CHENARAM Vs. ORIENTAL BANK OF COMMERCE & ANR.
|
February 11, 2016 |
A GOYAL Vs. JAIDEV AGGARWAL & ANR
|
February 25, 2016 |
A U FINANCE INDIA PVT. LTD. Vs. RAMDAS RAGHUNATH PATIL
|
February 5, 2016 |
A. AUTOMOVERS PRIVATE LIMITED FAIZABAD ROAD, NEAR HAL, LUCKNOW U.P. Vs. ANJU YADAV & ANR. SHRI SHIV PRASAD YADAV, R/O VIKRAM NAGAR, HOUSE NO. 82/05, K.V.K. COLD STORAGE PYAGIPUR SULTANPUR U.P.
|
September 2, 2016 |
A. NAGESWARA RAO CARE OF S. APPA RAO Vs. E.S.I. HOSPITAL & ANR. THE MEDICAL HOSPITAL
|
October 6, 2016 |
A. PADMAVATHI Vs. M. VIJAYENDRA & ANR.
|
April 1, 2016 |
A.C. THOMAS AMBUKUNNIL HOUSE, ELEAV AKODE, CHADAYAMANAGALAM P.O. KOLLAM KERALA Vs. SARASWATHI AMMA P CHADAYAMANGALAM P.O. KOLLAM KERALA
|
February 10, 2016 |
A.K. GUPTA Vs. UNITECH LIMITED AND OTHERS
|
April 1, 2016 |
A.K. SARKAR Vs. SAMPAT KUMAR
|
November 24, 2016 |
AASHISH OBERAI HOUSE Vs. EMAAR MGF LAND LIMITED ECE HOUSE
|
September 14, 2016 |
ABDUL KHADER Vs. INDUSIND BANK LTD.
|
May 3, 2016 |
ABEDIN S. BALDIWALA Vs. UNITED INDIA INSURANCE CO. LTD.
|
March 11, 2016 |
ABHA RANI SRIVASTAVA Vs. NATIONAL INSURANCE CO. LTD. & ANR.
|
September 2, 2016 |
ABHIJEET JITENDRA SHAH Vs. KUMAR SINEW DEVELOPERS PVT LTD
|
February 8, 2016 |
ACTION CONSTRUCTION EQUIPMENT LTD. SANTOSH VASANATRAO PEHEKAR, 5TH FLOOR, TDI CENTRE, JASOLA, NEW DELHI Vs. SANTOSH BABANRAO GANDE & ANR. R/O SATARA PARISAR, AURANGABAD MAHARASHTRA
|
May 17, 2016 |
ADEL SKYVILLE BUYERS WELFARE SOCIETY & 19 ORS Vs. ADEL LANDMARKS LIMITED & 2 ORS
|
May 26, 2016 |
ADITYA AUTOMOBILE SPARES PRIVATE LIMITED & 3 ORS Vs. KOTAK MAHINDRA BANK LTD & 2 ORS
|
May 12, 2016 |
ADITYA LAROIA Vs. PARSVNATH DEVELOPERS LTD
|
May 11, 2016 |
ADITYA MISHRA & ANR Vs. UNITECH LTD
|
May 3, 2016 |
ADITYA MUKHERJEE Vs. PAMPA BANIK & 3 ORS
|
April 1, 2016 |
ADVANCED HEALTHCARE RESOURCES INDIA PVT LTD & ORS Vs. NEW INDIA ASSURANCE CO LTD & ORS
|
January 20, 2016 |
ADWAIT PATIL AND ORS. Vs. PRIYA SHAMRAO DESHMUKH AND ORS.
|
April 7, 2016 |
AGGCON EQUIPMENTS INTERNATIONAL (P) LTD. Vs. IFFCO TOKIO INSURANCE COMPANY LTD.
|
April 4, 2016 |
AGRICULTURE INSURANCE CO. OF INDIA LTD. 1ST FLOOR SHANKARNARYANA BUILDING NO Vs. MANAGER, AGRICULTURE SERVICE CO
|
October 6, 2016 |
AGRICULTURE INSURANCE CO. OF INDIA REGISTERED OFFICE AT AMBA DEEP BUILDING 13TH FLOOR 14. K.G MARG NEW DELHI DELHI Vs. FARMERS SERVICE CO
|
May 31, 2016 |
AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED Vs. BADRI SINGH BISHT & ANR
|
October 24, 2016 |
AIR ARABIA Vs. PAGDALOO PRASHANT NAIDU
|
August 19, 2016 |
AIR INDIA LTD. & 2 ORS Vs. MALTI MADHUKAR PAHADE
|
September 20, 2016 |
AJAY ENTERPRISES, KHUSHI SALES CORPORATION Vs. NEW INDIA ASSURANCE CO. LTD. AND ANR.
|
May 16, 2016 |
AJAY KAMBOJ Vs. DIVISIONAL MANAGER ICICI LOMBARD ZENITH HOUSE & ANR.
|
November 21, 2016 |
AJAY KUMAR GOYAL Vs. JTPL TOWNSHIPS PVT LTD & 2 ORS
|
January 12, 2016 |
AJAY KUMAR SARAF & 2 ORS Vs. KOLKATA WEST INTERNATIONAL CITY PVT LTD
|
August 17, 2016 |
AJAY KUMAR THAKUR Vs. M/S. JAISWAL MOTORS
|
October 24, 2016 |
AJAY NAVANATH SONTAKKE Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
|
December 13, 2016 |
AJIT SINGH AND 2 ORS. S/O LATE SH. HOSHIAR SINGH, R/O VILLAGE KUNGAR BHIANI,TEHSIL BHAWANI KHERA, DISTRICT, BHIWANI HARYANA Vs. NATIONAL INSURANCE COMPANY LIMITED REGIONAL OFFICE II, SCO 337
|
May 31, 2016 |
AJMER VIDHYUT VITRAN NIGAM LTD. THROUGH EXECUTIVE ENGINEER (O & M) BEAWAR DISTT. AJMER RAJASTHAN Vs. NARAINI DEVI W/O JAGDISH PRASHAD, R/O VILL. MAILPURA
|
May 31, 2016 |
AJMER VIDYUT VITRAN NIGAM LIMITED Vs. MAADU RAM
|
May 30, 2016 |
AJMER VIDYUT VITRAN NIGAM LTD. Vs. GOPAL LAL
|
April 29, 2016 |
AJMER VIDYUT VITRAN NIGAM LTD. & ORS. Vs. HAZI SAYYAD MUZZAFAR ALI
|
August 16, 2016 |
AJMER VIDYUT VITRAN NIGAM LTD. TEHSIL & JHUNJHUNU RAJASTHAN Vs. IMMAMUDEEN
|
February 18, 2016 |
AKASH GUPTA Vs. MAHIMA REAL ESTATE PVT. LTD.
|
December 16, 2016 |
AKASH JAIN Vs. M/S UNITECH LIMITED
|
August 12, 2016 |
AKHIL BHARTIYA GRAHAK PANCHAYAT AND ORS. Vs. KDS INFRA BUILDCONS AND ORS.
|
February 17, 2016 |
AKHIL BHARTIYA UPBHOKTA CONGRESS & 5 ORS. Vs. MADHYA PRADESH HOUSING BOARD & ANR.
|
March 1, 2016 |
ALI H. ZAIDI S/O. MR. M.H. ZAIDI, 50 Vs. LUCKNOW DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN, VIPIN KHAND, GOMTI NAGAR, LUCKNOW UTTAR PRADESH
|
May 17, 2016 |
ALKA AGRAWAL & ANR Vs. UNITECH RELIABLE PROJECTS PVT LTD
|
September 16, 2016 |
ALLAHABAD BANK ARYA NAGAR,BRANCH THROUGH ITS BRANCH MANAGER, DISTRICT GONDA U.P. Vs. SURENDRA KUMAR & ANR. S/O SHRI GOPAL CHANDRA, R/O VILLAGE RUPAIDEEH, PARGANA, TEHSIL, AND DISTRICT GONDA U.P
|
February 16, 2016 |
ALOK BARWA Vs. BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED & 2 ORS
|
April 1, 2016 |
ALOK SRIVASTAVA Vs. VICE CHAIRMAN, LUCKNOW DEVELOPMENT AUTHORITY & 2 ORS
|
February 16, 2016 |
ALSONS Vs. NASHEED AHMED
|
March 4, 2016 |
ALTERNATIVE ENERGY SYSTEMS AND DEVICES Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
January 4, 2016 |
AMAN ROY CHOWDHURY & ANR Vs. UNITECH LTD
|
August 9, 2016 |
AMANDEEP KAUR Vs. DLF UNIVERSAL LTD. & ANR.
|
October 19, 2016 |
AMAR NATH VERMA Vs. UNITECH LIMITED
|
February 4, 2016 |
AMARJIT SINGH Vs. GAGANDEEP SINGH & ORS.
|
December 19, 2016 |
AMBRISH KUMAR SHUKLA & 21 ORS. Vs. FERROUS INFRASTRUCTURE PVT. LTD.
|
October 7, 2016 |
AMIN THARANI Vs. MANGESH J KOLTHARKAR
|
January 14, 2016 |
AMIT ARORA & ANR. Vs. UNITECH LTD.
|
August 8, 2016 |
AMIT GARG Vs. UNITECH LIMITED
|
June 21, 2016 |
AMIT JAY KUMAR JAIN Vs. SWISS INTERNATIONAL AIRLINES
|
August 19, 2016 |
AMRAPALI HOMES PROJECT PVT. LTD. & ANR. C Vs. GAUTAM SINHA S/O LATE SH. AJAY KUMAR SINHA R/O D
|
March 1, 2016 |
AMRAPALI SAPPHIRE FLAT BUYERS WELFARE ASSOCIATION Vs. AMRAPALI SAPPHIRE DEVELOPERS PVT. LTD.
|
August 30, 2016 |
AMRAPALI ZODIAC DEVELOPERS PVT LTD Vs. ALOK KUMAR JHA
|
May 30, 2016 |
AMRAPALI ZODIAC DEVELOPERS PVT. LTD. 307, 3RD FLOOR, NIPUN TOWERS, COMMUNITY CENTRE Vs. SANJAY SINGH A
|
May 30, 2016 |
AMRIK SINGH Vs. GOVERNMENT OF PUNJAB AND ORS.
|
January 12, 2016 |
ANAND K SRIVASTAVA Vs. M/S. UNITECH LIMITED & ANR.
|
November 3, 2016 |
ANAND KUMAR DWIVEDI Vs. JHA ASSOCIATES (REG ) & 6 ORS
|
January 18, 2016 |
ANAND PRAKASH GULATI Vs. S.D.O., DHBVNL
|
November 8, 2016 |
ANDHRA BANK REPRESENTED BY ITS MANAGER, TIRUMALA BRANCH, TIRUMALA, DISTRICT CHITTOOR ANDHRA PRADESH Vs. CHERUKUNURU GEETHANJALI & 3 ORS. W/O LATE GNANA SHANKAR, R/O D.NO. 20
|
September 5, 2016 |
ANDHRA PRADESH SOOPERATIVE HOUSING SOCIETIES FEDERATION LIMITED & ANR. Vs. K.J. MOKSHANANDAM & ANR.
|
November 11, 2016 |
ANIL DUTT & ANR. Vs. VISHESH HOSPITAL & ORS.
|
May 16, 2016 |
ANIL GUPTA & ANR. Vs. ICICI BANK LTD.
|
September 23, 2016 |
ANIL KUMAR BATTA AND ORS Vs. UNITECH HI-TECH DEVELOPERS LIMITED AND ORS
|
April 7, 2016 |
ANIL KUMAR GUPTA Vs. UNITECH LTD
|
September 30, 2016 |
ANIL RAJ AND ORS. Vs. UNITECH LIMITED AND ORS.
|
May 2, 2016 |
ANIRUDDHA LENKA Vs. SUPERINTENDING ENGINEER, ELECTRICAL CIRCLE BALASORE
|
May 13, 2016 |
ANITA JAIN & ANR. Vs. HUDA & ORS.
|
November 9, 2016 |
ANITA RANI Vs. DEPARTMENT OF POSTS & ANR
|
February 22, 2016 |
ANJAL GARMENTS Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
February 12, 2016 |
ANJALI AHUJA W/O. MANOJ AHUJA, R/O. 41 Vs. ADEL LANDMARKS LTD. FORMERLY KNOWN AS ERA LANDMARKS LTD., REGISTERED OFFICE AT: B
|
June 30, 2016 |
ANJAN MAJUMDAR & ANR Vs. HARISH MEHSHWARI/SANGEETA MAHESWARI
|
August 17, 2016 |
ANKUR GOEL Vs. UNITECH RELIABLE PROJECTS PVT. LTD.
|
July 27, 2016 |
ANKUR GOSWAMI & 13 ORS Vs. SUPERTECH LIMITED & ANR
|
May 5, 2016 |
ANKUR JAIN & ANR. Vs. WADHWA RESIDENCY PVT. LTD.
|
March 15, 2016 |
ANOOP AWASTHI Vs. T. KATARIA AND ORS.
|
March 18, 2016 |
ANSAL HOUSING & CONSTRUCTION LTD & ANR Vs. KALPANA YADAV
|
April 12, 2016 |
ANSAL PROPERTIES & INFRASTRUCTURE LTD. Vs. SUMAN BHARTIYA & ANR.
|
June 1, 2016 |
ANSHU SHRIVASTAVA Vs. UNITECH LIMITED
|
June 30, 2016 |
ANURADHA PROPERTIES & TOWNSHIP PVT LTD AND ORS Vs. A P STATE BANKERS MUTUALLU AIDED CO-OPERATIVE HOUSING SOCIETY LTD & 5 ORS
|
February 12, 2016 |
ANURAG RUDRA @ ANURAG TIWARY AND ANOTHER Vs. EMAAR MGF LAND LIMITED AND ANOTHER
|
September 30, 2016 |
ANURUDH TAMRAKAR Vs. REGISTRAR, GLOBAL ENGINEERING COLLEGE
|
March 4, 2016 |
APARNA BALASO PAWAR-MADHE Vs. SUNIL ANANDRAO PATIL & ANR.
|
November 29, 2016 |
APARNA SHUKLA & ANR Vs. UNITECH LTD
|
September 29, 2016 |
APEEJAY PVT. LTD. (FORMERLY KNWON AS APEEJAY SECURITIES PVT LTD) 15, PARK STREET,APEEJAY HOUSE, KOLKATA Vs. BISWAJIT KUMAR DAS S/O RABINDERNATH DAS, R/O 48, DR. REJAUL KARIM SARANI LANE, PO 7 PS
|
April 6, 2016 |
APEX INSTITUE OF MEDICAL SCIENCE A UNIT OF APEX HOSPITEX AND NEUROSCIEENCE LTD. Vs. PAPIA BANERJEE
|
August 31, 2016 |
APOLLO SPECIALTY HOSPITAL & ANR. Vs. R. MUTHUKRISHNAN
|
August 31, 2016 |
APURVA NURSING HOME NH Vs. JOGINDER PAL & ORS. R/O. H. NO. 169
|
June 30, 2016 |
ARIF CONSTRUCTIONS Vs. GUNJAN SINGHAL
|
July 8, 2016 |
ARIHANT ASSOCIATES AND ORS Vs. PUNIT AGRAWAL
|
March 1, 2016 |
ARMY WELFARE HOUSING ORGANIZATION Vs. ARMY CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS.
|
January 11, 2016 |
ARUN AGENCIES PVT. LTD, C. F AGENT OF M/S , SHRIRAM PISTION & RINGS LTD, NEW DELHI NO 29. CENOTAPH ROAD FIRST STREET. TEYNAMPET CHEENNAI Vs. JAIPUR GOLDEN TRANSPORT & ANR. R.O. NO. 4736/41. ROSHANA NEW DELHI
|
February 25, 2016 |
ARUN DATTA & ANR. Vs. UNITECH LTD. & ANR.
|
April 6, 2016 |
ARUN KUMAR Vs. NEW INDIA ASSURANE CO. LTD.
|
September 23, 2016 |
ARUN KUMAR MANGLIK Vs. CHIRAYU HEALTH & MEDICARE PRIVATE LIMITED & ANR
|
February 25, 2016 |
ARUN KUMAR MANGLIK Vs. CHIRAYU HEALTH AND MEDICARE PVT. LTD. & ANR.
|
February 25, 2016 |
ARUN MAHESWARI Vs. KRISHNA TRADERS & ANR
|
February 11, 2016 |
ARUNACHAL DISTILLERY & BOTTLING PVT LTD Vs. NATIONAL INSURANCE CO LTD & ORS
|
August 2, 2016 |
ARVINDER SINGH Vs. UNITECH HI-TECH DEVELOPERS LIMITED & ANR.
|
July 4, 2016 |
ARYAN AUTOMOTIVE PVT LTD Vs. PAWAN DHONDIRAM TAPADE
|
February 26, 2016 |
ARYAN CHEMICALS Vs. NEW INDIA INSURANCE CO LTD
|
April 11, 2016 |
ARYODAYA PLASTIC INDUSTRIES Vs. NEW INDIA INSURANCE CO LTD
|
April 11, 2016 |
ASHA MEHTA & ANR Vs. PARSVNATH DEVELOPERS LTD
|
September 8, 2016 |
ASHISH KUMAR GUPTA Vs. GAIND KUMAR SINGRAUL
|
January 21, 2016 |
ASHOK JAIN Vs. TATA AIG LIFE INSURANCE CO. LTD. & ORS.
|
January 19, 2016 |
ASHOK KUMAR AGRAWAL @ ASHOK CHETAN PROPRIETOR M/S VARIETY, D.B ROAD, SAHARSA, P.S DISTRICT : SAHARSA BIHAR Vs. REGIONAL MANAGER, ORIENTAL INSURANCE COMPANY & 2 ORS. PATNA BIHAR
|
September 19, 2016 |
ASHOK KUMAR GOEL Vs. BRANCH MANAGER, ICICI BANK
|
January 21, 2016 |
ASHOK KUMAR MISRA Vs. BHARTIYA JEEVAN BIMA NIGAM
|
August 26, 2016 |
ASHOK KUMAR PATHAK Vs. RAJASTHAN HOUSING BOARD
|
January 21, 2016 |
ASHOK KUMAR PATHAK R/O. KIRAN PARK, DOLTALA, P.O. & P.S. MADHYAMGRAM, DISTRICT Vs. DR. SWARNAVA ROY AND ANOTHER STERLING HOSPITAL, 55/1, BHUPEN BOSE AVENUE, P.S. SHYAMPUKUR, KOLKATA
|
December 21, 2016 |
ASHOK LEYLAND LTD. & ANR. Vs. KAMESHWAR & ANR.
|
November 30, 2016 |
ASHOK LEYLAND LTD. & ANR. Vs. SUBHASH CHAND (DECEASED) & ANR.
|
June 10, 2016 |
ASHOK SHARMA Vs. NATIONAL INSURANCE CO. LTD.
|
February 19, 2016 |
ASHTAVINAYAK DEVELOPERS THROUGH ITS MANAGING PARTNER, GIRISH S/O MOTILAL JAISWAL, APARTMENT, NEAR SAI MANDIR, CHHATRAPATI SQ. WARDHA ROAD, NAGPUR, TQ AND DIST. NAGPUR MAHARASHTRA PETITIONER Vs. ANIT KUMAR P. PANWAR R/O
|
May 13, 2016 |
ASHWIN ALOYSIUS DSOUZA & ANR. Vs. SHREE SHUBH BUILDERS PVT. LTD.
|
July 22, 2016 |
ASIA TEA COMPANY & OTHERS Vs. ON BEHALF OF COMMISSIONER, CIVIL SUPPLIES AND CONSUMER PROTECTION DEPARTMENT, CONSUMER ASSOCIATION OF INDIA REP. BY MR. R. DESIKAN
|
September 19, 2016 |
ASIF AHMAD AND ORS. Vs. SHARP CONSTRUCTION/SHARP ENTERPRISES AND ORS.
|
January 8, 2016 |
ASIT BARAN MONDAL & ANR Vs. RITA SINHA & ANR
|
May 3, 2016 |
ASSISTANT DIRECTOR, POSTAL SERVIEC & ANR Vs. BASTA RAM
|
October 26, 2016 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. SIRAJ ABDULSATAR RAMOL
|
March 11, 2016 |
ASSISTANT PROVIDENT FUND COMMISSIONER THROUGH ASSISTANT PROVIDENT FUND COMMISSIONER REGIONAL OFFICE DELHI(NORTH) BHAVISHYA NIDHI BHAWAN 28, WAZIRPUR INDUSTRIAL AREA, NEW DELHI Vs. SHANMUGHAN S/O PARAMU, THULASI BHAVAN, ERAVIPURAM, KOLLAM KERALA
|
May 27, 2016 |
ASSISTANT SECRETARY, ELECTRICAL SECTIONS & ANR. EXECTRICAL SECTIONS, THRISSUR CORPORATION KERALA Vs. N. UDAYAKUMAR SECRETARY ARCHITECTS & ENGINEERS ASSOCIATION, KOKKALAI THRISSUR KERALA
|
January 13, 2016 |
ASTHA DEVELOPERS & COLONIZERS & 3 ORS. REGD. NO. 49, OFF: NEAR RUNGTA COLLEGE KURD,BHILAI DISTRICT Vs. SAMODAR SINHA S/O LATE GANGLU SINHA, R/O BLOCK NO. 34/B, CROSS STREET 1, SECTOR
|
May 17, 2016 |
ATUL AUTO LIMITED Vs. SHAHANOOR SK GAFOOR & ANR
|
September 30, 2016 |
ATUL AUTO LIMITED Vs. YOGESH SATYANARAYAN JOSHI & ANR
|
September 30, 2016 |
ATUL AUTO LIMITED Vs. AVINASH & ANR
|
September 30, 2016 |
ATUL AUTO LIMITED Vs. SANJAY KACHRU BORADE & ANR
|
September 30, 2016 |
ATUL AUTO LIMITED Vs. DEVIDAS & ANR
|
September 30, 2016 |
ATUL AUTO LIMITED CORPORATE Vs. DEVIDAS & ANR
|
February 5, 2016 |
ATUL NAYAR & ANR. Vs. IDEB GRAND REALITY PVT. LTD. & ORS.
|
June 9, 2016 |
AU FINANCIERS (INDIA) LTD Vs. NITIN SHRINIWAS SOMANI
|
February 22, 2016 |
AUDHUT PARAB Vs. DEMPO MARKETING CO. PVT. LTD.
|
March 15, 2016 |
AVAS VIKAS LIMITED Vs. NEELAM CHAUDHARY
|
May 6, 2016 |
AWARE HOSPITAL SHANTIVANAM,NAGARUJUNA SAGAR ROAD, REP BY ITS COORDINATOR, MR K,VENKAT REDDY HYDERABAD Vs. NEW INDIA ASSURANCE CO. LTD. 3
|
December 19, 2016 |
AWATAR SINGH MAHENDRASINGH GOTRA R/O GHOTRA TRANSP Vs. ORIENTAL INSURANCE CO. LTD. THROUGH ITS BRANCH MAN
|
January 20, 2016 |
AZURE TREE TOWNSHIPS LLP Vs. SRISHTI BUILDING NO.345 CO-OPERATIVE HOUSING SOCIETY LIMITED
|
October 7, 2016 |
B JAYAPERUMAL Vs. P SIVASANKAR
|
February 16, 2016 |
B P L TELECOM PVT LTD Vs. MOTILAL DULICHAND PVT LTD
|
March 9, 2016 |
B.V.V. RAMESH KUMAR & ANR. Vs. M. LAKSHMANA RAO
|
July 27, 2016 |
BAGHEL SINGH Vs. NATIONAL INSURANCE CO. LTD.
