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ABHINA SAHU Vs. DAITARI SAHU
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October 23, 1956 |
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ARTATRAN MAHASUARA Vs. STATE OF ORISSA
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March 5, 1956 |
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BAIDYANATH MOHANTY Vs. KUNJABEHARI DAS MOHAPATRA
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August 24, 1956 |
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BAISHNAB CHARAN DAS Vs. STATE OF ORISSA
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October 30, 1956 |
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BALI NATH AND THREE ORS. Vs. THE STATE
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April 26, 1956 |
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BALUNI DEI Vs. STATE
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November 23, 1956 |
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BHAGABAN MAHAKUD Vs. STATE
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October 31, 1956 |
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BHARAT SAHU Vs. GADADHAR RAMANUJ DAS
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February 2, 1956 |
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BHIMA SHAW Vs. STATE
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January 10, 1956 |
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BHUYAN SHYAM SUNDER MOHAPATRA Vs. CH NILAKANTHA DAS
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February 17, 1956 |
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BIBUNI BEWA Vs. PADMANAV SWAIN
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January 31, 1956 |
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BONAI INDUSTRIAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 4, 1956 |
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BRAJA KISHORE DIKSHIT Vs. PURNA CHANDRA PANDA
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November 9, 1956 |
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CH VENKATA SWAMY Vs. SUPERINTENDENT POST OFFICES
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November 6, 1956 |
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CHAINTAMANO SAHU Vs. SURENDRANATH SAHU
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July 11, 1956 |
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CHINTAMONI PADHAN Vs. PAIKA SAMAL
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February 17, 1956 |
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DAMODAR DEBATA Vs. UNION OF INDIA (UOI) REPRESENTING EASTERN RAILWAY
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September 24, 1956 |
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Damodar Debata Vs. Union of India
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September 7, 1956 |
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DAMODAR MOHANTY Vs. STATE OF ORISSA
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November 15, 1956 |
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DASA MAHANTY Vs. GADADHAR SAMAL
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December 5, 1956 |
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DAYANIDHI DHAR Vs. BRUNDABAN DHAR AND ORS.
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April 9, 1956 |
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DHADI ALIAS DHARANIDHAR PARIDA AND SIX ORS. Vs. AJAMBAR MALL
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September 7, 1956 |
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DHANAPATI DAS AND ORS. Vs. MAHADEVLAL AGARWALA
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January 19, 1956 |
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DHRUBA CHARAN PATNAIK AND SEVEN ORS. Vs. THE STATE OF ORISSA
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August 31, 1956 |
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DINABANDHU ROUT AND ORS. Vs. THE STATE
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July 10, 1956 |
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DUSASAN PADHAN Vs. STATE
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November 27, 1956 |
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GADE RAJAGOPALARAO Vs. STATE OF ORISSA
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April 27, 1956 |
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GANDU BEHERA Vs. BALA BEHERA
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August 13, 1956 |
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GANGADHAR PATRA Vs. DOLGOVINDA SAHU
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January 12, 1956 |
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GAWA ADINARAYANA Vs. STATE
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November 9, 1956 |
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GHANASHYAM DAS Vs. STATE
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April 24, 1956 |
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GHANASHYAM MISRA Vs. STATE
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November 27, 1956 |
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GOBINDA DEHURI Vs. STATE
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August 3, 1956 |
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HARI PANDA Vs. STATE
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February 29, 1956 |
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HARISHANKAR LATH Vs. GENERAL MERCHANTS LTD
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February 15, 1956 |
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In the matter of Orissa Jute and Cotton Mills Ltd. Vs. .
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April 9, 1956 |
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INDRAMANI PRADHAN Vs. CHANDA BEWA
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March 12, 1956 |
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JADUMONI MANGARAJ Vs. SARAT CHANDRA DAS
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March 9, 1956 |
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JAGANNATH AGARWALLA Vs. STATE OF ORISSA
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November 5, 1956 |
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JALADHAR SAHU Vs. STATE
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November 13, 1956 |
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JUDHISTIR GANDA Vs. STATE
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July 6, 1956 |
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KAIBALA PADHAN Vs. SANYASI SASAMALA
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September 4, 1956 |
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KAILASH CHANDRA Vs. KULAMANI CHAKRA
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February 21, 1956 |
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KALICHARAN MITRA Vs. THE STATE OF ORISSA,
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September 18, 1956 |
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KALU KHAN Vs. STATE
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December 10, 1956 |
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KANGALI MAHARANA Vs. SHYAMSUNDAR MOHANTY
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September 19, 1956 |
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KASINATH PANDA Vs. PADAMBATI DEBI
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July 24, 1956 |
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KHETRAMOHAN NAYAK Vs. SIDHA KAMAL NAYANA RAMANUJ DAS
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July 24, 1956 |
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KUNJABEHARI MOHANTY Vs. STATE OF ORISSA
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September 24, 1956 |
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LACHMAN ALIAS LAKSHMINARAYAN AGARWALA Vs. EXECUTIVE OFFICER BARGARH MUNICIPALITY
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July 11, 1956 |
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LAKSHMIDHAR MISRA Vs. STATE
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August 1, 1956 |
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LALCHAND TOPANDAS WADHWANI Vs. STATE
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July 24, 1956 |
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LALIT MOHAN PARAMAGURU AND Vs. THE STATE
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November 26, 1956 |
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LAXMI DEBI Vs. SURENDRA KUMAR PANDA
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September 4, 1956 |
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LAXMI NARASINGHA SWAMI MAHAPRAVU Vs. PATTA SAHUANI
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April 26, 1956 |
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LINGRAJ MISRA Vs. ANANTA MISRA
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August 21, 1956 |
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M V RANGA RAO Vs. DIRECTOR OF FORESTS
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September 19, 1956 |
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MADAN MOHAN MOHAPATRA Vs. STATE
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January 30, 1956 |
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MARKANDO PANDA Vs. RONKONIDHI PANIGRAHI
|
August 3, 1956 |
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MOHAMMAD SHAMSUL HAQUE Vs. MEMBER BOARD OF REVENUE
|
January 9, 1956 |
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MUNSHI GHAFUR KHAN Vs. SK SARATULLAH
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September 14, 1956 |
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NABIN CHANDRA GANTAYET Vs. STATE OF ORISSA
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October 26, 1956 |
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NARAYAN DAS Vs. MEMBER BOARD OF REVENUE
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August 2, 1956 |
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NARAYAN PRASAD REWANY Vs. STATE OF ORISSA
|
September 26, 1956 |
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ORIENT PAPER MILLS Vs. STATE
|
August 16, 1956 |
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ORISSA JUTE AND COTTON MILLS Vs. STATE
|
April 9, 1956 |
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P.V. NARAYAN RAO Vs. STATE OF ORISSA AND ANR.
