1960 |
|
STATE Vs. MOHAN PATRA
|
March 4, 1960 |
|
STATE Vs. CHAUTHMAL GANDHI
|
January 7, 1960 |
|
STATE OF ORISSA Vs. ISWAR DAS
|
March 11, 1960 |
|
STATE OF ORISSA Vs. SATYABADI PANDA
|
April 8, 1960 |
|
STATE OF ORISSA Vs. M V APPARAO
|
August 12, 1960 |
|
STATE OF ORISSA Vs. KHAN SAHEB MD KHAN
|
August 18, 1960 |
|
STATE OF ORISSA Vs. LAKHOO VARJANG
|
July 12, 1960 |
|
STATE OF ORISSA Vs. JAGANNATH BORAL
|
December 6, 1960 |
|
STATE OF ORISSA Vs. RAI RATNA PRABHA DEVI
|
November 17, 1960 |
|
STATE OF ORISSA Vs. NETRANANDA MOHAPATRA
|
November 8, 1960 |
|
STATE OF ORISSA Vs. JAMULA SRIRANGAM
|
May 4, 1960 |
|
STATE OF ORISSA Vs. CHANDAN TOLA
|
November 4, 1960 |
|
STATE OF ORISSA Vs. GELLI DEI AND ANR.
|
November 4, 1960 |
|
STATE OF ORISSA Vs. JEMABATI DEI ALIAS BEWA AND ORS.
|
July 26, 1960 |
|
SUBUDHI PADHAN Vs. RAGHU BHUVAN
|
November 23, 1960 |
|
SUNA SATPATHIANI Vs. PANCHANAN PADHI
|
March 12, 1960 |
|
SURENDRA NATH BHUYAN Vs. OFFICIAL LIQUIDATOR PURI BANK LTD
|
March 11, 1960 |
|
SURIA DEVI AND ANR. Vs. LAKSHMINARAYAN THAKUR AND ANR.
|
March 1, 1960 |
|
SURYAMANI SAHU Vs. DARSANI SAHU
|
October 27, 1960 |
|
SYED SAKHAWAT HOSSAIN Vs. STATE OF ORISSA
|
April 21, 1960 |
|
TADEPALLI SIVARAMAYYA AND ANR. Vs. BHOROTO PORIDA AND ANR.
|
February 11, 1960 |
|
THE CHIKITI GRAMA PANCHAYAT Vs. LALA MANGULA AND 5 ORS.
|
August 10, 1960 |
|
THE SECRETARY Vs. LUCKY BIDI COMPANY
|
May 6, 1960 |
|
THE STATE Vs. ADWAITA BEHERA AND ORS.
|
November 22, 1960 |
|
THE STATE OF ORISSA Vs. BANDMALI BABU
|
November 21, 1960 |
|
TILA BEWA Vs. MANA BEWA
|
November 30, 1960 |
|
TRILOCHAN CHOUDHURY Vs. DAYANIDHI PATRA
|
December 1, 1960 |
|
TRILOCHAN DAS Vs. STATE
|
November 18, 1960 |
|
UCHHAB RANA Vs. LAXMAN RANA
|
January 12, 1960 |
|
UDEKAR Vs. CHANDRA SEKHAR SAHU
|
November 3, 1960 |
|
UNION OF INDIA Vs. KESHARI CHAND GEURCHAND FIRM
|
October 26, 1960 |
|
UNION OF INDIA Vs. S S SAMAL AND ALI MAHAMMAD
|
April 1, 1960 |
|
VIJOY K. RATHOR AND ORS. Vs. JHARIPARA GRAMA PANCHAYAT
|
July 5, 1960 |