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A SURYANARAYAN MURTHY Vs. P KRISHNA MURTY
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March 21, 1957 |
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ADI BHUMIANI Vs. STATE
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February 7, 1957 |
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AJOY KUMAR JAGADEV MOHAPATRA Vs. SAILA BEHARI CHOWDHURY
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March 12, 1957 |
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ANEM PEDDA SIVAPARVATAMMA Vs. EXECUTIVE OFFICER BERHAMPUR
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April 18, 1957 |
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ARTA ROUT Vs. BHAGABAT BARAL
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January 29, 1957 |
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BAHADUR THAKUR Vs. BATA SAHU
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October 25, 1957 |
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BANAMBAR SAHU AND 5 ORS. Vs. THE STATE
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December 12, 1957 |
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BANCHHANIDHI NAIK Vs. COLLECTOR OF BALASORE
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April 22, 1957 |
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BASU DOMB Vs. STATE
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December 4, 1957 |
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BASU DOMB Vs. STATE
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February 15, 1957 |
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BHAJAN JENA Vs. PANCHU JENA
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October 29, 1957 |
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BHALUKA BEHERA Vs. STATE
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February 28, 1957 |
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BHASKAR CHANDRA SAHU AND ANR. Vs. HONNU SAHU AND ANR.
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November 22, 1957 |
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BHIKARY RAM Vs. S HEDAIT MOHAMMAD SAHAJI
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November 26, 1957 |
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Bihari Mandal Vs. State
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April 24, 1957 |
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BIMAL CHARAN MITRA Vs. STATE OF ORISSA
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March 22, 1957 |
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BISWAMBHAR SINGH Vs. STATE OF ORISSA
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April 25, 1957 |
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BRUNDABAN SWAIN Vs. STATE
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February 12, 1957 |
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BUDHI JENA Vs. DHOBAI NAIK
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September 3, 1957 |
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BULA MOHANTYAND ANR. Vs. STATE
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December 10, 1957 |
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CHANCHAL SINGH Vs. STATE
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October 15, 1957 |
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CHINTAMONI PRATIHARI Vs. STATE OF ORISSA
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April 22, 1957 |
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COMMISSIONER OF HINDU RELIGIOUS Vs. KANAK DURGA THAKURANI
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November 12, 1957 |
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DASARATHI CHOWDHURI Vs. NILAMBORO SUBUDHI ORS.
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February 4, 1957 |
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DASARATHI MOHAPATRA Vs. STATE OF ORISSA
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July 16, 1957 |
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DHIRENDRANATH DAS Vs. STATE OF ORISSA
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November 21, 1957 |
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DIGAMBAR ARUK Vs. NANDA ARUK
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July 29, 1957 |
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EPARI CHINNAKRISHNA MURTY Vs. SALES TAX OFFICER GANJAM CIRCLE I
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September 3, 1957 |
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FAKIR CHARAN DAS Vs. STATE
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February 8, 1957 |
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FAKIR MOHAN DAS Vs. STATE
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November 27, 1957 |
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FATECHAND AND SONS Vs. COMMISSIONER OF INCOME TAX
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October 14, 1957 |
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GOBINDA DAS AND ANR. Vs. DINABANDHU PATRA AND ORS.
