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ABDUL HAMID Vs. BORA TATAYA
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November 3, 1950 |
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ALLI BABI Vs. KRISHNA SAHU
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April 27, 1950 |
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AMRUTI DEI Vs. SARADAMONI DEI
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January 4, 1950 |
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ANANTA CHARAN Vs. STATE
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August 17, 1950 |
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ANTARJAMI MOHANTY Vs. STATE OF ORISSA
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August 16, 1950 |
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APPANNA Vs. STATE
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July 28, 1950 |
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ARJUNA MISRA Vs. INDIAN UNION
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April 28, 1950 |
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BABAJI KRISHNA CHANDRA DAS Vs. DASARATHI DAS
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March 24, 1950 |
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BAJI MAHAPATRA Vs. INDIAN DOMINION
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January 13, 1950 |
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BANA BEHERA Vs. STATE OF ORISSA
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September 18, 1950 |
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BANAMALI BEHERA Vs. PADMALABHA MISRA
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October 3, 1950 |
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BANCHHANIDHI Vs. BALARAM
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March 24, 1950 |
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BANKA BHOI AND ORS. Vs. STATE OF ORISSA
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August 22, 1950 |
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BANSIDHAR PATNAIK Vs. PROVINCE OF ORISSA
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September 29, 1950 |
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BARAJ SETHI Vs. S. JAGANNATH REDDI AND ORS.
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April 26, 1950 |
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BARJU DAS Vs. KRISHNA CHANDRA MISRA
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November 27, 1950 |
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BEHERA TANTI Vs. STATE
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April 20, 1950 |
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BHOLANATH PANIGRAHI Vs. SHYAMSUNDRA BOSE
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November 7, 1950 |
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BISWAKESAN RAMANUJ DAS Vs. KRUSHNA CHANDRA AUCTION
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January 3, 1950 |
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CHAIRMAN DISTRICT BOARD Vs. C H ACHAYA
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October 10, 1950 |
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CHAITAN SENAPATI Vs. MANI BEWA
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September 26, 1950 |
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CHAMRA MEHER Vs. STATE OF ORISSA
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August 21, 1950 |
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CHANCHAL DEVI Vs. PURI BANK LTD
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April 25, 1950 |
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CHANDRAMONI JENA Vs. BHRAMAN BISWAL
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August 11, 1950 |
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CHINTAMONI PALAI Vs. STATE
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September 8, 1950 |
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CHIRANJI LAL Vs. JISUK RAM
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November 23, 1950 |
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COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS Vs. BATSA PATRA
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November 15, 1950 |
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DAKE BAGARTI Vs. MUKUNDA KHAMARI
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October 12, 1950 |
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DINGER PANDA AND ORS. Vs. BHIMA PADHAN AND ORS.
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October 30, 1950 |
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DREDGING CORPORATION OF INDIA LTD. Vs. STATE OF ORISSA AND ORS.
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June 13, 1950 |
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GANESHDAS KALURAM Vs. COMMISSIONER OF INCOME TAX
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August 8, 1950 |
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GOVINDA CHANDRA Vs. STATE
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August 4, 1950 |
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HADU Vs. STATE
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August 9, 1950 |
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HARI SAHU Vs. PASORI SAHU
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July 21, 1950 |
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Haribansha Singh Deo Vs. Sudhanshu Sekhar Singh Deo
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April 25, 1950 |
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INDRAMANI DAS Vs. LOKENATH DAS
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March 30, 1950 |
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ISMAIL Vs. STATE OF ORISSA
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September 11, 1950 |
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JAGANNATHRAM GANGARAM Vs. COMMISSIONER OF INCOME TAX
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March 22, 1950 |
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KAMAL NAYAN RAMANUJ DAS Vs. BIRA NAIK
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August 23, 1950 |
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KESHAB CHANDRA CHOUDHARY Vs. LOKENATH JENA
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November 3, 1950 |
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KHALLI BEHERA Vs. STATE
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August 16, 1950 |
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KRISHNA CHANDRA MISRA Vs. SUSHILA MITRA
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November 3, 1950 |
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KRUSHNA CHANDRA PATNAIK AND ANR. Vs. CHHOTA LAL PATEL
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August 4, 1950 |
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KULAMONI MOHANTY Vs. STATE
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August 22, 1950 |
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KUNJA ATABUDHI Vs. BHAGABAT NAIK
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September 16, 1950 |
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LAKSHMIDHAR MOHANTY AND ORS. Vs. BHAGAT CHARAN MOHANTY
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August 30, 1950 |
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MADANO MOHANO NAIKO Vs. ARJUN NAIKO
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March 27, 1950 |
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MADHUSUDAN MAHAPATRA Vs. STATE
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May 10, 1950 |
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MALATI ALIAS MALI BEWA AND ORS. Vs. LOKANATH SAHU AND ORS.
