A CONCERNED VILLAGER FROM NERUL VILLAGE (BARDEZ-GOA) Vs. STATE OF GOA
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September 19, 2014 |
A.R.B. RAM SANTHOSH Vs. THE TAMIL NADU POLLUTION CONTROL BOARD
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November 18, 2014 |
ABHINAV AQUA Vs. THE CHAIRMAN
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November 21, 2014 |
AJAY PANDEY Vs. STATE OF MP
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August 22, 2014 |
ALEIXO ARNOLFO PEREIRA Vs. STATE OF GOA
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December 17, 2014 |
AMIT MARU Vs. MOEF
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October 1, 2014 |
ARUNASRI BLUE METALS Vs. THE DISTRICT ENVIRONMENTAL ENGINEER TAMIL NADU POLLUTION CONTROL BOARD
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December 3, 2014 |
B.L. MISHRA Vs. COLLECTOR, CHHATTARPUR
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August 7, 2014 |
BARDANI MISHRA Vs. STATE OF MADHYA PRADESH
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July 25, 2014 |
BHAGAWANDOSS BLUE METALS Vs. TAMIL NADU POLLUTION CONTROL BOARD
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December 3, 2014 |
DHARANI FOOD PRODUCTS Vs. THE CHAIRMAN
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November 21, 2014 |
DILEEP B. NEVATIA Vs. UNION OF INDIA
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September 23, 2014 |
GEETA BHADRASEN VADHAI Vs. MINISTRY OF ENVIRONMENT AND FOREST
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November 13, 2014 |
GEORGE B. FERNANDES Vs. THE STATE OF GOA
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December 17, 2014 |
GEORGE BARRETTO Vs. STATE OF GOA
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September 4, 2014 |
GOA FOUNDATION Vs. MORMUGAO PLANNING AND DEVELOPMENT AUTHORITY
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September 4, 2014 |
GOA FOUNDATION Vs. STATE OF GOA
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July 30, 2014 |
GOA FOUNDATION Vs. UNION OF INDIA
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September 25, 2014 |
H.S. NEELAKANTAPPA Vs. STATE OF KARNATAKA
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December 1, 2014 |
HARISH VYAS Vs. UNION OF INDIA
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December 15, 2014 |
HOLI DROPS PACKED DRINKING WATER COMPANY Vs. THE CHIEF ENGINEER
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November 26, 2014 |
JAL, JUNGLE, JAMEEN SANGARSH SAMITI Vs. DILIP BUILDCON LTD.
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September 26, 2014 |
KALPAVRIKSH Vs. UNION OF INDIA
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July 17, 2014 |
KASHINATH JAIRAM SHETYE Vs. MANOHAR PARRIKAR
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December 3, 2014 |
KISHORE DEEPAK KODWANI Vs. DISTRICT COLLECTOR, COLLECTOR OFFICE
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August 25, 2014 |
KRISHAN KANT SINGH Vs. NATIONAL GANGA RIVER BASIN
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October 16, 2014 |
KRISHAN KANT SINGH, UTTAR PRADESH & ANOTHER Vs. NATIONAL GANGA RIVER BASIN AUTHORITY THROUGH CABINET SECRETARY, NEW DELHI & OTHERS
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May 31, 2014 |
L. CHELLADURAI Vs. THE DISTRICT ENVIRONMENTAL ENGINEER
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December 4, 2014 |
LATIF BEG & OTHERS MOEF & OTHERS Vs. JYOTI MISHRA & OTHERS
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May 30, 2014 |
LAXMI NARAYAN SAHU Vs. DEPARTMENT OF MINING GOVERNMENT OF MADHYA PRADESH
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August 26, 2014 |
LEO. F. SALDHANA Vs. THE UNION OF INDIA
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August 27, 2014 |
MURLI MANOHAR SHARMA Vs. UNION OF INDIA
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August 5, 2014 |
MURUGAN DYEING Vs. DISTRICT ENVIRONMENTAL
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October 15, 2014 |
N. SANKARA NARAYANAN Vs. UNION OF INDIA
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December 9, 2014 |
NARMADA KHAND SWABHIMAN SENA Vs. STATE OF MADHYA PRADESH
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October 1, 2014 |
NATIONAL GREEN TRIBUNAL BAR ASSOCIATION Vs. UNION OF INDIA (UOI)
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September 29, 2014 |
NEERAJ CHOURASIYA Vs. STATE OF MP
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August 11, 2014 |
NIRMA LIMITED Vs. MINISTRY OF ENVIRONMENT AND FOREST
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September 16, 2014 |
NISARGA Vs. ASSISTANT CONSERVATOR OF FORESTS
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August 8, 2014 |
PARYAVARAN AVAM MANAV ADHIKAR SANRAKSHAN SAMITI Vs. REGAL TOWN
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September 2, 2014 |
PARYAVARAN AVAM MANAV ADHIKAR SANRAKSHAN SAMITI Vs. HIGHWAY INFRASTRUCTURE PVT. LTD.
