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ALL INDIA MOTOR TRANSPORT CONGRESS Vs. GOODYEAR INDIA LTD
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February 10, 1975 |
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ALL INDIA X RAY AND ELECTRO MEDICAL TRADES ASSOCIATION Vs. STATE
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September 19, 1975 |
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ANDHRA PRADESH PAPER MILLS Vs. STATE
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March 31, 1975 |
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DELHI AUTOMOBILES P LTD Vs. STATE
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August 29, 1975 |
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GRAPHITE INDIA LTD Vs. STATE
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July 24, 1975 |
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INDIAN AND EASTERN NEWSPAPER SOCIETY Vs. STATE
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February 10, 1975 |
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RAYMOND WOOLLEN MILLS LTD J K ENGINEERING FILES DIVISION Vs. STATE
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February 25, 1975 |
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REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. BATA INDIA LTD
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May 5, 1975 |
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REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
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July 25, 1975 |
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REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. EX CELLO INDIA LTD
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August 4, 1975 |
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REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. STEEL AGE INDUSTRIES LTD
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August 21, 1975 |
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REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. CHANDAN METAL PRODUCTS PVT LTD
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September 8, 1975 |
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REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. CARONA SAHU LTD
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March 21, 1975 |
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REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. TATA OIL MILLS CO LTD
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September 23, 1975 |
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REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. USHA SALES PRIVATE LTD
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November 27, 1975 |
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REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. ALLIED DISTRIBUTORS COMPANY AND BENGAL POTTERIES LTD
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December 15, 1975 |
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REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. ATUL PRODUCTS LTD
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January 17, 1975 |
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SINGER T V S LTD Vs. STATE
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February 10, 1975 |