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April 27, 1956 |
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PANDAB BISSOYI Vs. MAGITI SASAMAL
|
August 31, 1956 |
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PRASANNA KUMAR AND ANR. Vs. DHRUBA DAS AND ORS.
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January 5, 1956 |
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PRASANNA KUMAR DAS Vs. STATE OF ORISSA
|
January 10, 1956 |
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PUDIPEDDI LAXMI NARASAMMA Vs. BENU NAIDE
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October 31, 1956 |
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RAGHU NATH RAY Vs. NITYANANDA SAHU
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February 14, 1956 |
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RAGHUBIR DAYAL SAXENA Vs. STATE
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September 28, 1956 |
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RAGHUNATH PADHY Vs. STATE
|
October 1, 1956 |
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RAJA SRI KRISHNA CHANDRA MANASINGH HARICHANDAN MARDARAJ Vs. NATIONAL CHEMICAL AND SALT WORKS LTD
|
September 3, 1956 |
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RAJA SRIKARAN RADHANATH BEBARTA Vs. V RAMANATHAN
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September 24, 1956 |
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RAJBALLAV MISRA Vs. EXECUTIVE OFFICER, NOTIFIED AREA COMMITTEE
|
March 14, 1956 |
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RAMA CHANDRA ALIAS SUKUTI SENAPATI Vs. UCHHAB MAJHI AND 35 ORS.
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July 13, 1956 |
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RAMACHANDRA DEB Vs. STATE OF ORISSA
|
August 2, 1956 |
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RAMACHANDRA KAR Vs. RAJENDRANARAYAN DAS
|
November 9, 1956 |
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RAMAKANTHA KHADIGAR Vs. STATE
|
August 30, 1956 |
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RAMAKRISHNA DEO Vs. COLLECTOR OF KORAPUT
|
November 14, 1956 |
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RAMAKRISHNA DEO Vs. AGRICULTURAL INCOME TAX OFFICER
|
January 16, 1956 |
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SANKARSAN BORAL Vs. STATE
|
July 27, 1956 |
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SANKARSANA RAMANUJA DAS Vs. STATE OF ORISSA
|
November 28, 1956 |
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SANKHUDIA SINGH AND ORS. Vs. GADADHAR JENA AND ORS.
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April 26, 1956 |
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SHEW BHAGABAN SHEWRATNA Vs. SALES TAX OFFICER GANJAM
|
February 1, 1956 |
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SHYAMSUNDAR PANDA AND ANR. Vs. SITARAM SINGH SAMANTA AND ORS.
|
August 28, 1956 |
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SILDA MAJHI AND ORS. Vs. ANADI MAJHI AND ORS.
|
March 9, 1956 |
|
STATE Vs. MAHENDRANATH DUTTA
|
November 13, 1956 |
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STATE OF ORISSA Vs. INDIAN CHEMICAL PRODUCTS LTD
|
November 22, 1956 |
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SUDARSANA SUNDARI NARASIMMA Vs. JUDHISTHI PADHI
|
July 5, 1956 |
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SUDHANSHU SEKHAR SINGH Vs. STATE OF ORISSA
|
August 1, 1956 |
|
TEK CHAND Vs. RAM CHAND
|
March 1, 1956 |
|
THE STATE Vs. UPENDRANATH BEHERA AND ORS.
|
April 20, 1956 |
|
TRIUMALA BHASKARA RAO NAIDU Vs. PANASA NARAYANAMMA
|
January 30, 1956 |
|
UDAYANATH DAKHIN RAY Vs. SHIVAPRIYA DEVI
|
November 7, 1956 |
|
VYASYARAJU VENKATARATANAM RAJU Vs. DAMODAR SAHU
|
August 31, 1956 |
LOGIN