| Case Title | Date |
|---|---|
| ANIL HARDBOARDS LTD Vs. STATE | November 16, 1977 |
| BLAZE ADVERTISING DELHI P LTD Vs. STATE | July 22, 1977 |
| GUEST KEEN WILLIAMS LTD Vs. STATE | June 21, 1977 |
| HINDUSTAN TIMES LTD Vs. STATE | June 3, 1977 |
| IN RE: BLAZE ADVERTISING (DELHI) P. LTD. AND ORS. Vs. STATE | July 22, 1977 |
| RAMGOPAL MAHESWARI AND SONS Vs. STATE | April 12, 1977 |
| REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. ATUL PRODUCTS LTD | April 22, 1977 |
| REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. RALLIS INDIA LTD | May 13, 1977 |
| REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD | May 6, 1977 |
| REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. ESCORTS LTD | February 3, 1977 |
| SARABHAI M CHEMICALS P LTD Vs. STATE | May 27, 1977 |
| SIVAKASI CHAMBER OF MATCH INDUSTRIES Vs. WESTERN INDIA MATCH CO LTD | May 20, 1977 |
| STERLING INDUSTRIES LTD Vs. STATE | November 1, 1977 |
| WESTERN INDIA PLYWOODS LTD Vs. STATE | September 14, 1977 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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