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A. ILYAS AHMED Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD.
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January 11, 2024 |
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A.C. DHARMADEVI Vs. INDIAN BANK
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January 2, 2024 |
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ABDUL GAGOOR Vs. JOSE K.V.
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November 21, 2024 |
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ABHIMANYU CHIB Vs. VIPUL IT INFRASOFT PRIVATE LIMITED
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July 11, 2024 |
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ABHISHT DEVELOPERS & BUILDERS PVT. LTD. Vs. MAJOR SUDEEP SINGH RAWAL
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September 20, 2024 |
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ABHOY KUMAR BANDYOPADHYAY Vs. ELITA GARDEN VISTA PROJECT LTD.
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May 31, 2024 |
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ACER MOTORS PVT. LTD. Vs. P. RAJENDRA PRASAD
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January 12, 2024 |
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ADITYA BIRLA SUN LIFE INSURANCE CO. LTD Vs. ANITA DAHIYA
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June 3, 2024 |
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AFSAR ALAM Vs. SH SANJAY KUMAR MISRA
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June 24, 2024 |
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AGRICULTURE INSURANCE CO. OF INDIA LTD. Vs. ABDUL AZIZ
|
August 8, 2024 |
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AGRICULTURE INSURANCE COMPANY OF INDIA LTD Vs. KANPAR SEVA SAHKARI MANDALI LTD.
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April 12, 2024 |
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AIR INDIA LIMITED Vs. LATA SUBHASH POL
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September 10, 2024 |
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AISHWARYA AVANT BUILDERS PRIVATE LIMITED Vs. KUSUMDEVI VIDYAPRASAD VISHWAKARMA
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April 8, 2024 |
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AJARA DESIGN LOUNGE PVT LTD Vs. RAMESH CHANDRA KAPOOR
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January 18, 2024 |
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AJAY KUMAR ANANT PRASAD Vs. APOLLO HOSPITAL GROUP
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May 22, 2024 |
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AJAY KUMAR JAYASWAL Vs. FUTURE GENERALI INDIA LIFE INSURANCE COMPANY LTD.
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May 31, 2024 |
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AJAY PAUL SINGH TANWAR Vs. PADAM GRAPHICS
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April 3, 2024 |
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AJAY SHARDA Vs. RAKESH GULATI
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January 17, 2024 |
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AJIT KAUR Vs. WEMBLEYS COOPERATIVE HOUSE BUILDING SOCIETY LTD.
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November 8, 2024 |
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AKSHAY DOSHI Vs. G. SUNDAR
|
August 5, 2024 |
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ALKA GUPTA Vs. DLF UNIVERSAL LTD
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October 15, 2024 |
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AMARJEET B. MISHRA Vs. PANJABRAO ALIAS BHAUSAHEB DESHMUKH MEMORIAL MEDICAL COLLEGE
|
September 17, 2024 |
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AMARJEET SINGH GADHOK Vs. RAHEJA DEVELOPERS LIMITED
|
August 8, 2024 |
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AMBABEN WIDOW OF SHRI GOVINDBHAI JADAVBHAI KATHIRIA Vs. DEVISONAL MANAGER, NEW INDIA INSURANCE COMPANT LIMITED
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March 22, 2024 |
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AMBUJAKSHA SINHA MAHAPATRA Vs. AMALENDU BHATTACHARJEE
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July 30, 2024 |
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AMIT GUPTA Vs. BPTP LIMITED
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January 1, 2024 |
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AMIT RAI Vs. MEDICA MAGADH HOSPITAL
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May 10, 2024 |
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AMOL ARVIND PAWAR Vs. DOSTI CORPORATION
|
January 12, 2024 |
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ANAND LIFE SPACE DEVELOPMENT LLP Vs. MOHIT BHALLA
|
April 23, 2024 |
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ANANT KUMAR SHAMRA Vs. SANKAR BHATTACHARYA
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July 12, 2024 |
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ANANT RAJ LIMITED Vs. HAPPY YADAV
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May 9, 2024 |
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ANCHUKANDA MUHAMMED SHAREEF Vs. KAVANOOR SERVICE CO-OPERATIVE BANK LTD.
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April 2, 2024 |
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ANGREJ SINGH Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD.
|
July 8, 2024 |
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ANIRUDH KUMAR GUPTA Vs. JUNIOR ENGINEER, C.G. STATE ELECTRICITY DISTRIBUTION CO.
|
June 5, 2024 |
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ANIS FATMA BEGUM Vs. AZEM ALI
|
July 31, 2024 |
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ANITA KUMAR Vs. STAR HEALTH AND ALLIED INSURANCE COMPANY LIMITED
|
January 24, 2024 |
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ANJALI KIRAN PATIL Vs. JITENDRA N. MEHTA
|
April 10, 2024 |
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ANJANA SHARMA Vs. SVP BUILDERS (I) LTD
|
September 10, 2024 |
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ANNAMMA ABRAHAM Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 8, 2024 |
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ANNU RANI VERMA Vs. PMB METLIFE INDIA INSURANCE CO. LTD
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May 20, 2024 |
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ANSAL BUILDWELL LIMITED Vs. KUNAL MALHOTRA
|
November 28, 2024 |
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ANSHUMAN SINHA Vs. JAI PRAKASH ASSOCIATES LTD.
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February 1, 2024 |
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ANUBHAV GUPTA Vs. CLOUD 9 PROJECTS PVT. LTD.
|
May 7, 2024 |
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ANUP KARNANI Vs. SUNBEAM C.H.S. LTD.
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April 19, 2024 |
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ARIF YUSUF BOOKWALA Vs. HONGKONG AND SHANGAI BANKING CORPORATION LTD.
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February 14, 2024 |
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ARUN RAMKRISHNA PAWADE Vs. SHARMAN PAINTS
|
January 25, 2024 |
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ARVIND RAJPAL JADAV Vs. CHARUDATTA VASANTRAO TULJAPURKAR
|
April 4, 2024 |
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ASHOK LEYLAND LTD. Vs. SWORNAPRAVASAHOO
|
May 8, 2024 |
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ASHOK MITTAL Vs. ARDEE INFRASTRUCTURE PVT. LTD.
|
May 20, 2024 |
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ASISH PIPE MILLS (P) LTD. Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
November 7, 2024 |
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ASSISTANT POST MASTER Vs. WESTERN PRECISION INSTRUMENT EMPORIUM
|
January 24, 2024 |
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ASSISTANT PROVIDENT FUND COMMISSIONER Vs. K.K.CHELLAPPAN
|
December 16, 2024 |
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ATMA STEEL LIMITED Vs. HARVEER SINGH
|
September 19, 2024 |
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ATUL KUMAR VERMA Vs. M3M INDIA LTD.
|
August 28, 2024 |
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AVIVA LIFE INSURANCE CO. INDIA LTD. Vs. KARIYAPPA
|
April 8, 2024 |
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AVLEEN MOTORS Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
January 17, 2024 |
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BABU RAM Vs. SARTAJ ALI
|
May 1, 2024 |
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BABULAL GUPTA Vs. SHANTI NAGAR GRIH NIRMAN SAHAKARI SANSTHA MARYADIT
|
August 27, 2024 |
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BAIBHAB SUR Vs. SWAPAN SENGUPT
|
August 2, 2024 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. P. SANTHA KUMARI
|
June 21, 2024 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. M.M. KNITWEARS PVT. LTD.
