| Case Title | Date |
|---|---|
| DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. CEMENT CORPORATION OF GUJARAT LTD | February 7, 1992 |
| GODREJ AND BOYCE MFG CO P LTD Vs. STATE | February 27, 1992 |
| JAMILA KHATOON Vs. JAYNCO ENGINEERING CO | February 27, 1992 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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