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ABDHUT PRADHAN AND TWO ORS. Vs. RAMESWAR PODDAR AND TWENTY ORS.
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August 13, 1953 |
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ABDUL MAJID Vs. GANESH DAS KALOORAM LTD
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November 10, 1953 |
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ALLI SHERIFF Vs. SALUR AMMANNA AND ORS.
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September 25, 1953 |
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ANANTO MOHINI Vs. KHALLI SAHU
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September 8, 1953 |
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ANJANI DEI Vs. KRUSHNA CHANDRA
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October 26, 1953 |
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ARNAPURNA PATNAIK Vs. KANDURI DEI AND ORS.
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August 5, 1953 |
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ARTATRAN ALEKHAGADI BRAHMA Vs. SUDERSAN MOHAPATRA
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July 29, 1953 |
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BABAN RANA Vs. NARASHING SWAR, AFTER HIM PARBATI ALIAS SUNA BEWA AND ORS.
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September 4, 1953 |
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BALABHADRA MISRA Vs. SRIMATI NIRMALA SUNDARI DEVI
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July 13, 1953 |
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BALABHADRA RAJA GURU MOHAPATRA Vs. STATE
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January 15, 1953 |
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BALABHADRA SADANGI Vs. RADHA KRISHNA PATNAIK
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November 7, 1953 |
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BALARAM PANDA Vs. GOPINATH MISRA
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July 20, 1953 |
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BATAKRUSHNA SAHU Vs. KUNJA BEHARI
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December 8, 1953 |
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BHIMA SAHU Vs. RAMANATH SAHU
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January 12, 1953 |
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BIJOYANANDA PATNAIK Vs. BALAKRUSHNA KAR
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March 26, 1953 |
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BIRANCHI NARAYAN THAKUR Vs. BIRANCHI NARAYAN THAKUR
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July 7, 1953 |
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CHANDRABHANU DEB Vs. STATE OF ORISSA
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September 28, 1953 |
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CHANDRASEKHAR PRAHARAJ Vs. PITAMBARI DIBYA
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January 28, 1953 |
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CHANDRAYYA Vs. MEMBER EXCISE BOARD OF REVENUE
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September 29, 1953 |
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DAITARI NAIK Vs. HADU GOUNTIA
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December 8, 1953 |
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DAMEI SETHI Vs. UDI BEHERA
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September 21, 1953 |
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DANDAPANI DAS Vs. MOHAN NAYAK
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September 10, 1953 |
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DANDAPANI GOUDA Vs. STATE OF ORISSA
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July 14, 1953 |
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DIBAKAR BARIK Vs. STATE
|
December 2, 1953 |
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FAKIR UPADHYA Vs. PADMALAV MOHANTY
|
March 10, 1953 |
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GAJENDRA PRASAD RAUTARAI Vs. CHAIRMAN CUTTACK MUNICIPALITY
|
October 6, 1953 |
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GANGADHAR Vs. DINDAYAL
|
November 13, 1953 |
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GOPI TIHADI Vs. GOKHEI PANDA
|
August 4, 1953 |
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GOURANGA MOHAPATRA Vs. STATE
|
January 21, 1953 |
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GUMANI PUNTIA Vs. KHETRABASI PUNTIA
|
November 11, 1953 |
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GURUCHARAN SAMAL Vs. STATE
|
February 11, 1953 |
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H NAIK O L PURI BANK LTD Vs. JITENDRANATH DAS
|
December 1, 1953 |
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HADIBANDHU BISWAL Vs. HAREKRUSHNA PATRA
|
January 12, 1953 |
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HANANTRAM Vs. STATE
|
January 27, 1953 |
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HARAMANI Vs. DINABANDHU MISRA
|
July 20, 1953 |
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HAREKRISHNA MAHATAB Vs. BALKRISHNA KAR
|
September 17, 1953 |
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HARI HARA SINGH Vs. HARIHAR PATNAIK
|
October 7, 1953 |
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HATI PRATIHARI Vs. ALEKH MOHAPATRA
|
December 8, 1953 |
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IMDAD ALI KHAN Vs. SARDAR KHAN
|
March 10, 1953 |
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JAGABANDHU DAS Vs. BABAJI JENA
|
April 8, 1953 |
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JAGADISH CHINDRA Vs. JAYADEB BEHARA AND ORS.
|
September 4, 1953 |
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JAGANNATH DAS Vs. NAGENDRA JENA
|
March 11, 1953 |
|
JAGANNATH PRASAD SINGH DEO Vs. BIRBAL PANSARI
|
October 1, 1953 |
|
JANSMEJOY MAHALLA AND ORS. Vs. LABANI DEI AND ANR.
