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A KRISHNA RAO Vs. STATE OF ORISSA
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September 22, 1954 |
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A.K.JOSHI AND COMPANY, IN RE. Vs. .
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October 25, 1954 |
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ABDUL ZIKAR ABAL HAJI MUSA Vs. THE COMMISSIONER OF INCOME TAX
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September 3, 1954 |
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AKULANANDA ROUT Vs. STATE
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January 13, 1954 |
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ASHALATA PANIGRAHIANI Vs. ANAND DAL BEHERA
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April 9, 1954 |
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BABRAK KHAN Vs. A. SHAKOOR MOHAMMAD
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September 10, 1954 |
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BABULAL AGARWALA Vs. VIJAYA STORES FIRM
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December 2, 1954 |
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BABULAL AGARWALLA Vs. PROVINCE OF ORISSA
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January 21, 1954 |
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BAINA PAIDA Vs. INDRAMANI PAIDA
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July 6, 1954 |
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BALAKRISHNA KAR Vs. H K MAHATAB
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February 9, 1954 |
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BALARAM JENA AND ANR. Vs. RASANANDA SAHANI AND ORS. AND
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September 14, 1954 |
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BALKRISHNA PRAHARAJ Vs. PRIYA NATH PRAHARAJ
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October 19, 1954 |
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BANAMALI DALBEHURA Vs. SRIMATI RATNAMANI DEI AND ORS.
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January 12, 1954 |
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BANAMALI MAHAPATRA AND ORS. Vs. CHIRAVURI NARAYAN RAJU AND ANR.
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July 28, 1954 |
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BANAMALI MOHAPATRA AND ORS. Vs. CHIRIVURI VENKAYAMMA AND ORS.
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March 22, 1954 |
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BANAMALI MOHPATRA AND ORS. Vs. TEDEPALLI SIVARAMMAYYA AND ANR.
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August 11, 1954 |
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BANSHIDHAR NAIK Vs. ANANTA PADHAN AND ORS.
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September 15, 1954 |
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BANSIDHAR MOHANTI Vs. COMMISSIONER OF INCOME TAX
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September 20, 1954 |
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BANSIDHAR ONKARMALL Vs. THE PRESIDENT, INCOME TAX APPELLATE TRIBUNAL AND TWO ORS.
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September 10, 1954 |
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BASU BEHERA Vs. DOMBARU BEHERA
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March 30, 1954 |
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BASUDEV PRASAD MODI Vs. SPECIAL OFFICER, DISTRICT BOARD
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November 9, 1954 |
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BHAGABAN ALIAS JATADHARI PRATIHARIOO Vs. JAGANNATH PRATIHARI AND ORS.
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September 2, 1954 |
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BHAGAWATI PRASAD RAMSHANKAR Vs. COMMISSIONER OF INCOME TAX
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November 19, 1954 |
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BHAGBAN SAHU Vs. DASARATHI SAHU
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January 12, 1954 |
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BHARAT SABAIGRASS LIMITED Vs. COLLECTOR OF COMMERCIAL TAXES
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November 15, 1954 |
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BHIKARI BEHERA AND ANR. Vs. DHARAMANANDA NATIA AND ORS.
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April 14, 1954 |
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BIHARI CHARAN MOHAPATRA AND ORS. Vs. SRI RADHAGOBIND JIEW THAKUR AND ORS.
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April 6, 1954 |
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BIRDHI CHAND Vs. DOMINION OF INDIA
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November 24, 1954 |
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BISWAMBAR SINGH Vs. COLLECTOR OF AGRICULTURAL INCOME TAX OFFICER
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November 15, 1954 |
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CHAIRMAN MUNICIPALITY OF BALASORE Vs. MAHAMMAD ABDUL SATTAR KHAN
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February 16, 1954 |
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CHAIRMAN, BALASORE MUNICIPALITY Vs. KHITINDRANATH GHOSE
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September 6, 1954 |
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CHAIRMAN, MUNICIPALITY OF BALASORE Vs. MOULVI MAHAMMAD ABDUL SATTAR KHAN
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February 8, 1954 |
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CHINNARI LAKSHMANA MURTY Vs. BANKO DAS
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December 19, 1954 |
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DAMODAR MOHANTY Vs. UTKAL UNIVERSITY
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September 6, 1954 |
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DAYANIDHI RATH Vs. B S MOHANTY
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November 12, 1954 |
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DOLGOVIND MAHAPATRA Vs. ANATHBANDHU NAIK
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February 26, 1954 |
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DULHABH SETH Vs. BHARAT SETH
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January 27, 1954 |
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EKADASI SAHU Vs. HARI SANKAR SINGH AND ORS.
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November 2, 1954 |
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ENDUMURN NAGAYA BOITHARU Vs. POTAJU RAGHUNATH BOITHARU AND ANR.
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February 12, 1954 |
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FAKIR NATH Vs. KRUSHNACHANDRA NATH AND
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January 28, 1954 |
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FAKIRNATH Vs. KRUSHNACHANDRA NATH
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January 23, 1954 |
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GANESH LAL AND ANR. Vs. KASINATH DAS AND ORS.