|
September 16, 2016 |
BAHADUR SINGH Vs. DR. H.S. BAJWA & ANR.
|
October 6, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. RAKESH PRAJAPATI
|
January 20, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PENUMATCHA VENKATA SATYA
|
May 26, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MAHESH AGGARWAL & ORS.
|
March 2, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. 7TH FLOOR, BLOCK NO. 4, DLF TOWER 15, SHIVAJI MARG, NEW DELHI Vs. RAJ KISHORE PRASAD S/O LATE BUDHAN PRASAD, VILL
|
October 26, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. ABDUL SATTAR & ANR.
|
January 27, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. AXIS BANK LTD.
|
February 9, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. 7TH FLOOR,BLOCK Vs. ANITA MAHAJAN & ANR. W/O SH.RAMESH MAHAJAN, C/O M.R JEWELLERS, MAIN BAZAR, BATA CHOWK, GURDASPUR,TEHSIL & DISTRICT: GURDASPUR PUNJAB
|
May 23, 2016 |
BAJAJ ALLIANZ INSURANCE CO. LTD. Vs. KETAN VIRA & ANR.
|
October 18, 2016 |
BAJAJ ALLIANZ LIFE INSURANCE CO LTD & 2 ORS Vs. PARAMJIT KAUR
|
May 10, 2016 |
BAJAJ ALLIANZ LIFE INSURANCE CO. & ANR. Vs. JASPAL KAUR
|
April 13, 2016 |
BAJAJ ALLIANZE GENERAL INSURANCE CO. LTD. 7TH FLOOR, BLOCK NO.4, DLF TOWER 15, SHIVAJI MARG NEW DELHI 110015 Vs. TEJAS TRIMBAKLAL UPADHAYA & ANR. R/O SHIVSHAKTI TRANSPORT NEAR BAGICHA HOTAL, SANGVI, NANDED MAHARASHTRA
|
February 18, 2016 |
BAJRANG LAL SHARMA Vs. JAI KUMAR GUPTA & 8 ORS
|
February 26, 2016 |
BAJWA DEVELOPERS LTD Vs. GURINDER SINGH
|
March 15, 2016 |
BALABHAI NANAVATI HOSPITAL & ANR Vs. B D SINGH & ANR
|
May 4, 2016 |
BALBIR SINGH RANDHAWA Vs. DLF UNIVERSAL LIMITED & ANR
|
March 18, 2016 |
BALJIT SINGH SANDHU S/O. S. JAGIR SINGH, ADDITIONAL DEPUTY COMMISSIONER(DEVELOPMENT) R/O. GURU HAR RAI AVENUE, OPPOSITE KHALSA COLLEGE, AMRITSAR PUNJAB Vs. JALANDHAR IMPROVEMENT TRUST THROUGH ITS CHAIRMAN, JALANDHAR PUNJAB
|
September 20, 2016 |
BANK OF INDIA REPRESENTATIVE AND ASSISTANT GENERAL MANAGER, BULLIAN EXCHANGE BRANCH, 1858, SHEIKH MENON STREET, ZABERI BAZAR MUMBAI Vs. MUSTAFA IBRAHIM NADIADWALA OF M/S. MANEGAON FARMS, 602, SUMMER VILLA, 7 ROAD, SANTACRUZ (E)54, MUMBAI
|
November 30, 2016 |
BANK OF INDIA THROUGH ITS MR. TUSHAR SHASTRI ASSISTANT MANAGER LEGAL. THOMAS COOK BUILDING. DR. NAROJI ROAD, MUMBAI MAHARSHTRA Vs. SHYAMA SUD AND ANOTHER A.B.C. HANDLOOMS. GAURAN GATE, HOSHIARPUR
|
December 20, 2016 |
BANK OF MAHARASHTRA AND ORS. Vs. SUKHWINDER KAUR
|
February 4, 2016 |
BANK OF MAHARASHTRA THROUGH ITS BRANCH MANAGER, BRANCH ALIGANJ LUCKNOW UTTAR PRADESH Vs. UTKARSH PHARMA & ANR. THROUGH ITS PROPRIETOR AMIT KUMAR GOAL S/O. SRI JAGBIR GOPAL, R/O. C
|
September 6, 2016 |
BAPPANAND NARSHIMMAN ANNU R/O. 404, B WING, BHAWANI TOWER, IT POWAI, MUMBAI Vs. HIRMANIDEVI G.S. GUPTA & ORS. R/O. CCI, ROOM NO. 213, 2ND FLOOR, AMBIKA APT. SARVODAYA NAGAR, NAHUR ROAD, MULUND (W) MUMBAI
|
October 26, 2016 |
BAPPU Vs. CHAMPAVATI URBAN CO OP BANK LTD & 2 ORS
|
March 8, 2016 |
BARJINDER KUMAR & ANR. S/O SHRI BALDEV KRISHAN , R/O VILLAGE PATLION, P.O. BATAMANDI,TEHSIL PAONTA SAHIB, DISTRICT : SIRMOUR H.P Vs. BSNL AND ANOTHER (HAVING ITS OFFICE AT HIMUDA COMMERCIAL COMPLEX, SAPROON , THROUGH ITS GENERAL MANAGER, SOLAN H.P)
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February 9, 2016 |
BASHISTH NARAYAN SINGH Vs. RAM SEWAK PRASAD
|
October 27, 2016 |
BENGANI FOOD PRODUCTS PVT. LTD. AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
February 18, 2016 |
BHAGAT FORD, A. B. MOTORS PVT. LTD., THROUGH ITS AUTHORISED REPRESENTATIVE, 19, INDUSTRIAL AREA MOHALI PUNJAB Vs. VINOD SEHDEV & ORS. R/O. H. NO. 5109/2, MODERN HOUSING COMPLEX, MANIMAJRA CHANDIGARH
|
January 12, 2016 |
BHAGATRAM MOTORWAY PRIVATE LIMITED Vs. NITIN KUMAR
|
November 22, 2016 |
BHAGIRATH COLD STORAGE SHAJAPUR Vs. HARINARAYAN & ORS.
|
June 17, 2016 |
BHAGIRATHI GODAWARI AQUA PURE PVT. LTD. THROUGH ITS MANAGING DIRECTOR, SHAILESH SAKHARAM KARHALE, T Vs. UNITED INDIA INSURANCE COMPANY LTD. THROUGH ITS DIVISIONAL MANAGER, OSMANPURA, AURANGABAD MAHARASHTRA
|
November 17, 2016 |
BHAGU RAM Vs. NATIONAL INSURANCE COMPANY LTD.
|
August 24, 2016 |
BHAI MATI DASS COOPERATIVE URBAN THRIFT AND CREDIT SOCIETY LTD. Vs. SHAURYA HOUSING LIMITED
|
April 12, 2016 |
BHARADWAJA COMPLEX WELFARE ASSOCIATION & ANR. Vs. B. VIJAY BHASKAR
|
August 29, 2016 |
BHARAT QUMAR NANDY Vs. EDEN REAL ESTATES PVT. LTD. & ANR.
|
February 4, 2016 |
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. ANNASAHEB BAPURAO GHANDURE
|
April 21, 2016 |
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. BHAG CHAND
|
May 10, 2016 |
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. ABHAY KUMAR S/O LATE MADHUKARNARAYAN BARTALWAR
|
July 18, 2016 |
BHARTI DEVI Vs. UNITED INDIA INSURANCE CO. LTD. & ORS.
|
September 15, 2016 |
BHATTACHARYA ORTHOPAEDICS & RELATED RESEARCH CENTRE (PVT) LTD. & ORS Vs. ANUP KUMAR DHAR
|
March 9, 2016 |
BHILAI STEEL PLANT AND ORS. Vs. NISHANT KUMAR SINGH
|
January 12, 2016 |
BHIMRAO Vs. MANAGER, IFFCO-TOKIO GENERAL INSURANCE CO LTD
|
February 23, 2016 |
BHOPAL VIKAS PRADHIKARAN Vs. RAJ KUMAR VERMA AND ORS.
|
March 3, 2016 |
BHUBANAESWAR DEVELOPMENT AUTHORITY & ANR Vs. BHASKAR CH. MOHAPATRA
|
August 12, 2016 |
BHUBNAESHWAR DEVELOPMENT AUTHORITY Vs. PURNA CHANDRA SUBUDHI
|
April 8, 2016 |
BHUPESH GUPTA & ANR Vs. UNITECH LTD
|
February 8, 2016 |
BHUPESH GUPTA RESIDING AT 137 Vs. ORIENTAL INSURANCE CO. LTD. THROUGH SENIOR BRANCH MANAGER, CBO
|
May 13, 2016 |
BHUPINDER SINGH Vs. M/S. UNITECH LIMITED
|
June 9, 2016 |
BIDHU SHEKHAR Vs. LAVASA CORPORATION LIMITED
|
August 12, 2016 |
BIDYUT GHOSH Vs. BRANCH MANAGER, STATBANK OF INDIA
|
October 20, 2016 |
BIG CINEMAS AND ORS. Vs. MANOJ KUMAR
|
February 1, 2016 |
BIKRAM SINGH S/O. CHUHAR SINGH, R/O. B/H, MC, OFFICE GARHSHANKAR, DISTRICT Vs. HDFC STANDARD LIFE INSURANCE COMPANY LTD. & 2 ORS. THROUGH ITS MANAGING DIRECTOR, RAMON HOUSE, H.T. PAREKH MARG, 169, BACKBAY RECLAMATION, CHURCHGATE MUMBAI
|
August 19, 2016 |
BIMAL ROY S/O LATE MANINDRA KUMAR ROY, R/O AT 1/K, B.K. PAUL LANE KOLKATA Vs. DISTRICT ENGINEER, CESC LTD. NORTHAN DISTRICT, NORTH REGIONAL OFFICE AT 226A, & B, A.P.C. ROAD, KOLKATA
|
May 23, 2016 |
BIPINBHAI SHANKARBHAI PATEL Vs. THE NEW INDIA ASSURANCE COMPANY LTD.
|
January 25, 2016 |
BIPLAB BANERJEE Vs. DR. PRADIP KUMAR PORIA & ANR.
|
June 8, 2016 |
BIRLA MEDICAL TECHNOLOGIES Vs. CHATRAPATI SHIVAJI MAHARAJ GENERAL HOSPITAL
|
December 22, 2016 |
BIRLA SUN LIFE INSURANCE CO LTD Vs. K RAGHAVENDRA VINAYAKA
|
January 29, 2016 |
BIRLA SUN LIFE INSURANCE CO. LTD. ONE INDIABULLS CENTRE TOWER Vs. ASHOK KUMAR KUTHIALA CLASS
|
August 31, 2016 |
BIRLA SUN LIFE INSURANCE COMPANY LTD. Vs. RONANKI RANGARAO
|
April 7, 2016 |
BIRLA SUN LIFE INSURANCE COMPANY LTD. Vs. HARISH KUMAR CHADHA & ANR.
|
September 26, 2016 |
BISWARUP ROY & ANR. S/O. LATE BIRENDRA KUMAR ROY, LAXMI NARAYAN BHABAN (OPPOSITE NORTH BARRACKPORE MUNICIPALITY HOSPITAL) KANTHA DHAR, ICHAPUR, P.S. NOAPARA, NORTH 24 PARGANAS WEST BENGAL Vs. BENGAL PARK CHAMBERS HOUSING DEVELOPMENT LIMITED & ANR., HAVING ITS OFFICE AT: 3/1, DR. V.N. BRAHAMACHARI STREET, KOLKATA WEST BENGAL
|
January 13, 2016 |
BLB LTD. & ANR. Vs. K.K. PROJECTS
|
August 5, 2016 |
BLOSSOMS SENIOR SECONDARY SCHOOL NABHA ROAD,THROUGH ITS AUTHORISED REPRESENTATIVE SMT. SANT KAUR CHAHAL PATIALA PUNJAB Vs. M/S. EDUCOMP SOLUTION LIMITED & ANR. 1211,PADMA, TOWER
|
May 30, 2016 |
BOARD OF TRUSTEES, RAJASTHAN STATE PENSIONERS MEDICAL CONCESSION SCHEME & 2 ORS. THROUGH MEMBER SECRETARY & DIRECTOR, PENSION & PENSIONERS WELFARE DEPARTMENT KOTA RAJASTHAN Vs. SATISH CHANDRA GUPTA S/O CHAUTHMAL GUPTA, R/O HOUSE NO
|
June 29, 2016 |
BOMBAY HOSPITAL Vs. LALLU LAL & 4 ORS
|
May 11, 2016 |
BOMBAY STOCK EXCHANGE LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
|
March 2, 2016 |
BRANCH MANAGER, LIC OF INDIA Vs. JYOTHI SUDHIR
|
October 20, 2016 |
BRANCH MANAGER, SHRIRAM TRANSPORT FINANCE CO. LTD. & ANR. Vs. MAHESH SAHANI
|
November 16, 2016 |
BRANCH MANAGER, STAR HEALTH & ALLIED INSURANCE CO. LTD. & ANR. Vs. UMESH BADANI & ORS.
|
July 5, 2016 |
BRANCH MANAGER, STATE BANK OF INDIA & 2 ORS. Vs. M/S. GHOSH ENGINEERING WORKS & ANR.
|
December 9, 2016 |
BRANCH MANAGER, STATE BANK OF INDIA & ANR. Vs. SIDDAMMA & ANR.
|
May 3, 2016 |
BRANCH MANAGER, TATA AIG LIFE INSURANCE COMPANY LTD. Vs. CHIEF MANAGER, UNITED BANK OF INDIA & ANR.
|
March 11, 2016 |
BRANCH MANAGER, UNITED BANK OF INDIA & ANR. Vs. M/S. YOUNG BENGAL SOCIETY LTD.
|
November 29, 2016 |
BRANCH POST MASTER & 2 ORS. Vs. MATRU DEVI
|
December 14, 2016 |
BRIJESH DUTTA & ANR Vs. KOLKATA WEST INTERNATIONAL CITY PVT LTD
|
August 17, 2016 |
BRIJMOHAN SHARMA & ANR Vs. RAJASTHAN HOUSING BOARD & 2 ORS
|
August 26, 2016 |
BTM INDUSTRIES LTD Vs. NEW INDIA ASSURANCE CO LTD
|
January 15, 2016 |
BUREAU OF INDIAN STANDARDS Vs. U.P. COOPERATIVE SPINNING MILLS FEDERATION LTD. AND ORS.
|
February 1, 2016 |
C. SUNANDANA REDDY Vs. ICICI LOMBARD MOTOR INSURANCE COMPANY
|
July 11, 2016 |
C.K. MOHANASUNDARAN Vs. K.U. GOPALAKRISHNAN NAIR
|
January 11, 2016 |
CALPRO FOODS PRIVATE LIMITED Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION (GIDC) & 3 ORS
|
February 16, 2016 |
CANARA BANK Vs. PADMINI
|
January 27, 2016 |
CANARA BANK Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
|
October 5, 2016 |
CANARA BANK & 2 ORS. Vs. SANJOY MITRA
|
April 29, 2016 |
CANARA BANK HAVING ITS HEAD OFFICE AT 112, JAYA CHAMARAJENDRA ROAD, BANGALORE Vs. ARJAN DASS B
|
January 14, 2016 |
CANARA HSBC ORIENTAL BANK OF COMMERCE LIFE INSURANCE CO. LTD. Vs. LALIT KUMAR KOTHARI
|
December 13, 2016 |
CAPT. GURTAJ SINGH SAHNI Vs. MANAGER, UNITECH LIMITED
|
May 2, 2016 |
CARGO MOTORS PVT. LTD. Vs. AJAY SINGH & ANR.
|
April 1, 2016 |
CASA PARADOX PVT LTD Vs. ASHWANI KUPOOR
|
March 2, 2016 |
CDS. MONEY EXCHANGE BUREAU PVT. LTD. Vs. FEDERAL BANK
|
June 10, 2016 |
CENTRAL BANK OF INDIA Vs. M/S. RAJAN HANDLOOM STORES
|
January 28, 2016 |
CENTRAL GOVT. EMPLOYEES WELFARE HOUSING ORGANISATION & ANR. Vs. BIR SINGH
|
January 21, 2016 |
CENTRAL HIMALAYAN LAND DEVELOPMENT CO. LTD. THROUGH ITS MANAGING DIRECTOR, C Vs. LIKHMA RAM BUDANIYA S/O SH. UDAI RAM, R/O BOTH NO
|
April 27, 2016 |
CENTRAL INSTITUTE OF MEDICINAL & AROMATICS PLANTS (CIMAP) & ANR Vs. JAGDISH SINGH
|
March 14, 2016 |
CENTRAL PROVIDENT FUND COMMISSIONER & ANR Vs. N BHASKARAN
|
March 14, 2016 |
CHAIN SINGH THAKUR S/O. SHRI F.R. THAKUR, RESIDING IN THE HOUSE OF GANESHRAM, BAYA, IN FRONT OF JANPAD KARYALAYA, MANIPUR, TEHSIL: MAINPUR, DISTRICT Vs. BRANCH MANAGER PUNJAB NATIONAL BANK
|
December 8, 2016 |
CHAIRMAN, COIR FOAM INDIA PVT. INDIA 129/6, FARIDABAD Vs. DEEPAK GAUTAM AND ANOTHER R/O A
|
December 22, 2016 |
CHAIRMAN, RAJASTHAN HOUSING BOARD & 2 ORS Vs. JAIDAYAL SHARMA
|
January 28, 2016 |
CHAITALI GHOSH DASTIDAR WIFE OF UDAY BHANU GHOSH Vs. DR. SUBIR GUHA & ANR. SON OF DR. GUNENDRA NATH DRIVE
|
November 22, 2016 |
CHAND RATAN LAHOTI & 2 ORS. S/O. LATE SHRI HARDUTT RAIL LAHOTI, R/O. 2/263, VIDYADHAR NAGAR, JAIPUR RAJASTHAN Vs. AVIVA LIFE INSURANCE CO. INDIA LTD. & ANR. THROUGH MANAGER/SR. MANAGER, BRANCH OFFICE AT: S
|
December 7, 2016 |
CHANDER MOHAN, PROP. M/S. GUPTA GLASS & PLYWOOD STORE Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
|
December 13, 2016 |
CHANDIGARH ROYALE CITY PROMOTERS PVT. LTD. Vs. SANDEEP SINGLA
|
October 21, 2016 |
CHANDRAKANT PRAKASH PATIL & ANR. Vs. M/S. ANAND PROPERTIES
|
November 10, 2016 |
CHANDRAKANT SHIVAJI ARADWAD Vs. NATIONAL INSURANCE CO. LTD.
|
January 22, 2016 |
CHANDRAKANT V SHETYE Vs. AMBIKA SIDDHI CO-OPERATIVE HOUSING SOCIETY LIMITED & 2 ORS
|
February 9, 2016 |
CHANDRAVATI YADAV Vs. CHIEF ELECTRICAL ENGINEER, ELECTRICITY DEPT. & 2 ORS.
|
January 5, 2016 |
CHANDRESH KUMAR Vs. KOTAK MAHINDRA BANK LTD.
|
February 29, 2016 |
CHANDRU TAHILRAMA TOLANI Vs. MICHAEL AUTHUR MISQUITTA
|
June 6, 2016 |
CHARANJIT SINGH BAKHSHI H.S. BAKSHI PUNJAB AND HARYANA HIGH COURT #599, SECTOR Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY AND ORS. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR
|
January 15, 2016 |
CHAYA PRADEEP BAVADEKAR & 2 ORS Vs. KAMLA ANKUR DEVELOPERS
|
June 27, 2016 |
CHIEF MANAGER, ICICI HOME FINANCE CO LTD & 3 ORS Vs. ANANGA KUMAR PRADHAN
|
March 14, 2016 |
CHIEF MEDICAL OFFICER, YASHODA HOSPITAL Vs. D. UMA DEVI
|
April 11, 2016 |
CHIEF MEDICAL SUPERINTENDENT NORTHERN RAILWAY HOSPITAL, S.P.M. MARG, NEW DELHI Vs. POORAN CHAND AGARWAL A 3 OF 98, JANAKPURI NEW DELHI
|
September 14, 2016 |
CHIEF OFFICER, NAGPUR HOUSING AND AREA DEVELOPMENT AUTHORITY OFFICE: GRUHA NIRMAN, BHAVAN NEAR NEW M.L.A. HOSTEL, CIVIL LINES NAGPUR MAHARASHTRA Vs. BAPU VITTHAL SHASTRAKAR & 3 ORS.
|
April 12, 2016 |
CHIEF POST MASTER GENERAL & 7 ORS Vs. SURENDER KATARIA
|
January 19, 2016 |
CHIEF POSTMASTER GENERAL AND ORS. Vs. RAJINDER KAUR AND ORS.
|
March 1, 2016 |
CHIEF REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. RAJ GINNING INDUSTRIES
|
February 19, 2016 |
CHIRAYU HEALTH AND MEDICARE PVT. LTD. & ANR. Vs. ARUN KUMAR MANGLIK
|
February 25, 2016 |
CITY ELECTRONICS & GIFT Vs. SANJAY DEWANGAN & ORS
|
June 2, 2016 |
COCHIN PORT TRUST & ANR. Vs. M.B. SATPUTE & ORS.
|
September 28, 2016 |
COL RAJYAVARDHAN SINGH RATHORE Vs. PARSVNATH DEVELOPERSLTD
|
January 21, 2016 |
COLLECTOR, OSMANABAD & CHIRMAN, SHRI TULJABHAVANI ENGINEERING COLLEGE Vs. SUPERINTENDING ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. & ORS.
|
January 5, 2016 |
COMMANDANT Vs. KASHMIRA & 2 ORS.
|
July 8, 2016 |
COMMISSIONER NAGAR PALIKA NIGAM Vs. AFSAR ALI
|
February 2, 2016 |
COMMISSIONER, MYSORE URBAN DEVELOPMENT AUTHORITY M Vs. C.R. ANANDA RAO S/O C.H. RAJA GOPAL, R/AT NO. 290,
|
January 13, 2016 |
CONSUMER EDUCATION RESEARCH SOCIETY & ORS. Vs. MADRAS MEDICAL MISSION & ORS.
|
October 7, 2016 |
COUNTRY COLONISERS PVT. LTD. PO. RAYON AND SILK MILLS, ADJOINING COCA COLA DEPOT, G.T. ROAD CHHEHARTA, AMRITSAR PUNJAB Vs. SUNIL GOYAL & ANR. S/O. LATE SH. RAJINDER GOYAL, R/O. HOUSE NO 3177, SECTOR 21
|
October 27, 2016 |
CROMPTON GREAVES LIMITED & ANR. Vs. DAIMLER CHRYSLER INDIA PRIVTE LIMITED & ORS.
