| Case Title | Date |
|---|---|
| FOODGRAIN KIRANA MERCHANTS ASSOCIATION REGD Vs. DELHI KANODIA OIL MILL | January 18, 1978 |
| REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. RALLIS INDIA LTD | July 7, 1978 |
| REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. SHRIRAM PISTONS RINGS LTD | January 6, 1978 |
| SARABHAI M CHEMICALS P LTD Vs. STATE | July 6, 1978 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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