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BANSIDHAR ONKARMAL Vs. COMMISSIONER OF INCOME TAX
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December 6, 1948 |
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BISESWAR MISRA Vs. KING
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December 17, 1948 |
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COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX Vs. S SEN
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December 9, 1948 |
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GIRDHARILAL SEETARAM AND BROS Vs. COMMISSIONER OF INCOME TAX
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December 3, 1948 |
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GIRIDHARI BISWAL Vs. GOLAK BISWAL
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December 14, 1948 |
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GURUBARU PRAJA Vs. KING
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October 20, 1948 |
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KALPATARU DAS Vs. COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS ADN ORS
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December 3, 1948 |
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KING Vs. HARI BAISAKH
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November 18, 1948 |
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KING Vs. TUSTIPADA MANDAL
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October 16, 1948 |
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KRISHNA BALLAV GHOSH Vs. SASHIMUKHI BOSE
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August 30, 1948 |
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MADHUSUDAN SAMANTARAI Vs. BRAJASUNDER DAS
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December 16, 1948 |
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MURALIDHAR BHATTAR Vs. MAHENDRANATH DAS
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September 15, 1948 |
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P VENKATA RAO Vs. KING
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October 27, 1948 |
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PADMALABHA PANDA Vs. APPALANARASAMMA
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October 29, 1948 |
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RADHAKRISHNA DAS Vs. RAMANA SWAMI
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August 27, 1948 |
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RAHIM Vs. COMMISSIONER OF INCOME TAX
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November 23, 1948 |
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SARADHAKAR NAIK Vs. KING
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October 1, 1948 |
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SARADHAKAR NAIK Vs. KING
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September 9, 1948 |
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TIRTHA NAIK Vs. LAL SADANANDA SINGH
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September 30, 1948 |
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UCHHAB BHOL Vs. SRI LORD JAGANNATH
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December 17, 1948 |
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UDAYPRATAP SINGH DEO Vs. KRUSHNA PADHANO
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November 9, 1948 |
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