|
A.P.MEHTA Vs. UTTAR PRADESH HOUSING & DEVELOPMENT BOARD
|
August 7, 1997 |
|
AJAY MURDIA Vs. INDCHEM ATL LTD.
|
August 29, 1997 |
|
ALKALI MANUFACTURERS ASSOCIATION OF INDIA Vs. AMERICAN NATURAL SODA ASH CORPORATION
|
June 10, 1997 |
|
ANAND THEATRE Vs. CENTRAL CIRCUIT CINE ASSOCIATION, JAIPUR
|
June 25, 1997 |
|
ANITA KUMARI Vs. DELHI DEVELOPMENT AUTHORITY
|
July 22, 1997 |
|
COLGATE PALMOLIVE INDIA LTD Vs. HINDUSTAN LEVER LTD
|
November 5, 1997 |
|
D.K.SOOD Vs. SULTANJEE ENTERPRISES
|
May 12, 1997 |
|
DIRECTOR GENERAL (I & R) Vs. OUDH SUGAR MILLS LTD., BOMBAY
|
June 13, 1997 |
|
DIRECTOR GENERAL I & R Vs. TRUSTWEL INC
|
June 30, 1997 |
|
DIRECTOR GENERAL OF INVESTIGATION Vs. GERMAN REMEDIES LTD.
|
September 30, 1997 |
|
DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION Vs. HERO HONDA MOTORS LTD.
|
June 19, 1997 |
|
DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
December 27, 1997 |
|
DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION Vs. DELHI INSTITUTE OF MANAGEMENT & SERVICES
|
July 11, 1997 |
|
HARDEV KUMAR SEHGAL (DECEASED) THROUGH Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
September 26, 1997 |
|
HARYANA SHEET GLASS LTD. Vs. TRUCK UNION BAHROR
|
November 6, 1997 |
|
IN THE MATTER OF HERO HONDA MOTORS LTD. Vs. STATE
|
March 19, 1997 |
|
IN THE MATTER OF: USHA SALES PVT. LTD. Vs. STATE
|
June 30, 1997 |
|
INDCHEM ATL LTD Vs. INDCHEM ATL LIMITED
|
August 29, 1997 |
|
JAINA PROPERTIES PVT. LTD Vs. STATE
|
April 24, 1997 |
|
JASWANT SINGH TYAGI Vs. MARUTI UDYOG LTD
|
October 31, 1997 |
|
JAY SHREE TEA AND INDUSTRIES LTD. Vs. JANTA TRUCK UNION
|
April 3, 1997 |
|
K N SINGH Vs. DYNAVISION LTD
|
December 29, 1997 |
|
MANJUSHA GAS AGENCY Vs. BHARAT FUEL CO. LTD.
|
January 30, 1997 |
|
MCDOWELL AND CO LTD Vs. STATE
|
February 7, 1997 |
|
MS SUDHA JAIN Vs. PRAGATISHEEL SAMOOHIK SEHKARI KRISHI SAMITI
|
August 7, 1997 |
|
NEENA GUPTA Vs. EKTA VIHAR CO-OPERATIVE GROUP HOUSING SOCIETY LTD.
|
September 26, 1997 |
|
OM PRAKASH SINGHAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
July 25, 1997 |
|
PROCTER & GAMBLE HOME PRODUCTS LTD. Vs. HINDUSTAN LEVER LTD.
|
March 31, 1997 |
|
SACHDEVA & SONS-S Vs. STATE TRADING CORPORATION OF INDIA
|
June 6, 1997 |
|
SEVANIVRIT KARAMCHARI EVAM UPBHOKTA SANRAKSHAN SAMITI Vs. TRANSELEKTRA DOMESTIC PRODUCTS PVT. LTD.
|
October 21, 1997 |
|
SURENDER KUMAR SINGHAL Vs. SHIMLA DEVELOPMENT AUTHORITY
|
March 11, 1997 |
|
VADILAL ENTERPRISES LTD Vs. STATE
|
December 29, 1997 |
|
VIKRAM OVERSEAS PVT. LTD. Vs. PUNJAB NATIONAL BANK
|
June 30, 1997 |
|
VIPIN KUMAR GAUTAM Vs. ORIENTAL INSURANCE CO. LTD..
|
October 21, 1997 |
LOGIN