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A MAHALAKSHMI Vs. PAMMI GARAMA
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February 21, 1958 |
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ABDUL RAHIMAN KHAN Vs. RADHA KRUSHNA BISWAS ROY
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October 31, 1958 |
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AGADHU MISRA Vs. THE STATE
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October 3, 1958 |
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AKSHYA NARAYAN PRAHARAJ Vs. MAHESWAR BAG
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February 3, 1958 |
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ANANTRAM AND ORS. Vs. THE STATE
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January 27, 1958 |
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ANNADA DEVI Vs. BANCHHANIDHI SAMANTARAY
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August 5, 1958 |
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ANTARJYAMI PARIDA Vs. RAMAHARI JENA
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November 28, 1958 |
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ARJUN JENA Vs. BRAHMANANDA PANI
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February 19, 1958 |
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ARJUNO PANDI Vs. JURA DALAI AND ANR.
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February 11, 1958 |
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ASHUTOSH ROY Vs. STATE
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December 9, 1958 |
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BAJRANGLAL CHOWKHANI Vs. INCOME TAX OFFICER
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April 21, 1958 |
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BAMA JENA Vs. STATE
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January 7, 1958 |
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BANCHHANIDHI PATRA Vs. STATE
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November 29, 1958 |
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BASUDEB HOTA Vs. STATE OF ORISSA
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July 8, 1958 |
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BENUDHAR DALAI Vs. STATE OF ORISSA
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April 4, 1958 |
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BHAGABAN DAS AND ORS. Vs. JAGABANDHU JENA AND ORS.
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January 3, 1958 |
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BHAGABAN MISRA Vs. THE STATE
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October 6, 1958 |
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BHAGWATI PRASAD MISRA Vs. COMMISSIONER OF INCOME TAX
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March 24, 1958 |
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BHAJANLAL KAMANI AND ANR. Vs. RAMPRASAD NARSINGH DAS AND ORS.
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August 25, 1958 |
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BHARAT NAIK Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES
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April 7, 1958 |
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BHIMA SAHU Vs. DUKHEI SAHU
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August 20, 1958 |
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BHIMJI MAUJI Vs. DHIRAJLAL PANJIBAN THAKAR
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December 23, 1958 |
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BHIMSEN GOCHHIKAR Vs. STATE OF ORISSA
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April 30, 1958 |
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BHUPENDRA KUMAR BOSE Vs. THE STATE AND ORS.
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December 11, 1958 |
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BIDYADHAR TUNGA SAMANTRA Vs. DAITARI RANA
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November 6, 1958 |
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BIHARI PADHAN AND ANR. Vs. DAITARI DASH AND ORS.
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November 20, 1958 |
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BIKAL SWAIN Vs. ISWAR SWAIN
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November 17, 1958 |
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BIKRAM TRIPATHY Vs. THE STATE OF ORISSA AND ANR.
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April 21, 1958 |
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BIRIDI CHANDA MADA Vs. STATE OF ORISSA
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March 25, 1958 |
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BISALA APPARAO ALIAS RAGHU Vs. THE STATE
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October 18, 1958 |
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BRAHMANANDA MISRA Vs. SHYAM SUNDAR DHAL AND 6 ORS.
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August 1, 1958 |
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BRAHMANANDA PANDA Vs. KANDURI CHARAN DAS
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November 29, 1958 |
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BRAMHACHARI MARTHA Vs. STATE
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July 15, 1958 |
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CHAITAN CHARAN DAS Vs. RAGHUNATH SINGH
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November 20, 1958 |
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DAITARI MOHAPATRA Vs. BRUNDABAN MATIA
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November 17, 1958 |
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DASARATHI CHAMAR Vs. BALMUKUNDA DAS
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September 17, 1958 |
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DASS MOHANTO AND 5 ORS. Vs. PRAHLAD MOHANTO AND ANR.
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December 9, 1958 |
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DHARANIDHAR MOHAPATRA Vs. PRADIPTA KISHORE DAS
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October 8, 1958 |
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DOLGOBINDA RATH Vs. STATE
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January 29, 1958 |
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DRAUPADI BEHERANI Vs. SAMBARI BEHERA
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April 8, 1958 |
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DURGA MADHAB PATTAJOSHI Vs. SOMEOATH RAVULO AND ORS.
