| Case Title | Date |
|---|---|
| A NANDINI SARMA Vs. KKR PALM OIL INDIA LTD | February 11, 2004 |
| ADHUNIK SYNTHETICS LIMITED Vs. MASTER ROAD LINES | March 12, 2004 |
| DIRECTOR (RESEARCH) Vs. NAGDA GAS AGENCY | March 8, 2004 |
| DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. DLF UNIVERSAL LTD | March 8, 2004 |
| DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. GERMAN REMEDIES LTD | March 12, 2004 |
| DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. KOSHIKA TELECOM LTD | January 7, 2004 |
| DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. JAYANT PAPER MILLS LTD | January 23, 2004 |
| KM SUSHMA SINGH Vs. KANPUR DEVELOPMENT AUTHORITY | January 20, 2004 |
| R S UPADHYAY Vs. ORPHIC RESORTS LTD | March 15, 2004 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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