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July 20, 1954 |
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GANESH PRASAD SAMAL Vs. THE STATE
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September 8, 1954 |
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GANGADHAR ROUT Vs. SUBHASHINI BEWA
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September 24, 1954 |
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GAUDU NILAMANI DORA Vs. SANSANPURI MALIKERJUNO AND ORS.
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February 16, 1954 |
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GOBINDA LENKA AND ORS. Vs. BHIMA NAIK
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August 13, 1954 |
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GOKUL SANDHA Vs. THE STATE
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August 23, 1954 |
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GOPASUNDAR SABATHO Vs. CHUNILAL
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September 10, 1954 |
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H NAIK OFFICIAL LIQUIDATOR PURI BANK LTD Vs. KANHU CHARAN DAS
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March 29, 1954 |
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HADIBANDHU ROUTRAI Vs. MRINALINI CHATTERJI
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August 11, 1954 |
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HARI JENA AND ORS. Vs. SRI BIRESWAR CHATTERJI AND
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November 23, 1954 |
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HARI MOHARANA Vs. THE STATE
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December 7, 1954 |
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HIRA DEI Vs. BODHI SAHU
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January 27, 1954 |
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INDRAMANI PADHI AND ORS. Vs. KELUNI DIBYA
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November 30, 1954 |
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ISWAR DAS Vs. ABHIRAM MOHANTY
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March 1, 1954 |
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JADU BAL AND FOUR ORS. Vs. THE STATE
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July 19, 1954 |
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JAGANNATH BEHERA AND ORS. Vs. RAJA HARI HARA SINGH MARDARAJ BHRAMARABARA ROY
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September 7, 1954 |
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JAGANNATH JEE Vs. MOHAN MAHARANA AND ORS.
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April 9, 1954 |
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JAGANNATH PATNAIK Vs. SRI PITAMBAR BHUPATI HARICHANDAN MOHAPATRA
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February 26, 1954 |
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JAGATGURU SANKARACHARYA BHARATI TIRTHA KRISHNA SWAMY Vs. BHAGABAT DISOI
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August 30, 1954 |
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K VENKATARATNAM PATRO Vs. FATIMA BIBI
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March 11, 1954 |
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KANDHA RAIGURU Vs. SADI RAMAMURTY
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April 27, 1954 |
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KARINI RAJA RAO Vs. KARINI CHIRANJEEVULU SINCE DEAD
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September 13, 1954 |
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KHATRA NAIKA Vs. AKHULA DAS AND ORS.
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March 22, 1954 |
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KISANLAL SARAF Vs. THE STATE
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July 19, 1954 |
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KONCHADA PURUSOTTAM AND ORS. Vs. GOBINDA CHANDRA MOHAPATRA
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October 28, 1954 |
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LACHMINARAYAN MODI Vs. COMMISSIONER OF INCOME TAX
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September 15, 1954 |
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MADAN GOPAL RUNGTA Vs. STATE OF ORISSA
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December 1, 1954 |
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MADAN SAHU AND ORS. Vs. SUNAKAR NAIK
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August 18, 1954 |
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MADHAB BEHERA Vs. THE STATE OF ORISSA AND ORS.
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November 19, 1954 |
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MAHAMMAD KHAN Vs. DUKHULAL DAS AND ANR.
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October 24, 1954 |
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MANANANDA MOHANTI Vs. GULBADANI MOHANTY AND ORS.
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March 4, 1954 |
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MANGAL CHANDRA DAN Vs. STATE
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September 6, 1954 |
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MARKARIDA CHARAN SENAPATI Vs. BISWANATH DUTTA AND ANR.
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February 12, 1954 |
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MIRZA YUSUF BAIG Vs. THE STATE OF ORISSA AND 3 ORS.
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October 19, 1954 |
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MST. RUPA GAUNTIANI AND ANOTHER Vs. MST. SRIYABATI
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November 2, 1954 |
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MUKUNDA PRADHAN Vs. KRUPASINDHU PANDA
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March 30, 1954 |
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N V JAGANNADHAYYA Vs. RAMANATHA MOHAPATRA
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August 12, 1954 |
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NANAKRAM DAS Vs. NAGARMAL
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April 6, 1954 |
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NARASINGHA ALIAS ARJUN PATNAIK AND ANR. Vs. NITYANANDA MANDHATA PATNAIK
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October 19, 1954 |
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NIRANJAN SAMAL Vs. TIRILOCHAN KUAR
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December 17, 1954 |
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NITYA MATARI AND ORS. Vs. BHUTANATH MISRA AND ORS.
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September 8, 1954 |
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NITYA NANDA MANDHATA PATNAIK Vs. BINAYAK SAHU
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November 3, 1954 |
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NUR KHAN AND ORS. Vs. CHHAKU KHAN AND ORS.
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September 30, 1954 |
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P. RAMAMNRTI AND ORS. ETC. ETC. Vs. DHUBA AND ORS. ETC. ETC.
