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A PRABHU Vs. GREEN COUNTRY AGRO FOODS LTD
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April 24, 2002 |
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A S NARAYANA Vs. CATERPILLAR INC
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April 2, 2002 |
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ADHUNIK YARNS LIMITED Vs. MASTER ROAD LINES
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September 24, 2002 |
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AGRAWAL AGENCIES Vs. GODREJ GE APPLIANCES LTD
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November 1, 2002 |
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ANIL KUMAR ADYA Vs. MAXWORTH ORCHARDS INDIA LTD
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March 19, 2002 |
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ARCHANA SINGH Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
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April 2, 2002 |
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BIPINBHAI JAGJIVANDAS PATEL Vs. CHAIRMAN AND MANAGING DIRECTOR MODEL DOMESTIC COAL GAS CO PVT LTD
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September 16, 2002 |
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C L MEHRA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
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April 2, 2002 |
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DEBJYOTI BANDHOPADHYAY Vs. PETROLEUM CONSERVATION RESEARCH ASSOCIATION
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May 20, 2002 |
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DIRECTOR GENERAL I & R Vs. ANGIRA HEAVY ENGINEERING INDUSTRIES
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May 1, 2002 |
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DIRECTOR GENERAL I & R Vs. RAYMOND WOOLLEN MILLS LIMITED
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May 20, 2002 |
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DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. SCHEDULED CASTES AND SCHEDULED TRIBES/BACKWARD AND MINORITIES COOPERATIVE HOUSING SOCIETY LTD
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July 28, 2002 |
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DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. DIGBOI PETROLEUM LTD
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October 25, 2002 |
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DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. MC DOWELL & CO LTD
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December 20, 2002 |
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DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. PEPSICO INDIA HOLDING LTD
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August 21, 2002 |
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DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. ROCKLAND LEASING LIMITED
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February 28, 2002 |
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DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. DLF UNIVERSAL LIMITED
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September 26, 2002 |
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DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. CONSUMER COOP STORE
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September 4, 2002 |
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DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. MAHANAGAR TELEPHONE NIGAM LTD
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August 14, 2002 |
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DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. GEOFFREY MANNERS & CO LTD
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September 6, 2002 |
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March 1, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CAN FIN HOMES LIMITED
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April 2, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INDIA HABITAT CENTRE
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May 20, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. PLASTIC PACKERS
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April 19, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SHARDA FUELS INDIA LTD
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March 14, 2002 |
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September 25, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. FORD INDIA LTD
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April 2, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CENTRAL CIRCUIT CINE ASSOCIATION
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April 2, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HINDUSTAN LEVER LTD
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May 7, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. BOOMI BOTTLING GAS COMPANY PVT LTD
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July 30, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. GILL INTERNATIONAL LTD
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September 10, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. KHAITAN INDIA LTD
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September 18, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ANGIRA HEAVY ENGINEERING INDUSTRIES
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May 1, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. RELIANCE INDUSTRIES LTD
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May 31, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INDRA KUMAR PODDAR
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November 7, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SWAN FOODS PVT LTD
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April 17, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MAHANAGAR TELEPHONE NIGAM LTD
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August 14, 2002 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. UTTAR PRADESH HOUSING AND DEVELOPMENT BOARD
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November 13, 2002 |
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G G PRODUCTS Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPN LTD
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August 21, 2002 |
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G G PRODUCTS Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPN LTD
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August 21, 2002 |
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INDIAN TOURISM DEVELOPMENT CORPORATION LTD Vs. INDIA TOURS AND TRAVELS
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May 23, 2002 |
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INDIRA RAI Vs. VATIKA PLANTATIONS PVT LTD
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March 5, 2002 |
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INFLUENCE Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
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April 4, 2002 |
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JOHNSON AND JOHNSON LTD Vs. MAHARASHTRA STATE CHEMISTS AND DRUGGISTS ASSOCIATION
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May 3, 2002 |
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K BIKRAM SINGH PROP CINE ARTS INDIA Vs. PLUS CHANNEL INDIA LIMITED
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April 3, 2002 |
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KAILASH AND COMPANY Vs. DIRECTOR OF SUPPLIES AND DISPOSALS
