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AHLUWALIA CONTRACTS INDIA LTD. Vs. ORIENTAL INSURANCE CO. LTD.
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May 15, 2026 |
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AMIT MEHTA Vs. INDRAPRASTHA APOLLO HOSPITAL
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March 13, 2026 |
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ANAND SARUP BHARDWAJ Vs. PUNJAB NATIONAL BANK
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April 16, 2026 |
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ATC LOGISTICAL SOLUTIONS PVT. LTD. Vs. PIRAMAL HEALTHCARE LIMITED
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March 6, 2026 |
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BHAGABAN PRAKASH Vs. GYG NATURE HOME LTD
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May 14, 2026 |
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BIMLA DEVI Vs. NICER GREEN, HOUSING & INFRASTRUCTURE DEVELOPERS LTD.
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April 13, 2026 |
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CANARA BANK Vs. M/S. OASYS CYBERNETICS PVT. LTD.
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February 25, 2026 |
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EXPERION DEVELOPERS PRIVATE LIMITED Vs. PREETI YADAV
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May 12, 2026 |
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GFC HOSPITAL Vs. NATIONAL INSURANCE COMPANY LIMITED
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April 7, 2026 |
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HARVINDER SINGH BHULLAR Vs. JAGUAR LAND ROVER
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April 2, 2026 |
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J.N. MEHRA Vs. APOLLO HOSPITAL, HYDERABAD
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April 15, 2026 |
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LUDLOW JUTE & SPECIALTIES LTD Vs. NEW INDIA ASSURANCE CO. LTD.
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April 21, 2026 |
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M/S SHRI HIRA INDUSTRIES Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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April 23, 2026 |
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M/S. SANGAM COLD STORAGE & ICE PLANT Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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May 5, 2026 |
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NATIONAL INSURANCE CO. LTD. Vs. KANTI LAL
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January 9, 2026 |
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NURTURE WORK SPACE SOLUTIONS INDIA LLP Vs. BAGGA LUXURY MOTORCARS LLP
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March 20, 2026 |
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PRABHA SINGHAL Vs. M/S IMPERIAL HOUSING VENTURES PVT. LTD.
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February 12, 2026 |
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PROCURE LOGISTICS SERVICES PRIVATE LIMITED Vs. AXIS BANK LIMITED
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March 10, 2026 |
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RAMESH BAWEJA Vs. EMAAR INDIA LTD.
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March 12, 2026 |
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RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. HARJINDER SINGH
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June 10, 2026 |
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ROHINI BALAJI GOLI Vs. ADITYA BIRLA SUNLIFE INSURANCE COMPANY LTD.
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April 6, 2026 |
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SKS ISPAT AND POWER LTD. Vs. ORIENTAL INSURANCE CO. LTD.,
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March 18, 2026 |
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SREEKANDAPURAM HOSPITAL Vs. MANAGER UNITED INDIA INSURANCE CO. LTD.
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April 27, 2026 |
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SUBASH CHANDRA SEN Vs. HDFC LTD.
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February 27, 2026 |
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SUDESH W/O LATE SH. CHARAN SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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March 27, 2026 |
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UNITED INDIA INSURANCE CO. LTD. Vs. CHETAN RANA
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March 23, 2026 |
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V. MAHESH Vs. NEW INDIA ASSURANCE COMPANY LTD.
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April 7, 2026 |
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VARSHA MADHUKAR KHANWALKAR Vs. AXIS BANK
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April 20, 2026 |
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VICE CHAIRMAN, THROUGH ITS DEPUTY DIRECTOR HOUSING (MIG), DELHI DEVELOPMENT AUTHORITY Vs. BHANWAR SINGH RAJWAT
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May 19, 2026 |
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VIGNESHWARA HYBRID SEEDS COMPANY Vs. SAGAR AMBAR SONWANE
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February 20, 2026 |