ADHIKARI NAROTTAM DAS Vs. B.C. PATNAIK, SRI B.K. PATRO AND ORS.
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January 12, 1955 |
AHMED Vs. STATE OF ORISSA
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February 23, 1955 |
ALLAVARAPU AMMAYAMMA Vs. CHAPADHAR CHOWDHURY
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January 31, 1955 |
ANANGA BHUSAN SAMANT SINGHAR MOHAPATRA Vs. UCHHAB SAHU
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April 20, 1955 |
ANEM PEDDA SIVA PARVATHMMA Vs. KRUSHNA CHANDRA SAHANI
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April 26, 1955 |
ATUL KRUSHNA ROY Vs. RAUKISHORE MOHANTY
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September 23, 1955 |
B C PATEL AND CO Vs. SALES TAX OFFICER
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April 12, 1955 |
B. SURYANARAYANA Vs. THE COLLECTOR OF KORAPUT
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January 19, 1955 |
BACHULAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
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January 25, 1955 |
BAI BEHERA AND ANR. Vs. DISTRICT BOARD AND ORS.
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March 15, 1955 |
BANCHHANIDHI MISRA Vs. STATE OF ORISSA
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July 6, 1955 |
BANCHHANIDHI SAHU Vs. THE STATE
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January 12, 1955 |
BHABANI BEWA Vs. AKSHOY KUMAR DAS
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March 15, 1955 |
BHAGABAN PODHAN AND ORS. Vs. STATE
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August 11, 1955 |
BHARAMAR SENAPATI Vs. SATYABADL SENAPATI AND ORS.
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September 30, 1955 |
BHIKARI BEHERA AND ANR. Vs. JANAKI BALLAV DAS AND ANR.
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March 31, 1955 |
BIDYADHAR MOHANTY Vs. ANANTA HOTA
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November 22, 1955 |
BINOD KANUNGO Vs. RAJ KRUSHNA BOSE BISWANATH NANDA
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December 2, 1955 |
BIRANCHI NARAYAN MISRA Vs. THE STATE
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October 11, 1955 |
BISHNU PATEL AND ORS. Vs. KAMAL LOCHAN ROUT
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April 26, 1955 |
BOSHNAB CHARAN PATNAIK Vs. W. RAMA NILAMA
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July 21, 1955 |
BRUNDABAN CHANDRA Vs. ANANTA NARAYAN SINGH DEO
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January 15, 1955 |
C VAMANA MURTHY Vs. STATE
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March 28, 1955 |
CH. GANGADHAR DAS Vs. COLLECTOR OF CUTTACK AND 14 ORS.
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August 3, 1955 |
CHAKOO BHAI GHELABHAI Vs. STATE OF ORISSA
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September 5, 1955 |
CHAKRADHAR MAHAPATRA Vs. STATE OF ORISSA AND ORS.
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November 21, 1955 |
CHINTAMONI PUROHIT Vs. THE STATE OF ORISSA THROUGH THE UNDER SECRETARY TRIBUNAL AND
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January 20, 1955 |
CHINTAMONI SAHU Vs. CUTTACK MUNICIPALITY
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February 22, 1955 |
DAITARI DAS Vs. STATE
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September 2, 1955 |
DAMODAR SAHU Vs. STATE
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April 20, 1955 |
DANDAPANI PANDA Vs. D F O GHUMSUR
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November 9, 1955 |
DAYA MAHAKUR Vs. KHEDU MAHAKUR AND ORS.
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March 14, 1955 |
DHARMU SABOTO Vs. KRUSHNA SABOTO
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August 5, 1955 |
DHARNIDHAR SAHU Vs. BHAGIRATHI SAHU
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October 7, 1955 |
DIBAKAR SADANGI Vs. THE STATE
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February 14, 1955 |
DOLAGOBINDA SAHU Vs. CHAKRADHAR MOHAPATRA
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January 19, 1955 |
DOLGOBINDA SAHU Vs. CH. CHAKRADHAR MOHAPATRA AND ORS.