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November 28, 2002 |
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KRITI MINOR Vs. ANIL JAIN
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October 9, 2002 |
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LAXMANBHAI VAIJIBHAI PATEL Vs. CHAIRMAN AND MANAGING DIRECTOR OF MODEL DOMESTIC COAL GAS CO PVT LTD
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September 16, 2002 |
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M K AWTANEY Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
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April 2, 2002 |
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M S SHOES EAST LIMITED Vs. INDIAN BANK
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September 19, 2002 |
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MAHESH CHANDRA Vs. GENERAL MANAGER FIELD GUN FACTORY
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April 2, 2002 |
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MAHESH CHANDRA GUPTA Vs. MEERUT DEVELOPMENT AUTHORITY
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July 23, 2002 |
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MASTER HIMANSHU RATHOR MINOR Vs. ANIL JAIN
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October 9, 2002 |
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MEENA BALAN Vs. MAXWORTH HOMES LTD
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April 15, 2002 |
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MITTAL DISTRIBUTORS Vs. ASK ME INFORMATION SERVICES LTD
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August 20, 2002 |
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NAND KISHORE MALHAN Vs. DELHI DEVELOPMENT AUTHORITY
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July 30, 2002 |
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OM PARKASH KAMAL Vs. SCHEDULED CASTE AND SCHEDULED TRIBE BACKWARD AND MINORITIES CO OPERATIVE HOUSING SOCIETY LTD
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December 4, 2002 |
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P GHEI Vs. VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
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April 12, 2002 |
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P P SAMANTA Vs. DELHI DEVELOPMENT AUTHORITY
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August 20, 2002 |
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PRAKASH CHIMANLAL SHETH Vs. WALSINGHAM HOUSE SCHOOL ICSE
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December 2, 2002 |
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PREM NATH MOTORS Vs. IND AUTO LTD
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January 7, 2002 |
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PREM NATH MOTORS LIMITED Vs. IND AUTO LIMITED
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April 24, 2002 |
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PROMODE BHARGAVA Vs. D L F UNIVERSAL LTD
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November 18, 2002 |
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RABANI GUPTA THROUGH LEGAL GUARDIAN Vs. DSJ AGROTECH LTD
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October 29, 2002 |
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RAINBOW INFORMATION Vs. SOLUTION INFOTECH INDIA PVT LTD
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April 8, 2002 |
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RAJINDER KUMAR VOHRA Vs. DELHI DEVELOPMENT AUTHORITY
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November 18, 2002 |
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RAKESH KUMAR MONGA Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
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August 20, 2002 |
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RENU MITTAL Vs. SAINIK COOPERATIVE HOUSING BUILDING SOCIETY
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April 1, 2002 |
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S C BANSAL Vs. ESKAYEF LIMITED
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July 26, 2002 |
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S K KAPOOR Vs. SECRETARY MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY
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March 5, 2002 |
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S K TINAIKAR Vs. PANKAJ BHULANI
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November 27, 2002 |
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SAMAJIK NAYAY Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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August 14, 2002 |
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SANJAY UPPAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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July 23, 2002 |
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SHAKUNTLA DEVI Vs. SPACE DESIGN
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April 15, 2002 |
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SHASHI SINGHAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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September 19, 2002 |
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SMITHKLINE BEECHAM PHARMACEUTICALS I LIMITED Vs. PARAS PHARMACEUTICALS LTD
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April 13, 2002 |
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STANDING COMMITTEE S&C ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKING Vs. KARMOBILES LIMITED
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May 1, 2002 |
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SUNITA R MALKANI Vs. FIVE STAR HOLIDAYS PVT LTD
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November 1, 2002 |
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SURENDER KUMAR Vs. EICHER GOODEARTH LTD
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August 28, 2002 |
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SURESH RAMANI Vs. ALSA CONSTRUCTIONS AND HOUSING LIMITED
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August 5, 2002 |
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TAJINDER SINGH JOLLY Vs. DELHI DEVELOPMENT AUTHORITY
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October 28, 2002 |
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TRIVENI BOREWELLS Vs. INGERSOLL RAND I LTD
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April 2, 2002 |
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UMA DEEPAK Vs. MARUTI UDYOG LIMITED
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November 27, 2002 |
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V K TAKHTAR Vs. ROHAN MOTORS LIMITED
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March 6, 2002 |
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VEER VARDHAMAN TEXTILES MILLS LTD Vs. LOYAL ENGINEERING LIMITED
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April 29, 2002 |
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VEER VARDHMAN TEXTILE MILLS LTD Vs. CLAUS HIRSCHBURGER GMBH
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September 6, 2002 |
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VIKRAM BHATIA Vs. PANCHSHILA SERVICE STATION
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April 18, 2002 |
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VINAY KUMAR BHATNAGAR Vs. U P STATE INDUSTRIAL DEV CORPN LTD
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April 24, 2002 |
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VINOD KUMARS Vs. NUCHEM LIMITED
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November 29, 2002 |
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