|
January 1, 2024 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. BHIM SINGH
|
July 8, 2024 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. KAY VEE ENTERPRISES
|
March 26, 2024 |
|
BAJAJ ALLIANZ LIFE INSURANCE CO. LTD. Vs. CHANDERSHEKARAPPA
|
May 9, 2024 |
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BALA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 31, 2024 |
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BALAJI HEIGHTS COOP. HSG. SOCIETY LTD Vs. BALAJI ENTERPRISES
|
April 19, 2024 |
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BALASAHEB MANIKRAO WAGH Vs. ROYAL SUNDARAM GENERAL INSURNACE CO. LTD.
|
September 10, 2024 |
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BANGUR CEMENT Vs. RAJINDER KAUR
|
December 16, 2024 |
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BANK OF BARODA Vs. R. VENKATESWARA RAO
|
April 19, 2024 |
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BANK OF BARODA Vs. KUMAR TRADING COMPANY
|
January 29, 2024 |
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BANK OF BARODA, BRANCH NARAHI Vs. SOMANTH CHATTERJEE
|
April 22, 2024 |
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BANK OF INDIA Vs. MAHESH KUMAR
|
May 27, 2024 |
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BASANTA MOHAPATRA Vs. ANURADHA MITTAL
|
February 27, 2024 |
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BATA INDIA LIMITED Vs. DINESH PARSHAD RATURI
|
November 27, 2024 |
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BENU SINGH Vs. JAIPRAKASH ASSOCIATES LIMITED
|
April 19, 2024 |
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BHAJAN BHAGWANT SINGH Vs. UNITED INDIA INSURANCE CO. LTD.
|
January 4, 2024 |
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BHARAT S. SHAH Vs. NATIONAL INSURANCE CO. LTD
|
June 7, 2024 |
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BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. MOOL CHAND LALWANI
|
November 25, 2024 |
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BHARTI AXA LIFE INSURANCE CO. LTD. Vs. MADHU MISHRA
|
September 2, 2024 |
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BHIKARI CHARAN BABOO Vs. SECRETARY, DISTRICT CENTRAL CO OPERATIVE BANK LIMITED
|
February 5, 2024 |
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BHIWADI POLYMERS LTD Vs. NEW INDIA INSURANCE CO. LTD
|
April 18, 2024 |
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BHOPAL DEVELOPMENT AUTHORITY BHOPAL Vs. CHANDRA PRAKAS CHOUKSE
|
September 2, 2024 |
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BHUPINDER PAL MAHAJAN Vs. NEW INDIA ASSURANCE COMPANY LTD
|
December 16, 2024 |
|
BHUVNESH GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 7, 2024 |
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BIG BANYAN ROOTS Vs. MANU SHARMA
|
July 2, 2024 |
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BIHAR STATE HOUSING BOARD Vs. BEDAMO DEVI
|
July 12, 2024 |
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BIHAR STATE HOUSING BOARD Vs. VIJAY KUMAR SINHA
|
August 28, 2024 |
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BIJU JOSEPH Vs. PRIYAMOL M. N.
|
April 19, 2024 |
|
BIRLA SUN LIFE INSURANCE CO. LTD. Vs. SUMAN DEVI
|
January 12, 2024 |
|
BISLERI INTERNATIONAL PRIVATE LIMITED Vs. MUKESH KHANDELWAL
|
April 30, 2024 |
|
BISWAJIT BANERJEE Vs. SHAW CONSTRUCTION
|
May 27, 2024 |
|
BRANCH MANAGER CHOLAMANDALAM M S GENERAL INSURANCE COMPANY LTD Vs. MINATI DEI
|
June 14, 2024 |
|
BRANCH MANAGER, CENTRAL BANK OF INDIA Vs. RAJINDER AND COMPANY ENGINEER AND CONTRACTOR
|
May 3, 2024 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. MAHENDER PAL VAID
|
April 12, 2024 |
|
BRANCH MANAGER, SYNDICATE BANK Vs. ISHWAR DAYAL
|
April 30, 2024 |
|
BRANCH MANAGER, TATA AIG GENERAL INSURANCE CO. LTD. Vs. BHAIRAVNATH SAHEBRAO KALE
|
May 1, 2024 |
|
C.M.O.H., M.R. BANGUR HOSPITAL Vs. TANMOY MAJHI
|
February 9, 2024 |
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CANON PROPERTIES PVT. LTD Vs. DUM DUM CLUB TOWN RESIDENTS ASSOCIATION
|
May 7, 2024 |
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CAPT. AJAY SAREEN Vs. MILROC GOOD EARTH PROPERTY
|
May 27, 2024 |
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CARE HEALTH INSURANCE LIMITED Vs. HARJINDER SINGH SOHAL
|
April 10, 2024 |
|
CENTRAL ACADEMY EDUCATIONAL SOCIETY AJMER Vs. JAIN CONSTRUCTION COMPANY
|
August 2, 2024 |
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CENTRAL BANK OF INDIA Vs. SOMIR KUMAR BAGCHI
|
April 2, 2024 |
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CENTRAL BANK OF INDIA Vs. ABHAY KUMAR JAIN
|
May 20, 2024 |
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CHAIRMAN/PRESIDENT Vs. BRAHM DATTA VYAS
|
November 13, 2024 |
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CHHEDILAL PANDEY Vs. NEW INDIA INSURANCE COMPANY LIMITED
|
November 7, 2024 |
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CHOLA MANDALAM MS GENERAL INSURANCE CO. LTD Vs. RAVINDER SINGH
|
June 11, 2024 |
|
CHOLAMANDALAM INVESTMENT & FINANCE LTD. Vs. UTTAM RAO PAWADE
|
August 27, 2024 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. BHAGWAN PARSU RAM COLLEGE OF ENGINEERING
|
February 5, 2024 |
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CHRISTANAND CHARITABLE TRUST HOSPITAL Vs. TULSHIRAM
|
April 12, 2024 |
|
COMMANDER JAGDISH RAI Vs. NATURE HEIGHTS INFRA LTD.
