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ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKINGS Vs. PREMIER TYRES LTD
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July 9, 1986 |
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AVON CYCLES P LTD Vs. STATE
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September 10, 1986 |
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BENGAL TOOLS LIMITED Vs. STATE
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April 25, 1986 |
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DIRECTOR GENERAL I R Vs. PANAMA CHEMICAL WORKS
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October 27, 1986 |
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DIRECTOR GENERAL I R Vs. ASIAN TOWNVILLE FARMS LTD
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October 6, 1986 |
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DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. SIMPSON AND CO LTD
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November 5, 1986 |
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DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. E MERK INDIA LTD
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November 27, 1986 |
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DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. COROMONDAL PRODORITE LTD
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November 24, 1986 |
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DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. FOOD SPECIALITIES LTD
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October 6, 1986 |
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DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. N SHANTA KUMARI
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December 23, 1986 |
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DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. COMPETENT MOTORS
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December 11, 1986 |
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DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. COMPETITION SUCCESS REVIEW PRIVATE LIMITED
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December 17, 1986 |
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DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. INDIA CEMENTS LIMITED
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April 8, 1986 |
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E MERCK INDIA LTD Vs. STATE
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September 18, 1986 |
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INDIAN FERRO ALLOY PRODUCERS ASSOCIATION Vs. STATE
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September 26, 1986 |
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INDO GERMAN PHARMACEUTICALS Vs. STATE
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October 17, 1986 |
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JOHNSON AND JOHNSON LTD Vs. STATE
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July 29, 1986 |
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NIRMA CHEMICAL WORKS Vs. STATE
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November 18, 1986 |
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REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. UNITED BREWERIES LTD
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June 4, 1986 |
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REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. KORES INDIA LIMITED
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January 10, 1986 |
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REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS NOW DIRECTOR GENERAL Vs. UNITED BREWERIES LTD
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November 12, 1986 |
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SMT BHARTI DEVI Vs. STATE
|
November 18, 1986 |
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