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September 2, 2014 |
PARYAVARAN AVAM MANAV ADHIKAR SANRAKSHAN SAMITI Vs. MACKER REAL VENTURES
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August 13, 2014 |
PARYAVARAN AVAM MANAV ADHIKAR SANRAKSHAN SAMITI Vs. JABALPUR CANTONMENT BOARD
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October 20, 2014 |
PARYAVARAN AVAM MANAV ADHIKAR SANRAKSHAN SAMITI Vs. UNION OF INDIA
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September 10, 2014 |
PARYAVARAN AVAM MANAV ADHIKAR SANRAKSHAN SAMITI Vs. GWALIOR DEVELOPMENT AUTHORITY
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September 9, 2014 |
PEOPLE FOR TRANSPARENCY Vs. STATE OF PUNJAB
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November 25, 2014 |
PRADEEP KUMAR SHARMA Vs. THE STATE OF RAJASTHAN
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September 8, 2014 |
PRAVEEN Vs. THE UNION OF INDIA
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October 1, 2014 |
PRAVEEN NARAYAN MULE Vs. MOEF
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October 1, 2014 |
RAGHUNATH Vs. THE MAHARASHTRA PREVENTION OF WATER POLLUTION BOARD
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October 1, 2014 |
RAGHUNATH Vs. MAHARASHTRA PREVENTION OF WATER POLLUTION BOARD
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September 24, 2014 |
RAJEEV Vs. THE UNION OF INDIA
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October 1, 2014 |
RAJENDRASINH MANSINH KASHTRYA Vs. GUJARAT POLLUTION CONTROL BOARD
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July 17, 2014 |
RAJESH DIXIT Vs. STATE OF MADHYA PRADESH
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September 3, 2014 |
RAM SWAROOP CHATURVEDI Vs. CHAIRMAN
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September 11, 2014 |
RAMESH AGARWAL Vs. UNION OF INDIA
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August 22, 2014 |
S. MUNUSWAMI Vs. CHAIRMAN
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August 14, 2014 |
SAIPRASAD MANGESH KALYANKAR Vs. THE REGIONAL TRANSPORT OFFICER (R.T.O.)
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September 10, 2014 |
SANGLI ZILLA SUDHAR SAMITI Vs. THE CHIEF SECRETARY, PUBLIC WORKS DEPARTMENT
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August 12, 2014 |
SHANKAR RAGHUNATH JOG Vs. THE SECRETARY, MINISTRY OF ENVIRONMENT AND FOREST
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August 6, 2014 |
SHATRUHAN LAL Vs. UNION OF INDIA
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September 9, 2014 |
SHIVAJI SURYABHAN SANGLE Vs. THE UNION OF INDIA
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September 11, 2014 |
SHOBHA PHADANVIS Vs. THE STATE OF MAHARASHTRA
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October 1, 2014 |
SOCIETY FOR ENVIRONMENTAL PROTECTION Vs. UNION OF INDIA
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August 8, 2014 |
STATE Vs. UNIVERSITY GRANTS COMMISSION (UGC)
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July 17, 2014 |
STATE Vs. MAHARASHTRA POLLUTION CONTROL BOARD
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September 6, 2014 |
STATE Vs. MANDAKINI HOUSING SOCIETY
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September 9, 2014 |
SUBHASH C. PANDEY Vs. MUNICIPAL CORPORATION
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September 19, 2014 |
SUBHASH C. PANDEY Vs. UNION OF INDIA
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December 2, 2014 |
SUBHASH C. PANDEY Vs. STATE OF MADHYA PRADESH
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August 20, 2014 |
SUKDEO Vs. KOPARGAON SAHAKARI SAKHAR KARKHANA LTD.
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July 30, 2014 |
SUNIL KUMAR SAMANTA Vs. WEST BENGAL POLLUTION CONTROL BOARD
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July 24, 2014 |
SUSTAINABILITY AND HUMAN RESOURCES Vs. THE STATE OF MADHYA PRADESH
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November 17, 2014 |
THE BRAJ FOUNDATION Vs. GOVERNMENT OF UTTAR PRADESH
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August 5, 2014 |
UDAYKUMAR VASANTRAO JAGTAP Vs. SASWAD MUNICPIAL COUNCIL
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September 4, 2014 |
UMESH TIWARI Vs. UNION OF INDIA
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September 8, 2014 |
VADAMUGAM KANGAYEMPALAYAM Vs. THE CHAIRMAN
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November 19, 2014 |
VARI FOOD PRODUCTS Vs. THE CHIEF ENGINEER
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November 21, 2014 |
VIDHAN MISHRA Vs. UNION OF INDIA
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August 28, 2014 |
VIJAYALAKSHMI MINERALS Vs. THE CHAIRMAN
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November 21, 2014 |
VIKAS K. TRIPATHI Vs. SECRETARY
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October 1, 2014 |
VIMAL BHAI Vs. JAPEE ASSOCIATES
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December 5, 2014 |
VINOD KUMAR PANDEY Vs. UNION OF INDIA
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September 18, 2014 |
VITTHAL GOPICHAND BHUNGASE Vs. THE GANGAKHED SUGAR AND ENERGY LTD.
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July 30, 2014 |
WILFRED J. Vs. MINISTRY OF ENVIRONMENT & FORESTS
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July 17, 2014 |