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ANTARIJAMI KHADANGA Vs. KETAKI DEBI
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February 14, 1951 |
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API SAMAL Vs. BISI MALLIK
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December 10, 1951 |
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ARJUN PADHI Vs. STATE
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November 19, 1951 |
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BAISHNAB PATNAIK Vs. STATE
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September 7, 1951 |
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BALA MAJHI Vs. STATE OF ORISSA
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January 22, 1951 |
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BARSA MAJHI Vs. STATE
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July 24, 1951 |
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BHARAT PADHAN Vs. STATE
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November 8, 1951 |
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BIMALESWAR ROUT Vs. CHANDRASEKHAR DHURVA
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September 3, 1951 |
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BISHNU CHARAN MUKHERJEE Vs. STATE OF ORISSA
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April 18, 1951 |
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BISWAMBHAR SINGH Vs. SECRETARY TO THE GOVERNMENT OF ORISSA REVENUE
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October 22, 1951 |
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BODO ANNANDA PODHANO Vs. DONDO NAIKO
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December 5, 1951 |
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CHAND AGRAWALLA Vs. BHAGAWAN DAS
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September 26, 1951 |
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DURGA DEI Vs. SADANANDA PRUSTY
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March 14, 1951 |
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GOPINATH DEB Vs. GOVIND CHANDRA
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August 21, 1951 |
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GOUR CHARAN DAS Vs. ATAL BEHARI RAY
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March 16, 1951 |
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JADUMANI BEHERA Vs. JADUMANI SAHU
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December 3, 1951 |
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JAGANATH Vs. TIRTHANANDA DAS
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November 30, 1951 |
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JAGANNATH MAHAPRABHU Vs. BHAGABAN DAS
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February 6, 1951 |
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JAGANNATHRAM GANGARAM Vs. COMMISSIONER OF INCOME TAX
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September 12, 1951 |
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JALUMURU KAMARAJU Vs. KENGUVA SURYANARAYANA
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November 19, 1951 |
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JANAMA BHOI Vs. DRAUPADI BHOIANI
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April 16, 1951 |
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JANARDAN SARAJ Vs. NILKANTHA SARAF
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August 27, 1951 |
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KHALLI RATH Vs. EPPILI RAMACHANDRA
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August 17, 1951 |
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KHETRI BEWA Vs. STATE
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March 8, 1951 |
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KHUBCHAND BANSIDHAR Vs. THANDIRAM RAMCHANDRA
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September 18, 1951 |
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KSHETRAMONI SAMANTRAY MAHAPATRA Vs. SATRUGHAN MALL
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September 7, 1951 |
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LIQUIDATOR OF DHABALESHWAR CO OPERATIVE SOCIETY Vs. HADIBANDHU BEHERA
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November 28, 1951 |
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LOKANATH MISRA Vs. STATE OF ORISSA
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April 3, 1951 |
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MAHADEO RAM BHIMESWAR FIRM Vs. UNION OF INDIA UOI REPRESENTING THE B N RAILWAY
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October 29, 1951 |
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MAHIMUDDIN Vs. PANU SAHANI
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August 28, 1951 |
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MAKAR BHOI Vs. STATE
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April 4, 1951 |
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MARAKANDA SAHU Vs. LAL SADANANDA SINGH
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September 7, 1951 |
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MOHAN PRASAD SINGH DEO Vs. GANESH PRASAD BHAGAT
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April 13, 1951 |
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MONAHAR NAIK Vs. BRAJAMOHAN BHOI
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December 13, 1951 |
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NAJIB MOHAMMAD Vs. RAHMAN KHAN
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September 14, 1951 |
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NARAYAN DAS Vs. STATE
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November 19, 1951 |
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NATABAR PARICHHA Vs. NIMAI CHARAN MISRA
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March 9, 1951 |
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NILABATI Vs. SUKURTA
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September 4, 1951 |
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NIMAI CHARAN KAMILA Vs. SHAM MOHAN NANDI
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April 16, 1951 |
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NITYA GAUDA Vs. MONGALA BAGDEFIA
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December 18, 1951 |
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NITYANANDA KANANGO Vs. SM PALA DEI
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November 21, 1951 |
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ORIENT FAST COLOUR DYE WORKS Vs. COMMISSIONER OF INCOME TAX
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September 25, 1951 |
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PARSURAM DAS Vs. STATE
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September 18, 1951 |
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PRATAP KISHORE Vs. GYANENDRANATH
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February 26, 1951 |
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PURNA CHANDRA MANDAL Vs. STATE
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July 18, 1951 |
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RADHI BEWA Vs. BHAGWAN SAHU
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February 9, 1951 |
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RAMKRISHNA PRADHAN Vs. STATE OF ORISSA
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November 29, 1951 |
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RATANLAL GUPTA Vs. DISTRICT MAGISTRATE OF GANJAM
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May 3, 1951 |
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RATIKANTA PADHI Vs. RAMESH CHANDRA MOHANTY
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September 25, 1951 |
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S K GHOSH Vs. VICE CHANCELLOR UTKAL UNIVERSITY
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August 17, 1951 |
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SAILABEHARI CHATTERJI Vs. STATE
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August 30, 1951 |
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SANATAN BALIARSING Vs. STATE
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April 12, 1951 |
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SM NILAMONI BEWA Vs. MRUTUNJAYA PRADHAN
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April 30, 1951 |
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SM NOILI DIBYA Vs. MADHUSUDAN TIHADI
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August 20, 1951 |
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STATE Vs. SADHU CHARAN PANIGRAHI
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July 18, 1951 |
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SUDARSAN DAS Vs. BHAJU SAHU
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February 16, 1951 |
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SUDHAKAR JENA Vs. GOBARDHAN SAHU
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January 29, 1951 |
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THANGUDU VARAHA NARASIMHAMURTY Vs. STATE
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January 31, 1951 |
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TRILOCHAN MISRA Vs. STATE
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July 23, 1951 |
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UDAYANARAYAN ANANGA BHIMA DEO Vs. BADIA DASU
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July 25, 1951 |
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UNA VIGESU PATRO Vs. VYSYARAJU SOMAYYA RAJU
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September 6, 1951 |
LOGIN