|
September 30, 2024 |
|
COMMISSIONER, NAGAR PARISHAD ALWAR Vs. SHIVLAL BHAGAT
|
July 8, 2024 |
|
COMMISSIONER, RAJASTHAN HOUSING BOARD Vs. RAMESH CHAND GUPTA
|
June 12, 2024 |
|
CONSUMERS WALFARE ASSOCIATION Vs. VASUNDHARA BUILDERS & DEVELOPERS
|
January 12, 2024 |
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CROSS TRADE LINKS Vs. ECGC LIMITED
|
May 1, 2024 |
|
CYRUS WARDEN Vs. ALIENS DEVELOPERS PRIVATE LIMITED
|
July 18, 2024 |
|
DARSHNIK MARKETING AND SERVICES PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
April 12, 2024 |
|
DEEPAK BUILDCON INFRASTRUCTURE Vs. HARMINDER KAUR SIDHU
|
January 17, 2024 |
|
DEPUTY DIRECTOR, COFFEE BOARD Vs. K.A. ROY
|
November 1, 2024 |
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DEPUTY SECRETARY, KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. SWAMI ANAND GIRI
|
July 9, 2024 |
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DEVENDRA KUMAR GOEL Vs. PEARLS INFRASTRUCTURE PROJECTS LIMITED
|
June 14, 2024 |
|
DHEERAJ ASSOCIATES Vs. DEEPAK SITARAM DESAI
|
November 26, 2024 |
|
DHFL PRAMERICA LIFE INSURANCE COMPANY LTD. Vs. SOHAN SINGH
|
March 22, 2024 |
|
DHIRENDER KUMAR YADAV Vs. PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LIMITED
|
February 9, 2024 |
|
DHIRENDRA KUMAR DAS Vs. BRANCH MANAGER, STAR HEALTH AND ALLIED INSURANCE CO. LTD.
|
January 17, 2024 |
|
DHWANI ASSOCIATE DEVELOPERS & BUILDERS Vs. RAJENDRA TALATI
|
November 6, 2024 |
|
DIEBOLD NIXDORF INDIA PRIVATE LIMITED Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
|
April 18, 2024 |
|
DINESH JAIN Vs. SHUBH ENTERPRISES
|
August 21, 2024 |
|
DIRECTOR, AUTO HI LINK PVT. LTD Vs. PRADIP KUMAR MOHANTA
|
June 5, 2024 |
|
DIVIAIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. MURARI KUMAR
|
June 11, 2024 |
|
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. SHRIRAJ AMAR MAHAGAONKAR
|
February 9, 2024 |
|
DIVISIONAL MANAGER, M/S. ORIENTAL INSURANCE CO. LTD. Vs. DUNDAYYA
|
January 17, 2024 |
|
DLF HOMES PANCHKULA PVT. LTD. Vs. AMIT CHHOKRA
|
May 27, 2024 |
|
DLF HOMES PANCHKULA PVT. LTD. Vs. SURENDER SINGH RATHEE
|
November 8, 2024 |
|
DR. JOYS HOSPITAL FOR WOMEN AND CHILDREN Vs. SABYMOL C.M. ALIAS SABYMOL NAZEER
|
February 9, 2024 |
|
DREAM DWELLINGS Vs. RAMA SAHA
|
September 19, 2024 |
|
E.R. MOTORS Vs. ORIENTAL INSURANCE CO. LTD.
|
September 20, 2024 |
|
EAST INDIA TRANSPORT AGENCY Vs. DHARIWAL INDUSTRIES LTD.
|
April 23, 2024 |
|
EASTERN RAILWAY Vs. NAUSHAD KHAN
|
June 11, 2024 |
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ECGC OF INDIA LTD. Vs. BLOSSOM GROCERY & FOODS INDIA PVT. LTD.
|
November 6, 2024 |
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EKKORI DAS Vs. SODIPTO CHATTERJEE
|
April 8, 2024 |
|
EMAAR MGF LAND LTD. Vs. SURINDER KUMAR PUNCHHI
|
May 31, 2024 |
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EMTEX MACHINERY PVT. LTD Vs. M.I.C ENGINEERS PVT. LTD
|
June 11, 2024 |
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ENCHANTE JEWELLERY LTD. Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
|
July 31, 2024 |
|
EQUITAS SMALL FINANCE BANK LTD. Vs. BUTA SINGH
|
November 4, 2024 |
|
EXACT DEVELOPERS & PROMOTERS PVT. LTD Vs. RAJESH SETHI
|
May 10, 2024 |
|
FAST ENGINEERS Vs. DEEPSHIKHA KALA SANSTHAN
|
November 21, 2024 |
|
FAUJA SINGH Vs. NATIONAL INSURANCE CO. LTD.
|
June 11, 2024 |
|
FAYYAZ ALI Vs. BRANCH MANAGER, GENERAL RELIANCE INSURANCE CO. LTD.
|
February 6, 2024 |
|
FORCE MOTORS LIMITED Vs. RAVINDRAN
|
February 29, 2024 |
|
FORTIS HEALTH CARE (INDIA) LTD. Vs. BHAGCHAND MEENA
|
November 6, 2024 |
|
FRANCISCO XAVIER PAULINO DIAS SOUSA Vs. CEMENT AND METAL CRAFT
|
August 21, 2024 |
|
FUTURE GENERALI INDIA LIFE INSURANCE CO. LTD. Vs. SARJIT SINGH
|
September 2, 2024 |
|
G.C. CONSTRUCTION & DEVELOPMENT INDUSTRIES PVT. LTD. Vs. R.K. GUPTA
|
September 17, 2024 |
|
G.MANI Vs. CENTRAL BANK OF INDIA
|
September 19, 2024 |
|
GANGARAM NIRANJAN Vs. MANAGER RELIANCE GENERAL INSURANCE CO. LTD.
|
November 29, 2024 |
|
GAURAV AGGARWAL Vs. UNIVERSAL INFRASTRUCTRE
|
November 14, 2024 |
|
GAURAV MAHAJAN Vs. ASIAN INSTITUTE OF MEDICAL SCIENCES
|
April 9, 2024 |
|
GAYATRI SUGARS LTD Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
February 6, 2024 |
|
GENERAL MANAGER, M/S. BSCPL INFRASTRUCTURE LIMITED Vs. SENTHIL PRABHU R.
|
April 2, 2024 |
|
GHANSI Vs. UNITED INDIA INSURANCE COMPANY LTD
|
June 11, 2024 |
|
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SURESH CHANDRA SHARMA
|
November 7, 2024 |
|
GOIBIBO COM Vs. AMRIT PAL JAISWAL
|
August 7, 2024 |
|
GOVIND NARAIN GUPTA Vs. SUDHAKAR NATH
|
April 8, 2024 |
|
GREAATER LUDHIANA AREA DEVELOPMENT AUTHORITY Vs. ASEEM GOYAL
|
November 7, 2024 |
|
GREATER MOHALI AREA DEVELOPMENT AUTHORITY Vs. DAVINDER KUMAR KAPILA
|
April 8, 2024 |
|
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. ASHISH DEEP
|
September 2, 2024 |
|
GRJ DISTRIBUTORS & DEVELOPERS PVT. LTD Vs. VICKY LAKHIMA
|
July 16, 2024 |
|
GTFS MULTI SERVICES LTD Vs. PRAVATI BEHERA
|
June 14, 2024 |
|
GURUPYARA BHATNAGAR Vs. MVL CREDIT HOLDING AND LEASING LTD.
|
January 30, 2024 |
|
GURVINDER KAUR Vs. BHARTI GUPTA
|
July 30, 2024 |
|
H. WADHWA Vs. BSES RAJDHANI POWER LIMITED
|
May 7, 2024 |
|
H.B. M. PANTH Vs. ASKARI HUSSAIN
|
January 9, 2024 |
|
HAJ COMMITTEE OF INDIA Vs. HAJI PYARE MIRZA
|
May 1, 2024 |
|
HARI & CO Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
January 1, 2024 |
|
HARIKISHAN S. VIRMANI Vs. VAIDEHI AKASH HOUSING PVT. LTD.
