AMUDHA TEXTILES Vs. THE CHAIRMAN, TAMIL NADU POLLUTION CONTROL BOARD AND ORS.
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July 30, 2015 |
ARVIND V. ASWAL AND ORS. Vs. ARIHANT REALTORS AND ORS.
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April 8, 2015 |
CAVELOSSIM VILLAGERS FORUM Vs. VILLAGE PANCHAYAT OF CAVELOSSIM AND ORS.
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July 9, 2015 |
CAVELOSSIM VILLAGERS FORUM AND ORS. Vs. VILLAGE PANCHAYAT OF CAVELOSSIM AND ORS.
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April 8, 2015 |
DHARMARAJAN Vs. THE DISTRICT COLLECTOR AND ORS.
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July 31, 2015 |
DINKAR SITARAM DHULGAND Vs. UTECH SUGAR LTD. AND ORS.
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September 2, 2015 |
DIPAK MONDAL Vs. POLLUTION CONTROL APPELLATE AUTHORITY AND ORS.
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December 23, 2015 |
GONGAT VIRODHI MANCH AND ORS. Vs. THE COMMISSIONER, PUNE MUNICIPAL CORPORATION AND ORS.
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August 26, 2015 |
GRAMA PANCHAYAT SALANA JEEVAN SINGH WALA AND ORS. Vs. UNION OF INDIA AND ORS.
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August 17, 2015 |
HARUBAI JAGNNATH SABLE AND ORS. Vs. SHRADHA STONE CRUSHER AND ORS.
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March 27, 2015 |
KRISHAN LAL GERA Vs. STATE OF HARYANA AND ORS.
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August 25, 2015 |
L. MICHEAL Vs. TAMIL NADU POLLUTION CONTROL BOARD AND ORS.
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March 3, 2015 |
LAKHAN MUSAFIR AND ORS. Vs. SARDAR SAROVAR NARMADA NIGAM LIMITED AND ORS.
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September 1, 2015 |
MARIE CHRISTINE REBILLET AND ORS. Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY AND ORS.
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May 29, 2015 |
MATHUR GRAMA KUDIYIRUPPOR PODU NALA SANGAM Vs. THE DISTRICT COLLECTOR, THIRUVALLUR DISTRICT AND ORS.
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March 31, 2015 |
N. GAJENDRAN AND ORS. Vs. PRINCIPAL SECRETARY/COMMISSIONER, CORPORATION OF CHENNAI AND ORS.
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September 2, 2015 |
OIL & NATURAL GAS CORPORATION LTD. Vs. RAMDAS JANARDAN KOLI AND ORS.
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April 21, 2015 |
P. MURUGAIYAN Vs. THE DISTRICT ENVIRONMENTAL ENGINEER, THE TAMIL NADU POLLUTION CONTROL BOARD AND ORS.
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September 2, 2015 |
P.S. VAJIRAVEL Vs. THE CHAIRMAN, TAMIL NADU POLLUTION CONTROL BOARD AND ORS.
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March 26, 2015 |
RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD. Vs. THE CESS APPELLATE COMMITTEE AND ORS.
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July 16, 2015 |
SARANG YADVADKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
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March 27, 2015 |
SATISH KAMALAKANT NAVELKAR AND ORS. Vs. STATE OF GOA AND ORS.
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April 8, 2015 |
SUNIL KUMAR CHUGH AND ORS. Vs. SECRETARY, ENVIRONMENT DEPARTMENT, GOVERNMENT OF MAHARASHTRA AND ORS.
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September 3, 2015 |
THE GOA FOUNDATION Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY AND ORS.
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March 27, 2015 |
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. CHIEF SECRETARY, GOVERNMENT OF MAHARASHTRA AND ORS.
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September 3, 2015 |
V. SUNDAR Vs. UNION OF INDIA AND ORS.
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March 25, 2015 |
VANASHAKTI PUBLIC TRUST Vs. MAHARASHTRA COASTAL ZONE MANAGEMENT AUTHORITY
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January 7, 2015 |