| Case Title | Date |
|---|---|
| GRAPHITE INDIA LTD Vs. STATE | December 17, 1976 |
| HINDUSTAN LEVER LTD Vs. STATE | March 17, 1976 |
| MOHAN MEAKIN BREWERIES LTD Vs. STATE | December 17, 1976 |
| R S VATCHA PRESIDENT PETROL DEALERS ASSOCIATION BOMBAY Vs. STATE | June 9, 1976 |
| RAMGOPAL MAHESWARI SONS Vs. STATE | October 18, 1976 |
| REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. MYSORE KIRLOSKAR LTD | September 22, 1976 |
| REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. ATUL PRODUCTS LTD | April 2, 1976 |
| REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. CENTRON INDUSTRIAL ALLIANCE PVT LTD | January 6, 1976 |
| REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. RALLIS INDIA LTD | November 16, 1976 |
| REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. ATUL PRODUCTS LTD | December 31, 1976 |
| TRAVANCORE COCHIN CHEMICALS LTD Vs. STATE | January 23, 1976 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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