|
June 10, 2024 |
|
HARISH GUPTA Vs. KUMARI KRITIKA
|
November 21, 2024 |
|
HARISH PROCESSORS PVT. LTD. Vs. NEW INDIA ASSURANCE COMPANY LTD
|
January 11, 2024 |
|
HARSHVARDHAN SANCHETI Vs. MAX LIFE INSURANCE CO. LTD.
|
January 22, 2024 |
|
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RADHA THAKUR
|
November 26, 2024 |
|
HDFC BANK LIMITED Vs. PIONEER SALES NETWORK
|
September 20, 2024 |
|
HDFC BANK LIMITED Vs. SYED MUSHIR ABBAS
|
January 25, 2024 |
|
HDFC BANK LTD Vs. SATISH BAISHYA
|
July 9, 2024 |
|
HDFC BANK LTD Vs. ANURAG GUPTA
|
May 1, 2024 |
|
HEAD OF THE DEPARTMENT, INSTITUTE OF HUMAN BEHAVIOUR & ALLIED SCIENCES Vs. MUNNI
|
September 20, 2024 |
|
HEMANGI Vs. STATE BANK OF INDIA
|
August 19, 2024 |
|
HINDUSTAN AERONAUTICS LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
|
May 14, 2024 |
|
HINDUSTAN MOTORS LTD. Vs. BAHADUR SINGH
|
December 2, 2024 |
|
HRIDAYLAL SAHU Vs. ROSHAN UPADHYAY
|
June 11, 2024 |
|
HSBC BANK LTD Vs. HITESH CHADHA
|
April 1, 2024 |
|
HUBLI ELECTRICITY SUPPLY COMPANY LTD. Vs. IRAPPA HANAMAPPA SHEBANNAVAR
|
April 9, 2024 |
|
HUNDI LAL JAIN COLD STORAGE & ICE FACTORY PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
|
November 22, 2024 |
|
ICICI BANK LIMITED Vs. NILIMA JAUHARI
|
January 29, 2024 |
|
ICICI LOMBARD G.I.C. LTD. Vs. SHASHI SINGH
|
January 3, 2024 |
|
IDBI BANK LTD Vs. SHANKAR SAHAY TIWARI
|
January 4, 2024 |
|
IDBI FEDERAL LIFE INSURANCE CO. LTD. Vs. LAKHHA K. PANJABI
|
November 21, 2024 |
|
IDBI FEDERAL LIFE INSURANCE CO. LTD. Vs. KRISHNA BERA
|
May 1, 2024 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. SHISHIR BHATNAGAR
|
February 9, 2024 |
|
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. HARMANPREET SINGH
|
July 12, 2024 |
|
IMROZ AHMED KHAN Vs. COSMOS INFRA ENGINEERING INDIA LIMITED
|
July 4, 2024 |
|
INDERJIT WALIA Vs. PIONEER URBAN LAND & INFRASTRUCTURE LIMTIED
|
July 18, 2024 |
|
INDIAN FARMERS FERTILIZERS CO-OPERATIVE LTD. Vs. BALWANT SINGH
|
April 4, 2024 |
|
INDIAN INSTITUTE OF METALS Vs. SARAT KUMAR K.
|
May 3, 2024 |
|
INDORE DEVELOPMENT AUTHORITY Vs. RACHNA MANTRI
|
October 24, 2024 |
|
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. JAGDISH KAUR RIHAL
|
January 2, 2024 |
|
IREO GRACE REALTECH PVT LTD Vs. MANOJ KUMAR
|
July 16, 2024 |
|
J. PRADEEP KUMAR Vs. MANISH UPADHYAY
|
January 25, 2024 |
|
J. S. YADAV Vs. TREHAN HOME DEVELOPERS PVT. LTD.
|
September 20, 2024 |
|
JAGADEESAN RANGA RAJAN Vs. ANANT E. BAGUL
|
December 16, 2024 |
|
JAGDISH WOOLLENS (P) LTD. Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
November 11, 2024 |
|
JAGIR SINGH Vs. GREAT MOHALI AREA DEVELOPMENT AUTHORITY
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September 10, 2024 |
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January 30, 2024 |
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June 3, 2024 |
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September 19, 2024 |
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July 5, 2024 |
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May 20, 2024 |
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February 6, 2024 |
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June 14, 2024 |
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May 31, 2024 |
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June 7, 2024 |
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February 9, 2024 |
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May 3, 2024 |
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September 17, 2024 |
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February 9, 2024 |
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April 9, 2024 |
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June 10, 2024 |
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May 1, 2024 |
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September 2, 2024 |
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January 25, 2024 |
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November 22, 2024 |
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September 30, 2024 |
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August 28, 2024 |
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January 22, 2024 |
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August 5, 2024 |
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May 3, 2024 |
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April 1, 2024 |
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January 1, 2024 |
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January 2, 2024 |
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KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE CO. LTD. Vs. OM PRAKASH DUBEY
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April 30, 2024 |
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KOTAK SECURITIES LTD. Vs. C.K. PRADEEP
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February 9, 2024 |
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KRISHNA KUMAR KUSHWAHA Vs. MANAGING DIRECTOR, UNITED INDIA INSURANCE COMPANY LTD.