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September 29, 1954 |
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PANCHANAN DAS Vs. PROVINCE OF ORISSA
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October 28, 1954 |
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PATTO PADHANUNI Vs. BHIKARI PADHANO
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March 12, 1954 |
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R K BALA Vs. COMMISSIONER OF INCOME TAX
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November 19, 1954 |
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RAGHUBIR PRASAD Vs. THE STATE
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September 14, 1954 |
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RAM CHANDRA BANSHIDHAR Vs. COMMISSIONER OF INCOME TAX
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September 14, 1954 |
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RAMDHAN DAS RAM KISSAN FIRM Vs. KISHORI CHAND GEOR FIRM
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August 27, 1954 |
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RIDHIKARAN RAMADHIN Vs. FRENCH MOTOR CAR COMPANY LTD
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October 19, 1954 |
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Rupa Gauntiani Vs. Sriyabati
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February 11, 1954 |
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S K GHOSH Vs. MAHESWAR DEHURI
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August 12, 1954 |
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SADAI DALAI, BANAMALI DALAI Vs. THE COMMISSIONER OF INCOME TAX
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August 31, 1954 |
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SADANANDA PANDA Vs. THE STATE OF ORISSA AND ORS.
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November 19, 1954 |
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SALEB KHAN Vs. MADAR SAHEB PIR
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April 21, 1954 |
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SANKARI NARASINGULU Vs. STATE
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September 14, 1954 |
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SANKIRTAN GOUNTIA Vs. MST. NURA DUMALUNI AND ANR.
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March 26, 1954 |
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SARAT KUMAR MOHANTY AND ORS. Vs. GOURHARI SAMANTARAY AND
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August 4, 1954 |
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SARBESWAR PADHAN Vs. RAI SAHEB GANESH CHANDRA AND ORS.
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February 24, 1954 |
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SEERAJUDDIN Vs. COMMISSIONER OF INCOME TAX
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November 2, 1954 |
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SHAIKH DILJAN AND ORS. Vs. MAHENDRA NAIK AND ORS.
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October 19, 1954 |
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SHIBA CHARAN NAIK AND ANR. Vs. THE STATE
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December 9, 1954 |
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SHRILAL SAGARMULL Vs. COMMISSIONER OF INCOME TAX
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September 13, 1954 |
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SHYAMANANDA MOHAPATRA Vs. GOPAL SAHU
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March 22, 1954 |
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SIMHADRI SAHU Vs. BALAJI PADHI
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December 1, 1954 |
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SITARAM DAS Vs. LOKANATH DAS AND ORS.
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July 2, 1954 |
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SITARAM KAMAL PRASAD Vs. THE COLLECTOR OF SALES TAX
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November 1, 1954 |
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SK KABIR Vs. NARAYANDAS LACHMAN DAS LTD
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August 11, 1954 |
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SK. HYDER ALI Vs. RAJKISHORE SAHU AND ORS.
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September 8, 1954 |
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SM MAHANI DASI Vs. PARESHNATH THAKUR
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April 22, 1954 |
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SPECIAL OFFICER, DISTRICT BOARD Vs. PARAMANANDA RATH
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November 9, 1954 |
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SRIMATI KELUNI DEI Vs. BATAKRISHNA KAR AND ORS.
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December 6, 1954 |
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SRIMATI SOUBHAGYA MANJARI DEVI Vs. NRUPA RAJ SINGH AND ANR.
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November 16, 1954 |
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SRISH CHANDRA BOSE, SECRETARY, CUTTACK MOTOR ASSOCIATION AND ANR. Vs. SUPERINTENDENT OF POLICE AND EX-OFFICIO REGISTERING AUTHORITY OF MOTOR VEHICLES
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November 23, 1954 |
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STATE Vs. ADILAKSHMI AMMA
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February 15, 1954 |
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STATE Vs. EDITORS PRINTERS AND PUBLISHERS OF THE NEWSPAPERS
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January 20, 1954 |
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STATE Vs. BISWANATH MOHAPATRA
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November 8, 1954 |
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STATE AT THE INSTANCE OF THE S D M TITIAGARH Vs. EDITOR PRINTER AND PUBLISHER OF MATRUBHUMI
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September 23, 1954 |
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STATE OF ORISSA Vs. A KRISHNA RAO
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April 29, 1954 |
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STATE OF ORISSA Vs. BANSHI NAYAK ACCUSED
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January 20, 1954 |
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SUBARNA SUNAMI Vs. KARTIKA KUDEI
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March 9, 1954 |
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T RANGANAYAKAMMA Vs. S R SUBUDHI
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September 23, 1954 |
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THE GOVERNOR GENERAL ALIAS THE DOMINION OF INDIA Vs. THE HARU SOAP WORKS (FIRM)
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January 12, 1954 |
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UDAYA NAIK Vs. LOKANATH NAIK
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April 27, 1954 |
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UPENDRANATH DAS Vs. ATAL BEHARI DAS
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September 21, 1954 |
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USTA MEHER AND ORS. Vs. SWAPNESWAR DAS AND ORS.
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February 5, 1954 |
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V GURUMURTY RAJU Vs. V NARASIMHA RAJU
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March 5, 1954 |
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V V RAMA RAO Vs. BHAVAN NARAYAN RAO
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March 26, 1954 |