REGENT COMPUTRONICS PVT. LTD.

Case Title	Date
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. BOMBAY PAINTS AND ALLIED PRODUCTS LTD	January 16, 1989
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. SAHARA INDIA SAVING AND INVESTMENT CORPORATION LTD	September 6, 1989
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. VARDHMAN SPINNING AND GENERAL MILLS LTD	June 2, 1989
UNITED FINANCE CORPORATION Vs. STATE	September 12, 1989
VOLUNTARY ORGANISATION IN THE INTEREST OF CONSUMERS EDUCATION VOICE Vs. DELHI BOTTLING CO P LTD	January 16, 1989

Case Title

Date

January 16, 1989

September 6, 1989

June 2, 1989

September 12, 1989

January 16, 1989

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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Sales: sales@the-laws.com
Support: info@the-laws.com

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8000853936
9376168072

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27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Year 1989 of MONO POLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION

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