|
July 8, 2016 |
D UMA DEVI Vs. YASHODA HOSPITAL & 3 ORS
|
April 11, 2016 |
D. KUMAR Vs. MANAGER, RELIANCE MUTUAL FUND, RELIANCE CAPITAL ASSETS MANAGEMENT LTD. AND ORS.
|
February 10, 2016 |
D.R. SHARMA C/O, DA Vs. ICICI BANK REGD. OFFICE LAND MARK, RACE COURSE CIRCLE VADODARA
|
January 11, 2016 |
DA MILANO-PURSE PALACE & 2 ORS Vs. JAGPAL SINGH
|
January 15, 2016 |
DADA SILK MILLS & ORS. Vs. NEW INDIA ASSURANCE CO. LTD.
|
July 14, 2016 |
DAKPAL & ANR. JAWAHAR NAGAR, JAIPUR RAJASTHAN Vs. SOHAN LAL PARNAMI S/O SHRI PARMANAND PARNAMI
|
November 23, 2016 |
DAKSHESH @ ATUL M. CHOKSI Vs. NATIONAL INSURANCE CO. LTD.
|
March 29, 2016 |
DALIA ROY AND ORS. Vs. ANINDYA MUKHERJEE
|
November 25, 2016 |
DALJIT SINGH & ANR. Vs. M/S. UNIVERSAL BUILDWELL PVT. LTD.
|
November 24, 2016 |
DATTA KESHAV BHOSALE R/AT FLAT NO. 102, BUILDING NO. 4, FLOOR VALLEY COMPLEX, KUDUS VILLAGE, TALUKA WADA, DISTRICT Vs. ARPANNA MOTORS PRIVATE LIMITED AND ANR. MILLENNIUM TOYOTA, PLOT NO. 27, &30, ROAD NO. 18, OPPOSITE TELEPHONE EXCHANGE, WAGLE ESTATE, THANE WEST THANE
|
May 11, 2016 |
DATTATRAY LALJEET CHORMALE Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY
|
November 11, 2016 |
DATTATRAYA RAMRAO KALE Vs. CHAMPAVATI URBAN CO OP BANK LTD & 2 ORS
|
March 8, 2016 |
DAUJI DAYAL CHAUHAN Vs. SWARN JAYANTI SAMUDAIK HOSPITAL & ORS
|
March 7, 2016 |
DAVINDER KAUR AND ANOTHER Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
|
September 29, 2016 |
DDA VIKAS SADAN Vs. RADHAY SHYAM SRIVASTAV (DECEASED) & ORS.
|
July 22, 2016 |
DEB KUMAR DAS Vs. SHREE BAHUBALI INTERNATIONAL LTD & 3 ORS
|
February 10, 2016 |
DEBASISH DAS & 2 ORS S/O AMULYA DAS Vs. PUBALI SENGUPTA & ANR
|
September 26, 2016 |
DEBRAJ CHATTERJEE & ANR Vs. UNITECH LIMITED
|
May 19, 2016 |
DEEP HOSPITAL AND RESEARCH CENTRE NEAR TEMPO STAND Vs. YOGESH R/O PLOT NO
|
January 19, 2016 |
DEEPAK Vs. NATIONAL INSURANCE CO. LTD.
|
February 4, 2016 |
DEEPAK HANS & ANR Vs. IREO PVT LTD & 4 ORS
|
February 22, 2016 |
DEEPAK KUMAR SATSANGI AND ORS. Vs. SANJEEVAN MEDICAL RESEARCH CENTRE (P) LTD. AND ORS.
|
April 1, 2016 |
DEEPAK RAI A-104 Vs. M/S. LAUREATE BUILDWELL PVT. LTD.
|
July 13, 2016 |
DEEPAK VASUDEVA Vs. ADEL LANDMARKS PROJECT LTD.
|
February 5, 2016 |
DEEPANJALI BAGAI Vs. GIRIRAJ DEVELOPERS & CONSULTANTS & ORS.
|
September 16, 2016 |
DEEPANSHU Vs. BHAGWAN MAHAVEER INSTITUTE OF ENGINEERING AND TECHNOLOGY
|
February 11, 2016 |
DEEPESH KUMAR KUSHWAHA AND ORS. Vs. GOPAL NARAYAN AWTE
|
March 4, 2016 |
DELHI ASSAM ROADWAYS CORPORATION LTD Vs. IFFCO - TOKIO GENERAL INSURANCE CO LTD & ANR
|
February 23, 2016 |
DELHI COMPLIANCE & CONSULTANCY INTEGRATED PVT. LTD. Vs. CELLCAST INTERACTICVE INDIA PVT. LTD. & ORS.
|
May 5, 2016 |
DELHI DEVELOPMENT AUTHORITY Vs. AMARJIT SINGH LOOMBA
|
March 30, 2016 |
DELHI DEVELOPMENT AUTHORITY THROUGH ITS DIRECTOR (H Vs. JASWANT GOEL PROP. M/S R.S. SPUN PIPE CO. TEHSIL BAWANI KHERA DISTRICT
|
April 8, 2016 |
DELHI DEVELOPMENT AUTHORITY VIKAS SADAN I.N.A NEW DELHI Vs. H.C. MAKKAR R/O. 12
|
February 15, 2016 |
DENIS EXPORTS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
|
March 8, 2016 |
DEPARTMENT OF POST & 3 ORS. INFORMATION & BROADCASTING MINISTRY THROUGH DIRECTOR GENERAL, NEW DELHI Vs. GAJANAND SHARMA S/O SHRI BIRDICHAND SHARMA, R/O NEAR RAILWAY PHATKA SATANAND COLONY MANDAWAR MAHUA ROAD, DISTRICT
|
December 8, 2016 |
DEPARTMENT OF POST & ANR Vs. FULU MAL
|
September 26, 2016 |
DEPUTY GENERAL MANAGER, DENA BANK & ANR. REGIONAL OFFICE, 4TH FLOOR, 16, BANK OF BARODA BUILDING, PARLIAMENT STREET NEW DELHI Vs. INDERJIT SINGH SURI D
|
January 14, 2016 |
DEPUTY HOUSING COMMISSIONER, RAJASTHAN HOUSING BOARD AND ORS. Vs. ASHOK KUMAR VYAS AND ANR.
|
May 31, 2016 |
DEV RAJ ARORA AND ORS. Vs. PUNJAB NATIONAL BANK AND ORS.
|
January 4, 2016 |
DEVDUTT Vs. KAMLESH
|
March 10, 2016 |
DEVELOPERS TOWNSHIP PROPERTY OWNERS WELFARE SOCIETY Vs. JAIPRAKASH ASSOCIATES LIMITED
|
May 2, 2016 |
DEVENDER AGARWAL Vs. NATIONAL INSURANCE CO LTD
|
May 17, 2016 |
DEVENDER MALHOTRA Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.
|
July 26, 2016 |
DEVESH WADHWA & ANR. Vs. M/S. EMAAR MGF LAND LTD.
|
July 29, 2016 |
DEVIKARANI RAO Vs. EMAAR MGF LAND LTD.
|
June 8, 2016 |
DEVINDER KUMAR ANAND Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
April 29, 2016 |
DEVINDER KUMAR CHHABRA Vs. UNITECH LIMITED
|
February 8, 2016 |
DHAMDHRERE ASSOCIATES Vs. KALAYANRAO DIGAMBER JADHAV
|
April 13, 2016 |
DHANANJAY SINGH S/O SH. SURENDRA SINGH R/O VILLAGE ALIYA BULBUL PARGANA TEHSIL BAHRAICH U.P. Vs. MANAGER, SHEEL BIOTECH LTD. & ANR. HEAD OFFICE
|
August 24, 2016 |
DHARAM SINGH & ANR Vs. ORIENTAL INSURANCE COMPANY LIMITED & ANR
|
March 30, 2016 |
DHARMCHAND Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
|
October 7, 2016 |
DHARMENDRA KUMAR Vs. M/S. NITISHREE INFRATSRUCTURE PVT. LTD. & 3 ORS.
|
September 23, 2016 |
DHIAN SINGH MAND Vs. NEW INDIA ASSURANCE CO LTD & ANR
|
March 17, 2016 |
DHIRAJ KAKATI & 2 ORS Vs. KOLKATA WEST INTERNATIONAL CITY PVT LTD
|
August 17, 2016 |
DHIRENDRA GUPTA Vs. VARDA PROJECTS INDIA PVT LTD
|
March 1, 2016 |
DHRUV (A.T.T.) CO-OP. HOUSING SOCIETY LTD. Vs. DHRUV CONSTRUCTIONS AND ORS.
|
February 1, 2016 |
DIAKEM INDIA PRIVATE LTD. Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
|
January 22, 2016 |
DILBAG SINGH S/O HARI SINGH Vs. PUNJAB NATIONAL BANK & 3 ORS ; MONEESH KUMAR CASHIER; ANIL KUMAR BHATIA, BRANCH MANAGER; J S SAGGU
|
May 5, 2016 |
DINESH AGGARWAL Vs. AXIS BANK LIMITED
|
January 4, 2016 |
DINESH CHAND SHARMA Vs. PRAKASH SHARMA & ANR
|
January 29, 2016 |
DINESH CHANDER GUPTA Vs. DELHI DEVELOPMENT AUTHORITY
|
March 3, 2016 |
DINESH KUMAR S/O SH. YASH PAL SONI R/O 299, ARBAN STATE, TEHSIL PHAGWARA, DISTRICT KAPURTHALA Vs. I.C.I.C.I BANK & 2 ORS. THROUGH ITS BRANCH MANAGER, G.T. ROAD, OPPOSITE BUS STAND, HONDA BUILDING TEHSIL PHAGWARA, DISTRICT KAPURTHALA
|
May 13, 2016 |
DINESH SOMANI & ANR. Vs. JMD CONSTRUCTION
|
October 25, 2016 |
DIRECTOR , ST STEPHENS HOSPITAL Vs. ONKAR MAL AND ORS
|
February 17, 2016 |
DIRECTOR, HORTICULTURE Vs. SHIV PRASAD SAINI & 2 ORS.
|
March 14, 2016 |
DIRECTOR, SGSITS Vs. PRASHANT S/O MITTHU TAWADE
|
April 11, 2016 |
DIRECTOR, VERSENTILE PLANTATION LIMITED Vs. SANT RAM AGRAHARI & ANR.
|
May 24, 2016 |
DISCOVER CONDOS (FORMERLY KNOWN AS WESTERN DISCOVER RESORT) Vs. MEENAL VIRENDRA VERMA & 3 ORS.
|
March 18, 2016 |
DIVISION RAILWAY MANAGER Vs. SANJAY KUMAR SINGH
|
September 9, 2016 |
DIVISIONAL MANAGER, LIC OF INDIA & ANR. Vs. SUNITA
|
February 4, 2016 |
DLF COMMERCIAL DEVELOPERS Vs. VIPIN KUMAR MITTAL
|
February 19, 2016 |
DLF HOMES PANCHKULA PRIVATE LIMITED Vs. HARI RAM DANGRA & ANR
|
April 11, 2016 |
DLF HOMES PANCHKULA PRIVATE LIMITED Vs. LT COL D P S YADAV & ANR
|
April 11, 2016 |
DLF NEW GURGAON HOMES DEVELOPERS LTD. AND ORS. Vs. MANOJ KUKREJA AND ORS.
|
April 11, 2016 |
DOON VALLEY HOSPITAL AND 2 ORS. Vs. MASTER SHIVABSHU AND ANR. S/O. SH. SHAMBHU PRASAD UNIYAL
|
April 27, 2016 |
DR. AKHILESH CHANDRA GAUR Vs. MANIK CHAND
|
September 21, 2016 |
DR. ALANKAR LAXMAN KHANVILKAR R/O. AT BUILDING NO. 197, ROOM NO. 7748, VAINATAYE CO Vs. L.H. HIRANANDANI HOSPITAL AND 4 ORS. HILLSIDE AVENUE, HIRANANDANI GARDENS, POWAI, MUMBAI
|
May 10, 2016 |
DR. AMITAV BANERJI Vs. SUMAN CREATION (PROPRIETORSHIP) AND ANR.
|
April 29, 2016 |
DR. ASHISH SHARMA Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.
|
March 10, 2016 |
DR. ASOK CHERIYAN S/O. C.C. CHERIAN, THARAKANTANGU, KIZHAKKENADA CHENGANNUR - 689 121 KERALA Vs. KERALA TRADE CENTRE & 2 ORS. THROUGH ITS CHAIRMAN P.B. NO. 2530, CHAMBER CORNER, SHANMUGHAM ROAD, COCHIN
|
December 23, 2016 |
DR. B. BINAKIYA Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.
|
June 6, 2016 |
DR. B. RAMA CHANDRAIAH, Vs. P. LALITHAMMA
|
December 8, 2016 |
DR. B.R. AMBEDKAR HOSPITAL Vs. SHAKUNTLA DEVI
|
November 24, 2016 |
DR. BAIJNATH SHARMA RESIDENT OF 99 Vs. CHIEF ENGINEER, MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY, NISTHA PARISAR, GOVINDPURA BHOPAL MADHYA PRADESH
|
May 11, 2016 |
DR. BALRAJ TALWAR Vs. SUNIL DEV SWAMI S/O. SH DHARAM DEV SWAMI
|
November 24, 2016 |
DR. BALWANT SINGH Vs. STATE BANK OF INDIA & ANR.
|
August 12, 2016 |
DR. BIHARI LAL SINGHANIA Vs. BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED
|
September 21, 2016 |
DR. D.K. PALANISAMY & 2 ORS. RETD. PROFESSO OF ENGLISH, S/O. P. KANDASAMY, KANTHA RANGAM, YCC ROAD, KANNAKURICHI, SALEM Vs. CHAIRMAN, SAKTHI HOSPITAL & RESEARCH CENTRE & 3 ORS. SAKTHI HOSPITAL & RESEARCH CENTRE, 175
|
December 2, 2016 |
DR. D.R.K. PRASAD M/S. PRIME HOSPITAL, PLOT NO.4, MYTHRIVIHAR, BEHIND MYTHRIVANAM BUILDING, AMEERPET HYDERABAD Vs. SMT. J. JANAKI & ORS. W/O SRI J.ATMA RAM, SPECIAL ASSISTANT, STATE BANK OF HYDERABAD, MASAB TANK, HYDERABAD, R/O H.NO. 12
|
May 27, 2016 |
DR. G.V.S. RAO 1/2 RT, PANJAGUTTA HOUSING BOARD COLONY, PUNJAGUTTA HYDERABAD ANDHRA PRADESH Vs. K. CHINNA REDDY & ANR. RESIDENTS OF 49/B, LIGH HOUSING BOARD COLONY ADILABAD ANDHRA PRADESH
|
September 20, 2016 |
DR. HEMEN S. KULKARNI M.S., D.N.B., TUSHAR MATERNITY AND SURGICAL NURSING HOME, PADMAVATI NAGAR BUILDING NO. 1, GENERAL A.K. VAIDYA MARG, NEAR DINDOSHI DEPOT, DINDOSHI, GOREGAON (EAST) MUMBAI Vs. DHANASHRI DHANANJAY SAVARDEKAR & ANR.
|
April 5, 2016 |
DR. JITENDRA KUMAR AGARWAL S/O. LATE SHRI RAM KISHAN DASS, R/O. H NO 5/5005 AMAR COLONY SONEPAT Vs. ANSAL PROPERTIES & INFRASTRUCTURE LTD. AND 4 OTHERS 115 ANSAL BHAWAN 16, KASTURBA GANDHI MARG NEW DELHI
|
December 23, 2016 |
DR. K.K. SHARMA, NO. 3268, SECTOR 23 Vs. FORTIS HOSPITAL, SECTOR 62,PHASE VIII,MOHALI CHANDIGARH
|
March 17, 2016 |
DR. KIRAN AGRAWAL & ANR. Vs. GEETA KHALKHO
|
July 22, 2016 |
DR. MRS. SUNISHA HENRY USHA MEMORIAL SKIN AND EYE HOSPITAL, NEAR SHAFFER SCHOOL, BILASPUR CHHATISHGARH Vs. RAM KUSHAL DUBEY AND ORS A
|
April 22, 2016 |
DR. NARAYAN GANPATRAO GAWANDE & ANR. Vs. MILIND K. MHATRE & 5 ORS.
|
June 20, 2016 |
DR. NAVIN KHANNA Vs. UNITECH RELIABLE PROJECTS PVT. LTD.
|
April 11, 2016 |
DR. NEELAM GUPTA W/O DR. ANIL GUPTA, DR. ATMA RAM EYE HOSPITAL BHIKHI, TEHSIL & DISTRICT Vs. ONIDA SWTICH GEAR GT ROAD, CAMPA COLA FACTORY SUA ROAD, MAKKAR COLONY, GALI NO. 2, OPP. BALVINDER TOOLS DHANDARI KALAN, LUDHIANA
|
October 21, 2016 |
DR. NIRMAL CHOPRA & ANR. Vs. AMPRAPALI PRINCELY ESTATE THROUGH ITS MANAGING DIRECTOR 307 3RD FLOOR NIPUN TOWERS KARKARDOOMA COMMUNITY CENTRE, NEW DELHI
|
April 7, 2016 |
DR. P. YASHODHARA W/O Vs. K. SREELATHA W/O RAJASEKHAR, HOUSE WIFE, ZETIAKONDURU, MANUBOLU MANDAL, SPSR NELLORE ANDHRA PRADESH
|
September 21, 2016 |
DR. RAJENDRA BANTHIA Vs. D.C. MALVIYA & ORS.
|
December 6, 2016 |
DR. S.P. GUPTA & ANR. Vs. SUKHDEV RAJ KAUSHAL & ANR.
|
July 21, 2016 |
DR. SANJAY GADEKAR Vs. SANGAMITRA @ SANDHYA KHOBRAGADE
|
May 20, 2016 |
DR. SANJAY J. BATRA 102 SAMRAT CHAMBERS,OPP MADHYAVARTHI SCHOOL, JYOTI VIDHYALAYA LANE, DANDIA BAZAR, VADODARA GUJARAT Vs. JAGRUT NAGRIK & ORS.
|
April 12, 2016 |
DR. SHRIKANT V. MUKEWAR MIDAS HOSPITAL CENTRAL BAZAR ROAD, RAMDSPETH NAGPUR MAHARASHTRA Vs. VIMAL & 2 ORS. WD/O MADHAVRAO YEOLE, R/O C/O RATNAKAR YEOLE, PLOT NO. 20, ADHYAPAK LAYOUT NEW TRIMURTI NAGAR, NAGPUR MAHARASHTRA
|
September 20, 2016 |
DR. SUNIL TULI & ANR. Vs. M/S. UNITECH LIMITED & ANR.
|
September 21, 2016 |
DR. TARUN RAY FLAT NO. Vs. MANAGING DIRECTOR, PEERLESS INN 12, J.L.NEHRU ROAD, P.S. NEW MARKET, KOLKATA
|
April 26, 2016 |
DR. VIJAYA CHATRE Vs. KASHTA NIWARAK GRIH NIRMAN SAHAKARI SANSTHA MARYADIT
|
July 8, 2016 |
DR. WIJAHAT KARIM Vs. ABDUL RAUF
|
July 13, 2016 |
DUBEY TRAVELS Vs. ORIENTAL INSURANCE COMPANY LTD.
|
April 8, 2016 |
DWARIKESH SUGAR INDUSTRIES LTD. THROUGH AUTHORISED REPRESENTATIVE, DWARIKESH DHAM, P.S. & TEHSIL FARIDPUR, DISTRICT Vs. DHURENDRAPAL SINGH S/O SH. MULAYAM SINGH, R/O SIMRA BORIPUR, TEHSIL AND DISTRICT
|
May 17, 2016 |
DWARKADHIS PROJECTS PVT. LTD. & ANR. Vs. ASHOK KUMAR S/O MAHAVIR PRASAD, C/O M/S SHADIRAM BHAVANI SAHAI, OLD SABJI MANDI DISTT. REWARI HARYANA
|
April 6, 2016 |
E.A. PRIYA Vs. M/S. MARUTHI UDYOG LTD. & ORS.
|
September 2, 2016 |
ECGC LTD. Vs. MEENAKSHI SAXENA
|
October 20, 2016 |
EDIT II PRODUCTIONS Vs. STANDARD CHARTERED BANK
|
July 14, 2016 |
EKJOT SINGH Vs. E-MEDITEK SOLUTION LIMITED & ANR
|
February 26, 2016 |
EMAAR MGF LAND LTD Vs. GURSHARAN JIT SINGH ROSHA & ANR
|
February 29, 2016 |
EMAAR MGF LAND LTD. & ANR. Vs. RAJIV MOHINDROO
|
December 5, 2016 |
EMAAR MGF LAND LTD. & ANR. Vs. PRADEEP UPADHYAYA
|
January 28, 2016 |
EMERGING INDIA HOUSING CORPORATION PVT. LTD. Vs. ANIL KUMAR AND 3 OTHERS
|
December 23, 2016 |
EMERGING INDIA REAL ASSETS PVT LTD & ANR Vs. KAMER CHAND & ANR
|
March 30, 2016 |
EMPIRE MALL PRIVATE LIMITED Vs. KUNDAN BALKRUSHNA DESHMUKH
|
March 3, 2016 |
ENGINEER Vs. PRADEEP KUMAR SAHU S/O LATE JOGENDRA SAHU, AT/PO : MASTERPADA PHULBANI, DISTRICT
|
July 18, 2016 |
ESAOTE INDIA (N.S. LIMITED) Vs. DR. K. GURUNATH
|
November 2, 2016 |
EXECUTIVE ENGINEER (ELECTRICAL) NORTH EASTERN ELECTRICITY SUPPLY UTILITY OF ODISHA AND ORS. Vs. YASHOWANT NARAYAN DIXIT
|
February 8, 2016 |
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION DIVISION Vs. SINDHI SAHKARI AVAS SAMITI LTD. THROUGH ITS SECRETARY, SINDH NAGAR,CHIEF OFFICE SINDHU NAGAR, BAREILLY U.P.
|
September 14, 2016 |
EXPROT CREDIT GUARANTEE CORPORATION OF INDIA LTD. Vs. BRIG. G.S. SAWHNEY
|
February 19, 2016 |
FAIRDEAL ELECTRONICS Vs. JASMIN PRABHAKAR MEHTA & ANR
|
January 19, 2016 |
FARKON CORPORATION Vs. NATIONAL INSURANCE CO LTD
|
April 13, 2016 |
FATAH CHAND Vs. MAHIMA REAL ESTATE PRIVATE LTD.
|
July 27, 2016 |
FAZAL-E-ILAHY Vs. SRI JAYADEVA INSTITUTE OF CARDIOVASCULAR SCIENCES & RESEARCH
|
August 10, 2016 |
FAZLE MUBEEN S/O SHRI FAZLUREHMAN, R/O HOUSE NO. 45, BARGUNDAPURA, JAORA, DISTRICT Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED THROUGH ITS MANAGER, BARANCH OFFICE COLLEGE ROAD, RATLAM M.P.
|
August 23, 2016 |
FIL INDUSTRIES LTD. Vs. RAJINDER SINGH & ORS.