|
March 25, 1958 |
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EXECUTIVE OFFICER, JAGANNATH BALLAV MATH Vs. MEMBER, BOARD OF REVENUE
|
December 19, 1958 |
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G V RAMAMURTY PATNAIK Vs. P PANI MAGISTRATE I CLASS AND EX-OFFICIO MUNSIF
|
August 7, 1958 |
|
GANGADHAR ALIAS GUHIA DAS Vs. THE STATE
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December 23, 1958 |
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GANGADHAR SINGH Vs. SHYAM SUNDER SINGH
|
March 21, 1958 |
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GANGAPRASAD BHAGAT AND ORS. Vs. KASIPRASAD JHUNJHUNWALLA AND ANR.
|
January 10, 1958 |
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GHANASHYAM MOHANTY Vs. BICHITRANANDA CHOUDHURY AND ANR.
|
March 31, 1958 |
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GOKULANANDA PRAHARAJ Vs. JOGESH CHANDRA ROUT
|
April 30, 1958 |
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GOLAM MAHAMMAD Vs. SARIF BAIG
|
November 7, 1958 |
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GOPINATH PUJA PANDA SAMANTA Vs. RAMCHANDRA DEB
|
January 17, 1958 |
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GOUR NAG BHUSAN Vs. ANANTA SENDH
|
April 8, 1958 |
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GOVINDA PRASAD AGARWALA Vs. ABHIRAM BALA AND ORS.
|
March 31, 1958 |
|
GURU ESTATE Vs. COMMISSIONER OF INCOME-TAX
|
April 1, 1958 |
|
HARIHAR PATI Vs. SISIR KUMAR BOSE
|
August 6, 1958 |
|
HRUSIKESH MISRA AND ANR. Vs. BHAKTABANDHU MOHANT
|
December 19, 1958 |
|
JAGANNATH DALAI Vs. RAMA CHANDRA NAHAK
|
September 4, 1958 |
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JAGAT BANDHU SAHU Vs. LAKSHMI DEI
|
March 21, 1958 |
|
JAMI NARASAYA PRUSTY AND BROS Vs. STATE OF ORISSA
|
July 8, 1958 |
|
JATIA PANIGRAHI Vs. GOBINDA PATRA AND ORS.
|
July 23, 1958 |
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JAYA KRUSHNA SAHU AND ORS. Vs. SRI PARAMESWAR SAHU AND ORS.
|
July 24, 1958 |
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JOGENDRA NATH DAS Vs. CHARAN DAS
|
January 29, 1958 |
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JONA RAMANNA AND ANR. Vs. JANNITA TATAYYA AND ANR.
|
September 8, 1958 |
|
K RAJA GOPAL RAO Vs. DOLGOBINDA SAHU
|
September 24, 1958 |
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KALANDI CHARAN PATI Vs. UDEKAR JENA AND 4 ORS.
|
November 21, 1958 |
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KANHU CHARAN ROUT AND ORS. Vs. BHABAGRAHI ROUT AND ORS.
|
January 2, 1958 |
|
KHETRAMOHAN NAIK Vs. SRI JAGANNATH MAHAPRABHU AND ANR.
|
January 29, 1958 |
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KISANLAL KOTARI Vs. STATE OF ORISSA
|
November 1, 1958 |
|
KORADA SUKUTA AND FOUR ORS. Vs. RAGHAVA PATI AND ANR.
|
March 19, 1958 |
|
KRISHNA PATRO Vs. BERHAMPUR MUNICIPALITY, REPRESENTED BY THE COMMISSIONER AND EXECUTIVE OFFICER
|
August 7, 1958 |
|
KRUSHNA ALIAS KHATU PADHAN Vs. STATE
|
September 30, 1958 |
|
KRUSHNA MOHANTY AND ANR. Vs. ARTABALLAV MOHANTY
|
October 9, 1958 |
|
KRUTTIVASA PADHY Vs. MALATI PADHANI
|
October 30, 1958 |
|
KSHETRA SAHU Vs. SYAMA SAHU
|
January 13, 1958 |
|
KUMAR BIMAL CHANDRA SINGHA AND THREE ORS. Vs. THE STATE OF ORISSA AND TWO ORS.
|
March 27, 1958 |
|
LABANGALATA DEI Vs. SK AZIZULLAH
|
April 8, 1958 |
|
LUNKARAN AGARWALA Vs. STATE
|
September 30, 1958 |
|
MADANLAL AGARWALLA Vs. STATE
|
October 30, 1958 |
|
MADHABA SABAR Vs. STATE OF ORISSA AND ORS.