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January 18, 1955 |
DUTI DEI AND Vs. THE STATE
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April 20, 1955 |
FAGUMANI KHUNTIA Vs. DOMINION OF INDIA
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March 15, 1955 |
GADADHAR SAHANI Vs. NABAKISHORE DAS
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February 22, 1955 |
GIRIDHARI SAMANT SINHAR Vs. UDHABA CHARAN SAHU
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April 21, 1955 |
GUNEI SAHU Vs. STATE OF ORISSA
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November 21, 1955 |
GUNIA PADHAN AND ORS. Vs. NARAYAN DHAL
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July 29, 1955 |
HALIM MOHAMMED Vs. COMMR OF CUTTACK MUNICIPALITY
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December 8, 1955 |
HAREKRISHNA DAS Vs. JUJESTHI PANDA
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November 7, 1955 |
HARI JALI AND ORS. Vs. STATE OF ORISSA AND ORS.
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February 21, 1955 |
JAGABANDHU SAHU Vs. SURENDRANATH BHUYAN
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February 4, 1955 |
JAGABANDHU SAMANTROY Vs. ISWAR PRATAP AND ANR.
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March 1, 1955 |
JEMA PANDIANI Vs. ANANDA SETHI
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January 19, 1955 |
K RAMAVATARAM Vs. STATE OF ORISSA
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November 24, 1955 |
K S E AHAMED MOHINUDDIN Vs. SALES TAX OFFICER GANJAM
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March 29, 1955 |
KALPATARU DAS Vs. BALKRISHNA PATRO AND ORS.
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January 18, 1955 |
KRISHNA CHANDRA ACHARYA Vs. BOARD OF REVENUE ORISSA
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July 14, 1955 |
KULAMANI HOTA Vs. PARBATI DEBI
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January 18, 1955 |
LABALA DHARMA SAHU Vs. THE STATE OF ORISSA AND TWO ORS.
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March 28, 1955 |
LALA SAHU Vs. THE STATE
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August 31, 1955 |
MADHUSUDAN DAS Vs. SHYAM SUNDAR RAIGURU AND ANR.
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October 12, 1955 |
MADRAS AUTO SERVICE LTD Vs. ASSISTANT COLLECTOR COMMERCIAL TAXES
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March 22, 1955 |
MAGUNI PADHANO Vs. LOKANANIDHI LINGARAJ DORA
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September 27, 1955 |
MAKARADHWAJA GHIBELA AND ORS. Vs. CHTURBHUJA GOUNTIA AND ORS.
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January 5, 1955 |
MANNALAL MODI Vs. COMMISSIONER OF INCOME TAX
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July 15, 1955 |
MAYURBHANJ STATE BANK Vs. COMMISSIONER OF INCOME TAX
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July 8, 1955 |
MAYURBHANJ STATE BANK Vs. COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA, PATNA
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March 8, 1955 |
MINAKITAN NAIK Vs. GANGADHAR NAIK AND ORS.
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April 1, 1955 |
MOHAMMED KHAN Vs. RAMNARAYAN MISRA
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August 1, 1955 |
MONI DEI Vs. HADIBANDHU PATRA
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January 25, 1955 |
MST. JANAKI ALIAS MAHARAGI RATH Vs. DASARATHI RATH
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April 21, 1955 |
NARENDRANATH MOHAPATRA Vs. JOGENDRANATH ROUT
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January 27, 1955 |
NASAR KHAN AND ORS. Vs. SITA BEWA
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April 12, 1955 |
P RAGHUNADHA RAO Vs. STATE OF ORISSA
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February 25, 1955 |
PAMPANA SURYANARAYANA Vs. JOYOTI PICTURES LTD
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January 7, 1955 |
PATNALA BHIMAYYA SUBUDHI Vs. KUNDANA BIBI
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April 26, 1955 |
PATNY & CO. Vs. THE COMMR. OF INCOME TAX
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February 6, 1955 |
PATNY AND COMPANY Vs. COMMISSIONER OF INCOME TAX
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February 16, 1955 |
PRAFULLA KUMAR PATNAIK Vs. KUMAR HARISCHANDRA SINGH DEO
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September 26, 1955 |
PRAHALAD PARIDA AND ANR. Vs. THE STATE
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July 8, 1955 |
PRASANNA KUMAR MOHAPATRA Vs. STATE
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August 25, 1955 |
PRIYANATH SASMAL Vs. MRUTUNJOY PANI
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March 3, 1955 |
PURNA CHANDRA MAJHI Vs. STATE
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April 21, 1955 |
PURNA CHANDRA PANDA AND ANR. Vs. DAYANIDHI PATRO AND AFTER HIM SITA PATRANI AND ORS.