|
August 12, 2016 |
FINE PRINT Vs. NEW INDIA ASSURANCE CO. LTD. & OTHERS
|
March 18, 2016 |
FIRM FOUNDATION REALTORS & 2 ORS Vs. PANKAJ GUL JAGASIA
|
February 22, 2016 |
FORBES & CO. LTD. Vs. ORIENTAL INSURANCE CO. LTD. & OTHERS
|
July 20, 2016 |
FORD INDIA PRIVATE LIMITED Vs. MICHAEL EDINBURG & ANR.
|
March 14, 2016 |
FORD INDIA PVT. LTD. Vs. LALIT KUMAR
|
June 6, 2016 |
FRANCIS THOMAS GONSALVES & 2 ORS. Vs. SANJAY NAIK
|
March 17, 2016 |
FUTURE GENERAL INDIA INSURANCE COMPANY LTD Vs. G SRIDHAR GOUD AND ORS
|
March 1, 2016 |
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. LALITA CHANDRAKAR & 2 ORS
|
March 2, 2016 |
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. SOMBIR S/O MAHENDER SINGH
|
August 16, 2016 |
FUTURE GENERALI INS CO LTD Vs. ANSHITA CHAUDHARY
|
May 30, 2016 |
FUTURO COMPONENTS PVT LTD Vs. NATIONAL INSURANCE CO LTD & 2 ORS
|
July 29, 2016 |
G. KRISHNA KUMAR AND ORS. Vs. HAR AUTO PVT. LTD. AND ORS.
|
March 17, 2016 |
G.S. KAPOOR & ANR. Vs. M/S. UNITECH LIMITED, 6, COMMUNITY CENTRE, SAKET, NEW DELHI - 110 017
|
November 28, 2016 |
G.S. SOLANKI Vs. NARENDRA KUMAR BHELOTKAR & ANR.
|
July 25, 2016 |
GAJANAND GRIHNIRMAN SAHKARI SANSTHA MYDT. AND ANOTHER THROUGH THE VIDE PRESIDENT, SUKHVINDER SINGH, SCHEME NO. 71, MONEY CENTRE, NEAR RANJEET HANUMAN MANDIR INDORE MADHYA PRADESH Vs. MAHESH TAPADIA AND ANOTHER S/O SH. SOHANLAL TAPADIA, 57, SHRADHDHANAND MARG, SANYOGITAGANJ, INDORE, MADHYA PRADESH, PRESENT ADD. SANT GYANESHWAR SCHOOL, PRIYADARSHNI SOCIETY, RING ROAD NO.1 RAIPUR CHHATTISGARH
|
December 20, 2016 |
GAJPAL SINGH Vs. JAIPRAKASH ASSOCIATES LIMITED
|
September 23, 2016 |
GANESH KRISHNAJI APTE & ANR. Vs. M/S. GOLDFIELD CONSTRUCTIONS CO. & ANR.
|
January 7, 2016 |
GANESH SHANKER TRIPATHI Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
January 12, 2016 |
GANJPAL PATRE S/O SUNDARLAL PATRE Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
April 25, 2016 |
GARLAPATI KAMESHWARA RAO & ANR. Vs. KINNERA SUPER SPECIALTY HOSPITAL
|
December 15, 2016 |
GAURAV CHHABRA Vs. M/S. UNITECH HI-TECH DEVELOPERS LTD. & ANR.
|
November 2, 2016 |
GAURAV OVERSEAS INC. THROUGH ITS PROPRIETOR MR. PRADEEP CHHUGANI, 3, SP 3 SECTOR, JAWAHAR NAGAR, JAIPUR RAJASTHAN Vs. UNITED INDIA INSURANCE COMPANY LTD. THROUGH REGIONAL MANAGER, EGIONAL OFFICE, AT NEHRU PLACE, JAIPUR RAJASTHAN
|
August 11, 2016 |
GAURAV PARASRAMPURIA & ANR Vs. BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PVT LTD & ANR
|
May 25, 2016 |
GAURAV VIJH Vs. MANISH CHAWLA
|
September 23, 2016 |
GAURI S SAHU Vs. ICICI LOMBARD GIC LTD
|
January 13, 2016 |
GAUTAM MITRA Vs. PUNJAB NATIONAL BANK
|
January 15, 2016 |
GAYATHRI Vs. P DHANARAM & ANR
|
August 17, 2016 |
GAYATRI BUILDERS Vs. SHYAM PRABHAKAR GAIKI & ANR.
|
February 2, 2016 |
GAYATRI PRODUCTS MAHARISHI DAYANAND MARG, NEAR RAILWAY LINE, SEJPUR BOGHA, AHEMDABAD Vs. NEW INDIA INSURANCE CO. LTD. D.O. NO
|
April 11, 2016 |
GENERAL MANAGER Vs. PRASANTA KUMAR GANGULY
|
December 7, 2016 |
GENERAL MANAGER (GENERAL) NORTHERN RAILWAY & ANR. COMPLAINT MAIN OFFICE, BARODA HOUSE NEW DELHI Vs. LAKHANJI PURWAR S/O LATE SHRI KRISHAN MURARI
|
December 16, 2016 |
GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED & ANR. Vs. MOHD. NADEEM S/O ABDUL SALAM R/O A
|
April 6, 2016 |
GENERAL MANAGER, L & T FINANCE LTD. AND ORS. Vs. RAMPADA MAITY
|
March 8, 2016 |
GENERAL MANAGER, NORTH CENTRAL RAILWAY AND ANOTHER Vs. SHREE PATI SINGH
|
September 5, 2016 |
GEORGE P MATHEW Vs. JAMES MATHEW
|
February 9, 2016 |
GHANSHAM NARANG (HUF) Vs. M/S. NARANG DEVELOPERS PVT. LTD. & ANR.
|
November 16, 2016 |
GHANSHYAM AGARWAL Vs. MARUTI UDHYOG LIMITED & ANR
|
April 12, 2016 |
GHAZIABAD DEVELOPMENT AUTHORITY Vs. RAMESH CHANDRA PAL
|
March 31, 2016 |
GINNI FILMENTS LTD Vs. NEW INDIA ASSURANCE CO LTD
|
May 12, 2016 |
GIRISH BHOLANATH PANDE R/O & C/O. SHRI MUKUNDRAO PADOLE, BYPASS ROAD, REVATKAR LAY OUT UMRED, TALUKA UMRED, DISTRICT Vs. EROS MOTORS PRIVATE LIMITED AUTHORISED DEALER SML, ISUZU LIMITED, IMAMWADA ROAD, GUJAR WADI, OPPOSITE PUROHIT DALDA FACTORY, NAGPUR
|
May 17, 2016 |
GIRISH JAIN & 6 ORS Vs. DLF UNIVERSAL LTD
|
February 11, 2016 |
GIRWAR SINGH Vs. RELIANCE GENERAL INSURANCE CO LTD
|
March 10, 2016 |
GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION Vs. ASSISTANT GENERAL MANAGER
|
December 19, 2016 |
GOLAM MOHIUDDIN S/O. MR. GOLAM MOHIUDDIN S/O. MR. GOLAM AMBIA Vs. ABS LAND DEVELOPMENT AND CONSTRUCTION PVT. LTD. & ANR.
|
October 7, 2016 |
GOURANGA CHAKRABORTY @ BABU CHAKRABORTY & ANR. Vs. HIRENDRANATH DATTA & ANR.
|
November 21, 2016 |
GOVIND RAM AGARWAL Vs. KOLKATA WEST INTERNATIONAL CITY PVT. LTD. AND ORS.
|
March 29, 2016 |
GOVIND SHAMRA Vs. SEVAYATAM HOSPITAL SODALA
|
March 15, 2016 |
GRASIM INDUSTRIES LTD Vs. NEW INDIA ASSURANCE CO LTD
|
January 19, 2016 |
GREATER MOHALI AREA DEVELOPMENT AUTHORITY AND ANR. THROUGH ITS CHIEF ADMINISTRATOR/AUTHORISED SIGNATORY HAVING ITS REGD. OFFICE AT PUDA BHAWAN, SECTOR Vs. PRIYANKA NAYYAR W/O. SH. MANOJ INDERPAL NAYYAR, LUDHIANA
|
December 22, 2016 |
GREEN VIEW APARTMENT WELFARE SOCIETY Vs. GAV DEVELOPERS PVT LTD
|
May 20, 2016 |
GUJARAT GREEN REVOLUTION COMPANY LTD. Vs. BANKIMBHAI NATUBHAI PATEL AND ORS.
|
January 11, 2016 |
GUJARAT GUARDIAN LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
|
June 1, 2016 |
GULAB SINGH Vs. RADHA DEVI
|
May 27, 2016 |
GULAM NABI ALIAS GURU Vs. BABU LAL & 3 ORS
|
January 20, 2016 |
GUPTA SYNTHETICS LTD. AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
March 29, 2016 |
GURDEEP SINGH KHURANA & 24 ORS Vs. KST INFRASTRUCTURE LTD
|
May 20, 2016 |
GURDEEP SINGH PAHUJA Vs. JEEVAN MOTORS PVT LTD
|
February 8, 2016 |
GURDEEP SINGH R/O. 80/4, IST FLOOR, STATE BANK COLONY DELHI Vs. HDFC BANK LTD. 7TH FLOOR, ANSAL TOWER, NEAR SURYA HOTEL, RAJOURI GARDEN NEW DELHI
|
May 17, 2016 |
GURLAL SINGH Vs. NATIONAL INSURANCE CO. LTD
|
February 23, 2016 |
GURNAM SINGH Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
January 11, 2016 |
GURSIMRAN SINGH WALIA Vs. JAYCEE AUTOMOBILES PVT LTD & 2 ORS
|
January 29, 2016 |
GURTEJ SINGH Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
|
November 28, 2016 |
GURU NANAK DEV PARA MEDICAL INSTITUTE THROUGH ITS PRINCIPAL PARGAT SINGH, SAGGU NIWAS, NEAR DR. TARLOCHAN BARNALA PUNJAB Vs. SALIM MOHAMMAD S/O. SH. BALI MOHAMMAD, R/O. BHAINI KAMBOAN POST OFFICE KHANPUR, TEHSIL MALERKOTLA, DISTT. SANGRUR PUNJAB
|
December 16, 2016 |
GYANENDRA KUMAR SINGHAL Vs. M/S. SUPERTECH LTD.
|
June 9, 2016 |
H.U.D.A. & ANR. Vs. SHASHI PRABHA ANAND
|
October 25, 2016 |
HAJ COMMITTEE OF INDIA Vs. MOHD. AHSAN REZA, IPS AND OTHERS
|
September 19, 2016 |
HANS MATERNITY HOME & ANR. Vs. DALJIT KAUR
|
January 28, 2016 |
HANUMESH BANDURAO KULKARNI Vs. BRANCH MANAGER, STANDARD CHARTERED BANK
|
February 25, 2016 |
HARCHAND RAM Vs. FIRM MUKESH KUMAR, ATUL KUMAR & 2 ORS
|
July 12, 2016 |
HARDESH KUMAR Vs. CHAIRMAN CUM MANAGING DIRECTOR,ALLAHABAD BANK
|
February 24, 2016 |
HARESH Vs. JAWALA REAL ESTATE PVT. LTD. & ANR.
|
December 16, 2016 |
HARESH Vs. JAWALA REAL ESTATE PVT LTD & ANR
|
February 17, 2016 |
HARIHAR DAS Vs. ORISSA STATE HOUSING BOARD
|
May 11, 2016 |
HARISH CHANDRA KHOSLA Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
|
August 11, 2016 |
HARJINDER KAUR DADIALA Vs. NATIONAL INSURANCE COMPANY LTD. & ORS.
|
May 6, 2016 |
HARJINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ANR.
|
December 16, 2016 |
HARJINDER SINGH LAL Vs. BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. & ANR.
|
February 15, 2016 |
HARPAL ARYA Vs. HOUSING BOARD, HARYANA
|
January 4, 2016 |
HARSHALATA DNYANESHWAR WANKHEDE C/O S.K. PASHINE, 158, SHANKAR NAGAR, NAGPUR Vs. COLLIERY MANAGER, AB INCLINE WESTERN COALFIELDS LIMITED & ANR
|
April 8, 2016 |
HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. (HSIIDC) Vs. P.D. GUPTA
|
June 6, 2016 |
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. Vs. JAGDISH KUMAR SAREEN (DEAD THR. LRS) AND ORS.
|
April 27, 2016 |
HARYANA URBAN DEVELOPMENT AUTHORITY SECTOR 6. PANCHKULA THROUGH ITS CHIEF ADMINISTRATOR Vs. S.P. BATHIA S.P. BATHLA HOUSE NO.1955.SECTOR. 12. SONEPAT HARYANA
|
April 21, 2016 |
HAVARD (HARLAL) INSTITUTE OF MANAGEMENT & TECHNOLOGY & ANR Vs. SANDEEP TYAGI & ANR
|
May 24, 2016 |
HDFC BANK LIMITED OFFICE AT HDFC BANK HOUSE,SENAPTI NBAPAT MARG, LOWER PAREL (WEST) NEW DELHI Vs. PAPPULAL JHA & ANR. S/O SHRI MAHODAV JHAM PRESENTLY RESIDING AT 48, R.S SHYAM, NAGAR, NANGAL JAISA BOHRA, JHOTWARA, JAIPUR RAJASTHAN
|
August 23, 2016 |
HDFC BANK LTD. & ANR. Vs. S. RAMU
|
October 17, 2016 |
HDFC BANK LTD. HAVING ITS REGISTERED OFFICE AT HDFC BANK HOUSE, SENAPATI BAPAT MARG, LOWER PAREL (WEST) MUMBAI Vs. LAXMI URBAN CO
|
February 11, 2016 |
HDFC BANK NAWANSHAHAR Vs. NARINDER SINGH DHAMI
|
April 11, 2016 |
HDFC ERGO G.I.C. LTD. Vs. M/S. ONNOVATIVE INFRADEVELOPERS PVT.LTD.
|
August 12, 2016 |
HEM RAJ Vs. UNITED INDIA INSURANCE CO. LTD.
|
February 5, 2016 |
HEM RAJ GUPTA Vs. STATE BANK OF INDIA
|
March 7, 2016 |
HEMANT GOYAL MOTORS PVT. LTD. THROUGH ITS DIRECTOR HEMANT GOYAL, RAJPURA ROAD, PATIALA PUNJAB Vs. HIMMAT SINGH S/O. SHRI HARDEV SINGH, R/O. VILLAGE BALLOKE, TEHSIL AND DISTRICT
|
September 16, 2016 |
HIMACHAL PRADESH HOUSING & URBAN DEVELOPMENT AUTHORITY Vs. VANDANA KANSAL
|
October 27, 2016 |
HIMACHAL PRADESH HOUSING & URBAN DEVELOPMENT AUTHORITY (HIMNUDA) Vs. TARA WATI
|
October 28, 2016 |
HIMALAYA INTERNATIONAL(CORP.) Vs. ORIENTAL INSURANCE CO. LTD. AND ORS. BRANCH MANAGER PASCHIM VIHAR BRANCH NEW DELHI
|
April 1, 2016 |
HINA SHAHIN CO-OPERATIVE URBAN BANK LTD Vs. ASARAM & 3 ORS
|
April 6, 2016 |
HIND MOTOR LTD. Vs. SANGITA & ORS. OPPOSITE
|
October 27, 2016 |
HIND MOTORS INDIA LIMITED & ANR. Vs. JODH SINGH
|
July 12, 2016 |
HINDUSTAN COCA Vs. RAMESH PRAJAPAT AND ANR. S/O. MR. RAM KUMAR, HOUSE NO. A
|
October 18, 2016 |
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. E Vs. VISHAMBAR DAYAL MANGAL MODI PADA WADI DHOLPUR RAJASTHAN
|
May 20, 2016 |
HITESH VERMA Vs. SAHARA CITY HOMES AND ORS.
|
January 6, 2016 |
HONDA SIEL CARS INDIA LTD. Vs. ROHIT JAIN AND ORS.
|
March 31, 2016 |
HONG AND KONG SHANGHAI BANKING CORPORATION LIMITED Vs. MAHENDRA PRATAP SINGH DUDI & ANR.
|
November 24, 2016 |
HONGKONG AND SHANGHAI BANKING CORPORATION LIMITED HAVING OFFICE AT: 25 BARAKHAMBA ROAD, NEW DELHI Vs. JAGDISH PRASAD ASOPA S/O SHRI RAWATMAL ASOPA, R/O 10/2 FLAT NO
|
April 7, 2016 |
HONGKONG AND SHANGHAI BANKING CORPORATION LTD Vs. ATUL KUMAR
|
January 19, 2016 |
HOSHIAR SINGH MEHTA S/O LATE SHRI LABH RAM R/O VILLAGE AND P.O. Vs. M/S. BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD. AND 2 ORS. THROUGH ITS OPERATION HEAD, G.E. PLAZA AIRPORT ROAD, YERWADA DISTRICT
|
May 12, 2016 |
HOUSING BOARD, HARYANA Vs. SUKHBIR SINGH SAINI
|
April 19, 2016 |
HRBM AUTOMOBILES PVT. LTD. Vs. IQBALJIT SINGH PUNIA & ANR.
|
April 13, 2016 |
HUDA Vs. ANITA DEVI
|
November 3, 2016 |
HUDA & ANR Vs. MANGE RAM
|
April 8, 2016 |
HUDA & ANR Vs. RAJENDER KUMAR
|
April 8, 2016 |
HUDA & ANR. Vs. PT. MAKHAN LAL SHANTI DEVI DHARMARTH TRUST
|
March 29, 2016 |
HUDA & ANR. Vs. P. PURI
|
February 18, 2016 |
HUDA & ANR. THROUGH ITS CHIEF ADMINISTRATOR, SECTOR 6 PANCHKULA HARYANA Vs. SANDEEP KUMAR & ANR. RESIDENT OF 24, HOUSING BOARD COLONY, JHARSA ROAD GURGAON HARYANA
|
October 5, 2016 |
HUDA & ANR. THROUGH ITS CHIEF ADMINSTRATOR, PANCHKULA HARYANA Vs. TARSEM LAL GOYAL S/O SH JAI BHAGWAN GOYAL, R/O RAILWAY ROAD, NARWANA JIND HARYANA
|
January 13, 2016 |
HUNGRY BAGS Vs. T.S. BAKSHI AND ORS.
|
May 4, 2016 |
HYUNDAI MOTOR INDIA LTD. THROUGH ITS AUTHORISED SIGNATORY MR. MANISH KUMAR, DY. MANAGER, LEGAL & SECRETARIAL, HAVING ITS OFFICE AT 2ND 5TH & 6TH FLOOR, CORPORATE ONE (BANNI BUILDING) PLOT NO. 5, COMMERCIAL CENTRE JASOLA, NEW DELHI Vs. LEELA SHU & ANR.
|
April 25, 2016 |
I C SHARMA Vs. ORIENTAL INSURANCE CO LTD
|
February 22, 2016 |
ICICI BANK LIMITED THROUGH ITS AUTHORISED REPRESENTATIVE MR. JARRAR RIZVI, HAVING ITS REGD, OFFICE AT: LANDMARK, RACE COURSE CIRCLE, VADODARA Vs. PARVIN JUNEJA S/O. LATE KEWAL KRISHAN JUNEJA, R/O. E
|
November 21, 2016 |
ICICI BANK LTD. Vs. MANJEET SINGH
|
March 2, 2016 |
ICICI BANK LTD. & ANR. Vs. ARVIND KUMAR GUPTA & ORS.
|
January 28, 2016 |
ICICI BANK LTD. & ORS. Vs. M/S. J.C.M. POULTRY FARM
|
June 7, 2016 |
ICICI BANK LTD. AND ORS. Vs. SHIPRA SARKAR
|
April 13, 2016 |
ICICI BANK LTD. SCO Vs. RAVI KANT (THROUGH LRS) & ANR. THROUGH HIS LR SMT RAJ KUMARI ( MOTHER) 221R NEW COLONY PALWAL, TEHSIL PALWAL PALWAL HARYANA
|
November 8, 2016 |
ICICI HOME FINANCE COMPANY LIMITED Vs. BHIM SEN LEKHRA
|
July 26, 2016 |
ICICI HOMES FINANCE COMPANY LIMITED Vs. PRADEEP SINGH BAKSHI & ANR.
|
February 5, 2016 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. MALWA VEHICLES PVT LTD
|
April 13, 2016 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. M/S. ADAM SULEMAN DURVESH
|
January 28, 2016 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. 4TH FLOOR RED FORT CAPITAL PARSVNATH TOWER, BHAI VEER SINGH MARG, GOLE MARKET, NEW DELHI Vs. YOGESH YADAV S/O SH. DHANVEER, R/O VILLAGE TIKI, TEHSIL AND DISTRICT
|
May 31, 2016 |
ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs. IQBAL KAUR & ANR
|
February 29, 2016 |
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs. KEMPANNA CHETTY
|
March 2, 2016 |
IDAR NAGRIK SAHAKARI BANK LTD Vs. RITABEN GOPESH KUMAR SANGHVI & 20 ORS ; BINITA NIKUJ SANGHVI; ABHAYAKUMAR JAIN; ADISH ARVINDKUMAR SANGHVI; ASHA ARVINDKUMAR SANGHVI; GOPESH ARVINDKUMAR SANGHVI; CHHAYA ARVINDKUMAR SANGHVI; HIMANSHU ARVINDKUMAR SANGHVI; NIKUNJ ARVINDKUMAR SANGHVI; ARUNABEN
|
August 26, 2016 |
IDBI FEDERAL LIFE INSURANCE CO. LTD. & ANR. Vs. RAMESHWAR PRASAD JAIN
|
November 4, 2016 |
IFCI LTD. Vs. PRADIP KUMAR GHOSH AND ORS.
|
January 11, 2016 |
IFCI LTD. Vs. ROSY RANI
|
May 11, 2016 |
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. SURESH HIRAMAN MAHAJAN
|
September 5, 2016 |
IFFCO TOKIO GENERAL INSURANCE LTD Vs. ANURAG WADHWA & ANR
|
May 11, 2016 |
IMPROVEMENT TRUST BATHINDA Vs. KARORI MAL MITTAL
|
November 2, 2016 |
INAMDAR MULTISPECIALITY HOSPITAL & ANR Vs. CONSUMER WELFARE ASSOCIATION & ANR
|
March 16, 2016 |
INDERJIT SINGH MANGAT & ANR. Vs. GODREJ PROPERTIES LTD.
|
April 6, 2016 |
INDERJIT SINGH RUPRAI Vs. M/S. ACCORD LAND DEVELOPERS PVT. LTD.
|
February 25, 2016 |
INDIA INFOLINE LTD. & ORS. Vs. JOSHEPH & ORS.
|
April 7, 2016 |
INDIAN AIRLINES LTD. Vs. S.K. BARAL
|
November 24, 2016 |
INDIAN PUBLIC SCHEEL SOCIETY Vs. TATA MOTORS LTD.
|
September 29, 2016 |
INDIAN RAILWAYS CATERING & TOURISM CORPORATION LTD. AND ORS. Vs. K.S. SANDEEP SHETTY
|
February 24, 2016 |
INDIRA BHARADWAJ W/O. R.K. BHARADWAJ R/O. HOUSE NO.149.SECTOR, Vs. M/S. DALMIA RESORTS INTERNATIONAL P LTD. 4 SCINDIA HOUSE, CANNAUGHT PLACE,THROUGH ITS AUTHORISED REPRESENTATIVE NEW DELHI
|
August 29, 2016 |
INDO FARM EQUIPMENT LIMITED Vs. BAHADUR SINGH AND ORS.
