| Case Title | Date |
|---|---|
| ATUL DUA Vs. HELVETIA WATCH HOUSE | August 16, 1990 |
| BANDANA CHADHA Vs. SHERI LOUISE SLIMMING CENTRE | May 14, 1990 |
| DIRECTOR GENERAL I R Vs. INDIAN INSTITUTE OF MANAGEMENT STUDIES | February 2, 1990 |
| DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. CAMPA BEVERAGES P LTD | May 10, 1990 |
| DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. IOFIC LEASING LTD | October 24, 1990 |
| INDO JAPAN PHOTO FILMS CO LTD Vs. INDIAN NEWSPAPER SOCIETY | March 15, 1990 |
| INDO JAPAN PHOTO FILMS CO LTD Vs. INDIAN NEWSPAPER SOCIETY | February 9, 1990 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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