| Case Title | Date |
|---|---|
| CENTRAL BANK OF INDIA Vs. STATE | August 20, 1999 |
| DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. PFIZER LTD | August 24, 1999 |
| DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. EICHER TRACTOR LIMITED | November 22, 1999 |
| DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INFAR INDIA LIMITED | August 24, 1999 |
| DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY | October 22, 1999 |
| MAHARAJA GROUP OF COMPANIES Vs. STATE | September 21, 1999 |
| MS VEENA BHATIA Vs. TECHNOLOGY PARK LTD | July 2, 1999 |
| NARANG STORE Vs. T T KRISHNAMACHARI AND CO | January 14, 1999 |
| R C MAHESHWARI Vs. NATIONAL INSURANCE CO | October 22, 1999 |
| S S AHUJA Vs. PIZZA EXPRESS | August 17, 1999 |
| URVASHI ENTERPRISES LIMITED Vs. CHAIRMAN RAJASTHAN STATE ELECTRICITY BOARD | September 27, 1999 |
| VIKRAM MAHURKAR Vs. HINDUSTAN MOTORS LIMITED | August 30, 1999 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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