|
March 28, 2016 |
INDO SALES AGENCY Vs. SABRI ENTERPRISES & ANR
|
February 18, 2016 |
INDRA DHAR Vs. RELIANCE INSURANCE CO
|
April 1, 2016 |
INDUSIND BANK LTD. Vs. PANCHAPPA
|
November 28, 2016 |
INDUSIND BANK LTD. & ANR. Vs. GURUSIDDAPP BASAVARAJ MENASINKAI
|
January 8, 2016 |
INSCOL ACADEMY SCO NO. 18 Vs. BHARTI SACHDEVA H. NO. 7, PWD, (B & R) (COLONY), AMBALA ROAD KAITHAL HARYANA
|
January 18, 2016 |
IQBAL HUSSAIN KARIMBHAI PATEL Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
July 5, 2016 |
J JANAKI Vs. YASHODA SUPER SPECIALITY HOSPITAL & ORS ; V NARESH (SURGEON); D R K PRASAD (SURGEON); NEW INDIA ASSURANCE CO LTD ; INDIAN MEDICAL ASSOCIATION
|
May 27, 2016 |
J.K. SYNTHETICS LTD. Vs. BHIM SINGH JAIN
|
July 29, 2016 |
J.L. KNIT (INDIA) LTD. Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED
|
January 8, 2016 |
JAGDEVRAO S/O NAMDEV RAO SHINDE, NAVARI TQ. HADGAON, NANDED Vs. MODHI AGRO JENTIX PVT. LTD. AND ANR. THROUGH ITS PROPRIETOR, NEW MONDHA, NANDED
|
May 26, 2016 |
JAGDISH CHANDER GULATI S/O. LATE SH. KANWAR BHAN GULATI, R/O. KP Vs. M/S. MERA BABA REALITY ASSOCIATES PVT. LTD. A
|
July 14, 2016 |
JAGDISH CHANDER SINGAL Vs. UNITECH LIMITED
|
May 3, 2016 |
JAGRUT NAGRIK & ANR. Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
|
December 13, 2016 |
JAHARLAL KANU S/O. LATE RAM KIRIT KANU, R/O. HARIDHAN CHAKRABORTY SARANI, P.O. SONARPUR, KOLKATA Vs. DR. KRISHNENDU MUKHERJEE & 7 ORS. S/O. DEBABRATO MUKHERJEE, R/O. SAHEBPARA, P.O. SONARPUR, KOLKATA
|
September 22, 2016 |
JAI MATA DI COTSYN PVT. LTD. Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
January 29, 2016 |
JAI PRAKASH MALLICK Vs. E S I SUB REGIONAL OFFICE
|
March 14, 2016 |
JAIN HOUSING AND CONSTRUCTION LTD & ANR Vs. RATHIKA SUBRAMANIAM
|
May 16, 2016 |
JAIN INTERNATIONAL SANSTHAN Vs. KRISH CITY BHIWADI & ANR.
|
February 1, 2016 |
JAINA CONSTRUCTION COMPANY Vs. ORIENTAL INSURANCE COMPANY LIMITED & ANR ; INDUSIND BANK LIMITED
|
September 9, 2016 |
JAIPRAKASH ASSOCIATES LTD. Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
|
December 16, 2016 |
JAIPRAKASH ASSOCIATES LTD. Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
|
August 16, 2016 |
JAIPUR DEVELOPMENT AUTHORITY Vs. ASHOK KUMAR KATARIYA
|
January 18, 2016 |
JAIPUR DEVELOPMENT AUTHORITY JAIPUR RAJASTHAN Vs. PRAHLAD GUPTA
|
February 29, 2016 |
JAIPUR VIDYUT VITRAN NIGAM LTD. Vs. NATHU LAL YOGI
|
April 28, 2016 |
JAIPUR VIDYUT VITRAN NIGAM LTD. & 2 ORS. Vs. PHOOL CHAND SOLET
|
June 6, 2016 |
JAIPURIA SUNRISE GREENS RESIDENTS WELFARE ASSOCIATION; MANOJ VERMA Vs. JAIPURIA INFRASTRUCTURE DEVELOPERS PVT LTD
|
March 30, 2016 |
JAKSON LIMITED Vs. R.D. SINGH
|
June 2, 2016 |
JALINDER KRISHNA BABAR Vs. AUTHORIZED SIGNATORY/OFFICER, TATA MOTORS FINANCE LTD. & ANR.
|
December 13, 2016 |
JARNAIL SINGH & ANR. S/O LATE SH. LABH SINGH, R/O H.NO. 2092, SECTOR 15 Vs. ADMINISTRATOR, CHANDIGARH ADMINISTRATION & ANR. DELUX BUILDING, SECTOR 9, CHANDIGARH
|
May 30, 2016 |
JAY KUMAR Vs. M.P. PASCHIM KSHETRA VIDYUT VITRAN CO. LTD.
|
February 25, 2016 |
JAY PRAKASH AGARWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 2, 2016 |
JAYA KUMAR JOLAD Vs. BHABHA ATOMIC RESEARCH CENTRE HOSPITAL & ORS.
|
February 2, 2016 |
JET AIRWAYS (INDIA) LTD. Vs. VARADERAJAN MURUGA GHATIKACHALAM
|
February 2, 2016 |
JET AIRWAYS (INDIA) LTD. SIROYA CENTRE, SAHAR AIRPORT ROAD, ANDHERI (EAST)THROUGH ITS CHAIRMAN MUMBAI Vs. HARI MOHAN BHARDWAJ & 2 ORS. R/O 889, SECTOR
|
February 12, 2016 |
JHUMIAN WALI CO-OPERATIVE AGRICULTURE SERVICES SABHA LTD Vs. PARSHOTAM & ANR
|
March 29, 2016 |
JHUMIAN WALI CO-OPERATIVE AGRICULTURE SERVICES SABHA LTD AND ORS Vs. OM PRAKASH & ANR
|
March 29, 2016 |
JIGNESH NATWARSINGH SOLANKI Vs. I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY LTD.
|
January 12, 2016 |
JILA SAHKARI KENDRIYA MARYADIT BANK THROUGH BRANCH MANAGER AMANAT BRANCH NEXT TO POLICE STATION SEONI TEHSEEL AND DISTRICT SEONI M.P. Vs. NIRMALA RANI UPADHAYA & ANR. WD/O LATE CHANDRIKA PRASAD, OPPOSITE SATYA KABIR NIKETEN CILLEGE ROAD,BHAIROGANJ SEONI M.P.
|
September 6, 2016 |
JINENDRA MAHESHWARI Vs. RAJASTHAN HOUSING BOARD AND ORS.
|
March 4, 2016 |
JITENDRA BALANI Vs. UNITECH LTD
|
February 8, 2016 |
JITENDRA SINGH G.P. Vs. IFFCO-TOKIO GENERAL INSURANCE CO. LTD.
|
February 23, 2016 |
JIWAN KANT JAIN Vs. VATIKA LTD
|
September 20, 2016 |
JONALI BARUAH Vs. PUBANCHAL HOUSING PROMOTION, DEVELOPMENT & FINANCE CO-OPERATIVE SOCIETY LTD & 3 ORS
|
April 4, 2016 |
JOSHI AUTOZONE PVT. LTD. Vs. COL S.K. GAWARI (RETD.)
|
January 6, 2016 |
JTPL TOWENSHIPS PVT. LTD. JTPL HOUSE, F Vs. KRISHNA DEVI W/O. KRISHAN DEVI, PRESENTLY AT H.NO. 1071, PPPULAR ENCLAVE, SECTOR
|
January 7, 2016 |
JUBRAJ JHANKAR Vs. BRANCH MANAGER, ICICI BANK LTD
|
January 18, 2016 |
JWALA PRASAD Vs. DR. SUSHIL RUNGTA & ORS.
|
July 11, 2016 |
JYOTHISH CHANDRAN Vs. ZEE TELE FILMS PVT. LTD.
|
July 5, 2016 |
K R B L LTD Vs. NEW INDIA ASSURANCE COMPANY LTD
|
February 24, 2016 |
K. BALARAMA SARMA & ANR. S/O LATE RAMA RAO, R/O D.NO. 42 Vs. CHIEF MANAGER, ANDHRA BANK MAIN BRANCH, RR APPA RAO STREET, I TOWN, VIJAYAWADA
|
July 19, 2016 |
K. SELVAM S/O. KALYANITHEVAR, DOOR NO. 12 Vs. T. PANDIAN & 3 ORS. W/O P. THANGARAJ R/O. PALLIYODAI STREET, POMMAIYAGOUNDANPATTI, THENI TALUK, THENI TAMIL NADU
|
January 15, 2016 |
K. SRIKAR REDDY AND ORS. Vs. SRISHTI ASSOCIATES AND ORS.
|
March 29, 2016 |
K.A. SAIRA BANU KAPALI HOUSE, ARANGATHU CROSS ROAD, PULLEPPADY, ERNAKULAM Vs. K.J. VASUDEVAN & 7 ORS. S/O R. KESAVAN NAIR, VASUDEVA MANDIRAM, VADUKAL ALAPPUZHA KERALA
|
May 23, 2016 |
K.B. MOHAMMED & ANR. Vs. P.S. MOHAMMED & ANR.
|
February 2, 2016 |
K.M. NAGARAJ S/O SHRI MUDDURE GOWDW, R/O NO Vs. MANAGER, TATA FINANCE MOTOR LTD. BLOCK S 202
|
May 16, 2016 |
K.T. MOOSA KOYA Vs. KSFE LTD. AND ORS.
|
January 6, 2016 |
K.V. GOURI SHANKAR Vs. M/S. ADEL LANDMARKS LIMITED
|
February 4, 2016 |
KAD HOUSING PVT. LTD. & ANR. Vs. M.L. VARMA & ANR.
|
November 17, 2016 |
KAILASH CHANDER Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 1, 2016 |
KAKALI CHOWDHURY Vs. BHASKAR CHATTERJEE & ORS.
|
May 3, 2016 |
KALA CHAND SIL Vs. CONCERNED AUTHORITYM, INFENCY HEALTH CARE & ANR
|
May 31, 2016 |
KAMAL KISHORE AGRAWAL Vs. JET AIRWAYS INDIA LTD. AND OTHERS
|
October 28, 2016 |
KAMALA R BHAT Vs. MANIPAL NORTH SIDE HOSPITAL & ANR
|
March 31, 2016 |
KAMBOJ COLD STORE Vs. GOBIND RAM
|
March 15, 2016 |
KAMBOJ COLD STORE Vs. SUKHDEV SINGH
|
March 15, 2016 |
KAMBOJ COLD STORE Vs. DEEN DAYAL
|
March 15, 2016 |
KAMLA DEVI Vs. LIC OF INDIA
|
February 9, 2016 |
KAMLAKAR A. MOKAL PLOT NO. F Vs. PUSHPAGANDH CO
|
March 30, 2016 |
KAMLESH CHICHRA Vs. UNITECH LTD
|
September 26, 2016 |
KAMLESH GUPTA Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD & 2 ORS
|
February 18, 2016 |
KAMLESHWAR PRASAD CHOUDHARY Vs. LIC OF INDIA & 2 ORS
|
September 26, 2016 |
KANHAIYA LAL PRAKASH CHAND Vs. NEW INDIA ASSURANCE COMPANY LIMITED & ANR.
|
October 20, 2016 |
KANPUR DEVELOPMENT AUTHORITY Vs. PRAMOD KUMAR TIWARI & ANR.
|
March 16, 2016 |
KARNAIL SINGH Vs. M/S. RASI SEEDS PVT. LTD. & 2 ORS.
|
March 14, 2016 |
KARNATAKA BANK LTD. Vs. DEVERASETTY VENUGOPAL
|
October 28, 2016 |
KARUR VYSYA BANK Vs. PULLUGUJJU VENU MADHAV & ANR.
|
November 17, 2016 |
KAVITA KOTHARI W/O. SHRI RAJIV KOTHARI, METRO HEIGHTS, 114, LAL MOHAN BHATTACHARYA ROAD, KOLKATA Vs. SAMRIDDHI DEVELOPERS PVT. LTD. 7 3 ORS. OFFICE AT 9/12, AJAD HIND GARH, SULAU MORE, RAJARHAT ROAD, POLICE STATION AIRPORT, DISTRICT
|
September 7, 2016 |
KAWAL RAJ SINGH Vs. EMAAR MGF LAND LTD.
|
June 2, 2016 |
KAWALJEET JAISWAL Vs. ADEL LANDMARKS LIMITED
|
November 10, 2016 |
KESHAV DATT SREEDHAR Vs. EMAAR MGF LAND LTD.
|
June 2, 2016 |
KHADI UDYOG JATHLANA THROUGH ITS SECRETARY SH. RAJESH SINGLA, VILLAGE MANGLAI, TEHSIL & DISTRICT AMBALA HARYANA Vs. ORIENTAL INSURANCE CO. LTD. THROUGH ITS SENIOR DIVISIONAL MANAGER, 170/2
|
May 26, 2016 |
KHUSHBOO VINODRAY MALKAN RESIDING AT 31 Vs. GODREJ PROPERTIES LOCAL OFFICE AT: 2ND FLOOR, RUDRA PATH COMPLEX, NEAR RAJPATH CLUB, SARKHEJ GANDHINAGAR HIGHWAY, AHMEDABAD
|
May 31, 2016 |
KIRAN BATWARA AND ORS. Vs. NAV JEEVAN HOUSING CO-OPERATIVE SOCIETY LTD. AND ORS.
|
March 4, 2016 |
KIRANPAL SINGH S/O NARINDER SINGH, THROUGH SH. NARINDER SINGH, S/O SH. DARSHAN SINGH, R/O HOUSE NO. 63, WARD NO. 7, HAZIPUR ROAD, TEHSIL DASUYA, DISTRICT Vs. OMEGA MARITINE MANAGEMENT SERVICES PVT. LTD. & ANR. THROUGH ANAND MALHOTRA, AUTHORISED SIGNATORY B
|
May 26, 2016 |
KISHAN COLD STOREGE AND ANOTHER Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. & ORS.
|
April 21, 2016 |
KISHAN SAHKARI CHINI MILL LTD Vs. CHAIRMAN/MANAGING DIRECTOR, ICICI LTD
|
May 31, 2016 |
KISHAN SINGH & ORS. Vs. HARYANA VIDYUT PRASARAN NIGAM LTD.
|
July 28, 2016 |
KISHOR SHANKARRAO KULKARNI Vs. KUMAR PROPERTIES PVT LTD
|
January 18, 2016 |
KISHOR VANDRAVANAS GORADIA & ANR. Vs. SIEMENS LTD. & ANR.
|
September 1, 2016 |
KNK PROMOTERS & DEVELOPERS Vs. S.N. PADMINI
|
August 31, 2016 |
KOTA DALL MILL Vs. UNITED INDIA INSURANCE CO LTD & 3 ORS
|
January 5, 2016 |
KOTAK MAHINDRA BANK LTD. Vs. MD. SARIF ANSARI
|
January 6, 2016 |
KOTAK MAHINDRA PRIME LTD. Vs. MEHTA MOTORS
|
January 27, 2016 |
KRISHNA ADHIKARY Vs. BRANCH MANAGER, SENCO GOLD, CHINSURAH BRANCH
|
January 29, 2016 |
KRISHNA ASSOCIATES Vs. ANIL C ROKADE & 21 ORS
|
January 12, 2016 |
KRISHNA BAI Vs. LIC OF INDIA
|
March 3, 2016 |
KRISHNA CONSTRUCTION Vs. ASHWINI TRADING COMPANY & 2 ORS
|
May 31, 2016 |
KRISHNA CONSTRUCTION Vs. ANUPRITA & 2 ORS
|
May 31, 2016 |
KRISHNA ENGINEERING COMPANY Vs. GENINS TOOLS SOLUTIONS
|
April 29, 2016 |
KRISHNA ENGINEERING WORKS Vs. ORIENTAL INSURANCE CO LTD & 2 ORS
|
March 31, 2016 |
KRISHNA MALHOTRA W/O COLONEL SK MALHOTRA RESIDENT OF H.NO. D Vs. BAJWA DEVELOPERS LIMITED REGISTERED OFFICE SCO 17
|
April 6, 2016 |
KRISHNA MURARI A.G.M (SAIL) RETD. SALEMPUR ROAD, CHAPRA Vs. NORTH BIHAR POWER DISTRIBUTION CO. LTD. THROUGH EXECUTIVE ENGINEER(ELECT) URBAN, RAJENDRA SAROVER, CHAPRA
|
September 9, 2016 |
KRISHNA NAND PANDEY & ANR Vs. POST MASTER & 2 ORS
|
April 13, 2016 |
KRISHNA PHANI CONSTRUCTIONS & 2 ORS Vs. KURRA SAMBASIVA RAO
|
July 8, 2016 |
KRISHNAMOORTHY NARAYANAN S/O. SH. V. KRISHNAMOORTHY Vs. M/S. BRIGADE ENTERPRISES LIMITED
|
November 21, 2016 |
KRUSHNA SURESHKUMAR TARUNA Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR.
|
July 26, 2016 |
KUCKYJOHNEY @ KUCKY MERIN PUNNOOSE Vs. ADMINISTRATOR, ST. THOMAS HOSPITAL & 2 ORS. THE ADMINSTRATOR, ST THOMAS HOSPITAL, CHETHIPUZHA, CHANGANACHEERY KERALA
|
September 27, 2016 |
KULWINDER SINGH & ANR Vs. STATE BANK OF PATIALA & ANR
|
July 8, 2016 |
KUMAR BUILDER & 6 ORS. Vs. KALYANI T. DESHPANDE & 2 ORS.
|
February 1, 2016 |
KUMUD GHAI Vs. TDI (TANEJA DEVELOPERS & INFRASTRUCTURE LTD.)
|
March 4, 2016 |
KUNJ LAL Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
March 9, 2016 |
KUNJITHOMMAN E.T ELENGICAL HOUSE, KOZHIPILLY P.O. KOTHAMANGALAM Vs. CHAIRMAN CUM MANAGING DIRECTOR, UNITED INDIA INSURANCE CO. LTD. HEAD OFFICE 24, WHITES ROAD, CHENNAI
|
May 17, 2016 |
KUWAIT AIRWAYS CORPORATION Vs. AJAY GUPTA
|
August 12, 2016 |
L & T FINANCE LIMITED & ANR Vs. MUTTAPA
|
January 14, 2016 |
L & T GENERAL INSURANCE COMPANY LTD. Vs. UMESH & ANR.
|
November 9, 2016 |
L.I.C. OF INDIA DIVISIONAL OFFICE BHAWANI SINGH ROAD, JAIPUR RAJASTHAN AND ANOTHER Vs. VIJAY KUNWAR VPO GUJAL
|
March 1, 2016 |
LAKSHMI BUILDERS AND ORS. Vs. KESAVARAPU SOMESWARA RAO AND ORS.
|
March 4, 2016 |
LAKSHMI ROHIT AHUJA Vs. SBI LIFE INSURANCE CO. LTD.
|
April 28, 2016 |
LALARAM S/O SHRI PABURAM, R/O VILLAGE AND POST OFFICE BANVARLA, VIA REN, TEHSIL DEGANA, DISTRICT Vs. ORIENTAL INSURANCE COMPANY LTD. AND 2 ORS. THROUGH SENIOR DIVISIONAL MANAGER, B.R. 2, KUNDAN BHAWAN, M.I. ROAD, JAIPUR RAJASTHAN
|
May 25, 2016 |
LALIT KUMAR MOHATA DHUN HOUSE MISSION ROAD BHADRA , AHMEDABAD Vs. THE NEW INDIA ASSURANCE CO. LTD. II FLOOR BOX NO 4830, ANNA ROAD P,O. CHANNAI 600002
|
January 14, 2016 |
LALIT MOHAN MOHANTY Vs. ORISSA STATE HOUSING BOARD
|
May 11, 2016 |
LATHIKA C. Vs. BRANCH MANAGER, MUTHOOT FINANCE (P) LTD.
|
July 4, 2016 |
LAXMI V KHOTE W/O VINAYAK G KHOTE Vs. SUNDARAM FINANCE LIMITED AND ORS
|
June 28, 2016 |
LAXMIBAI, THROUGH HER L.RS. DEEPIKA W/O VISHAL TIWARI, R/O GOKUL NAGAR, OPP PEOPLE HIGH SCHOOL NANDED MAHARASTRA AND OTHERS Vs. BIRLA SUN LIFE INSURANCE CO. LTD. 6TH FLOOR, VAMAN CENTER, MAKHWANA ROAD, OFF ANDHERI KURLA ROAD, NEAR MAROL NAKA, ANDHERI (EAST) MUMBAI
|
April 12, 2016 |
LEHRI SINGH Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY AND ORS.
|
April 29, 2016 |
LIC OF INDIA Vs. POONAM BHASIN & ANR
|
January 29, 2016 |
LIC OF INDIA Vs. RENUKA DEVI
|
March 9, 2016 |
LIC OF INDIA & ANR. Vs. KOLLA SANTHI & ANR.
|
January 22, 2016 |
LIC OF INDIA & ORS. Vs. KRISHNA DEVI & ORS.
|
November 18, 2016 |
LIFE INSURANCE CORP. OF INDIA Vs. P. BHARATHI DEVI
|
February 4, 2016 |
LIFE INSURANCE CORP. OF INDIA AND ORS. Vs. ANITA PANWAR AND ORS.
|
April 13, 2016 |
LIFE INSURANCE CORPORATION OF INDIA Vs. RANJEET SINGH
|
July 28, 2016 |
LIFE INSURANCE CORPORATION OF INDIA Vs. UTPAL SHRIMAL
|
December 5, 2016 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ALKA SHUKLA
|
April 29, 2016 |
LIFE INSURANCE CORPORATION OF INDIA Vs. FATHIMA AND ORS.
|
January 27, 2016 |
LIFE INSURANCE CORPORATION OF INDIA Vs. VIDHYA DEVI
|
January 29, 2016 |
LIFE INSURANCE CORPORATION OF INDIA & 2 ORS. Vs. RAMPHAL S/O SH. TEK CHAND
|
October 4, 2016 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. MADAN GOPAL
|
March 18, 2016 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. GEETA DEVI
|
May 31, 2016 |
LIFE INSURANCE CORPORATION OF INDIA THROUGH SHRI PREM CHANDRA, ASSISTANT SECRETARY (LEGAL) C.O. (LEGAL) CELL DELHI, H Vs. DR. A.B. SINGH S/O SHRI R.C. SINGH CHAUHAN, R/O VIVEK VIHAR, DEVPURA, PART I, BEHIND DISTRICT HOSPITAL CITY & DISTRICT
|
May 25, 2016 |
LILAVATI KIRTLAL MEHTA MEDICAL TRUST & ANR Vs. UNIQUE SHANTI DEVELOPERS & 2 ORS
|
March 1, 2016 |
LOGIX BLOSSOM GREENS BUYERS WELFARE ASSOCIATION Vs. LOGIX INFRATECH PVT LTD & 3 ORS
|
February 19, 2016 |
LT COL AJAY SINGH & ANR Vs. UNITECH LIMITED & ANR
|
May 25, 2016 |
LT. COL. ATMA SINGH (RETD.) Vs. MANAGING DIRECTOR, FORTIS HEALTHCARE LTD. & ORS.