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September 25, 1950 |
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MALLA SASIREKHAMMA Vs. GARBHAM SURAMMA
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September 20, 1950 |
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MANI SAHOO AND AFTER HIM HADIBANDHU SAHOO Vs. LOKANATH MISRA
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January 5, 1950 |
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MATURI MALL Vs. BHAGABAN DAS PURNA MALL
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March 2, 1950 |
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MITRU THAPA Vs. MST GURUBARI GOUDANI
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January 17, 1950 |
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NANDAKUMAR SUKLA Vs. STATE
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July 27, 1950 |
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NARAYAN BEHERA Vs. CH NARASING CHARAN MOHAPATRA
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August 31, 1950 |
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NILAMBAR BEWA Vs. FAGU PRUSTY
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August 30, 1950 |
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NILMONI HOTA Vs. GOVINDA CHANDRA DAS
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September 26, 1950 |
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NOPRAM RAMGOPAL Vs. COMMISSIONER OF INCOME TAX
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March 13, 1950 |
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PADMA CHARAN BEHERA Vs. RANGADHAR DAS
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January 20, 1950 |
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PADMANABHO SINGH Vs. ARJUNA PANIGRAHI
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September 8, 1950 |
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PAHALI DAS Vs. STATE OF ORISSA
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July 12, 1950 |
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PANCHANANA MOHAPATRA Vs. REX
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March 15, 1950 |
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PANCHU ROUT Vs. LALMOHAN PRADHAN AND ANR.
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November 13, 1950 |
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PARAMANANDA DAS Vs. SANKAR RATH
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March 21, 1950 |
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PRAHALAD JENA Vs. STATE
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March 3, 1950 |
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PROVINCE OF ORISSA Vs. G VENKATA RANGAMMA
|
February 14, 1950 |
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PUSARALA NARASINHASWAMY Vs. INDIAN DOMINION
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August 18, 1950 |
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RADHAMOHAN RANA Vs. GOBINDA GOPALANANDA
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April 20, 1950 |
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RAGHUNATH PATNAIK Vs. STATE TRANSPORT AUTHORITY
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September 18, 1950 |
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RAGHUNATH PATNAIK Vs. DULLABHA BEHERA
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December 5, 1950 |
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RAJA BAHADUR OF KHALLIKOTE Vs. LINGARAJ PADHI
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April 10, 1950 |
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RAMA CHANDRA MISRA Vs. PRESIDENT DISTRICT BOARD
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August 21, 1950 |
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RAMACHANDRA MARDARAY DEO Vs. BHALU PATNAIK
|
January 18, 1950 |
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RAMACHANDRA TRIPATHY Vs. MAGUNI TRIPATHY
|
March 28, 1950 |
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RAMANARAYANA Vs. COMMR OF INCOME TAX
|
October 3, 1950 |
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RAMANARAYANA DAS MADANLAL Vs. COMMISSIONER OF INCOME TAX
|
March 28, 1950 |
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RAMKUMAR GOURISHANKAR Vs. BHOLANATH GOPIRAM
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April 11, 1950 |
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RAMNARAYAN CHIRANJILAL Vs. COMMISSIONER OF INCOME TAX
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October 3, 1950 |
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RANGALAL MODI Vs. COMMISSIONER OF INCOME TAX
|
March 3, 1950 |
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RATNA MUNDA Vs. STATE
|
August 10, 1950 |
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REGHU SINGH Vs. GOVERNMENT OF ORISSA
|
April 4, 1950 |
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SADA PANIGRAHI Vs. RAGHUNATH DAS
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March 17, 1950 |
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SAMANTA RADHA PRASANNA DAS Vs. PROVINCE OF ORISSA
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April 11, 1950 |
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SANKAR PATRA Vs. DEBIDAYAL SINGH
|
September 8, 1950 |
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SARAT CHANDRA DEB Vs. BICHITRANANDA SAHU
|
March 1, 1950 |
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SHEIKH BIKALA Vs. SHEIK ALI
|
March 2, 1950 |
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SIBA PRASAD MODA Vs. STATE OF ORISSA
|
December 21, 1950 |
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STATE OF ORISSA Vs. SIBA PRASAD MODA
|
November 21, 1950 |
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STATE OF ORISSA Vs. ORIA SAMA MAJHI
|
July 27, 1950 |
|
SUKA MISRA Vs. STATE
|
August 1, 1950 |
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TANKADHAR NAG Vs. BISHNU NAG
|
April 25, 1950 |
|
TATURAM SAHU Vs. STATE OF ORISSA
|
August 21, 1950 |
|
UDAYANATH MOHAPATRA Vs. RAHAS PANDIANI
|
April 25, 1950 |
|
ULLA MAHAPATRA Vs. KING
|
April 24, 1950 |
|
VAIKUNTHAM JAGANADHAM Vs. STATE OF ORISSA
|
July 21, 1950 |