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August 2, 1955 |
R. THUMBANADHAM Vs. BASU BEHERA AND ORS.
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March 22, 1955 |
RADHAMOHAN KHONTLA Vs. DEENABANDHU PANIGRAHI
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August 12, 1955 |
RADHANATH SWAIN Vs. MADHUSUDAN SENAPATY
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July 28, 1955 |
RADHU BEHERA AND ORS. Vs. RADHASHYAM SAHU AND ORS.
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August 5, 1955 |
RAJA BHANUGANGA TRIBHUBAN DEB AND ANR. Vs. THE STATE OF ORISSA AND
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December 1, 1955 |
RAM CHANDRA ROUT AND ORS. Vs. KANDURI CHARAN JENA AND ORS.
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February 2, 1955 |
RAMACHANDRA MARDARAJ DEO Vs. COMMISSIONER OF INCOME TAX
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February 25, 1955 |
RAMAKRISHNA DEO Vs. COLLECTOR OF SALES TAX ORISSA
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April 12, 1955 |
RAMCHANDRA MARDARAJ DEO Vs. COLLECTOR OF COMMERCIAL TAXES
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July 15, 1955 |
RAMCHANDRA MARDARAJ DEO Vs. COMMISSIONER OF INCOME TAX
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February 28, 1955 |
RAMCHANDRA MARDARAJ DEO Vs. COLLECTOR OF COMMERCIAL TAXES, ORISSA
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March 15, 1955 |
ROBERT ALVERS AND SONS Vs. MEMBER BOARD OF REVENUE IN CHARGE OF COMMERCIAL TAXES
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July 21, 1955 |
RUSHI SAHU AND ANR. Vs. THE STATE
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July 15, 1955 |
SANANDA SAHU Vs. RAMCHANDRA SAHU AND ORS.
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April 1, 1955 |
Satrughan Mall Vs. Revenue Commissioner
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April 6, 1955 |
SIVARAM MUNI AND 3 ORS. Vs. BHUBANI BISWAL
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January 31, 1955 |
SK. RAHIMBUX, Vs. SAHEB JAMAL,
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July 19, 1955 |
SRI GIRIDHARI JIU THAKUR Vs. SRIMATI SATYABHAMA DEI AND ORS.
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January 25, 1955 |
SRI SAILENDRA NARAYAN BHANJ DEO Vs. ASSISTANT COLLECTOR OF AGRICULTURAL INCOME TAX
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July 15, 1955 |
SRI SARAT CHANDRA DAS Vs. THE STATE OF ORISSA
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November 28, 1955 |
SRI SRI SRI VIKRAM DEO VARMA AND AFTER HIM SRI SRI SRI KRISHNA DEO THROUGH HIS NEXT FRIEND, SRI S.T. MIRANI, COLLECTOR OF KORAPUT Vs. APPANNA PADHY AND AFTER HIM AMMANNA PADHIANI AND ORS.
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February 1, 1955 |
STATE Vs. NRUSINGHA NAIK
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March 23, 1955 |
STATE Vs. LAIKHAN PRADHAN
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August 30, 1955 |
STATE OF ORISSA Vs. BHARAT CHANDRA NAYAK
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March 17, 1955 |
SUMI DEBI Vs. PRANAKRUSHNA PANDA
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October 17, 1955 |
SUNDARMANI DEVI Vs. RUPEI DEI
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August 30, 1955 |
SUSHILA BARAL Vs. JOHN BUNYAN BARAL
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October 3, 1955 |
SYED NOORAN NABI AND ORS. Vs. PITAMBER MOHAPATRA AND ORS.
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March 23, 1955 |
TAYI VISALAMMA Vs. TAYI JAGANNADHA RAO
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April 28, 1955 |
THE STATE Vs. SADASIBA NAIK
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January 13, 1955 |
TULASIRAM DAS Vs. RAMPRASANNA DAS
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October 10, 1955 |
UNION OF INDIA Vs. NATABARLAL JAYASHANKAR
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October 10, 1955 |
V V KAMESWAR RAO Vs. STATE OF ORISSA
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November 22, 1955 |
Vikram Deo Varma Vs. Commr.of Income-tax
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April 21, 1955 |
VIKRAM DEO VARMA MAHARAJA OF JEYPORE Vs. COMMISSIONER OF INCOME TAX
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April 13, 1955 |