|
March 29, 1958 |
|
MADHUSUDAN RAY AND REVEN ORS. Vs. STATE
|
September 15, 1958 |
|
MAHANT JAGANNATH RAMANUJA DAS Vs. B K PATRA COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS AND
|
May 12, 1958 |
|
MAHIMA Vs. DINABANDHU MOHANTY
|
September 12, 1958 |
|
MALCOLM ANGUS TULLOCH Vs. REVENUE COMMISSIONER SAMBALPUR
|
August 12, 1958 |
|
MATHURI MALLIK Vs. SATRUGHNA GIRI
|
November 29, 1958 |
|
MENDHASAL CO-OPERATIVE SOCIETY NO. 2 (DECREE-HOLDER) Vs. RADHASHYAM PATNAIK AND TWO ORS.
|
July 17, 1958 |
|
MINEKETAN DAS AND ORS. Vs. THE STATE OF ORISSA
|
December 19, 1958 |
|
MOTILAL KUMBHAR Vs. STATE
|
August 26, 1958 |
|
MRS. E. SIMTH Vs. CHANDRAMANI MOHANTY
|
December 14, 1958 |
|
NANDA KISHORE CHIRANJILAL Vs. UNION OF INDIA
|
August 25, 1958 |
|
NARASINGHA ROUT Vs. RAMESWAR MOHAPATRA
|
March 10, 1958 |
|
NARENDRA DIKSHIT AND ORS. Vs. CH. SHYAM SUNDAR DAS AND ORS.
|
January 7, 1958 |
|
NARENDRANALH MOHANTY Vs. ANIRUDHANATH MOHANTY
|
August 8, 1958 |
|
NATABAR MOHANTY Vs. STATE OF ORISSA
|
January 6, 1958 |
|
NIKUNJA BEHARI SINGH Vs. DURYODHAN PRADHAN
|
March 25, 1958 |
|
NIRMAL CHANDRA BOSE Vs. SUDHENDU KUMAR DUTTA
|
September 10, 1958 |
|
NITYANANDA ALIAS NATU SAHU HARAPRASAD ALIAS BAINA PATRA Vs. THE STATE
|
September 8, 1958 |
|
OLANKAR SAURA Vs. STATE
|
March 25, 1958 |
|
PADMANABHA GOUNTIA AND ANR. Vs. DALGANJAN PATEL AND ORS.
|
September 12, 1958 |
|
PADURAM SAHU Vs. BISWAMBAR SAHU
|
July 17, 1958 |
|
PANALAL PAL AND ANR. Vs. THE STATE
|
November 7, 1958 |
|
PANCHO SATRAJIT AND 9 ORS. Vs. THE STATE AND 7 ORS.
|
September 19, 1958 |
|
PARMANANDA MOHANTY AND TWO ORS. Vs. BAIDYANATH NAIK AND TWO ORS.
|
September 8, 1958 |
|
PORUSOTTAM SINGH AND 3 ORS. Vs. THE STATE
|
April 9, 1958 |
|
PRANANATH PATNAIK Vs. BANAMALI PATNAIK
|
February 19, 1958 |
|
PRAVASH CHANDRA Vs. FATE CHAND JAIN AND ORS.
|
March 21, 1958 |
|
PURNA CHANDRA SAHU Vs. CHAMRA BARIHA AND ORS.
|
November 10, 1958 |
|
PURUSTAM NAIK Vs. CHAKRADHAR DAS
|
March 27, 1958 |
|
PYARI MOHAN DAS Vs. DURGA SANKAR DAS
|
February 3, 1958 |
|
R N RICE MILLS Vs. STATE OF ORISSA
|
April 23, 1958 |
|
RADHASYAM DAS Vs. CHAKRADHAR MOHAPATRA AND ANR.
|
December 16, 1958 |
|
RAGHONATH PRADHAN AND ORS. Vs. THE STATE
|
February 26, 1958 |
|
RAGHU SUTAR Vs. NRUSINGHA NATH THAKUR
|
August 22, 1958 |
|
RAGHUNATH JIEW THAKUR Vs. SHYAM SUNDAR MOHAPATRA
|
November 7, 1958 |
|
RAGHUNATH MISRA Vs. KISHORE CHANDRA DEO BHANJ
|
April 15, 1958 |
|
RAGHUNATH PADHY Vs. RATNAKAR NAIK AND ANR.
|
August 18, 1958 |
|
RAHASMANI DEBI Vs. NISHAMANI DIBYA
|
January 1, 1958 |
|
RAJA BAHADUR KISHORE CHANDRA DEO BHANJ Vs. RAGHUNATH MISRA
|
July 30, 1958 |
|
RAJA SHRI SAILENDRA NARAYAN BHANJA DEO Vs. COMMISSIONER OF INCOME TAX
|
December 19, 1958 |
|
RAJAN PATRO Vs. AKUR SAHU
|
September 12, 1958 |
|
RAM CHANDRA DEB Vs. STATE OF ORISSA
|
April 30, 1958 |
|
RAM CHANDRA PANIGRAHI Vs. LAKSHMAN DAS AND ORS.