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April 5, 1957 |
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GOPINATH NAIK Vs. STATE
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February 15, 1957 |
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GOUR CHANDRA SAHU Vs. GARIB KAR
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April 8, 1957 |
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GUDLA VENKATARATNAMMA Vs. SINDHIRI SATYANARAYANA
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February 1, 1957 |
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GURRALA JAGGARAO Vs. GOPISETTI BHAASKARA RAMCHANDRA
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September 20, 1957 |
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HARA BEWA Vs. BANCHANIDHI BARIK
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April 26, 1957 |
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HARAMANI DEVI Vs. BALARAM PANDA
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January 31, 1957 |
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HARIBANDHU MOHANTY Vs. HAREKRISHNA BEHERA
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April 22, 1957 |
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HARIHAR OJHA Vs. LAXMI JENA
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November 20, 1957 |
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HARIKRISHAN AGARWALLA Vs. BAIJNATH MAHAJAN
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December 4, 1957 |
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HEMANTA KUMAR BOSE Vs. STATE OF ORISSA
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November 12, 1957 |
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HIRA MEHER Vs. BIRBAL PRASAD AGARWALA
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April 23, 1957 |
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HRUSHIKESH Vs. KRUSHNA CHANDRA GHADEI
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November 26, 1957 |
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JAGANNATH BISWAL AND NINE ORS. Vs. THE STATE
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December 18, 1957 |
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JAGANNATH PRATIHARI AND ORS. Vs. LOKONATH PATNAIK AND ORS.
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August 14, 1957 |
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JALADHAR BEHERA AND ORS. Vs. BHUBANESWAR PADHAN
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February 1, 1957 |
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JAMBESWAR BEHERA Vs. KASI NAIK
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October 25, 1957 |
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JEYPORE SUGAR COMPANY LTD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
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July 25, 1957 |
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JOGESWAR SAHU Vs. BISHNU MAJHI
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September 25, 1957 |
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K RAJAGOPAL RAO Vs. STATE OF ORISSA
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November 26, 1957 |
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K.C. SAHOO AND ANR. Vs. REPUBLIC OF INDIA
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April 29, 1957 |
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KANDURI CHARAN NAIK Vs. GOBINDA CHANDRA JENA AND ORS.
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November 5, 1957 |
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KASHINATH PATRO AND ANR. Vs. STATE
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September 10, 1957 |
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KASINATH PODDAR Vs. STATE
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January 9, 1957 |
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KELUNI DEI Vs. JAGABANDHU NAIK
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September 25, 1957 |
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KESHAB ACHARYA Vs. SOMEHATH BEHERA
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November 22, 1957 |
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KHETRABASI PADHAN Vs. BISIKESHAN PADHAN
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April 10, 1957 |
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KHETRO NAHAKO Vs. SUKURU PANDA
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July 12, 1957 |
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KORA RANA Vs. SAIBO BEHERA
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December 4, 1957 |
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LAKSHMI SETTI Vs. STATE
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January 10, 1957 |
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LAMBODAR PANDA Vs. RAMESH CHANDRA PANDA
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November 12, 1957 |
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LINGAM NARAYAN DAS Vs. PUNIA DAS
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November 1, 1957 |
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LOKANATH DAS AND ORS. Vs. THE STATE
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August 5, 1957 |
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LOKENATH SAHU Vs. DONDAPANI SAHU
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December 16, 1957 |
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LOKI PRASAD RAM Vs. STATE OF ORISSA
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July 19, 1957 |
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MADAN LAL JOJODIA Vs. STATE
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August 30, 1957 |
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MADAN MALLIK AND ANR. Vs. SUDARSAN DALABEHERA
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December 12, 1957 |
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MAHABIR PRASAD AGARWALA Vs. STATE
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August 20, 1957 |
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MAHESWARI PRASAD DEO Vs. STATE OF ORISSA
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July 18, 1957 |
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MAHESWARI PRASAD DEO Vs. STATE OF ORISSA AND TWO ORS
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July 18, 1957 |
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MANGULU SAHU Vs. STATE
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December 16, 1957 |
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MATRUMAL Vs. MADANLAL GOURISHANKAR
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March 29, 1957 |
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MOHAMMAD ASGAR ALI Vs. NARAYAN MOHAPATRA
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December 4, 1957 |
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NAKAFODI ALIAS JADUMANI PARIKHA Vs. STATE
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November 29, 1957 |
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NAMDEO SINDHI Vs. STATE
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May 3, 1957 |
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NANAGARAM ALIAS NANAKRAM AGARWALA Vs. NIRMAL PRASAD HALWAI AND ANR.
