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ABDUL PARIDA Vs. DINABANDHU PAHI
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December 14, 1959 |
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ANNAPURNA DEVI Vs. SATRUGHNA MAHAKUD
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October 20, 1959 |
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BABAN CHARAN SINGH Vs. PURNA CHANDRA MISRA
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April 23, 1959 |
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BALADEB JEW THAKUR Vs. DHANESWAR MISRA
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August 31, 1959 |
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BALASORE TEXTILE DISTRIBUTORS ASSOCIATION Vs. INDIAN UNION B N RLY
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November 17, 1959 |
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BANKA BEHARI SINGH Vs. O M THOMAS
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November 26, 1959 |
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BASANTA PRIYA DEI Vs. RAMKRISHNA DAS
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August 28, 1959 |
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BASUDEB BISWAL AND ORS. Vs. PADMANAV CHOUDHURY AND ORS.
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March 17, 1959 |
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BATA BEHERA Vs. DEVENDRANATH BHOL
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November 30, 1959 |
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BATAKRUSHNA DAS Vs. STATE
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August 28, 1959 |
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BHAGABAT MOHAPATRA AND ORS. Vs. KESHAB CHANDRA DAS AND ORS.
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January 6, 1959 |
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BHUPENDRA KUMAR BOSE Vs. STATE OF ORISSA
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March 20, 1959 |
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BIDYA BHUSHAN MOHAPATRA Vs. STATE OF ORISSA
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February 17, 1959 |
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BIDYADHAR SWAIN Vs. PADMANATH SINGH DEO
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January 6, 1959 |
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BIPRA CHARAN MOHANTY Vs. MOHAN SUNDAR MOHANTY
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December 16, 1959 |
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BISHNU DALAI Vs. STATE
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November 23, 1959 |
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BISWANATH PANDA Vs. THE STATE
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July 10, 1959 |
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CENTRAL ENGINEERING CORPORATION Vs. DORAI RAJ
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January 30, 1959 |
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CHAMPABATI DIBYA AND 2 ORS. Vs. STATE AND 7 ORS.
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October 29, 1959 |
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CHINTAMONI MOHARANA Vs. KRUSHNAPARSAD SINGH
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August 20, 1959 |
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DAMBARUDHAR DAS Vs. STATE OF ORISSA
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August 12, 1959 |
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DINABANDHU RATH Vs. STATE OF ORISSA
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September 3, 1959 |
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FAGU MOHARANA Vs. STATE
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October 28, 1959 |
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GANDHARBA RATH Vs. APARTI SAMAL
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September 4, 1959 |
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GANDU SANTRA Vs. STATE
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March 6, 1959 |
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GANGADHAR DAS Vs. THE STATE AND ORS.
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January 14, 1959 |
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GANGADHAR JENA Vs. UCHHAB JENA AND ANR.
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January 28, 1959 |
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GANTHIA BARIHA Vs. STATE OF ORISSA
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January 20, 1959 |
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GOBIND CHANDRA SAMBARSINGH MOHAPATRA Vs. UPENDRA PADHI
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April 16, 1959 |
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GODAVARIS MOHAPATRA Vs. RAJKISHORE BISWAL
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October 23, 1959 |
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GOPAL CHANDRA DEUTTA Vs. STATE OF ORISSA
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May 4, 1959 |
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GOUR CHANDRA ROUT Vs. PUBLIC PROSECUTOR
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December 16, 1959 |
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HARI PANDA Vs. GINI KAMBU
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August 11, 1959 |
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IMAM BUX Vs. CUTTACK MUNICIALITY
|
July 3, 1959 |
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J SRIRANGAM BROTHERS Vs. SALES TAX OFFICER GANJAM CIRCLE BERHAMPUR
|
March 13, 1959 |
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JAMES BUSHI Vs. COLLECTOR OF GANJAM
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February 6, 1959 |
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JAYA NARAIN PANIGRAHI Vs. THE LAND ACQUISITION OFFICER
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August 25, 1959 |
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K CHANDRASEKHARAM SUBUDI AND SONS Vs. UNION OF INDIA
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April 7, 1959 |
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K J P DAVID Vs. NILAMANI DEVI
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August 21, 1959 |
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K VENKATARATNAM Vs. KAKINDA KAMALA
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August 21, 1959 |
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KALI CHARAN MOHAPATRA Vs. SRINIVAS SAHU
|
February 10, 1959 |
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KANYAKA PARAMESWARI CLOTH STORES Vs. UNION OF INDIA
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December 24, 1959 |
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KANYAKA PARMESWARI Vs. UNION OF INDIA
|
September 23, 1959 |
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KARTIK DAS Vs. GANESWAR ACHARYA
|
January 28, 1959 |
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KARUNAKAR DAS Vs. MAHAKUREN
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April 23, 1959 |
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KARUNAKAR SAMAL AND 16 ORS. Vs. THE STATE
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August 12, 1959 |
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KRISHNA GOPAL MUKHERJI Vs. STATE
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September 10, 1959 |
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LABANYA DEBI Vs. GOVINDA MALIK
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August 18, 1959 |
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LABANYA DEBI AND ORS. Vs. GOBINDA MALIK AND ORS.