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November 25, 2024 |
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August 22, 2024 |
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January 18, 2024 |
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April 16, 2024 |
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July 22, 2024 |
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June 21, 2024 |
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July 3, 2024 |
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April 10, 2024 |
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November 14, 2024 |
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October 24, 2024 |
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LAXMI MAHILA SAHAKARI BANK LTD. Vs. POPAT MARUTI CHAVAN
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February 23, 2024 |
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LIC OF INDIA Vs. SURENDRA PRATAP NARAYAN SINGH
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April 2, 2024 |
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January 12, 2024 |
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January 22, 2024 |
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January 12, 2024 |
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August 19, 2024 |
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August 19, 2024 |
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September 6, 2024 |
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November 26, 2024 |
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April 3, 2024 |
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April 5, 2024 |
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May 15, 2024 |
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May 8, 2024 |
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May 1, 2024 |
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April 23, 2024 |
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August 12, 2024 |
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May 22, 2024 |
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LUCKNOW DEVELOPMENT AUTHORITY Vs. PREM KISHOR SINGH
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January 17, 2024 |
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December 16, 2024 |
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January 29, 2024 |
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April 3, 2024 |
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December 16, 2024 |
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April 2, 2024 |
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May 21, 2024 |
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December 16, 2024 |
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May 31, 2024 |
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January 4, 2024 |
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January 18, 2024 |
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January 18, 2024 |
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July 4, 2024 |
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July 1, 2024 |
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July 1, 2024 |
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April 24, 2024 |
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May 27, 2024 |
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February 20, 2024 |
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July 5, 2024 |
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April 5, 2024 |
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November 6, 2024 |
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February 13, 2024 |
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September 10, 2024 |
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January 22, 2024 |
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November 6, 2024 |
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December 16, 2024 |
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May 31, 2024 |
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May 22, 2024 |
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July 11, 2024 |
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February 5, 2024 |
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September 6, 2024 |
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June 5, 2024 |
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April 8, 2024 |
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April 12, 2024 |
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November 7, 2024 |
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September 2, 2024 |
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November 14, 2024 |
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January 1, 2024 |
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January 17, 2024 |
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June 3, 2024 |
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April 18, 2024 |
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May 20, 2024 |
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November 22, 2024 |
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January 30, 2024 |
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May 31, 2024 |
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June 14, 2024 |
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November 13, 2024 |
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January 12, 2024 |
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July 31, 2024 |
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July 30, 2024 |
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November 6, 2024 |
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September 20, 2024 |
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November 18, 2024 |
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May 1, 2024 |
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January 1, 2024 |
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September 2, 2024 |
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January 1, 2024 |
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November 25, 2024 |
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July 30, 2024 |
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August 22, 2024 |
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January 12, 2024 |
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November 19, 2024 |
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November 21, 2024 |
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April 12, 2024 |
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April 12, 2024 |
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June 5, 2024 |
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April 8, 2024 |
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July 2, 2024 |
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April 23, 2024 |
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September 30, 2024 |
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June 12, 2024 |
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July 3, 2024 |
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May 8, 2024 |
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April 12, 2024 |
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July 2, 2024 |
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May 27, 2024 |
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May 3, 2024 |
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July 23, 2024 |
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February 6, 2024 |
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January 23, 2024 |
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September 10, 2024 |
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September 19, 2024 |
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June 3, 2024 |
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April 8, 2024 |
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July 18, 2024 |
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January 3, 2024 |
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September 2, 2024 |
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May 14, 2024 |
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November 7, 2024 |
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November 26, 2024 |
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November 26, 2024 |
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November 19, 2024 |
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September 17, 2024 |
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September 9, 2024 |
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May 27, 2024 |
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April 19, 2024 |
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May 8, 2024 |
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May 27, 2024 |
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September 6, 2024 |
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November 25, 2024 |
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April 24, 2024 |
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June 3, 2024 |
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June 6, 2024 |
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April 12, 2024 |
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November 4, 2024 |
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November 7, 2024 |
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January 11, 2024 |
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January 12, 2024 |
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June 20, 2024 |
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November 14, 2024 |
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February 13, 2024 |
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January 4, 2024 |
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April 22, 2024 |
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April 2, 2024 |
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June 11, 2024 |
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May 31, 2024 |
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September 18, 2024 |
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May 9, 2024 |
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April 23, 2024 |
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March 22, 2024 |
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January 12, 2024 |
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May 10, 2024 |
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January 16, 2024 |
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May 8, 2024 |
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April 18, 2024 |
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July 18, 2024 |
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July 1, 2024 |
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November 22, 2024 |
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August 8, 2024 |
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June 14, 2024 |
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February 23, 2024 |
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July 31, 2024 |
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June 14, 2024 |
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August 6, 2024 |
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April 12, 2024 |
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January 9, 2024 |
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June 13, 2024 |
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August 30, 2024 |
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January 2, 2024 |
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September 6, 2024 |
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May 1, 2024 |
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September 20, 2024 |
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January 12, 2024 |
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May 16, 2024 |
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PUBLIC HEALTH FOUNDATION OF INDIA Vs. PUNJAB AND SIND BANK
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May 16, 2024 |
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April 10, 2024 |
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May 31, 2024 |
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PUNJAB STATE FEDERATION OF CO-OP HOUSE BUILDING SOCIETIES LTD. Vs. HARI SINGH
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May 31, 2024 |
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August 5, 2024 |
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January 1, 2024 |
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July 30, 2024 |
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PURI CONSTRUCTION PVT. LTD Vs. GURUDARSHAN SINGH
|
June 3, 2024 |
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QAZI MUHAMMAD ATEEQ Vs. GENERAL MANAGER, (P & HR) DEPARTMENT OF PERSONNEL
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September 27, 2024 |
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R. MUJIBUR RAHMAN Vs. S. RAMKUMAR
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April 19, 2024 |
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R.K. ENGNIEERING CO. Vs. JAIN AGROFOOD INDUSTRIES
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November 6, 2024 |
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R.K. SHARMA Vs. MANAGING DIRECTOR M/S. TRENT LTD.
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June 7, 2024 |
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R.R. ENERGY LTD. Vs. ORIENTAL INSURANCE CO. LTD.
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May 14, 2024 |
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RADHEY SHAYAM PANDEY Vs. CHAIRMAN, BANK OF BARODA
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April 18, 2024 |
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RADHEY SHYAM PATHAK Vs. HI LEAD INFOTECH (P) LTD.
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September 17, 2024 |
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RAHEJA DEVELOPERS LIMITED Vs. VIPIN GUPTA
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May 8, 2024 |
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RAHUL RANKA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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January 1, 2024 |
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RAJ KUMAR JAIN Vs. AISHWARYA CONSTRUCTION
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February 13, 2024 |
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RAJARAM GANGARAM GHAG Vs. GEETA VINOD JETHVA
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May 20, 2024 |
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RAJASTHAN HOUSING BOARD Vs. PURAN MAL
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May 21, 2024 |
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RAJASTHAN HOUSING BOARD Vs. ARJUN SINGH CHOUDHARY
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April 24, 2024 |
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RAJASTHAN HOUSING BOARD Vs. SARLA INDRA JAIN
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September 30, 2024 |
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RAJASTHAN HOUSING BOARD Vs. BANARSI DEVI
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November 21, 2024 |
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RAJASTHAN HOUSING BOARD Vs. LATA CHAUDHARY
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November 14, 2024 |
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RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD Vs. DWARKA PRASAD
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November 25, 2024 |
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RAJASTHAN STATE MINES & MINERALS LIMITED Vs. AJAY KUMAR AHLUWALIA
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November 7, 2024 |
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RAJEEV SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 9, 2024 |
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RAJENDER PRASAD YADAV Vs. UNITED INDIA INSURANCE CO. LTD.
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February 9, 2024 |
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RAJESH AGGARWAL Vs. CHINTELS INDIA LTD.
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January 30, 2024 |
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RAJESH GUPTA Vs. PUNJAB NATIONAL BANK
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January 4, 2024 |
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RAJESH GUPTA Vs. SHIPRA ESTATE LTD.
|
January 1, 2024 |
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RAJESH SINGH Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
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June 21, 2024 |
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RAJESH SONI Vs. TANEJA DEVELOPERS & INFRASTRUCTURE LTD.
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September 20, 2024 |
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RAJESHWARI DEVI GARG Vs. UNITED INDIA INSURANCE CO. LTD.
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January 17, 2024 |
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RAJINDER KUMAR SOOD Vs. HILL VIEW PROMOTERS
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November 14, 2024 |
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RAJPREET TRAVELS Vs. UPKAR SINGH
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July 2, 2024 |
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RAJWINDER SINGH Vs. TATA AIG GENERAL INSURANCE COMPANY LIMITED
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May 20, 2024 |
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RAM CHANDER Vs. SBI GENERAL INSURANCE COMPANY LTD.