|
October 9, 1953 |
|
K ACHI Vs. K MADHUSUDHAN PATRA
|
January 6, 1953 |
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K C GAJAPATI NARAYANA DEO Vs. STATE OF ORISSA
|
January 30, 1953 |
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KAMA SAHU Vs. KRISHNA SAHU
|
August 25, 1953 |
|
KHEMCHAND CHANDUMAL Vs. COLLECTOR OF SALES TAX ORISSA
|
July 30, 1953 |
|
KILLAMSETTI SURYANARAYAN Vs. MAHARAJA SRI SRI SRI VIKRAMA DEO VARMA AND AFTER HIM SRI RAMKRISHNA DEO, THROUGH NEXT FRIEND GENERAL MANAGER, SRI G.B. BEHERA
|
November 24, 1953 |
|
KISHORI JENA Vs. RUPA JENA
|
January 27, 1953 |
|
KRUSHNA BEHERA Vs. FAKIR MAHAKUD
|
April 15, 1953 |
|
KRUSHNA MOHAN Vs. SUDHAKAR DAS
|
April 6, 1953 |
|
KSHETROMONI PANDA Vs. RAGHUNATH PATNAIK
|
January 20, 1953 |
|
MAKARADHWAJ SAHU Vs. STATE
|
December 11, 1953 |
|
MOBARAK ALI Vs. DINABANDHU SAHU
|
April 6, 1953 |
|
MOHAN PRASAD SINGH DEO Vs. STATE OF ORISSA
|
October 6, 1953 |
|
MUHAMMAD KHAN Vs. GOURISHANKAR MISRA
|
December 16, 1953 |
|
NARASHINGH DAS Vs. MUNICIPAL COUNCIL OF DEOGARH
|
October 6, 1953 |
|
NARAYAN BAJORIA Vs. FAGU SWAIN
|
November 27, 1953 |
|
NARENDRA CHANDRA PRADHAN Vs. RAGHU ROUT
|
March 11, 1953 |
|
NEELAMONI SAHU Vs. KHETRABASI SAHU
|
July 15, 1953 |
|
NIRAKAR BARIK Vs. SUPERINTENDENT SAMBALPUR JAIL
|
July 10, 1953 |
|
ORIENT FAST COLOUR DYE WORKS Vs. COMMR OF INCOME TAX
|
March 11, 1953 |
|
PANUA BHOI Vs. MAHANTA JAGANNATH RAMANUJ DAS
|
February 26, 1953 |
|
PARAMANANDA PANIGRAHI AND ANR. Vs. TILOTTAMA PANIGRAHIANI AND AFTER HER RUKMINI PANIGRAHIANI
|
October 7, 1953 |
|
PARIKHIT THAPA Vs. NIDHI THAPA
|
August 18, 1953 |
|
PITAMHARI DIBYA Vs. CHANDRASEKHAR PRAHARAJ
|
September 1, 1953 |
|
POLAKI KOTESAM Vs. S M PATNAIK I A S REGISTRATION OFFICER
|
September 8, 1953 |
|
POLAKI KOTESAM Vs. S.M. PATNAIK
|
September 1, 1953 |
|
PRATAP KISHORE MOHANTY Vs. GYANENDRANATH MOHANTY
|
April 13, 1953 |
|
PURNA CHAND SAHU Vs. CHAMRA BARIHA
|
November 10, 1953 |
|
PURNA CHANDRA SAHU Vs. RAGHU BARIHA AND ANR.
|
April 21, 1953 |
|
RADHA KAMAL Vs. PURI MUNICIPALITY
|
September 23, 1953 |
|
RATAN MAJHI AND 22 ORS. Vs. BUDU RONDHARI AND 22 ORS.
|
April 2, 1953 |
|
RUSI BISWAL Vs. NAKHYATRAMALINI DEVI
|
August 24, 1953 |
|
S M BOSE Vs. SECY BOARD OF REVENUE
|
February 11, 1953 |
|
SAKHIGOPAL COCOANUT GROWERS CO-OPERATIVE SOCIETY Vs. STATE OF ORISSA
|
July 20, 1953 |
|
SAM CHARAN SAMAL AND ORS. Vs. BASUDEV SAMAL AND ORS.
|
August 10, 1953 |
|
SARDAR SAHU Vs. THE PRESIDENT OF THE UNION BOARD OF BARGARH
|
August 12, 1953 |
|
SASHIBHUSAN PATI Vs. MANGALA BISWAL
|
January 12, 1953 |
|
SHAM BEHERA Vs. STATE
|
May 18, 1953 |
|
SHYAMSUNDAR NATH SUTHOO Vs. RAGHUNATH JIEW THAKUR
|
August 13, 1953 |
|
SIDHESWAR PANDA Vs. STATE
|
March 18, 1953 |
|
SRI H. NAIK, O.L. PURI BANK Vs. SRI NARAYAN MISRA
|
September 11, 1953 |
|
SRI NARAN BADUDIA AND ORS. Vs. SRI FAGU SWAIN
|
November 7, 1953 |
|
SRI SRI CHANDRASEKHAR SWAMY THAKUR Vs. BAIDHAR PANDA
|
November 4, 1953 |
|
SRIRAM AGARWALLA Vs. SAGARMAL MODI
|
October 27, 1953 |
|
STATE Vs. RADHAKANTA PATNAIK
|
October 9, 1953 |
|
STATE Vs. RADHAGOBINDA DAS
|
February 9, 1953 |
|
STATE Vs. SUNADHAR GOUDA
|
January 22, 1953 |
|
SUBARNA SUNAMI Vs. KARTIKA KUDEI
|
July 30, 1953 |
|
SUDARSAN ROUT Vs. JAIRAM SAHU AND ORS.
|
March 13, 1953 |
|
SUNDAR SAHU GOUNTIA Vs. CHAMRA SAHU GOUNTIA
|
September 1, 1953 |
|
THE STATE Vs. MAHESWAR ALIAS MAHI DEHURI
|
October 29, 1953 |
|
UJALA KHAN MASJID AND ORS. Vs. NARAYAN DAS DUTTA AND ORS.
|
October 1, 1953 |
|
ZAHIRUDDIN MUHOMMED Vs. M SUBBA RAO
|
October 28, 1953 |
LOGIN