|
November 28, 2016 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. DR. RAMESH CHAND CHADDHA
|
November 18, 2016 |
LUCKNOW DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY, 6 JAGDISH CHAND BOSE MARG, LUCKNOW U.P Vs. SUSHIL KUMAR RAI S/O LATE SITA RAM RAI, R/O 1/25 VIVEK KHAND, GOMTI NAGAR, LUCKNOW U.P
|
May 16, 2016 |
LUCKNOW DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAIN VIPIN KHAND, GOMTI NAGAR, LUCKNOW UTTAR PRADESH Vs. SHYAM KISHORE VERMA S/O SHRI KHUSHAL CHAND, R/O HOUSE NO. 559
|
August 29, 2016 |
LUDHIANA IMPROVEMENT TRUST Vs. SURJIT KAUR & ANR
|
August 2, 2016 |
LUDHIANA IMPROVEMENT TRUST AND ORS Vs. RAJINDER KAUR & ANR
|
August 2, 2016 |
LUDHIANA IMPROVEMENT TRUST AND ORS Vs. JAGTAR SINGH & ANR
|
August 2, 2016 |
LUFTHANSA GERMAN AIRLINES Vs. SUMIT BHARGAVA
|
May 3, 2016 |
LV PRASAD EYE INSTITUTE AND ORS Vs. PUSARLA SRINIVASA RAO & ANR
|
February 26, 2016 |
M C DONALDS INDIA Vs. ANUPAM TRIPATHI
|
March 10, 2016 |
M R HYUNDAI (A UNIT OF MANGE RAM ENTERPRISE (P) LTD ) Vs. MANOJ KUMAR JAIN & ANR
|
January 6, 2016 |
M TECH DEVELOLPERS PVT LTD Vs. DINESH KAUSHIK HOUSE
|
March 8, 2016 |
M VIJAYENDRA Vs. A PADMAVATHI & ANR
|
April 1, 2016 |
M. SARALA OFFICE OF THE DIRECTOR FOR MEDICAL SERVICES, 21, SRINIVASA NAGAR, VILLIVAKKAM CHENNAI Vs. SUNDARAM MEDICAL FOUNDATION AND ANR. MANAGING DIRECTOR, SHANTHI COLONY, IV AVENUE, ANNA NAGAR WEST, CHENNAI
|
January 21, 2016 |
M.C. MOHAN RAO Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
January 7, 2016 |
M.P. HOUSING BOARD & ANR. Vs. BS SHARMA
|
March 1, 2016 |
M.S. TEWARI Vs. DELHI DEVELOPMENT AUTHORITY
|
May 11, 2016 |
M/S CHOLAMANDALAM M.S. GENERAL INSURANCE CO. LTD. Vs. SHRI TARKESHWAR AGRO FOOD PRODUCTS & ANR.
|
July 5, 2016 |
M/S GREENATURE INDUSTRIES Vs. M/S UNITED INDIA INSURANCE COMPANY LIMITED
|
January 4, 2016 |
M/S GSL (INDIA) LTD. Vs. UNITED INDIA INSURANCE CO LTD.
|
April 19, 2016 |
M/S KOTA DALL MILL Vs. UNITED INDIA INSURANCE CO. LTD.
|
January 5, 2016 |
M/S MUTHOOT FINANCE LIMITED Vs. M/S RELIANCE GENERAL INSURANCE COMPANY LIMITED & ANR.
|
January 6, 2016 |
M/S TATA MOTORS LTD.,MARKETIN AND CUSTOMER SUPPORT PASSENGER CAR BUSINESS UNIT 26, FLOOR CENTER NO.1, WORLD TRADE CENTER CUFFE PARADE MUMBAI Vs. SHARAD & ANR. S/O. KAXMAN KONARADDY NO.99 SILVER TOWN GOKUL ROAD HUBLI
|
May 19, 2016 |
M/S. A. R. TRADING COMPANY Vs. ORIENTAL INSURANCE COMPANY LIMITED & ORS.
|
June 17, 2016 |
M/S. ACCORD INFRASTRUCTURES & DEVELOPERS PVT. LTD. Vs. PARSHOTAM LAL GUPTA
|
May 31, 2016 |
M/S. ADVANCED HEALTHCARE RESOURCES INDIA PVT. LTD. & ORS. Vs. NEW INDIA ASSURANCE CO. LTD. & ORS.
|
January 20, 2016 |
M/S. AMEYA DEVELOPERS PROP SURESH RAJARAM DHARMADHIKARI, R/O 2257/3, A WARD PINAK TERRACES, BABUJAMAL ROAD, KOLHAPUR MAHARASHTRA Vs. MRS. VIDYA MOHAN SALOKHE R/O 1549, B WARD, MANGALWAR PETH KOLHAPUR MAHARASHTRA
|
October 5, 2016 |
M/S. ANSAL HOUSING & CONSTRUCTION LTD. Vs. JOTINDER SINGH
|
November 10, 2016 |
M/S. ANSAL HOUSING AND CONSTRUCTION LTD. Vs. RAJESH KUMAR S/O. SHRI FAGGU RAM
|
July 22, 2016 |
M/S. ARIF CONSTRUCTIONS Vs. MADHU JAIN & ANR.
|
July 8, 2016 |
M/S. ATM CONSTRUCTIONS THROUGH MR. SANTOSH MAHAPATRA, S/O. SHRI AGADHU, (PARTNER AND POWER OF ATTORNEY)ADDRESS: NEAR GAYATRI MANDIR, DANTEWADA CHHATTISGARH Vs. UNITED INDIA INSURANCE COMPANY LIMITED (REGISTERED AND HEAD OFFICE) 24, WHITES ROAD, CHENNAI, THROUGH DIVISIONAL MANAGER, KRISHNA COMPLEX, KUTCHERY CHOWK, RAIPUR CHHATTISGARH
|
April 19, 2016 |
M/S. ATUL REALTY PVT. LTD. & 2 ORS. Vs. E.P. RAMACHANDRAN
|
February 5, 2016 |
M/S. BERKELEY AUTOMOBILES LTD. & ANR. Vs. KRISHAN KUMAR & ANR.
|
June 6, 2016 |
M/S. BOUTIQUE INTERNATIONAL 202, PADMA PLACE, 86, NEHRU PLACE, NEW DELHI Vs. UNITECH LIMITED THROUGH THE GENERAL MANAGER, REAL ESTATE DIVISION, GROUND FLOOR, SIGNATURE TOWERS, SOUTH CITY
|
May 9, 2016 |
M/S. BTM INDUSTRIES LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
|
January 15, 2016 |
M/S. C.G. WORLDWIDE IMPEX PVT. LTD. Vs. BOMBAY MERCANTILE CO-OPERATIVE BANK
|
February 11, 2016 |
M/S. CARGO MOTORS (GUJARAT) PVT. LTD. "ANIMESH", C.G. ROAD, PANCHWATI AHMEDABAD Vs. CONSUMER EDUCATION & RESEARCH SOCIETY, SURAKSH SANKOOL, AHMEDABAD
|
November 17, 2016 |
M/S. CHANDIGARH OVERSEAS PRIVATE LIMITED & ANR. THROUGH ITS MANAGING DIRECTOR, HEAD OFFICE AT SCO NO. 196 Vs. KRISHAN KUMAR SAKLANI S/O LATE SH. B.R. SAKLANI, R/O, 95
|
March 29, 2016 |
M/S. CITI BANK, N.A., HOME LOAN DEPARTMENT, REPRESENTED BY ITS MANAGER, BEGUMPET BRANCH, HYDERABAD, ANDHRA PRADESH Vs. RAMESH KALYAN DURG, R/O 6005, BRIDGE ROAD, APARTMENT NO. 1015, DULUTH GEORGIA, GEORGIA (USA)
|
June 7, 2016 |
M/S. CITY VIEW ENTERPRISES Vs. HUDA & ORS.
|
February 1, 2016 |
M/S. COLLAGE GROUP INFRASTRUCTURE PVT. LTD. Vs. SWARAN SINGH BHARA & ANR.
|
September 22, 2016 |
M/S. COSMIC TRENDS PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
May 19, 2016 |
M/S. D.K. CONSTRUCTION REP. BY ITS PROPIETOR SRI. DEEPTEN DAS, 122, SANTOSHPUR AVENUE, GROUND FLOOR, (BACK SIDE), P.S. PURBA JADAVPUR, KOLKATA Vs. ARUP BANERJEE & 2 ORS. SON OF LATE MANIKLAL, BANERJEE, MUKHERJEE PARA, DAKSHIN PARA, P.O. AND P.S. BARASAT, DIST 24 PGS., KOLKATA
|
September 29, 2016 |
M/S. DESAI HOMES REP. BY ITS PARTNER V.R. DESAI, 1ST FLOOR, DD VASTRA MAHAL, MARKET ROAD, ERNAKULAM COCHIN Vs. AIJI JAMES & ANR. EALOOR HOUSE KAIPUZHA P.O. DISTRICT
|
September 7, 2016 |
M/S. DHUNI CHAND HARBANS LALA THROUGH ITS PROPRIETOR/ANIL BERI, 2/49, GANDHI CHOWK ABOHAR PUNJAB Vs. JANTA TENT HOUSE THROUGH ITS PROPRIETOR/PARTNER SANJEEV BERI, SHOP NO. 7, JAIN DHARAMSHALA, CORCULAR ROAD ABOHAR PUNJAB
|
February 9, 2016 |
M/S. DLF LTD. DLF CENTRE, SANSAD MARG, NEW DELHI Vs. M/S. MRIDUL ESTATE PVT. LTD. THROUGH ITS DIRECTORS, SHRI KAMAL KUMAR SINGH COMPANY, H
|
April 25, 2016 |
M/S. ELAN A SOLE PROPRIETORSHIP CO. G Vs. JITENDRA NATH PRAMANIK & 2 ORS.
|
April 19, 2016 |
M/S. EXPERION DEVELOPERS PVT. LTD. Vs. MANJIT SINGH SABHARWAL
|
July 22, 2016 |
M/S. FAUZDAR MOTORS AUTHORISED DEALER TELCO PASSENGER, CAR DIVISION, PANNA NAKA, SATNA MADHYA PRADESH Vs. M.L. SEN AND ANOTHER S/O. SHRI NATTHURAM SEN, BEEDA COLONY, DHEKHA, REWA TEHSIL
|
December 20, 2016 |
M/S. FORTUNE INVESTMENTS Vs. LEELA MAHAL CO-OP. HOUSING SOCIETY LTD. & ANR.
|
December 1, 2016 |
M/S. FUTURE GENERAL INDIA INSURANCE COMPANY LTD. 1ST FLOOR, UNIT NO. 110 TO 115, KRISHNA APRA BUSINESS SQUARE, PLOT NO. D4 Vs. G. SRIDHAR GOUD, REP. BY ITS MANAGING DIRECTOR M. PALANISAMY, S.F. 13/2, P. VADUGAPALAYAM, PALLADAM ROAD, (WEST) PALLADAM, TAMIL NADU
|
March 1, 2016 |
M/S. GANGA BUILDERS & PRAMOTERS Vs. JAGDISH GUPTA
|
March 16, 2016 |
M/S. GHARONDA BUILDERS AND DEVELOPERS Vs. J. APRNAJI & ANR.
|
November 22, 2016 |
M/S. GODSON LAND DEVELOPMENT COMPANY & 2 ORS. Vs. BABARAO MAROTI CHAUDHARY
|
January 14, 2016 |
M/S. GOLDRUSH SALES AND SERVICES LTD. Vs. RAJIV SHUKLA & ANR.
|
January 4, 2016 |
M/S. GREEN ROADWAYS (REGD PARTNERSHIP) & ANR. 6 Vs. UNITED INDIA INSURANCE CO. LTD. & ANR. REGD. AND HEAD OFFICE, AT 24, WHITES ROAD, MADRAS AND ONE OF ITS REGIONAL OFFICER, AT 8TH FLOOR, KANCHANJUNGA BUILDING, BARA KHAMBA ROAD, NEW DELHI
|
July 20, 2016 |
M/S. HAZARIBAGH CO Vs. UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD.
|
November 22, 2016 |
M/S. HINDUSTAN COTTON INDUSTRIES Vs. ORIENTAL INSURANCE COMPANY LTD.
|
August 30, 2016 |
M/S. HIRA ENTERPRISES THROUGH ITS PROP SHRI MRUNAY ARJUN SHET, SHOP NO Vs. SEEMA NIRMAL & 2 ORS. FLAT NO
|
May 19, 2016 |
M/S. HONDA SIEL CARS INDIA LTD. Vs. MAJOR GENERAL M. J. S. VIRK
|
August 11, 2016 |
M/S. INDRAPRASTHA MEDICAL CORPORATION LTD. SARITA VIHAR, DELHI Vs. SMT. MOORTI SHARMA AND ORS. E
|
December 8, 2016 |
M/S. INDUSTRIAL H PACKERS Vs. K.M. GEORGE & ORS.
|
August 22, 2016 |
M/S. IREO FIVERIVER PVT. LTD. Vs. NIRMAL PANGHAL
|
December 19, 2016 |
M/S. IREO FIVERIVER PVT. LTD. Vs. SURINDER KUMAR SINGLA & ANR.
|
November 29, 2016 |
M/S. ISHROSE INDUSTRIES Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. & ANR.
|
August 29, 2016 |
M/S. JAGDISH FURNISHING PVT. LTD. Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
February 1, 2016 |
M/S. JAYCEE AUTOMOBILES PVT. LTD. Vs. RAJ KUMAR AHNIHOTRI & ANR.
|
July 25, 2016 |
M/S. JOSHIS TASTY FOOD PVT. LTD. R/O. M Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA THROUGH MANAGER, S.M. LOKHANDE, 172/4, SHIVAJI CIRCLE, POWAI NAKA, SATARA, BRANCH POWAI NAKA SATARA MAHARASHTRA
|
November 8, 2016 |
M/S. K.U. SODALAMUTHU & CO. PVT. LTD. & ANR. Vs. HEMANT SEHGAL & ANR.
|
June 27, 2016 |
M/S. KAPIL CHIT FUNDS PVT. LTD. & ANR. THROUGH ITS CHIEF MANAGER, MD. ASHRAF AHMED, CENTRAL OFFICE, GUNROCK ENCLAVE, OPP. SECUNDERABAD HYDERABAD ANDHRA PRADESH Vs. SRI PAYAKARAO UPENDRA R/O. H. NO. 4
|
September 7, 2016 |
M/S. KARVY COMPUTER SHARES PVT. LTD. & ANR. Vs. VIJAY LAXMI DEORA
|
February 4, 2016 |
M/S. KASHISH DEVELOPERS LTD. Vs. MAHESH KUMAR & ANR.
|
November 23, 2016 |
M/S. KAY JAY CONSTRUCTION CO. PVT. LTD. Vs. DAULAT ALWANI
|
May 4, 2016 |
M/S. KHALSA GYMNASTIC WORKS A PARTNERSHIP FIRM THROUGH ITS PARTNER SHRI JASJEET SINGH,603 PHOOL BAGH COLONY NEAR VICTORIA PARK COLONY, MEERUT UTTAR PRADESH Vs. CHETAK SPORTS COMPLEX (SOUTH) THROUGH ITS OFFICER IN CHARGE C/O. 56 APO
|
December 19, 2016 |
M/S. LADURAM & SONS Vs. THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
|
September 28, 2016 |
M/S. LALLY MOTORS LTD. Vs. MAJOR GENERAL M.J.S. VIRK & ANR.
|
August 11, 2016 |
M/S. MAA PET PVT. LTD. Vs. BANK OF BARODA
|
February 24, 2016 |
M/S. MADHU BUILDERS & DEVELOPERS & Vs. ASHOK, HIND CO-OP HOUSING SOCIETY LTD.
|
September 8, 2016 |
M/S. MAGMA FINCORP LTD. Vs. SUBHASH GHOSH
|
July 8, 2016 |
M/S. MAGMA HOUSING FINANCE LTD. & ANR. Vs. KISHAN SADASHIV BHAGWAT
|
February 10, 2016 |
M/S. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. Vs. DHARAMBIR
|
July 8, 2016 |
M/S. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. Vs. K. ALFRED
|
July 22, 2016 |
M/S. MANIKBAG PVT. LTD. VIDHYANAGAR REP BY ITS DIRECTOR SARANG HUBLI Vs. RAJARAM MAHADEV NILAJKAR R/O SAPUR GALLI, MADAVPUR VADGAON BELGAUM KARNATAKA
|
September 20, 2016 |
M/S. MARIKKAR MOTORS LTD. Vs. ROY THOMAS & ANR.
|
June 23, 2016 |
M/S. MASTER COLD STORAGE & ICE FACTORY Vs. NEW INDIA ASSURANCE COMPANY LTD. & ANR.
|
February 8, 2016 |
M/S. MELCON Vs. NEW INDIA ASSURANCE CO. LTD.
|
March 11, 2016 |
M/S. MERA BABA REAL ESTATE PVT. LTD. Vs. VINOD KUMAR GOYAL
|
March 10, 2016 |
M/S. MERA BABA REAL ESTATE PVT. LTD. 551 AGGARWAL CYBER PLAZA,TOWER Vs. RITU AGGARWAL W/O SH.ABHISHEK AGGARWAL, R/O 603,SECTOR
|
March 10, 2016 |
M/S. MONARCH INNOVATIVE TECHNOLOGIES PVT. LTD. THROUGH ITS AUTHORISED REPRESENTATIVE, MR. SACHIN MAGANLAL SARAIYAM HAVING ITS OFFICE AT UNIT NIO. 3A, AND 3B, 1ST FLOOR, MASTER MIND II, ROYAL PALMS, AAREY COLONY, GOREGAON, (EAST) MUMBAI Vs. MANOJ KRISHNA THAKUR HAVING HIS ADDRESS AT ROOM NO. 1386, AT BELPADA, POST
|
September 14, 2016 |
M/S. MOTOR & GENERAL SALES LTD. Vs. S.K. SINGH
|
October 27, 2016 |
M/S. MUKUL DIESEL Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
|
May 3, 2016 |
M/S. NCC URBAN INFRASTRUCTURE LTD. Vs. RAVI KRISHNA PRASAD
|
May 5, 2016 |
M/S. NEW ANKUR JEWELLERS Vs. UNITED INDIA INSURANCE CO. LTD.
|
October 19, 2016 |
M/S. NEW INDIA ASSURANCE CO. LTD. CHANNA COMPLEX, 4TH FLOOR, GURUDWARA ROAD, KAROL BAGH, NEW DELHI Vs. M/S. RATAN EXPORTS & INDUSTRIES LTD. 8A/12 WEA, KAROL BAGH NEW DELHI
|
September 15, 2016 |
M/S. NIRANKARI INDUSTRIES THROUGH ITS OWNER JAGMOHAN TALWAR, S/O LATE R.C TALWAR, R/O B Vs. NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY SECTOR
|
May 12, 2016 |
M/S. NIRMA LTD. NIRMAN HOUSE, ASHRAM ROAD AHMEDABAD Vs. KESHAV DEV MAHESHWARI & ORS. MOHALLA TABELA, HATHRAS CITY ALIGARH UTTAR PRADESH
|
April 25, 2016 |
M/S. NIVEA INDIA PVT. LTD. THROUGH MR. YOGESH SHROFF (FIANCE & SUPPLY CHAIN DIRECTOR), C/O BUSINESS SQAURE, 151 ANDHERI KURLA ROAD, CHAKALA ANDHER (EAST) MUMBAI Vs. DATTATRAY H. JOSHI & ANR. B/4
|
August 26, 2016 |
M/S. OMAXE BUILDHOME LTD. OMAXE HOUSE, LOCAL SHOPPING CENTRE (LSC) KALKAJI, NEW DELHI Vs. PRADEEP CHAUDHARY 2006, MISHA MENSION, KRISHNAPURI COLONY, W
|
April 26, 2016 |
M/S. ORCHID INFRASTRUCTURE DEVELOPERS Vs. SHANKAR BANSAL
|
February 1, 2016 |
M/S. PINAKI ENTERPRISE Vs. SUTAPA DAS
|
February 12, 2016 |
M/S. PROXIMA CREATIONS THROUGH ITS PARTNERS, SHRI GAUTAM VISHWANAND PASHANKAR, RESIDING AT S NO. 364/65/2, JANGLI MAHARAJ ROAD, ABOVE HONDA SHOW ROOM, SHIVAJI NAGAR, PUNE Vs. ABHIJEET D SHIRPURE AND 2 ORS. THROUGH THEIR DULY AUTHRIZED REPRESENTATIVE/POA HOLDER, MR. SHISHIR V. DIVKAR, C
|
May 31, 2016 |
M/S. PULSAR HOSPITALITY SERVICES PRIVATE LIMITED Vs. EMAAR MGF LAND LIMITED
|
November 21, 2016 |
M/S. QUALITRONICS (MADRAS) PRIVATE LTD. A COMPANY INCORPORATED UNDER COMPANIES ACT,1956, REPRESENTED BY ITS AUTHORISED SIGNATORY/MANAGER, MR. K.L. NARAYANAN, NOW AT T.S.112, GUINDY INDUSTRIAL ESTATE, CHENNAI Vs. ORIENTAL INSURANCE COMPANY LTD. REPRESENTED BY ITS SENIOR DIVISIONAL MANAGER, DIVISIONAL OFFICE
|
March 7, 2016 |
M/S. R.S. CONSTRUCTION & 2 ORS. REP. BY ITS PARTNERS SEKH MAHAMMAD, ARIK SAMAN, VILLAGE KAPASHARIA, P.S. CHANDITALA, DISTRICT Vs. PULAK KUMAR GHOSH S/O. LATE KASHUNATH GHOSH, VILL. MONBER, P.O. MRIGALA, P.S. DANKUNI, DISTRICT
|
September 14, 2016 |
M/S. RASI SEEDS PVT. LTD. Vs. M/S. DIWAN CHAND & ANR.
|
March 29, 2016 |
M/S. REAL ISPAT AND POWER LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 28, 2016 |
M/S. RECON INDIA Vs. MAMTA SHEUL SANGHVI & 3 ORS.
|
June 3, 2016 |
M/S. ROYAL GOODS TRANSPORT CO. G.T. ROAD PANIPAT HARYANA Vs. NATIONAL INSURANCE CO. LTD. & ANR. THROUGH ITS BRANCH MANAGER, G.T. ROAD PANIPAT HARYANA
|
August 29, 2016 |
M/S. RUPJI CONSTRUCTIONS & ANR. Vs. SANTOSH S. MAYEKAR
|
October 18, 2016 |
M/S. RUSTAGI SURGICAL PVT. LTD. Vs. PRABHAT RASHMI PARIDA
|
February 17, 2016 |
M/S. S.J. (KOSHAL) DEVELOPER REGISTERED OFFICE Vs. NARASINGH LAL AGRAWAL S/O. NATHMAL AGRAWAL
|
October 4, 2016 |
M/S. S.P. SINGLA CONSTRUCTION PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY LIMITED & ANR.