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January 22, 2024 |
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RAM DEVI Vs. PUNJAB STATE FEDERATION OF COOPERATIVE HOUSE BUILDING SOCIETIES LTD.
|
February 5, 2024 |
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RAM KUMAR Vs. IFFCO TOKYO GENERAL INSURANCE COMPANY LTD.
|
February 5, 2024 |
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RAM TIRATH GUPTA Vs. V.N. SHARMA BUILDERS PRIVATE LIMITED
|
January 1, 2024 |
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RAMESH SARAF Vs. URBAN IMPROVEMENT TRUST
|
April 19, 2024 |
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RANDHIR SINGH Vs. MAHARAJA AUTO WHEELS (P) LTD.
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May 31, 2024 |
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RANGE GOWDA Vs. FIRE TECH BAKERY EQUPMENTS
|
June 5, 2024 |
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RAPIER MACHINERY MFG. CO. (I) PVT. LTD Vs. ORIENTAL INSURANCE CO. LTD
|
September 20, 2024 |
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RASHMI GUPTA Vs. ALMOND INFRABUILD PRIVATE LIMITED
|
June 7, 2024 |
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RATHINDRA CHAKRABARTY Vs. DINESH SIKDAR
|
November 22, 2024 |
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RATNA GANGULY Vs. RAMAKRISHNA MISSION SEVA PATHISHTHAN
|
June 12, 2024 |
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RAVI DEVELOPMENTS Vs. VIJAY KUMAR BAJAJ
|
March 18, 2024 |
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REGIONAL CLAIMS MANAGER, HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. SAS MACHINE TOOLS PVT. LTD.
|
September 20, 2024 |
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RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. PARIMALA GOTHE
|
April 12, 2024 |
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RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. DEVA RAM
|
April 24, 2024 |
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RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. RAM MEHAR
|
January 1, 2024 |
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RELIANCE NIPPON LIFE INSURANCE CO. LTD. Vs. SURENDRA KUMAR
|
June 5, 2024 |
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RENAISSANCE RTW (ASIA) (P) LTD. Vs. CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD.
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January 30, 2024 |
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RENAULT INDIA PVT. LTD. Vs. SHAILENDER KUMAR
|
April 23, 2024 |
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RHC VENTURES LIMITED Vs. KITCHANNAGARI SARVESHWARA REDDY
|
April 12, 2024 |
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ROHIT EXTRACTIONS PVT. LTD. Vs. AMARDEEP PACKAGING
|
November 7, 2024 |
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ROMY CHACKO Vs. DLF SOUTHERN TOWNS PVT. LTD.
|
June 4, 2024 |
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ROOPA DEVI Vs. TATA AIG LIFE INSURANCE CO. LTD.
|
November 29, 2024 |
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ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. PATEL TOURS & TRAVELS
|
March 26, 2024 |
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ROYAL SUNDARAM GENERAL INSURANCE COMPANY LIMITED Vs. ISHWAR SINGH MEHRA
|
May 20, 2024 |
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RUPINDER KAUR Vs. MARTINS DEVELOPERS
|
November 8, 2024 |
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S.M.R. BUILDERS PRIVATE LIMITED Vs. BIJU VIJAY KUMAR
|
August 19, 2024 |
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S.P. SINGH YADAV Vs. NATIONAL INSURANCE COMPANY LTD
|
June 11, 2024 |
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SADA KESAVA REDDY Vs. KIRBY BUILDING SYSTEMS & STRUCTURES PVT LTD.
|
May 14, 2024 |
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SAFDARJUNG HOSPITAL AND VMMC Vs. ASHA GOYAL
|
April 12, 2024 |
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SAGAR PACKAGING Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
January 17, 2024 |
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SAHARA PRIME CITY LIMITED Vs. MAMTA SHARMA
|
May 27, 2024 |
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SAHARA PRIME CITY LTD. Vs. GYANA NAND
|
July 4, 2024 |
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SAHEDUL RAHMAN Vs. PRATAP SINGH ASWAL
|
February 23, 2024 |
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SAI KRUPA BUILDERS Vs. MANDA RANI
|
June 11, 2024 |
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SAMARTH CONSTRUCTIONS Vs. PUSHPA CHANDRAKANT MATE
|
August 19, 2024 |
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SAMUEL MASIH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 2, 2024 |
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SANDEEP KUMAR Vs. MEDIA VIDEO LTD
|
January 18, 2024 |
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SANDEEP NATHURAM NALAVADE Vs. SHIVASAHYADRI EMU FARM AND HATCHRIES
|
January 10, 2024 |
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SANDEP SINGH SANDHU Vs. AMARJIT KAUR
|
May 3, 2024 |
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SANJAY FOODS INDIA PVT. LTD. Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
April 8, 2024 |
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SANJAY KESHAVCHANDRA GUPTA Vs. CHEMBUR GYMKHANA
|
June 7, 2024 |
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SANJEEV GROVER Vs. STAR HEALTH & ALLIED INSURANCE CO. LTD.
|
May 9, 2024 |
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SANJEEVANI EMERGENCY HOSPITAL Vs. P. NARSAIAH
|
April 12, 2024 |
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SANTOSH KUMAR SRIVASTAVA Vs. PURNIMA KUMARI
|
January 11, 2024 |
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SANTS HYUNDAI Vs. S. K. SHARMA
|
July 8, 2024 |
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SAPTAGIRI COTTON INDUSTRIES Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
April 8, 2024 |
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SARBANI SAHU Vs. KISHORE KUMAR KUSTA
|
November 7, 2024 |
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SARJU RAM Vs. SENIOR BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED
|
January 16, 2024 |
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SARVA HARYANA GRAMIN BANK Vs. RAJINDER SINGH
|
November 22, 2024 |
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SATBIR SINGH Vs. RAHEJA DEVELOPERS LIMITED
|
January 10, 2024 |
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SBI CARDS & PAYMENT SERVICES LTD. Vs. DURGA CHAUHAN
|
October 24, 2024 |
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SBI GENERAL INSURANCE CO. LTD. Vs. KESARBEN JAYANAND BHOPE
|
April 2, 2024 |
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SBI LIFE INSURANCE CO. LTD. Vs. RAJVINDER SINGH
|
November 7, 2024 |
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SEAPLAST INDIA PVT. LTD. Vs. BEN N. JERRY
|
November 6, 2024 |
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SEELAM SRINIVASA CHENCHI REDDY Vs. ASHOK LEYLAND LTD.
|
January 1, 2024 |
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SEHEHERAZEDE JAVERI Vs. CARE HOSPITAL (QUALITY CARE INDIA)
|
April 10, 2024 |
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SHAH VADILAL JETHALAL Vs. NEW INDIAASSURANCE CO. LTD.
|
May 8, 2024 |
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SHAKEB KHAN ALTAMASH Vs. THAI AIRWAYS INTERNATIONAL PCL
|
November 6, 2024 |
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SHAKUNTLA DEVI Vs. MVL LTD
|
January 18, 2024 |
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SHAKUNTLA SINGH Vs. CHAIRMAN, DELHI DEVELOPMENT AUTHORITY
|
February 5, 2024 |
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SHALBY HOSPITAL Vs. KRISHNA KISHOR GOSWAMI
|
May 3, 2024 |
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SHALINI SRIVASTAVA Vs. AVIVA LIFE INSURANCE CO. LTD.
