| Case Title | Date |
|---|---|
| COMPETENT AUTOMOBILES PVT LTD Vs. STATE | September 30, 1994 |
| DELHI PUBLIC SCHOOL Vs. STATE | March 4, 1994 |
| DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. RAJASTHAN PATRIKA PVT LTD | February 18, 1994 |
| DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ZANDU PHARMACEUTICAL WORKS LTD | February 15, 1994 |
| DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. HARYANA DISTILLERY | November 22, 1994 |
| DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. RAJASHREE CEMENT | May 31, 1994 |
| DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. DEEPAK FERTILIZERS AND PETROCHEMICALS CORPORATION LTD | August 11, 1994 |
| JYOTIRMAY INVESTMENTS PVT LTD Vs. NEW DELHI MUNICIPAL COMMITTEE | January 25, 1994 |
| M BALASUNDRAM Vs. JYOTHI LABORATORIES | October 10, 1994 |
| MAHARASHTRA GENERAL KAMGAR UNION Vs. HINDUSTAN LEVER LTD | September 19, 1994 |
| MEHMOOD PRACHA Vs. VIDEO MASTER | December 23, 1994 |
| PARAS BROTHERS Vs. STATE | March 15, 1994 |
| SEQONDS AND POWLS PVT LTD Vs. STATE | August 30, 1994 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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