AIDAN AGARWALA AND COMPANY Vs. STATE
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November 23, 1987 |
BHARAT OVERSEAS FINANCES AND INDUSTRIAL INVESTMENT CORPORATION Vs. STATE
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February 27, 1987 |
CONSUMER EDUCATION AND RESEARCH CENTRE Vs. T T K PHARMA LTD
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May 15, 1987 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. PRAKASH CLINIC R
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July 3, 1987 |
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. TRUCK UNION
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August 26, 1987 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. MANAGEMENT PROFESSIONALS ASSOCIATION
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December 17, 1987 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. INTER SHOPPE
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January 21, 1987 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. NALLI SILK TRADERS
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March 25, 1987 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. ORIENTAL FINANCE AND EXCHANGE CO
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February 19, 1987 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. INDIAN MANAGEMENT DEVELOPMENT INSTITUTE
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October 1, 1987 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. BHARGAV CLINIC
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January 8, 1987 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. KALAIMAGAL SABHA
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May 12, 1987 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. UNIVERSAL LUGGAGE MANUFACTURING CO LTD
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January 29, 1987 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. M S RESORTS LIMITED
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April 23, 1987 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. MANJOG BUILDERS
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April 9, 1987 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. MANJOG BUILDERS
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June 9, 1987 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. TRAVANCORE FINANCE AND EXCHANGE COMPANY
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April 3, 1987 |
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. HINDUSTAN LEVER LIMITED
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August 4, 1987 |
GODREJ AND BOYCE MFG CO P LTD Vs. STATE
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October 12, 1987 |
INDIA BOOK HOUSE Vs. STATE
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June 3, 1987 |
MANGALORE BANKERS FINANCIAL CORPORATION Vs. STATE
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March 31, 1987 |
MODERN SUITING LTD Vs. STATE
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January 22, 1987 |
POLAR INDUSTRIES LTD Vs. STATE
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January 22, 1987 |