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ABDUL QUDDUS Vs. MUHAMMAD JUBBAR
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October 14, 1952 |
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ABDUL SATTAR HAZI AHMED Vs. COMMISSIONER OF INCOME TAX
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August 19, 1952 |
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ANAM SWAIN Vs. STATE
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September 19, 1952 |
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ANEM SHIVA PARVATAMMA Vs. AKASAM BAYANNA
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November 14, 1952 |
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Arakhito Rauto Vs. Patito Rauto
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August 20, 1952 |
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ARJA VENKATARATNAM Vs. ATMAKURU SURYANARAYANA
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October 15, 1952 |
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ARJUNA PADHANA Vs. NAKULA CHOUDHURY
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November 12, 1952 |
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BALA KRISHNA KAR Vs. GANESH PRASAD BHAGAT
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January 29, 1952 |
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BANAMALI DALBEHERA Vs. CHAIRMAN PROVINCIAL TRANSPORT AUTHORITY
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February 14, 1952 |
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BANSHIDHAR ONKARMAL Vs. COMMISSIONER OF INCOME TAX
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July 23, 1952 |
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BANSHIDHAR SAHU AND ANR. Vs. P.K. BISWAL
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October 10, 1952 |
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BANSIDHAR Vs. DISTRICT MAGISTRATE
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March 3, 1952 |
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BANTCHANIDHI SAMANTARAYA Vs. SECRETARY BHAKTMADHU VIDYAPITHA
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February 22, 1952 |
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BASIRUDDIN Vs. COLLECTOR OF SUNDERGARH
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September 9, 1952 |
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BHAJARAM SWAIN Vs. STATE OF ORISSA
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February 13, 1952 |
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BHARAT SABAIGRASS LTD Vs. COLLECTOR OF COMMERCIAL TAXES
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July 29, 1952 |
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BHASKAR SARAP Vs. DINABANDHU PANDA
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October 7, 1952 |
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BHIKARI PRUSTI Vs. MADAN MOHAN JIU THAKUR
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October 23, 1952 |
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BISWABHUSAN NAIK Vs. STATE
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February 19, 1952 |
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BISWAMBAR SINGH Vs. COLLECTOR OF AGRICULTURAL INCOME TAX
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August 19, 1952 |
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Brundaban Chandra Dhir Narendra Vs. State of Orissa in the Revenue Department
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September 19, 1952 |
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BULEI BARIKA Vs. LOKANATH MUDULI
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August 8, 1952 |
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CHHOTI DEI Vs. GANGADHAR MISRA
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October 13, 1952 |
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FULA BEWA Vs. BANAMALI DAS
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February 18, 1952 |
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GADADHAR RAMANUJ DAS Vs. COLLECTOR OF AGRICULTURAL
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November 18, 1952 |
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Gama Gurunadha Rao Vs. Dasarathi Sahu
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December 17, 1952 |
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GOBINDA PRASAD BHAGAT Vs. RAM PRASAD BHAGAT
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January 25, 1952 |
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GODAVARIS MISRA Vs. NANDAKISORE DAS
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December 5, 1952 |
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GOURHARI RICE MILL Vs. COMMISSIONER OF INCOME TAX
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November 6, 1952 |
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GYANENDRA PRASAD BOSE Vs. RAJENDRA PRASAD BOSE AND
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August 20, 1952 |
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H NAIK OFFICIAL LIQUIDATOR PURI BANK Vs. PANCHANON DAS