|
April 23, 2024 |
|
SHALLESH JAIN Vs. DELHI DEVELOPMENT AUTHORITY
|
May 14, 2024 |
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SHARDA VINOD BHATIA Vs. TATA MOTORS LIMITED
|
April 23, 2024 |
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SHASHIKALA BARANWAL Vs. UNION OF INDIA
|
June 21, 2024 |
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SHER SINGH ; KOTAK MAHINDRA BANK LTD Vs. KOTAK MAHINDRA BANK LTD : SHER SINGH
|
November 4, 2024 |
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SHIROMANI "A" WING C.H.S. LTD. Vs. RAMNIKLAL KANJI VEERA
|
April 18, 2024 |
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SHIV KUMAR MISHRA Vs. TATA AIG GENERAL INSURANCE COMPANY LTD.
|
February 9, 2024 |
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SHRADDHA SACHAN Vs. AURA BUILDWELL PRIVATE LIMITED
|
July 30, 2024 |
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SHREE VINAYAK CO-OP HSG. SOC. Vs. KARWA DEVELOPERS
|
May 31, 2024 |
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SHRIKRISHNA PANDITRAO DANVE Vs. EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD.
|
September 17, 2024 |
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SHRIRAM CHITS (MAHARASHTRA ) LTD. Vs. DNYANESHWAR
|
August 22, 2024 |
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SHRIRAM GENERAL INSURANCE CO. LTD. Vs. POLISETTY ANUPAMA
|
May 22, 2024 |
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SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. MAHESH CHAND SHARMA
|
June 13, 2024 |
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SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. JAINENDRA KUMAR
|
April 2, 2024 |
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SHRIRAM LIFE INSURANCE CO. LTD. Vs. PEDADA BHANOJI RAO
|
September 18, 2024 |
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SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. NEERAJ
|
September 30, 2024 |
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SHRIVARI SONO SCANS Vs. B. SURESHAN T.M.
|
November 4, 2024 |
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SHYAM KISHANCHAND BHATIA Vs. MAHARASHTRA ELECTRICITY DISTRIBUTION CO. LTD.
|
January 24, 2024 |
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SHYAM KUMAR Vs. BHARTI AIRTEL LTD
|
June 5, 2024 |
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SHYAMA ENCLAVE PVT. LTD. Vs. SUJATA BANERJEE
|
February 6, 2024 |
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SINDHU MATTOO Vs. PAN REALTORS PRIVATE LIMITED
|
September 2, 2024 |
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SKODA AUTO INDIA P LTD. Vs. SHIV KUMAR GUPTA
|
April 12, 2024 |
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SKS ISPAT AND POWER LIMITED Vs. CHAIRMAN CUM MANAGING DIRECTOR, NEW INDIA ASSURANCE COMPANY LIMITED
|
April 5, 2024 |
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SOMENDER GAUTAM Vs. ANSAL HOUSING & CONSTRUCTION LTD.
|
August 21, 2024 |
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SOMNATH PAUL Vs. URBAN LOGISTICS PVT. LTD.
|
February 5, 2024 |
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SRI PATHY ASSOCEATES PRIVATE LIMITED Vs. BRANCH MANAGER, NATIONAL INSURANCE CO. LTD.
|
May 16, 2024 |
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STANDARD CHARTERED BANK Vs. VINOD KUMAR BHALLA
|
April 9, 2024 |
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STATE BANK OF INDIA Vs. CAPT. JOSE HORMESE
|
March 18, 2024 |
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STATE BANK OF INDIA Vs. GOVT. T. ROMANA COLLEGE
|
July 30, 2024 |
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STATE BANK OF INDIA Vs. BIRESH CHANDRA GANGOPADHYAY
|
July 30, 2024 |
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STATE BANK OF INDIA Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
November 21, 2024 |
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STATE BANK OF INDIA Vs. R. VISHWANATHA PAI
|
November 21, 2024 |
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STEEL AUTHORITY OF INDIA Vs. NATIONAL INSURANCE COMPANY LTD.
|
May 16, 2024 |
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SUBHAM BUILDERS AND DEVELOPERS Vs. RUCHI SONI
|
April 23, 2024 |
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SUBHASH CHANDER MAHAJAN Vs. ASSOTECH REALTY PVT. LTD.
|
November 8, 2024 |
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SUBHASH KUMAR Vs. BRANCH MANAGER, BAJAJ ALLIANZE LIFE INSURANCE CO. LTD.
|
May 1, 2024 |
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SUKHDEEP KAUR Vs. ATS INFRABUILD PRIVATE LIMIED
|
June 4, 2024 |
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SUNEAL KUMAR SINGHAL Vs. SUPERTECH REALTORS PVT. LTD
|
January 1, 2024 |
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SUNIL KUMAR TANEJA Vs. RPS INFRASTRUCTURE LIMITED
|
August 2, 2024 |
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SUNITA DAS Vs. SHABANAM PARVEEN
|
November 8, 2024 |
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SUPERB MRI AND C.T. SCAN Vs. KANAV CHOPRA
|
February 27, 2024 |
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SUPERINTENDENT OF POST OFFICES Vs. PRAMIL KUMAR PANDA
|
February 9, 2024 |
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SUPERTECH LIMITED Vs. KAMAL KUMAR CHAJGOTRA
|
July 8, 2024 |
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SURENDER SETHI Vs. MGF DEVELOPMENT LIMITED
|
January 29, 2024 |
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SURINDER KUMAR AGGARWAL Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
July 23, 2024 |
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SUSHIL KUMAR MARWAH Vs. NPCL COMMERCIAL COMPLEX
|
April 4, 2024 |
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SWARJEET SAGI Vs. D. SRINIVAS
|
July 16, 2024 |
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T&T MOTORS PVT. LTD. Vs. CJ DARCL LOGISTICS PVT. LTD.
|
July 2, 2024 |
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T.R. RAMESH Vs. S. SEETHARAMAN
|
September 19, 2024 |
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TAIPEN TRADERS LTD. Vs. BHAWANI COLD STORAGE
|
June 11, 2024 |
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TAPAN SAMANTA Vs. BIDYUT KUMAR MONDAL
|
January 12, 2024 |
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TAPAS KANTI SENGUPTA Vs. TATA MOTORS LTD.
