REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ACQUA MINERALS LIMITED Vs. HINDUSTAN COCA COLA BEVERAGES PVT LTD	July 25, 2001
ADHARSHRANI Vs. GHAZIABAD AUTHORITY	September 20, 2001
ASHOK KAICKER Vs. AMBLEE HOTELS PVT LTD	July 3, 2001
ASHOK KUMAR Vs. GHAZIABAD DEVELOPMENT AUTHORITY	December 5, 2001
B K GUPTA AND CO Vs. NORTH INDIA DISTILLERY LTD	December 18, 2001
B N MEHROTRA THROUGH DIRECTOR RESEARCH Vs. U P HOUSING DEVELOPMENT BOARD	September 6, 2001
BALSARA HYGIENCE PRODUCTS LIMITED Vs. CONSUMER PRODUCTS DISTRIBUTORS ASSOCIATION	December 18, 2001
CHIRAWA CEMENTS LIMITED Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT INVESTMENT CORPORATION LTD	December 5, 2001
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. NESTLE INDIA LIMITED	August 2, 2001
DEEPAK KAUL SQH Vs. GHAZIABAD AUTHORITY	August 14, 2001
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs. R.P. ELECTRONICS AND ANR.	December 11, 2001
DIRECTOR GENERAL I R Vs. GODREJ GE APPLIANCES LTD	August 8, 2001
DIRECTOR GENERAL I R Vs. ENERGIZER INDIA PVT LTD	July 17, 2001
DIRECTOR GENERAL I&R Vs. GODREJ GE APPLIANCES LTD	August 21, 2001
DIRECTOR GENERAL I&R Vs. EAC TRADING PVT LTD	August 22, 2001
DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. LIFE MEDICARE CENTRE	December 13, 2001
DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. TATA OIL MILLS COMPANY LTD	December 6, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HOECHEST MARION RUSSEL LTD	July 13, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SURYA MORPHY RICHARDS LTD	October 30, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HEWELET PACKARD I LTD	October 19, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CITY MAN CLOTHING INDIA LTD	July 11, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. AMBIKA JEWELLERS	August 8, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. USHA INTERNATIONAL LIMITED	August 6, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. MARUDHAR SERVICE LIMITED	August 7, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. WORLDLINK FINANCE LIMITED	July 30, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. V S PARVATHA	July 8, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INDIAN OIL CORPORATION LTD	July 17, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. CARBORUNDUM UNIVERSAL LTD	July 17, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. PROGRESSIVE FINANCIAL SERVICES LTD	July 17, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. NATURAL AGRO PRODUCTS LTD	July 17, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HINDUSTAN COOPER LIMITED	October 1, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. COLGATE PALMOLIVE I LTD	August 29, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INDIAN BANKS ASSOCIATION AND ITS CONSTITUENT MEMBERS	August 23, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. DAEWOO MOTORS INDIA LIMITED	August 23, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. RELIANCE INDUSTRIES LTD	September 6, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HINDUSTAN LEVER LIMITED	July 13, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. VIDEOCON INTERNATIONAL LTD	July 17, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. BIDDLE SAWYER LTD	July 11, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. JET AIRWAYS INDIA LIMITED	July 24, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. JAY ENGINEERING WORKS LIMITED	July 10, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HINDUSTAN LEVER LTD	July 19, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. FULFORD INDIA LTD	July 11, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. R K JAIN COMPANY	July 3, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ASIAN TOWNSVILLE FARMS LTD	July 12, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. VASANT COOPERATIVE GROUP HOUSING SOCIETY LIMITED	December 5, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. BAJAJ AUTO LIMITED	September 13, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HINDUSTAN LEVER LTD	September 12, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD	July 3, 2001
