Year 1998 of MONO POLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION

List of Cases

Case Title	Date
ALKALI MANUFACTURERS ASSOCIATION OF INDIA Vs. SINOCHEM INTERNATIONAL CHEMICALS CO LTD	April 24, 1998
ALKALI MANUFACTURERS ASSOCIATION OF INDIA Vs. AMERICAN NATURAL SODA ASH CORPORATION	June 24, 1998
CONSUMER EDUCATION AND RESEARCH SOCIETY SURAKSHA SANKOOL AND Vs. S K F BEARINGS INDIA LTD	July 6, 1998
DIRECTOR GENERAL I AND R Vs. BOARD OF CONTROL OF CRICKET IN INDIA	May 20, 1998
DIRECTOR GENERAL INVESTIGATION & REGISTRATION Vs. KENNEL CLUB OF INDIA	August 25, 1998
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HOLY ANGELS SCHOOL	May 15, 1998
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ALL GUJARAT DISTILLERY ASSOCIATION	July 6, 1998
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. DAEWOO MOTORS INDIA LTD	September 1, 1998
KUNJ BIHARI SANGHI Vs. HINDUSTAN MOTORS LTD	July 9, 1998
PREM NATH DIESELS PVT LTD Vs. ORIENTAL INSURANCE CO LTD	June 29, 1998
USHA MINI PLANTS PVT LTD Vs. STATE	June 16, 1998

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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Year 1998 of MONO POLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION

List of Cases

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