|
January 6, 2016 |
M/S. SAMARTH SAKSHI CONSTRUCTION THROUGH SACHIN PRALHAD CHAVAN R/AT: 788, A WARD, SHIVAJI PETH KOLHAPUR MAHARASHTRA Vs. BHUJANGRAO GANPATRAO SHIRKE SAMARTH SAKSHI PLAZA 1755, E WARD, FLAT NO.S
|
January 19, 2016 |
M/S. SAS REALTORS (P) LTD. Vs. R. RAJAGOPALAN
|
April 4, 2016 |
M/S. SATYAM AUTOMOBILES PVT. LTD. Vs. MUKESH SINGH & ANR.
|
February 4, 2016 |
M/S. SHANON RESTAURANT AND RESORTS PVT. LTD. Vs. EMAAR MGF LAND LTD.
|
December 1, 2016 |
M/S. SHREE DEVI STORES Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
|
May 18, 2016 |
M/S. SHYAMA RAMA STRUCTURAL & POWER PVT. LTD. Vs. ANDHRA BANK
|
February 12, 2016 |
M/S. SKYROCK CITY WELFARE SOCIETY Vs. KANTA DEVI
|
September 15, 2016 |
M/S. SOLAR IMPACT & ANR. Vs. M/S. HOTEL SAMRAT HEAVENS
|
November 23, 2016 |
M/S. SOMLI TOURS & TRAVELS PVT. LTD. & ORS. Vs. M/S. JAGATJEET INDUSTRIES LTD.
|
January 19, 2016 |
M/S. SOVEREIGN DEVELOPERS AND INFRASTRUCTURE LTD. Vs. GAURAV CHAKRABORTY & ANR.
|
October 18, 2016 |
M/S. SUBHAM COMMERCIAL ENTERPRISES PVT. LTD. & 2 ORS. Vs. ANIL BALCHANDRA DIGHE
|
March 30, 2016 |
M/S. SUKHJIKA INDUSTRIES Vs. NATIONAL INSURANCE CO. LTD.
|
July 5, 2016 |
M/S. SUPARSHWA ENTERPRISES Vs. SUPARSHWA CO-OPERATIVE HOUSING SOCIETY LTD. & ANR.
|
September 27, 2016 |
M/S. TANEJA DEVELOPERS & INFRASTRUCTURE LTD. Vs. DEEPAK KUMAR & ANR.
|
June 3, 2016 |
M/S. TAYAL INDIA MOTORS PVT. LTD. THROUGH ITS GENERAL MANAGER SALES MR. SANJEEV RATNA, 15/3, MATHURA ROAD, FARIDABAD HARYANA Vs. SANJEEV KUMAR S/O. SHRI K.P. SINGH, R/O. E
|
December 19, 2016 |
M/S. TOLANI DEVELOPERS PRIVATE LIMITED & ANR. Vs. RAMESH GANDHI & ANR.
|
November 23, 2016 |
M/S. TOYOTA KIRLOSKAR MOTORS P. LTD., PLOT NO. 1, BIDADI INDUSTRIAL AREA, RAMNAGAR TALUK BANGLORE (RURAL) KARNATAKA Vs. TIRATH SINGH OBEROI RESIDENT OF HOUSE NO. 1342, SECTOR 44 CHANDIGARH
|
November 22, 2016 |
M/S. TRACTOR DEALER FARM EQUIPMENT AND MACHINERY COMPANY Vs. GHANSHYAM MAURYA
|
November 2, 2016 |
M/S. UTTAM CON. INFRA STRUCTURE (P) LTD. Vs. ORIENTAL INSURANCE CO. LTD.
|
July 12, 2016 |
M/S. VIBGYOR INFRAPROJECTS PVT. LTD. Vs. MILLENNIUM TOWERS HERMONY CHS LTD.
|
February 3, 2016 |
M/S. YASH DEVELOPERS, PROMOTERS & BUILDER Vs. SOU. ASHA SITARAM SINH & ORS.
|
January 4, 2016 |
MADAN LAL & ORS. Vs. DR. R.K. CHAUDHARY & ANR.
|
April 1, 2016 |
MADAN MOHAN PANDA CARRYING Vs. NATIONAL INSURANCE CO. LTD.
|
April 7, 2016 |
MADHAO LAXMAN KAPIL Vs. LIC OF INDIA
|
November 21, 2016 |
MADHU DAYAL Vs. GOLDLINE ELECTRONICS & 2 ORS.
|
February 2, 2016 |
MADHU GUPTA Vs. M/S. UNITECH LIMITED
|
November 28, 2016 |
MADHUKAR DEMBLE & ANR. Vs. SAMIAH INTERNATIONAL BUILDERS PVT. LTD. & ANR.
|
October 7, 2016 |
MADHUMITA PODDAR & ANR. Vs. DR. RANJANA V. DHANU & ANR.
|
October 28, 2016 |
MAGMA FINCORP LTD. BRANCH OFFICE PLOT NO. KA Vs. SACHIN KUMAR SINGH S/O LATE MADAN SINGH R/O HOUSE NO. 2119, BERMO PHUSRO JAWAHAR NAGAR, P.S. BERMO DIST. BOKARO
|
March 9, 2016 |
MAHADEV EXPORTS Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED & ANR
|
February 22, 2016 |
MAHAJAN OVERSEAS PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
|
April 22, 2016 |
MAHARASHTRA TOURISM DEVELOPMENT CORPORATION Vs. DENA BANK
|
June 3, 2016 |
MAHARASHTRA TOURISM DEVELOPMENT CORPORATION LTD Vs. PUNJAB & SIND BANK & ANR
|
January 14, 2016 |
MAHAVIR ROAD AND INFRASTRUCTURE PVT. Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD.
|
February 23, 2016 |
MAHENDER KUMAR Vs. HERO HONDA MOTORS LTD. & ANR.
|
October 4, 2016 |
MAHENDER KUMAR Vs. MANI RAM AND ORS.
|
March 3, 2016 |
MAHENDRA CONSTRUCTION MAHENDRA CONSTRUCTION Vs. ORIENTAL INSURANCE CO. LTD.
|
December 7, 2016 |
MAHENDRAKUMAR & BROS Vs. NATIONAL INSURANCE CO. LTD.
|
November 10, 2016 |
MAHENDRAPAL KASHIRAM SHARMA Vs. MANAGER IDBI BANK & 2 ORS.
|
November 28, 2016 |
MAHESH KUMAR Vs. SHUBHANKAR MARKETING PVT. LTD.
|
April 29, 2016 |
MAHIMA REAL ESTATE PVT. LTD. & ANR. Vs. NISHANT KHADARIYA
|
February 4, 2016 |
MAHINDRA & MAHINDRA LIMITED & ANR. REGISTERED OFFICE, GETEWAY BUILDING APOLLI BUNDER, MUMBAI MAHARASHTRA Vs. SRI SAI INDUSTRIES THROUGH ITS PARTNER SHRI PAWAN ARORA R/O G
|
May 25, 2016 |
MAHINDRA & MAHINDRA LTD. Vs. RAMLAL PATIDAR & ORS.
|
November 8, 2016 |
MAHYCO VEGETABLE SEEDS LTD. Vs. ISHWARBHAI BABURAO THAKARE AND ORS.
|
January 5, 2016 |
MAJOR GENERAL VIKRAM PURI (RETD) Vs. UMANG REALTECH (P) LTD
|
April 1, 2016 |
MAJOR GENERAL VIKRAM PURI (RETD) & ANR. Vs. UMANG REALTECH (P) LTD. & ORS.
|
April 1, 2016 |
MALAY KR. DEB Vs. MANAGING DIRECTOR, FORD INDIA PVT. LTD. & ORS.
|
May 6, 2016 |
MALHOTRA SONS JEWELLERS Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD.
|
February 3, 2016 |
MALKHAN SINGH Vs. TATA MOTORS & ANR
|
February 15, 2016 |
MAMAN CHAND Vs. MARUTI UDYOG LIMITED AND ORS.
|
April 29, 2016 |
MAMTA THAKUR Vs. FUTURE GENERALI INDIA INSURANCE CO. LTD.
|
May 11, 2016 |
MANAGER, STATE BANK OF BIKANER Vs. DILIP KUMAR BILOCHI
|
March 16, 2016 |
MANAGER, TATA CAPITAL HOUSING FINANCE LIMITED & ANR. REGISTERED OFFICE AT ONE FORBES, DR. V. B. GANDHI MARG, FORTE MUMBAI Vs. RAJENDRA KUMAR AGRAWAL S/O SRI LALA CHAND AGRAWAL, R/O PLOT NO. 42, PRATAP NAGAR SECOND BARKAT NAGAR TONK PHATAK JAIPUR
|
October 26, 2016 |
MANAGER, UNITED INDIA INSURANCE CO LTD Vs. CHAMPAWATI URBAN CO-OPERATIVE BANK LTD
|
April 27, 2016 |
MANAGING DIRECTOR, CLUB 7 HOLIDAYS LTD. Vs. PRABIR KUMAR MAITRA
|
November 22, 2016 |
MANAGING DIRECTOR, STATE BANK OF TRAVANCORE AND ANR. STATE BANK OF TRAVANCORE, POOJAPPURA THIRUVANANTHAPURAM, KERALA Vs. M.V. CHACKO MANGALATHA HOUSE, MECKANDAMBU P.O, MUVATTUPUZHA
|
May 31, 2016 |
MANAGING DIRECTOR, UNITED COMMERCIAL BANK & 4 ORS. AT 10, BTM SARANI, PS/DISTT. KOLKATA WEST BENGAL Vs. MERRY GOLD BASTIA & ANR. W/O. SRI PRAMOD KUMAR LENKA, R/O. VILLAGE
|
October 24, 2016 |
MANAGING DIRECTOR, UPSRTC & 3 ORS. Vs. AMAR SINGH
|
July 12, 2016 |
MANALI MALIK & ORS Vs. ORIENTAL INSURANCE CO LTD
|
May 24, 2016 |
MANGALORE ELECTRICITY SUPPLY CO. LTD. Vs. K. NAGARAJ SHETTY
|
August 3, 2016 |
MANIK LAL VARMA GOVERNMENT COLLEGE Vs. SATYA NARAYAN SHARMA & ANR
|
March 8, 2016 |
MANIKA ROY AND ORS. Vs. B.L. CHITLANGRA AND ORS.
|
January 5, 2016 |
MANISH PRINTING & PACKAGING Vs. NEW INDIA INSURANCE CO LTD
|
April 11, 2016 |
MANISHBHAI KANTILAL JOSHI Vs. SHETH P T SURAT GENERAL HOSPITAL & 2 ORS
|
February 9, 2016 |
MANISHI GHOSH & ANR Vs. KOLKATA WEST INTERNATIONAL CITY PVT LTD
|
August 17, 2016 |
MANJEET SINGH BAGGA S/O LATE SUNDER SINGH BAGGA, R/O SUNDAY MARKET, RAIGARH, TEHSIL DISTRICT : RAIGARH C.G Vs. MAGMA SHRACHI FINANCE LTD. & 2 ORS. KRISHNA CROWN, FIRST FLOOR, INFRONT OF GANGA, NURSING HOME, JAGATPUR, RAIGARH, TEHSIL & DISTRICT : RAIGARH C.G
|
September 8, 2016 |
MANJUSHREE KHAITAN 10, CAMAC STREET, FIRST FLOOR KOLKATA Vs. THAKUR SINGH & 3 ORS. S/O. LATE CHANDRAMA SINGH, K.C. MILLS, LINE NO.7, QUARTER NO. 785, 42, GARDEN REACH ROAD, P.S. METIABRUZ KOLKATA
|
September 5, 2016 |
MANOHAR DAMECHA Vs. LAVASA CORPORATION LIMITED
|
February 1, 2016 |
MANOHAR KUMAR & ANR. R/O HOUSE NO.763, KUMAR KUNJ SECTOR Vs. M/S. NARANG CONSTRUCTION & FINANCE PVT. LTD. THROUGH ITS DIRECTOR MR. ARUN RATHEE HEVING REGD. OFFICE AT SD
|
April 1, 2016 |
MANOHAR PATEL Vs. DIGAMBAR NAIK
|
February 9, 2016 |
MANOJ KUMAR SINGH Vs. VICE PRESIDENT, ESCORT CONSTRUCTION EQUIPMENT LTD. & 4 ORS.
|
March 14, 2016 |
MANOJ MOTILAL GARVALIYA Vs. ANAND VIJAY KUMAR RANJALKAR
|
February 29, 2016 |
MANOJ SINGH Vs. DEEPAK KUMAR SAH
|
October 26, 2016 |
MANPREET KAUR OBEROI Vs. RITESH INTERNATIONAL LIMITED
|
June 3, 2016 |
MANTOO RAM BARI Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD & ANR
|
March 16, 2016 |
MANTRI BUILDERS Vs. UDAY NARAYANRAO KULKARNI & 2 ORS
|
April 1, 2016 |
MANUELSONS HOUSING DEVELOPMENT CO. (P) LTD. AND ORS. Vs. K.A. GEORGE
|
February 25, 2016 |
MARIA SELVAM Vs. MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED & ANR.
|
May 18, 2016 |
MARIASOOSAI Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD.
|
July 8, 2016 |
MARUTI SUZUKI INDIA LIMITED Vs. MANISH BAROT & ANR. S/O SH. MOTILAL BAROT
|
June 29, 2016 |
MARVEL HOMES CONSTRUCTION PVT. LTD. & ANR. Vs. SHEENU
|
December 16, 2016 |
MASTER RISHABH SHARMA & ORS. Vs. DR. RAMA SHARMA & ORS.
|
May 10, 2016 |
MATADEVI DEVELOPERS PVT. LTD. THROUGH ITS PROPERTRS., TRILOKSING S/O. TARASING JABINDA, R/O. C/O. OMKAR BUILDERS, PIR BAZAR, OSMANPURA, PIR BAZAR ROAD, AURANGABAD, MAHARASHTRA Vs. SUNIL AND 3 OTHERS S/O. PRAKASHRAO PETKI, R/O. WASHI, TQ. AND DISTT. OSMANABAD
|
December 23, 2016 |
MATHA HOSPITAL & 4 ORS. REP BY ITS MANAGING DIRECTOR, MR.SABU SEBASTIN, MATHA HOSPITAL, THELLAKOM, KOTTAYAM KERALA Vs. LATHIKA & ANR. W/O VENUGOPOAN, KONATHUSSERIL HOUSE, P.O VARANAD, CHERTHALA,ALAPPUZHA, KERALA
|
September 15, 2016 |
MAX NEW YORK LIFE INSURANCE COMPANY LTD Vs. YASH CONSTRUCTION & LAND DEVELOPMENT CO
|
July 1, 2016 |
MAYA PANDEY Vs. ORIENTAL INSURANCE CO. LTD. AND ANR.
|
April 28, 2016 |
MD. AHSAN RESIDENT OF GULZAR POKHAR, PROPRIETOR OF M/S S. ELECTRONICS GULZAR POKHAR, DISTRICT/TOWN Vs. NATIONAL INSURANCE COMPANY LIMITED AND OTHERS BARA BAZAR, MUNGER THROUGH BRANCH MANAGER
|
September 19, 2016 |
MD. SHAMSUR ALAM Vs. RELIANCE GENERAL INSURANCE CO. LTD. ANOTHER
|
February 7, 2016 |
MEDICAL DIRECTOR, AMRITA INSTITUTE OF MEDICAL SCIENCE & RESEARCH CENTRE & ANR. AMRITA LANE, AIMS PONEKKARA P.O. KOCHI, ERNAKULAM Vs. S. VIJAYAN & ANR. VISHNU BHAVAN MAMALA, P.O. THIRUVANNIYOOR VILLAGE KUNNATHUNADU TALUK ERNAKULAM
|
September 7, 2016 |
MEDICAL SUPERINTENDENT LOK NAYAK JAI PRAKASH NARAIN HOSPITAL & ORS. Vs. KM. SANTOSH (MINOR)
|
March 14, 2016 |
MEENAKSHI SINGH TOMAR & ANR Vs. DANA CHOGAS KITCHEN, VRINDA FOODS AND HOSPITALITY PVT LTD & ANR
|
January 22, 2016 |
MEERUT DEVELOPMENT AUTHORITY VIKAS BHAWAN, CIVIL LINES MEERUT U.P Vs. UMA KHANDELWAL W/O SRI P.K KHANDELWAL R/O 10, MAHA RANA PRATAP BAGH CITY CENTRE, GWALIOR M.P
|
June 27, 2016 |
MEHAK INFRASTRUCTURE PVT LTD Vs. JAI PRAKASH ASSOCIATED LTD
|
May 26, 2016 |
MEHJABEEN AMIR HYDER ZAIDY Vs. CLARIS LIFE SCIENCE LTD.
|
June 2, 2016 |
MEHMOODA SHEIKH Vs. M/S. DISTINCT INFRASTRUCTURE LTD.
|
March 14, 2016 |
MEHTA WATCH INDUSTRIES SHRI RAMNIKLAL BHAICHANDBHAI MEHTA, RESIDING AT RAVI RATNA PARK, SHERI NO. 1, BLOCK NO. E/260, UNIVERSITY ROAD RAJKOT Vs. UNITED INDIA INSURANCE CO. LTD. TO BE SERVED TO GENERAL MANAGER, DIVISION NO. 2, TORAL BUILDING, JAWAHAR ROAD RAJKOT
|
August 2, 2016 |
MEMBER SECRETARY, GUJARAT RURAL WORKERS WELFARE BOARD & ANR. Vs. BARIYA DINESHBHAI VELJIBHAI
|
February 12, 2016 |
MERA BABA REAL ESTATE PVT LTD Vs. NARESH KUMAR
|
March 10, 2016 |
MERA BABA REAL ESTATE PVT LTD Vs. ARJUN KUMAR
|
March 10, 2016 |
MERA BABA REAL ESTATE PVT LTD Vs. ASHOK KUMAR GARG
|
March 10, 2016 |
MERA BABA REAL ESTATE PVT LTD Vs. ANAND GOEL
|
March 10, 2016 |
MERA BABA REAL ESTATE PVT. LTD. Vs. RAKESH JAIN
|
March 10, 2016 |
MET LIFE INDIA INSURANCE CO LTD Vs. SREENIVAS & ANR
|
April 21, 2016 |
MILI MARKETING PVT LTD Vs. AMBIENCE PRIVATE LTD
|
September 26, 2016 |
MINATI SAHU Vs. NEW INDIA ASSURANCE CO LTD
|
February 26, 2016 |
MINISTRY OF COMMUNICATION &ORS. Vs. JANARDAN SHAMRA (NOW DEAD) THROUGH LRS.
|
July 8, 2016 |
MINU CHOUDHARY W/O SH. MITHLESH CHOUDHARY, PROPRIETOR OF M/S SHREE DEVI STORE, JAGDAMA DHARAMSHALA, BUS STAND, CHAS BOKARO JHARKHAND Vs. UNITED INDIA INSURANCE CO. LTD. & ANR. THROUGH THE DIVISIONAL MANAGER,A
|
May 18, 2016 |
MODI MOTORS AGENCIES PVT LTD Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
March 1, 2016 |
MOH. SEIKH SALIM Vs. LAXMI NARAYAN & ORS.
|
February 3, 2016 |
MOHAN LAL SHARMA S/O SH.RAMNATH SHARMA, R/O NEAR SITA RAM JI MANDIR, AALANPUR, SAWAI MADOPUR RAJASTHAN Vs. MAHENDRA AND MAHENDRA FINANCE SERVICE LIMITED AND ANR. BALAJI KATLA TOK BUS STAND KE PASS, BAJARIA, THROUGH BRANCH MANAGER, SAWAI MADOPUR RAJASTHAN
|
May 20, 2016 |
MOHINDER PAL Vs. KISAN PESTICIDES & ANR.
|
July 11, 2016 |
MOHINDERJEET SINGH SETHI & ANR Vs. HDFC BANK & ANR
|
March 7, 2016 |
MOHIT KOHLI Vs. MANAGER, AVIVA LIFE INSURANCE COMPANY INDIA PVT LTD & ANR
|
March 16, 2016 |
MOMAN RAM Vs. MAX LIFE GENERAL INSURANCE CO. LTD. & ANR.
|
October 3, 2016 |
MONOTYPE INDIA LTD. AND ORS. Vs. SHAILENDRA VERMA AND ORS.
|
February 10, 2016 |
MORE BUILDERS AND PROMOTERS AND ORS. Vs. MANOHAR GOPALRAO GHATWAI AND ORS.
|
March 8, 2016 |
MOTI LAL Vs. TATA ENGINEERING LOCOMOTIVE COMPANY LTD.
|
March 17, 2016 |
MOUNT LITERA ZEE SCHOOL & ANR. Vs. M/S. M.A. SIDDIQUI CONSTRUCTION & ANR. KURKAWALA, DOIWALA, DEHRADUN, UTTRAKHAND
|
September 15, 2016 |
MR. ELMER SHELDON DSILVA & ANR. Vs. M/S SHREE SAINATH CONSTRUCTION & DEVELOPERS
|
May 18, 2016 |
MR. SUDHIR M. TREHAN MANAGING DIRECTOR OF COMPLAINANT Vs. DAIMLER CHRYSLER INDIA PRIVATE LIMITED
|
July 8, 2016 |
MRINMOY DUTTA S/O. SHRI MURARI MOHAN DUTTA, R/O. AT 1/4, DESHPRAN SASMAL ROAD HOWRAH Vs. DR. ANUPAM GOLASH PVT. LTD. AND ANR. S/O. DR. BALKRISHNA GOLASH, FLAT NO. 15 BELVEDERE ESTATES, 8/8, ALIPORE ROAD, KOLKATA
|
May 11, 2016 |
MRS. VIJAYKUNVERBA SAHIB OF MORVI Vs. ORIENTAL INSURANCE CO. LTD.
|
March 9, 2016 |
MUDRIKA PRASAD BALIRANM YADAV Vs. NATIONAL INSURANCE CO LTD
|
February 26, 2016 |
MUKESH KOTHARI Vs. UNITECH LIMITED
|
April 13, 2016 |
MULTI SPECIALITY MEDICAL CENTRE AND HOSPITAL & ANR. Vs. RUKHMANI & ANR.
|
March 16, 2016 |
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. AVINASH RAMCHANDRA GOKHALE
|
January 21, 2016 |
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. DENA BANK
|
June 3, 2016 |
MUNISH AGGARWAL & ANR Vs. UNITECH RELIABLE PROJECTS PVT LTD
|
July 27, 2016 |
MURLIDHAR S/O SHRI RAMCHANDRA JI, R/O NEAR CHOUDHARY PETROL PUMP, HANUMAN BAGH COLONY NAGAUR RAJASTHAN Vs. NATIONAL INSURANCE CO. LTD. & 2 ORS. THROUGH MANAGING DIRECTOR, REG OFFICE:
|
September 30, 2016 |
MUSUNURU SIVAPRASAD Vs. MANAGER, ICICI LOMBARD GENERAL INSURANCE & 2 ORS
|
January 21, 2016 |
MUZAMMIL KHAN Vs. SOVEREIGN DEVELOPERS & INFRASTRUCTURE LTD.