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March 27, 1952 |
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HARI PADHAN Vs. MITRABHANU BABU GOUNTIA
|
October 8, 1952 |
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JAGADINDRA KUMAR Vs. REVENUE COMMR
|
December 3, 1952 |
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JAGADISH PATEL Vs. PATEL TOBACCO CO
|
March 25, 1952 |
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K J B DAVID Vs. NILAMONI DEVI
|
September 2, 1952 |
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KALINGA TUBES LTD Vs. D SURI
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December 2, 1952 |
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KALINGA TUBES LTD Vs. D SURI
|
October 27, 1952 |
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KANI BEWA Vs. KRUSHNA BEHARA
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October 10, 1952 |
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KARTIK CHANDRA Vs. JADUMANI BEHERA
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March 21, 1952 |
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KASHINATH PATNAIK Vs. P K KAPILA I A S
|
May 1, 1952 |
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KRISHNA CHANDRA SAHANI Vs. ANEM PEDA SIVA PARAVATAMMA
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September 3, 1952 |
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KUDURA PODHAN Vs. GANGADHAR BEHERA
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February 8, 1952 |
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LACHMINARAYAN MODI Vs. COMMR OF INCOME TAX
|
September 9, 1952 |
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LOKANATH MISHRA Vs. VICE CHANCELLOR UTKAL UNIVERSITY
|
February 22, 1952 |
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MADHABANANDA MOHAPATRA Vs. RABINDRANATH MISRA
|
November 11, 1952 |
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MAKBUL Vs. DINABANDHU GAJENDRA MOHAPATRA
|
November 4, 1952 |
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MALA DEVI Vs. PRIYAMONI DEVI
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November 6, 1952 |
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MALLIK RAFIQ Vs. MALLIK ABDUL HAKIM
|
October 14, 1952 |
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MANAGOBINDA PANDA Vs. SRIMAT PARAMAHANSA
|
November 4, 1952 |
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MANAGOBINDA PANDA Vs. PARAMAHANSA PARIBRAJAKACHARJA SANKAR SACHIDANANDA SWAMI
|
November 4, 1952 |
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MANJULA MANJARI DEI Vs. M C PRADHAN DIRECTOR OF PUBLIC INSTRUCTION
|
August 8, 1952 |
|
MT GAURI MISRANI Vs. MT NILABATI MISRANI
|
October 27, 1952 |
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NANDA KISHORE NAIK Vs. SUKTI DIBYA
|
December 9, 1952 |
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NARASINGO CHAUDHURY Vs. STATE
|
February 15, 1952 |
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NARSING DAS HIRALAL LTD Vs. BISANDAYAL SATYANARAIN FIRM
|
October 14, 1952 |
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PAKALA NARAYAN RAO NAIDU Vs. GURUNATH PADHI
|
September 3, 1952 |
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PATNY AND CO Vs. COMMISSIONER OF INCOME TAX
|
July 25, 1952 |
|
PITABAS DAS Vs. FAKIR CHANDRA DAS AND ORS.
|
June 20, 1952 |
|
PRAMOD KUMAR PATI Vs. DAMODAR SAHU
|
December 9, 1952 |
|
PROSECUTING INSPECTOR Vs. MINAKETAN MAHATO
|
January 11, 1952 |
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PURNA CHANDRA MAHANTY Vs. SAMANTA RADHAPRASANA DAS
|
September 8, 1952 |
|
RADHU NAIK Vs. DHADI SAHU
|
October 23, 1952 |
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RAMA CHANDRA MARDARAJ DEO Vs. COLLECTOR OF AGRICULTURAL INCOME TAX
|
January 17, 1952 |
|
S S ROY Vs. STATE
|
August 6, 1952 |
|
SANATAN BADCHAT Vs. STATE
|
July 17, 1952 |
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SARADHAKAR SUPAKAR Vs. SPEAKER ORISSA LEGISLATIVE ASSEMBLY AND SECRETARY ORISSA
|
March 7, 1952 |
|
SARAT CHANDRA Vs. PRABASHI
|
February 6, 1952 |
|
SARAT CHANDRA DAS Vs. STATE
|
March 21, 1952 |
|
SHEOBALAK MISRA Vs. SURAJ PRASAD
|
August 18, 1952 |
|
SHEONATH Vs. STATE
|
October 17, 1952 |
|
SHYAM SUNDAR MISRA Vs. STATE
|
November 14, 1952 |
|
SHYAMAGHANA RAY Vs. STATE
|
February 26, 1952 |
|
SIDHESWAR PANDA Vs. STATE
|
February 28, 1952 |
|
SITARAM KAMAL PRASAD Vs. COLLECTOR OF SALES TAX
|
July 25, 1952 |
|
SNEHALATA DEVI Vs. SAMANTA RADHA PRASANNA DAS
|
September 5, 1952 |
|
STATE Vs. SOMNATH MAHPATRA
|
September 10, 1952 |
|
STATE Vs. MINAKETAN PATNAIK
|
April 22, 1952 |
|
STATE Vs. SIBA PRASAD
|
March 17, 1952 |
|
STATE Vs. BISWANATH NAIK
|
February 19, 1952 |
|
STATE Vs. SANKAR CHARAN SAHU
|
January 24, 1952 |
|
STATE Vs. EDITORS AND PUBLISHERS OF EASTERN TIMES AND
|
January 7, 1952 |
|
STATE OF ORISSA Vs. KAMALA DEBI
|
August 22, 1952 |
|
STATE OF ORISSA Vs. MINAKETAN PATNAIK
|
December 12, 1952 |
|
SURENDRA MOHAN PATNAIK Vs. GOPAL CHANDRA PATNAIK
|
August 22, 1952 |
|
TINTUS KHARIA Vs. STATE
|
April 7, 1952 |
LOGIN