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February 1, 1957 |
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NARAHARI Vs. MURALIDHAR ROUT
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March 5, 1957 |
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NARASINGHA CHANDRA PANDA AND ANR. Vs. MAHESWAR PANDA AND ANR.
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November 1, 1957 |
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NEW ORISSA TRANSPORT COMPANY Vs. REGIONAL TRANSPORT AUTHORITY
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January 31, 1957 |
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NITAI NAIK Vs. STATE
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March 22, 1957 |
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NITYANANDA MOHANTA AND 3 ORS. Vs. STATE
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August 29, 1957 |
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ORIENT PAPER MILLS LTD Vs. SITARAM AGARWALA
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April 23, 1957 |
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ORIENT PAPER MILLS LTD Vs. STATE OF ORISSA
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February 4, 1957 |
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PAGLA BABA Vs. STATE
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January 2, 1957 |
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PAIKA PADHANO Vs. PINDIKO PATRO
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August 14, 1957 |
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PANCHANAN DALAI Vs. LAKSHMIDHAR DALAI
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September 13, 1957 |
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PATAR MUNDA Vs. STATE
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September 13, 1957 |
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RAGHU PATRO APPARAO PATNAIK Vs. STATE OF ORISSA
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December 2, 1957 |
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RAGHUNATH LENKA Vs. KARUNAKAR ROUT
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July 19, 1957 |
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RAGHUNATH PARAMANIK Vs. STATE
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December 5, 1957 |
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RAGHUNATH PRUSTI Vs. SAUDDIN KHAN
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October 28, 1957 |
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RAMACHANDRA PODDAR Vs. STATE
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January 9, 1957 |
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RAMAKRUSHNA MOHAPATRA Vs. GANGADHAR MOHAPATRA
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September 2, 1957 |
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RAMANARAYAN DAS Vs. STATE OF ORISSA
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December 4, 1957 |
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S R AGARWALLA AND BROTHERS Vs. COLLECTOR OF SALES TAX ORISSA
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November 21, 1957 |
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SADASIV DAS Vs. STATE
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September 20, 1957 |
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SALIL KUMAR GHOSE Vs. STATE OF ORISSA
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January 3, 1957 |
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SANSIR PATELIN Vs. SATYABATI NAIKANI
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November 19, 1957 |
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SARADA CHARAN PARIJA Vs. THE STATE AND ANR.
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October 14, 1957 |
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SARAT KUMAR DE Vs. DEBENDRA NARAYAN DUTTA AND ORS.
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February 8, 1957 |
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SHARIF BEG Vs. GOLAM MAHAMMED
|
August 27, 1957 |
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SHYAMSUNDAR DWIVEDY Vs. DIVISIONAL FOREST OFFICER
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December 11, 1957 |
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SOMANATH DIXIT Vs. THE STATE OF ORISSA AND ORS.
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July 18, 1957 |
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SRIDHAR SAHU Vs. THE MEMBER-IN-CHARGE, COMMERCIAL TAXES, BOARD OF REVENUE
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August 29, 1957 |
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SRINIVAS RAMANUJ DAS Vs. COMMISSIONER HINDU RELIGIOUS
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March 5, 1957 |
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STATE Vs. BANCHHANIDHI MEHAR
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April 4, 1957 |
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STATE Vs. CHIRANJILAL AGARWALLA
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October 14, 1957 |
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STATE Vs. JUGAL KISHORE NANDA
|
August 13, 1957 |
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STATE Vs. ANADI BETANKAR
|
December 13, 1957 |
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STATE Vs. BASUDEB SENAPATI AND 13 ORS.
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September 13, 1957 |
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SYAM SUNDAR MISRA Vs. STATE OF ORISSA
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July 11, 1957 |
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URBASI DHARUANI Vs. CHANDRA DHARUA
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February 8, 1957 |
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V SOMANATH RAJU Vs. KONCHADA RAMAMURTY SUBUDHI
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January 4, 1957 |
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ZAIBUN NISA BEGUM Vs. STATE OF ORISSA
|
February 11, 1957 |