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ABHAY PRATAP SINGH Vs. CAPITAL PROMOTERS PVT LTD
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July 11, 1991 |
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ACHAL KUMAR GALHOTRA Vs. BYFORD MOTORS LTD
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August 7, 1991 |
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ALL INDIA FORD TRUCK OPERATORS ASSOCIATION Vs. SIMPSON AND CO LTD
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February 5, 1991 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. SPRING STEEL LTD
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May 30, 1991 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ST FRANCIS DE SALES SENIOR SECONDARY SCHOOL
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October 30, 1991 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. INDIAN DRUGS MANUFACTURERS ASSOCIATION
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August 16, 1991 |
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DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. ALL INDIA ORGANISATION OF CHEMISTS AND DRUGGISTS
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November 18, 1991 |
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DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. CEMENT MANUFACTURERS ASSOCIATION
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January 28, 1991 |
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DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. WALDIES LIMITED
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February 25, 1991 |
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FOOD SPECIALITIES LTD Vs. STATE
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February 11, 1991 |
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INDIAN NEWSPAPER SOCIETY Vs. INDO JAPAN PHOTO FILMS CO LTD
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April 11, 1991 |
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JAINA PROPERTIES PVT LTD Vs. STATE
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October 30, 1991 |
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SOCIETY FOR CIVIC RIGHTS Vs. COLGATE PALMOLIVE INDIA LTD
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June 19, 1991 |
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