|
November 30, 1958 |
|
RAM GOPAL GANDA Vs. BHIKARI GANDA
|
April 22, 1958 |
|
RAMAKRUSHNA PADHY Vs. RAMESH CHANDRA DAS
|
October 9, 1958 |
|
RAMANI BEWA Vs. BANSIDHAR NAIK AND TWO ORS.
|
September 2, 1958 |
|
RAMBHA BEWA Vs. PRAHALLAD SENDHA
|
November 17, 1958 |
|
RAMKRISHNA BAGARTI AND 2 ORS. Vs. THE STATE
|
July 15, 1958 |
|
RAVI JAGANNADHAM Vs. SURJI SAHUANI AND ORS.
|
December 16, 1958 |
|
SAILENDRA NARAYAN BHANJA DEO Vs. COMMISSIONER OF INCOME-TAX
|
December 19, 1958 |
|
SAMANTA SRI RADHA PRASAN DAS Vs. NETRA BEHERA
|
July 30, 1958 |
|
SANA PANU ROUT Vs. RAMA BISWAL
|
July 21, 1958 |
|
SASHIMUKHI DASIANI Vs. BRUNDABAN DAS
|
December 23, 1958 |
|
SATRUGHNA SAHU Vs. STATE OF ORISSA
|
April 11, 1958 |
|
SEREI BEHERA Vs. BIPIN BEHARI ROY
|
October 8, 1958 |
|
SHAMSUDDIN KHAN Vs. COMMISSIONER OF INCOME TAX
|
February 27, 1958 |
|
SK. KABIR AND ANR. Vs. ARJUN SIAL
|
October 9, 1958 |
|
SOMANATH PRADHAN Vs. SANNO GOVINDO MISRA
|
July 31, 1958 |
|
SRI BAORIBANDHU OJHA AND DHARMANDA CHOWDHURY Vs. KHAGESWAR CHHATOI
|
August 6, 1958 |
|
SRI SURENDRA MOHANTY Vs. SRI NABAKRISHNA CHOUDHURY
|
February 26, 1958 |
|
SRIMATI NANIBALA DEVI Vs. BHARAMBARA BEHERA
|
July 9, 1958 |
|
SRINIVASA RAMANUJA DAS Vs. COMMISSIONER OF ORISSA HINDU RELIGIOUS ENDOWMENTS
|
May 12, 1958 |
|
STATE Vs. ABANIKANTA ROY
|
August 18, 1958 |
|
STATE Vs. TOPNO P ITO
|
September 9, 1958 |
|
STATE Vs. K LACHMAN MURTY
|
February 11, 1958 |
|
STATE Vs. BICHITRANANDA MOHANTY
|
March 20, 1958 |
|
STATE Vs. PUNIA GOOR AND ORS.
|
January 2, 1958 |
|
STATE OF ORISSA Vs. BASANTA BAG
|
September 9, 1958 |
|
STATE OF ORISSA Vs. GOKUL BARIK
|
November 20, 1958 |
|
SUDHANSU MOHAN MUKHERJI Vs. UNION OF INDIA
|
April 28, 1958 |
|
SUDHIR CHANDRA BARDHAN Vs. JAGADISH CH KAR
|
November 14, 1958 |
|
SUDHIR SOLOMAN AND TWO ORS. Vs. THE STATE
|
August 7, 1958 |
|
SUKRA ORAM Vs. STATE
|
August 20, 1958 |
|
SURENDRA NATH SATPATHY Vs. STATE
|
February 4, 1958 |
|
SWARANALATA SARKAR Vs. STATE OF ORISSA AND ANR.
|
April 3, 1958 |
|
SWARNAMAYI PANIGRAHI Vs. B NAYAK
|
October 10, 1958 |
|
SYED KAMROOL Vs. BHADRAK TOWN GRAMA PANCHAYAT
|
December 17, 1958 |
|
THE PURI MONICIPALITY Vs. NARAYAN PANDA
|
August 7, 1958 |
|
UDEKAR SAHU Vs. CHANDRASEKHAR SAHU AND ORS.
|
January 6, 1958 |
|
UNION OF INDIA Vs. MAHAMMAD KHAN
|
August 4, 1958 |
LOGIN