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION AND GALAXY ORGANIC P LTD Vs. AEGIS CHEMICALS INDUSTRIES LIMITED	August 9, 2001
DIRECTOR GENERAL INVESTIGATION REGISTRATION Vs. JINDAL POLYESTER LTD	August 20, 2001
DIRECTOR GENERAL INVESTIGATION REGISTRATION Vs. BOOLANI ENGINEERING CORPORATION	August 21, 2001
DIRECTOR GENERAL INVESTIGATION REGISTRATION Vs. HARYANA DRINKS PVT LTD	August 9, 2001
DIRECTOR GENERAL INVESTIGATION REGISTRATION Vs. SITAPUR PLYWOOD MANUFACTURERS LTD	July 2, 2001
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. LAXMANGARH GAS SERVICE	December 13, 2001
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. COCA COLA	July 2, 2001
DIRECTOR RESEARCH Vs. POWER PACKER SYSTEMS	September 14, 2001
DIRECTOR RESEARCH MRTP COMMISSION Vs. DELHI DEVELOPMENT AUTHORITY	July 2, 2001
ESKAY ENTERPRISES Vs. RAVISH INFUSION LTD	July 3, 2001
G M EYEWEAR PVT LTD Vs. U P STATE ELECTRICITY BOARD	July 2, 2001
INDIAN TOURISM DEVELOPMENT CORPORATION Vs. INTERNATIONAL TOURS & TRAVELS	September 4, 2001
K L SACHDEVA Vs. GHAZIABAD DEVELOPMENT AUTHORITY	July 24, 2001
KEVIN CORPORATION Vs. CADBURY SCHWEPPES	September 6, 2001
KISHORI LAL SUDESH KUMAR METALS PVT LTD Vs. JAIPUR VIDYUT VITRAN NIGAM LTD	October 19, 2001
KUONI TRAVELS INDIA LTD Vs. THOMAS COOK INDIA LTD	September 28, 2001
MADURA COATS LTD Vs. BHARAT PETROLEUM CORPORATION LTD	December 21, 2001
MAYA DEVI GOEL Vs. UTTAR PRADESH HOUSING AND DEVELOPMENT BOARD	October 31, 2001
MRS. USHA THAPA Vs. MEERUT DEVELOPMENT AUTHORITY	January 10, 2001
MS VEENA WANCHOO Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY	July 4, 2001
MS. SHIVANI JAIN Vs. DCM LIMITED	September 11, 2001
NASIRUDDIN Vs. UTTAR PRADESH AWAS EVAM VIKAS PARISHAD	July 16, 2001
NEHA CREATIONS Vs. AMERICAN PRESIDENT LINES AND ORS.	August 2, 2001
NEWAR STEELS LIMITED Vs. NUCHEM MACHINE TOOLS LIMITED	August 8, 2001
P C CHANDAN Vs. SHELTERS	July 27, 2001
PANKAJ SETIA Vs. MEERUT DEVELOPMENT AUTHORITY	August 21, 2001
RAKESH GARG Vs. U P AWAS EVAM VIKAS PARISHAD	September 14, 2001
RAM PRAKASH Vs. DELHI JAL BOARD	September 25, 2001
REAL POWER BOLTING Vs. JASMA ENGINEERING	August 13, 2001
S R AGARWAL Vs. AKASH GANGA BUILDERS & ENGINEERS LTD	September 6, 2001
S S AHUJA Vs. PIZZA EXPRESS	December 10, 2001
SAUHARD FOOD PRODUCTS P LTD Vs. PUNJAB NATIONAL BANK	December 11, 2001
SAVITRI CON CAST LTD Vs. JAIPUR VIDYUT VITRAN NIGAM LTD	October 19, 2001
SHEETAL BUILDERS Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD	September 14, 2001
SHIV KUMAR GARG Vs. NATIONAL INSURANCE CO. LTD.	December 18, 2001
SMT. URMILA SINGH Vs. UTTAR PRADESH HOUSING AND DEVELOPMENT BOARD	October 29, 2001
SUNIL KUMAR BHAGCHANDANI Vs. LINX OVERSEAS	August 16, 2001
TEJ BHAN MATTA Vs. MAXWORTH ORCHARDS INDIA LTD	December 11, 2001
UMA SHANKAR SINGH Vs. DELHI BISLERI COMPANY LTD	March 23, 2001
VIJAY Vs. CHIEF EXECUTIVE OFFICER	September 5, 2001
VINOD CHOPRA Vs. FILM MAKERS COMBINE	July 3, 2001
WESTFALIA SEPARATOR INDIA PVT LTD Vs. ALFA LAVAL AGRI INDIA LTD	July 13, 2001
WIN MEDICARE LTD Vs. RECKITT BENCKISER INDIA LIMITED	October 19, 2001

Year 2001 of MONO POLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION

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