|
November 25, 2024 |
|
TAPAS KUMAR MOHAPATRA Vs. METRO BUILDERS (ORISSA) PRIVATE LIMITED
|
January 4, 2024 |
|
TATA AIA LIFE INSURANCE CO. LTD. Vs. GYAN PRAKASH SINGH
|
November 7, 2024 |
|
TATA AIG GENERAL INSURANCE COMPANY Vs. SURENDER KUMAR
|
January 17, 2024 |
|
TATA HOUSING DEVELOPMENT COMPANY LTD. Vs. SANJIV MAHENDRU
|
September 19, 2024 |
|
TATA METALIKS LIMITED, TATA CENTRE Vs. CHAIRMAN CUM MANAGING DIRECTOR, NATIONAL INSURANCE COMPANY LIMITED
|
January 1, 2024 |
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TATA MOTORS LTD. Vs. RAMKUMAR VERMA
|
May 31, 2024 |
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TDI INFRASTRUCTURE LIMITED Vs. UMED SINGH
|
September 2, 2024 |
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TDI INFRASTRUCTURE LTD Vs. BIPIN GUPTA
|
June 5, 2024 |
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TDI INFRASTRUCTURE PVT. LTD. Vs. SHAKTI KUMAR JAIN
|
May 14, 2024 |
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TDI INFRASTRUCTURE PVT. LTD. Vs. AMITABH NANGIA
|
May 14, 2024 |
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TDI INFRASTRUCTURE PVT. LTD. Vs. ANJU GUPTA
|
May 14, 2024 |
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TDI INFRASTRUCTURE PVT. LTD. Vs. ANITA
|
November 6, 2024 |
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TDI INFRATECH LIMITED Vs. SHANTI DEVI
|
December 16, 2024 |
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TEJ PAL SINGH YADAV Vs. OCTAGON BUILDERS & PROMOTERS PVT. LTD.
|
July 4, 2024 |
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TELCO CONSTRUCTION EQUIPMENT CO. LTD. Vs. STONE INTERNATIONAL PVT. LTD.
|
May 10, 2024 |
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TOWN IMPROVEMENT TRUST Vs. SARABJEET KAUR
|
November 14, 2024 |
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TRINITY ARCADE PVT. LTD. Vs. S.R. MOHAN & CO.
|
January 30, 2024 |
|
TRIPTI DAS Vs. PHANI BHUSAN MANDAL
|
May 10, 2024 |
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UCO BANK Vs. BALWANT SINGH
|
April 19, 2024 |
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UMA KANT GUPTA Vs. GIRIJA DEVI
|
May 1, 2024 |
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UNION BANK OF INDIA Vs. KASI VISWANATHA FERTILISERS
|
April 19, 2024 |
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UNION BANK OF INDIA Vs. VIBHAV REAL ESTATE
|
November 21, 2024 |
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UNION OF INDIA Vs. VIRENDER SINGH
|
June 5, 2024 |
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UNION OF INDIA Vs. DAYA SHANKER TIWARI
|
November 26, 2024 |
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UNION OF INDIA Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
|
September 17, 2024 |
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UNION OF INDIA Vs. VENNAPU PRASADA RAO
|
August 21, 2024 |
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UNIT TRUST OF INDIA Vs. ASHMEET KAUR
|
January 17, 2024 |
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UNITED COMMERCIAL BANK Vs. AMARJEET SINGH
|
May 15, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. AMANDEEP SINGH
|
June 3, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. GIRI RAJ PRASAD
|
April 23, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. KHADI UDHYOG
|
May 10, 2024 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. MEDIALOGIC
|
April 2, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. RAJESH KUMAR G. PATEL
|
April 8, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. DHINGRA RICE AND GENERAL MILLS
|
January 24, 2024 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. IQRAR HUSSAIN RAZVI
|
February 8, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. KEHAR SINGH
|
January 2, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. HINDUSTAN FREIGHT CARRIERS
|
September 6, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. PRADEEP KUMAR GOEL
|
November 22, 2024 |
|
UNITED INDIA INSURANCE COMPANY Vs. H.P. LATHA
|
February 23, 2024 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. JAWAHAR LAL
|
April 18, 2024 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. MANJULA
|
April 30, 2024 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. KARTAR SINGH
|
September 20, 2024 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. BELABEN HARISH KUMAR GANDHI
|
January 11, 2024 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. BIR DEI
|
January 17, 2024 |
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UNITED INDIA INSURANCE COMPNAY LTD Vs. SUKH LAL SONI
|
May 7, 2024 |
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UNITED INDIA INSURANCE COOMPANY LTD Vs. RABI NARAYAN NAIK
|
June 3, 2024 |
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UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. Vs. FOOD COURT THE COMPANY GARDEN SOCIETY
|
January 12, 2024 |
|
UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LIMITED Vs. UJALA PLASTIC & CASE COMPANY
|
June 14, 2024 |
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UPENDRA PRATAP SINGH Vs. VIRAJ CONSTRUCTIONS PVT. LTD.
|
May 8, 2024 |
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URBAN IMPROVEMENT TRUST Vs. SUNDER LAL
|
November 22, 2024 |
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USHA ANANDAN Vs. V.J. VIKRAM
|
February 14, 2024 |
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USHA NANDA Vs. SANJIBAN HOSPITAL AUTHORITY
|
April 12, 2024 |
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V. UMA LAKSHMI Vs. MAPATHULA VENKATA SATAVENI
|
April 2, 2024 |
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V.N. BUILD TECH PVT LTD Vs. KAMLESH SHARMA
|
September 2, 2024 |
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V.N. SHARMA BUILDERS PRIVATE LIMITED Vs. RAM TIRATH GUPTA
|
January 1, 2024 |
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V.T. SAMPATH KUMARAN Vs. BRIGADE ENTERPRISES LIMITED
|
September 17, 2024 |
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VAIBHAV JAIN Vs. SUKHDEV SINGH SIDDHU
|
September 20, 2024 |
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VAIBHAVI DREDGING Vs. NATIONAL INSURANCE CO. LTD.
|
May 10, 2024 |
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VARAHAGIRI JAGANNADHA SWAMY Vs. PADMAPRIYA & PRIYA THEATRES
|
January 12, 2024 |
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VARUN BEVERAGES LTD. Vs. ARIJIT SADHUKHAN
|
November 22, 2024 |
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VATSALY BUILDERS & DEVELOPERS PVT. LTD. Vs. KUSUM DIXIT
|
June 10, 2024 |
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VEENA JAIN Vs. COUNTRY COLONISERS PRIVATE LIMITED
|
November 4, 2024 |
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VIDYALAKSHMI S.K. Vs. NIVA BUPA HEALTH INSURANCE COMPANY LTD.
|
July 10, 2024 |
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VIJAYA SRIVASTAVA Vs. BRANCH MANAGER, STATE BANK OF INDIA
|
July 18, 2024 |
|
VIJAYAN P. Vs. MANAGING DIRECTOR, SREE GOKULAM CHITS & FINANCE COMPANY (P) LTD.
|
January 17, 2024 |
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VIJAYLAXMI HOUSING Vs. VANGALA SURYA SUBRAHMANYA SRINIVASA SARMA
|
July 4, 2024 |
|
VIKAS GARG Vs. ESTATE OFFICER (HOUSING) GREATER MOPHALI AREA DEVELOPMENT AUTHORITY
|
April 3, 2024 |
|
VIMAL KUMAR CHOPRA Vs. OASIS LANDMARKS LLP
|
January 4, 2024 |
|
VIMLA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 14, 2024 |
|
VINEET KUMAR DIXIT Vs. SENIOR SUPERINTENDENT OF POST OFFICES
|
July 12, 2024 |
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VISHAL DHUPAR Vs. NEW INDIA ASSURANCE CO. LTD.
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VIVEK DODA Vs. ESTATE OFFICER, GMADA
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December 16, 2024 |
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November 19, 2024 |
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