| Case Title | Date |
|---|---|
| DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. INVESTWELL PUBLISHERS P LTD | October 5, 1988 |
| DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. ALARSIN | December 5, 1988 |
| DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. ALL GUJARAT DISTILLERY ASSOCIATION | July 20, 1988 |
| DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. MRS KAMLESH THAPER | March 15, 1988 |
| DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. NATIONAL INSTITUTE OF INFORMATION TECHNOLOGY | March 23, 1988 |
| DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. WARISI SALES CORPORATION | January 15, 1988 |
| DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. R M P OF INDIA | January 4, 1988 |
| EXCEL INDUSTRIES LIMITED Vs. STATE | March 23, 1988 |
| GODFREY PHILLIPS INDIA LTD Vs. STATE | April 25, 1988 |
| GODREJ AND BOYCE MFG CO P LTD Vs. STATE | August 25, 1988 |
| J P SHARMA Vs. RELIANCE PETROCHEMICALS LTD | August 29, 1988 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN