ALKALI MANUFACTURERS ASSOCIATION OF INDIA Vs. AMERICAN NATURAL SODA ASH CORPORATION
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September 9, 1996 |
ALL INDIA ORGANISATION OF CHEMISTS AND DRUGGISTS Vs. STATE
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January 30, 1996 |
BALLARPUR INDUSTRIES LTD Vs. SINARMAS
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April 4, 1996 |
BANK OF RAJASTHAN Vs. STATE
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April 3, 1996 |
CHHATAR CHEMICALS LTD. Vs. KARNAL HARYANA TRUCK UNION
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October 18, 1996 |
DIRECTOR GENERAL (I & R) Vs. ST. FRANCIS XAVIER SCHOOL, CALCUTTA
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June 6, 1996 |
DIRECTOR GENERAL I & R Vs. ALL INDIA ORGANISATION OF CHEMISTS AND DRUGGISTS
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July 1, 1996 |
DIRECTOR GENERAL I & R Vs. BAJAJ TEMPO LTD
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January 4, 1996 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. USHA INTERNATIONAL LTD
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October 31, 1996 |
DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION Vs. DESERT GOLD INDIA IRRIGATION LTD.
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June 10, 1996 |
DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION Vs. MEDICAL COLLEGE OF ALTERNATIVE MEDICINES, CALCUTTA
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September 25, 1996 |
DIRECTOR GENERAL OF INVESTIGATION & REGISTRATION Vs. KEDIA ELECTRICAL INDUSTRIES
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February 20, 1996 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. ASIATIC PETROLEUM CORPORATION LTD.
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May 6, 1996 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. UB MEC BATTERIES LTD
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June 10, 1996 |
GIR PRASAD Vs. GOVERNMENT OF UTTAR PRADESH
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July 1, 1996 |
IN THE MATTER OF Vs. SINTER PLAST CONTAINERS
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June 21, 1996 |
IN THE MATTER OF: TELEVISION AND COMPONENTS LIMITED Vs. STATE
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June 25, 1996 |
KELVINATOR OF INDIA LTD Vs. STATE
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September 20, 1996 |
MAHESHWARI BROTHERS Vs. SUPER ENGINEERING CORPORATION HUF
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May 31, 1996 |
MATTER OF EXPO MACHINERY LTD Vs. STATE
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June 7, 1996 |
UDMI UPBHOGTA VIKAS PARISHAD Vs. MANAGING DIRECTOR, FOREST INDIA LTD.
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December 23, 1996 |