|
July 18, 1959 |
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LALITA GOUNTIANI Vs. GOBARDHAN SAHU
|
March 13, 1959 |
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LUNA SINGH AND ANR. Vs. THE STATE
|
July 7, 1959 |
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MALI BEWA Vs. DADHI DAS
|
July 21, 1959 |
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MARWARI CLOTH SUPPLY COMPANY Vs. COMMISSIONER OF INCOME TAX
|
January 13, 1959 |
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MAYA DUTTA Vs. STATE OF ORISSA
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April 15, 1959 |
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NANDA KISHORE MOHANTY Vs. STATE
|
November 26, 1959 |
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NANDRAM HUNATRAM Vs. COMMISSIONER OF INCOME TAX
|
January 28, 1959 |
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NEMAI CHARAN DAS Vs. SK MAKBUL
|
March 16, 1959 |
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NETRAMANI DEBI Vs. LAKHMINARAYAN KAR
|
February 2, 1959 |
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NIRANJAN ALIAS NIRANJAN AGARWALLA Vs. THE STATE
|
March 5, 1959 |
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ORISSA MINERAL DEVELOPMENT CO Vs. COMMISSIONER OF SALES TAX
|
September 7, 1959 |
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PADMANABHA SAHU AND ANR. Vs. THE STATE
|
August 28, 1959 |
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PANU SAHU AND ANR. Vs. BOARD OF REVENUE AND ANR.
|
August 5, 1959 |
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PARAMANANDA PATNAIK Vs. GOLAKBEHARI DAS AND ANR.
|
January 14, 1959 |
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POPSINGH MAHADEO PRASAD Vs. DIPCHAND RAY
|
December 4, 1959 |
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PRAVULAL PATADIA Vs. STATE OF ORISSA
|
August 13, 1959 |
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RAGHUNATH PANDA Vs. ELECTION OFFICERGRAM PANCHAYAT ELECTION
|
August 11, 1959 |
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RAGHUNATH PRUSTY Vs. ORISSA BANK LTD
|
November 30, 1959 |
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RAM KRISHNA PANDA Vs. NATABAR PANDA
|
December 17, 1959 |
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RAMANUJADAS BALAKISHANDAS Vs. STATE OF ORISSA
|
August 3, 1959 |
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RAMCHANDRA CHOUDHURY Vs. STATE OF ORISSA
|
August 25, 1959 |
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RAMESH CHANDRA PANDA Vs. LAMBODAR PANDA
|
November 24, 1959 |
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RAMESH CHANDRA SAHU Vs. N PADHY PRINCIPAL KHALLIKOTE
|
February 25, 1959 |
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RANCHHORLALJI Vs. REVENUE DIVISIONAL COMMISSIONERNORTHERN DIVISION AND
|
October 21, 1959 |
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RUPNARAIN SINGH Vs. STATE OF ORISSA
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January 20, 1959 |
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S. ZIAULLAH Vs. SRI R.S. SENAPATI AND ORS.
|
February 17, 1959 |
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SARADA CHARAN PARIJA Vs. NARI SWAIN AND TEN ORS.
|
November 30, 1959 |
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SARASWATI DEI Vs. K C GAJAPATI NARAYAN DEO
|
December 10, 1959 |
|
SARI DIBYA Vs. JAIRAM BEHERA
|
October 1, 1959 |
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SATYABHAMA PANIGRAHIANI Vs. KRISHNA CHANDRA PANIGRAHI
|
December 19, 1959 |
|
SHEIKH MAKBUL Vs. UNION OF INDIA
|
October 30, 1959 |
|
SILLA CHANDRA SEKHARAM Vs. LALITA SHAHUANI
|
January 7, 1959 |
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SK ALI Vs. SK MAHAMMAD ALI
|
December 11, 1959 |
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SMT. RAJANI SARANGI Vs. STATE OF ORISSA AND ORS.
|
February 1, 1959 |
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SRI JAGANNATH MAHAPRABHU AND ANR. Vs. KUMAR BIMAL CHANDRA SINGH AND ANR.
|
April 23, 1959 |
|
SRI M.D. BALKRISHANA Vs. THE STATE
|
August 21, 1959 |
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SRIBATSA PRADHAN Vs. NARASU NAIKA AND TWO ORS
|
August 19, 1959 |
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SRIMATI RADHAMONI DEBI Vs. BHIMA BARAL AND ORS.
|
August 20, 1959 |
|
STATE Vs. BAIKUNTHANATH MOHANTA
|
July 23, 1959 |
|
STATE Vs. INDRA PADHAN
|
March 5, 1959 |
|
STATE Vs. NITYANANDA MOHAPATRA
|
December 18, 1959 |
|
STATE Vs. BANAMALI DAS
|
November 9, 1959 |
|
STATE OF ORISSA Vs. RAM BAHADUR THAPA
|
November 9, 1959 |
|
STATE OF ORISSA Vs. KISHORE CHANDRA SAHU
|
November 12, 1959 |
|
SUPERINTENDING ENGINEER Vs. WORKMEN OF MACHKUND HYDRO ELECTRIC PROJECT
|
November 12, 1959 |
|
SURENDRANATH PATNAIK Vs. DASARATHI DUTTA
|
September 4, 1959 |
|
SYED ABDUL KARIM Vs. STATE OF ORISSA AND ANR.
|
January 28, 1959 |
|
TANGUDU VISWANADHAM Vs. TANGUDU NARAYANAMURTHY
|
December 21, 1959 |
|
THE STATE OF BOUDH Vs. BANAMALI MOHARANA AND 30 ORS.
|
July 14, 1959 |
|
TIKE KISAN Vs. MST. SABITRI KEUTUNI AND ANR.
|
March 19, 1959 |
|
UCHAB DEHURY ALIAS UCHOI Vs. THE STATE
|
May 6, 1959 |
|
UDAYANATH PANDA Vs. BAIKUNTHANATH ROUTRA
|
September 28, 1959 |