|
November 16, 2016 |
N. RAGHAVAN Vs. DR. P.B. SADASIVAN & ORS.
|
July 27, 2016 |
N.K. PHILIP S/O SH. R.P. PHILIP R/O. 1210, D Vs. M/S. ELEGANT CAR ACCESSORIES PVT. LTD. & 4 ORS. [THE AUTOMOTIVE SHOP]B
|
July 14, 2016 |
N.K. SETHI, (SINCE DECEASED THR. LRS) Vs. MARUTI UDYOG LTD. AND ANR.
|
May 3, 2016 |
NAGAR PARISHAD ALWAR AND ANOTHER THROUGH ITS CHAIRMAN ALWAR RAJASTHAN Vs. SMT. VIDYA DEVI R/O. HOUSE NO. 170, ARYA NAGAR ALWAR RAJASTHAN
|
February 12, 2016 |
NAGPUR HOUSING AND AREA DEVELOPMENT BOARD Vs. HARIVITTHAL TIMAJI GHUGUSKAR
|
August 4, 2016 |
NAJRUL SEIKH Vs. DR. SUMIT BANERJEE & ANR.
|
June 9, 2016 |
NALIN BHARGAVA AND ORS. Vs. PARSVNATH DEVELOPERS LTD. AND ORS.
|
January 20, 2016 |
NAMITA SAHA D/O LATE RADHA GOBINDA SAHA, 54, PRATAPGAR ROAD, POLICE, STATION NIMTA, KOLKATA Vs. NILIMA DUTTA GUPTA & 6 ORS. W/O SRI MONOJ KANTI DUTTA GUPTA, 23/2/35, K.B. SARANI, KOLKATA
|
May 17, 2016 |
NANAG RAM S/O RADHEY SHYAM Vs. VIMAL GUPTA & ANR
|
May 12, 2016 |
NANDA & 2 ORS Vs. MARATHWADA MEDICAL RESEARCH INSTITUTE KAMAL NAYAN BAJAJ, HOSPITAL & 2 ORS
|
January 14, 2016 |
NANDKUMAR K. MENON Vs. TIRUPATI DEVELOPMENT CORPN & ORS.
|
May 3, 2016 |
NAREN P. SHETH AND ORS. Vs. LODHA GROUP AND ORS.
|
May 5, 2016 |
NARESH KUMAR ASIJA & ANR Vs. UNITECH LTD
|
September 1, 2016 |
NARESH KUMAR KHATREJA & ANR. Vs. M/S. UNITECH LTD. & ANR.
|
July 22, 2016 |
NARESH TEKWANI Vs. SHIVNATH HUNDAI & ANR
|
July 4, 2016 |
NARMADA MALWA GRAMIN BANK Vs. MUKESH
|
February 8, 2016 |
NARNE ESTATES PRIVATE LIMITED Vs. HORN. CAPTIAN SHAIK KHAJA MOIBUDDIN
|
December 9, 2016 |
NARSINGH ISPAT LTD. Vs. ORIENTAL INSURANCE CO. LTD.
|
October 18, 2016 |
NASHIK DIST CENTRAL CO-OP BANK LTD Vs. ASST DIRECTOR OF INSURANCE
|
February 23, 2016 |
NASHIK MERCHANTS CO Vs. SMT. LAXMIBAI KESHAVRAO DEORE & ANR. AT POST UMRANE, TAL DEVALA, DISTRICT
|
September 7, 2016 |
NATIONAL BULK HANDLING CORPORATION LTD. Vs. ORIENTAL INSURANCE CO. LTD.
|
June 22, 2016 |
NATIONAL INSURANCE CO LTD Vs. GOLD STONE TECHNOLOGIES LTD
|
February 23, 2016 |
NATIONAL INSURANCE CO LTD Vs. MARITIME ENGINEERS
|
February 29, 2016 |
NATIONAL INSURANCE CO LTD Vs. BUDARAJU SATYANARAYANA RAJU & ORS
|
May 9, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. MOUSUMI BHATTACHARJEE & ORS
|
May 12, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. RAJESH DABRA
|
January 20, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. T.J. JOHN & 3 ORS.
|
January 25, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. AJAY RAJORA
|
December 22, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. M/S. TWENTY FIRST CENTURY WIRE RODS LTD.
|
February 3, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. ATLANTIC SHIPPING SERVICES
|
January 4, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. M/S. GARG MOTORS
|
July 15, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. HARPREET SINGH
|
February 8, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. SARITA DEVI & ORS.
|
January 27, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. SK ALINGIR & ANR.
|
September 21, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. PRADEEP DHARMAIK
|
October 3, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. PRAFULCHANDRA JAYANTILAL SHAH 9 JUNA MARKET YARD HIMATNAGAR
|
December 5, 2016 |
NATIONAL INSURANCE CO. LTD. THROUGH BRANCH MANAGER, BRANCH OFFICE, THE MALL SOLAN Vs. JOHNY MEHTA VILL. SIRINAGAR, P.O. & TEHSIL, KANDAGHAT, DIST. SOLAN, H. P. 173215
|
September 29, 2016 |
NATIONAL INSURANCE CO. LTD. THROUGH ITS. DIVISION MANAGER TOWER Vs. PARMILA DEVI & ORS.
|
April 25, 2016 |
NATIONAL INSURANCE CO. LTD. THROUGH MANAGER, REGIONAL OFFICE Vs. M/S. G.D. MISHARDHATU LTD. KHASRA NO.15/23/1 PRAKASH VIHAR SHAHBAD DAULATPUR DELHI
|
April 6, 2016 |
NATIONAL INSURANCE COMPANY Vs. ARVIND KUMAR OJHA
|
April 29, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MUKUNDAN RAMAN
|
May 10, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. RAMA NANDA
|
February 23, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. EDEN COLD STORAGE
|
September 29, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. JAGIR KAUR
|
February 19, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. BHAGWAN SINGH
|
January 6, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. RAM KRISHAN
|
April 11, 2016 |
NATIONAL INSURANCE COMPANY LTD. THE DIVISIONAL MANAGER. NATIONAL INSURANCE CO. LTD. P.S. WEST AGARTALA WEST BENGAL Vs. AMRESH SAHA PRO. OF M/S. RAJ LAXMI TEA HOUSE S/O. SHRI. H.L. SAHA SHIBNAGAR, AGARTALA P.S. EAST AGARTALA WEST TRIPURA BENGAL
|
November 30, 2016 |
NATIONAL INSURANCE COMPANY LTD. THROUGH ITS DELHI REGIONAL OFFICE AT NATIONAL INSURANCE CO. LTD., LEGAL VERTICAL 2E/9, JHANDEWALAN EXT. NEW DELHI Vs. M/S. SAVITRI RICE MILL THROUGH ITS PARTNER, SANTOSH KUMAR AGRAWAL, S/O GANDHI GANJ RAIGARH, DISTRICT
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September 27, 2016 |
NATIONAL INSURANCE COMPANY LTD. THROUGH ITS DULY CONSTITUTED ATTORNEY MANAGER, NATIONAL INSURANCE COMPANY LTD. LEGAL VERTICAL 2E/9, JHANDEWALAN EXT. NEW DELHI Vs. RAM PRASAD CHOWDHURY TEJGUNJ P.O. NATUNGUNJ DISTRICT
|
May 16, 2016 |
NATIONAL INSURANCE COMPANY LTD. THROUGH ITS DULY CONSTITUTED ATTORNEY, MANAGER, NATIONAL INSURANCE COMPANY LTD. LEGAL VERTICAL 2 E/9, JHANDEWALAN EXTENSION NEW DELHI Vs. SULAKSHNA DEVI D/O. SMT. MISSO DEVI, R/O. VILLAGE LAGOR, POST OFFICE GHAI LAGOR, TESIL NURPUR DISTRICT
|
September 23, 2016 |
NATIONAL SEED CORPORATION LTD. (FORMERLY STATE FARMS CORPORATION OF INDIA LTD.), HB Vs. MEERA & 3 ORS. W/O. BHAGWAT NARAYAN SHARMA, R/O. NEAR SHAKTI TALKIES, HAVALI ROAD, TEHSIL & DISTRICT
|
September 16, 2016 |
NATIONAL SEEDS CORPORATION LTD. Vs. SHIVAPUTRAPPA VITHALTADAS AND ORS.
|
February 9, 2016 |
NATIONAL STEEL & AGRO INDUSTRIES LTD. Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
|
March 4, 2016 |
NATIONAL STEEL & AGRO INDUSTRIES LTD. Vs. GENERAL MANAGER, ORIENTAL INSURANCE CO. LTD.
|
March 4, 2016 |
NAVEDITTA DHAWAN Vs. UNITED LIMITED
|
July 18, 2016 |
NAVNEET CHABRA Vs. UNITED LIMITED AND ORS
|
May 5, 2016 |
NAWAL KISHORE CHOUDHARY Vs. NEW INDIA ASSURANCE CO. LTD.
|
April 25, 2016 |
NCC URBAN INFRASTRUCTURE LTD. Vs. RAVI KRISHNA PRASAD
|
May 5, 2016 |
NECTAR LIFE SCIENCES LTD. Vs. NEW INDIA ASSURANCE COMPANY LTD. & 2 ORS.
|
June 30, 2016 |
NEELAM HOMES PRIVATE LIMITED Vs. PARAS KUMAR BUNKAR & ANR.
|
July 14, 2016 |
NEELESH GOYAL Vs. UNITECH LTD
|
February 8, 2016 |
NEGI SIGN SYSTEMS AND SUPPLIES CO. Vs. RIJULIZE JACOB
|
January 7, 2016 |
NEW DELHI MUNICIPAL COUNCIL Vs. TALKATORA GARDEN MORNING WALKERS ASSOCIATION & ORS.
|
September 26, 2016 |
NEW EMPIRE TEXTILES PROCESSORS PVT LTD Vs. CENTRAL BANK OF INDIA
|
May 27, 2016 |
NEW INDIA ASSURANCE CO LTD Vs. HIMACHAL VALLEY PRODUCTS PVT LTD
|
April 21, 2016 |
NEW INDIA ASSURANCE CO LTD Vs. M G TECHNICALS & ORS
|
June 29, 2016 |
NEW INDIA ASSURANCE CO LTD Vs. R R MALHOTRA & ANR
|
February 29, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. PARSHOTAM KUMAR
|
December 6, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. DR. N.K. BOHRA
|
October 5, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. ARVIND KUMAR & ANR.
|
November 2, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. JAIWANTI BAI VISHWAKARMA AND ORS.
|
January 11, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. COMBATIC GLOBAL CAPLET PVT. LTD. (FORMERLY KNOWN AS UNISULE PVT. LTD.)
|
January 28, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. MEENABEN H. LAKHANI
|
April 12, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. CARPET EMPORIUM
|
October 18, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. ASHOK KUMAR YADAV AND ORS.
|
January 27, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. ARIHANT WEIGH BRIDGE
|
March 10, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. M/S. AQUA WORLD
|
March 10, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. D. JANARDANAN
|
January 7, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. SRI SAI HOSPITAL
|
January 4, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. M/S. ADARSHA DIAGNOSTIC CENTRE
|
August 29, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. NAVSARJAN INDUSTRIAL COOPERATIVE BANK LTD.
|
July 13, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. M/S. DROLIA CONFECTIONER PACKAGING & ANR.
|
July 8, 2016 |
NEW INDIA ASSURANCE CO. LTD. & ORS. Vs. POONAM SHAHI & ORS.
|
March 16, 2016 |
NEW INDIA ASSURANCE CO. LTD. AND ANOTHER Vs. B.D. SHARMA (DEAD) THR. HIS LRS
|
September 7, 2016 |
NEW INDIA ASSURANCE CO. LTD. AND ANR. THROUGH ITS BRANCH MANAGER BRANCH OFFICE CUTTACK ORISSA Vs. RAJENDRA KAPOOR S/O LATE K.L KAPOOR R/O "KAPOOR HOUSE" TEACHER COMPOUND, TULSIPUR CUTTCUK
|
May 12, 2016 |
NEW INDIA ASSURANCE CO. LTD. AND OTHERS Vs. NAMDHARI FOOD INTERNATIONAL PVT. LTD. AND ANOTHER
|
November 17, 2016 |
NEW INDIA ASSURANCE CO. LTD. DELHI REGIONAL OFFICE Vs. K.K. PANDEY & 2 ORS. S/O SHRI OM NARAYAN PANDEY
|
December 15, 2016 |
NEW INDIA ASSURANCE CO. LTD. DIVISIONAL OFFICE 112700, COOPERATIVE INSURANCE BUILDING, ABOVE KASHMIRI ART EMPORIUM, 4TH FLOOR ,SIR P.M. ROAD, FORT MUMBAI MAHARASHTRA Vs. M/S. KASSA FINVEST PVT. LTD. R/O AT H
|
May 20, 2016 |
NEW INDIA ASSURANCE CO. LTD. JEEVAN BHARTI BULIDING 124, CANNAUGHI CIRCUS NEW DELHI Vs. ANAND SINGH BAGADWAL S/O. SHIR KISHAN SINGH C/O. KUMAUN RESTARAUNT RAILWAY BAZAR, HALDWANI
|
November 9, 2016 |
NEW INDIA ASSURANCE CO. LTD. REGIONAL OFFICE, NEW INDIA BHAVAN, BANK STREET, MUMBAI Vs. BHUPENDRA BHEDA PM
|
February 10, 2016 |
NEW INDIA ASSURANCE CO. LTD. SALT LAKE BRANCH, KOLKATA W.B. Vs. M/S. PHOENIX OVERSEAS LTD.
|
February 8, 2016 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANJAY
|
January 14, 2016 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PREM FURNITURE AND FABRICATION AND ORS.
|
February 10, 2016 |
NEW INDIA ASSURANCE COMPANY LTD AND ORS Vs. PORWAL TRADING CORPORATION
|
March 14, 2016 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. LAXMI BAI
|
April 5, 2016 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. DEVENDER SINGH & ORS.
|
April 29, 2016 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. M/S. SUPER TRADING COMPANY
|
January 21, 2016 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. M/S. INDO AMERICAN COM. LTD.
|
July 4, 2016 |
NEW INDIA ASSURANCE COMPANY LTD. & ANR Vs. ANITA CHAUDHARY & ANR
|
April 7, 2016 |
NEW INDIA ASSURANCE COMPANY LTD. REGIONAL OFFICE Vs. REKHA MALHOTRA & ORS. WD/O PAPPU MALHOTRA, R/O 153 GOLDEN AVENUE, REHON ROAD, LUDHIANA PUNJAB
|
October 26, 2016 |
NEW INDIA INSURANCE CO. LTD. Vs. JAGJIT SINGH
|
March 30, 2016 |
NEW INDIA INSURANCE CO. LTD. REGIONAL OFFICE Vs. A.S. TEWATOA R/O A
|
November 10, 2016 |
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY MAIN ADMINISTRATIVE BUILDING SECTOR Vs. VED PRAKASH GUPTA S/O. OF SHRI GHAMANDI LAL R/O. D
|
December 22, 2016 |
NEW VALLABH GRIH NIRMAN SAHAKARI SAMITI Vs. M.P. MADHYA KSHETRA VIDYUT VITRAN COMPANY LIMITED & ANR.
|
August 26, 2016 |
NILESH GOYAL Vs. SYMPHONY INFRASTRUCTURE PVT. LTD. & ORS.
|
October 5, 2016 |
NIRMAL KAUR & ANR. Vs. PUNJAB STATE POWER CORPORATION LTD. & ORS.
|
January 21, 2016 |
NIRMAL PAL VIRDEE Vs. EMAAR MGF LAND LIMITED
|
May 2, 2016 |
NISSAN MOTOR INDIA PVT. LTD. NO. 100 Vs. GIRAJ KISHORE BANSAL & ANR. S/O RAM BABU BANSAL, 36
|
September 20, 2016 |
NITIN VIJAY KIMMATKAR Vs. NATIONAL INSURANCE CO LTD
|
February 23, 2016 |
NITU SINGH Vs. GENERAL MANAGER, ORIENTAL INSURANCE COMPANY LTD & ANR
|
March 14, 2016 |
NORTHERN RAILWAY Vs. DR. N.K. SINGLA
|
February 9, 2016 |
NOVEL ELECTRONICS PVT LTD & 2 ORS Vs. UNITED INDIA INSURANCE COMPANY LTD & ANR
|
January 21, 2016 |
NPX TOWER OWNERS ASSOCIATION Vs. M/S. HI-LEAD INFOTECH PVT. LTD.
|
August 16, 2016 |
NRB BEARING LTD Vs. UNITED INDIA INSURANCE COMPANY PVT LTD & ANR
|
March 28, 2016 |
O.P. SHUKLA Vs. KUSUM DUBEY AND ORS.
|
February 1, 2016 |
OM ENTERPRISE Vs. KALPANA SEN
|
December 30, 2016 |
OM KUMAR CHHABRA Vs. RAJ KUMAR GARG AND ORS.
|
January 5, 2016 |
OM PARKASH Vs. UNITED INDIA INSURANCE CO LTD
|
August 16, 2016 |
OM PRAKASH Vs. ORIENTAL INSURANCE CO. LTD.
|
January 28, 2016 |
OM PRAKASH Vs. SHRIRAM FERTILIZER & CHEMICALS & 3 ORS.
|
February 1, 2016 |
OM PRAKASH KULSHRESTHA S/O LATE SHRI BAIJNATH KULSHRESTHA R/O BEHIND RATHI CLINIC DUTTPURA MORENA M.P. Vs. PROP. MADHU RADIOS & 2 ORS.
|
April 12, 2016 |
OMAXE BUILDHOME LTD. AND ORS. Vs. S.P. KALRA AND ORS.
|
January 6, 2016 |
OMAXE CHANDIGARH DEVELOPERS PRIVATE LIMITED Vs. ASHWANI KUMAR SHARMA
|
February 23, 2016 |
OMPRAKASH SINGH Vs. BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
|
April 13, 2016 |
ORIENRAL INSURANCE CO. LTD. Vs. M/S. AJAY KUMAR SOOD
|
February 12, 2016 |
ORIENTAL BANK OF COMMERCE Vs. AJAY CHAUHAN
|
August 17, 2016 |
ORIENTAL INSURANCE CO LTD Vs. SULAKSHNA & ANR
|
February 4, 2016 |
ORIENTAL INSURANCE CO LTD & ORS Vs. GAYATRI DEVI W/O LALJI PANDEY
|
May 5, 2016 |
ORIENTAL INSURANCE CO. LTD Vs. TARA SINGH
|
September 28, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. ATHENS LABS LIMITED
|
March 31, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. SHAMSHER SINGH & ANR.
|
July 26, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. M/S. AJANTA INTERNATIONAL
|
September 5, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. DELHI ASSAM ROADWAYYS CORPORATION
|
July 21, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. KAPIL DEV
|
July 21, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. MANISH CHHABRA
|
June 9, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. HAZI NOOR MOHAMMAD
|
November 10, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. SATISH RATANCHAND BORA
|
March 4, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. NARINDER SINGH & ANR.
|
April 13, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. MOHD. IQBAL
|
February 1, 2016 |
ORIENTAL INSURANCE CO. LTD. Vs. MANOJ KUMAR & ANR.
|
May 9, 2016 |
ORIENTAL INSURANCE CO. LTD. & ANR. Vs. VIKRAM KANDA
|
September 1, 2016 |
ORIENTAL INSURANCE CO. LTD. THROUGH ITS DIVISIONAL MANAGER, DIVISIONAL OFFICE NO.2, KALIDAS CHAMBERS MR.DINBHAI TOWER LAL DARWAJA AHEMBDABAD GUJARAT Vs. REMIK TRADING CO. LTD. THROUGH ITS MANAGING DIRECTOR PRAFUL NIVAS, PANCHAVATI, ELLISBRIDGE AHEMBDABAD GUJARAT
|
July 14, 2016 |
ORIENTAL INSURANCE CO. LTD. THROUGH MANAGER, A Vs. M/S. HIMACHAL PHARMACEUTICALS LTD. THROUGH ITS MANAGING PARTNER, SH. B.M. SOOD KANDRORI, PATHANKOT KANGRA HIMACHAL PRADESH
|
September 22, 2016 |
ORIENTAL INSURANCE COMPANY Vs. DISNEY APPARELS
|
January 12, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHANKAR SINGH
|
April 28, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. TAJBAR SINGH RAWAT & 3 ORS ; STATE OF UTTARAKHAND; DEPARTMENT OF EDUCATION; STATE BANK OF INDIA
|
May 19, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. MAMTA SINGH & ANR.
|
February 3, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. JAINA CONSTRUCTION COMPANY & ANR.
|
September 9, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS DULY CONSTITUTED ATTORNEY, MANAGER,ORIENTAL INSURANCE COMPANY LTD., HEAD OFFICE 88 JANPATH, CONNAUGHT PLACE NEW DELHI Vs. BHARAT SINGH RAWAT & 3 ORS. S/O SH. BACHAN SINGH RAWAT, R/O HALDAPANI NEAR DOORDARSHAN KENDRA GOPESHWAR, DISTRICT
|
May 19, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. MADAN SINGH BISHT & 3 ORS ; STATE OF UTTARAKHAND; DEPARTMENT OF EDUCATION; STATE BANK OF INDIA
|
May 19, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. YASHODA DEVI & 3 ORS
|
May 19, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. PRABHA KIMOTHI & 3 ORS
|
May 19, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. DALEBU LAL & 3 ORS
|
May 19, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. KARTIK SINGH RAWAT & 3 ORS
|
May 19, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. YASHBEER SINGH SHAH & 3 ORS
|
May 19, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. DILIP JHADI
|
January 18, 2016 |
ORIENTAL INSURANCE COMPANY LTD. Vs. PREM LATA PUROHIT
|
October 4, 2016 |
ORIENTAL INSURANCE COMPANY LTD. THROUGH ITS DULY CONSTITUTED ATTORNEY, MANAGER,ORIENTAL INSURANCE COMPANY LTD., HEAD OFFICE 88 JANPATH, CONNAUGHT PLACE NEW DELHI Vs. KISHORI LAL & 3 ORS. PRINCIPAL JUNIOR HIGH SCHOOL SIASAIN, PATWARI VRIT CHINKA, DASHOLI REGION, TEHSIL AND DISTRICT
|
May 19, 2016 |
OXFORD HOSPITAL (P) LTD. & ANR. Vs. K.K. MITTAL & 2 ORS.
|
July 11, 2016 |
P NARASAIAH & ANR Vs. SANJEEVANI EMERGENCY HOSPITAL
|
February 16, 2016 |
P S P C L & 2 ORS Vs. JAI SINGH & 3 ORS
|
March 9, 2016 |
P U D A PUNJAB URABAN PLINNING AND AUTHRORITY Vs. VARINDER SINGH LAMBA
|
February 24, 2016 |
P. C. SUNIL Vs. TATA ENGINEERING & LOCOMATIVE CO. LTD. AND ORS.
|
March 8, 2016 |
P. PURI W/O SHRI VINOD PURI, R/O HOUSE NO Vs. HARYANA URBAN DEVELOPMENT AUTHORITY (HUDA) & ANR
|
April 8, 2016 |
P.N. RAMKRISHNAN NO. 9, SABARI NAGAR, PODANUR, COIMBATORE Vs. GENERAL MANAGER, HOUSING DEVELOPMENT FINANCE CORPORATION 31
|
July 18, 2016 |
P.S. CHOUHAN Vs. MANAGING DIRECTOR, SAIL & ORS.
|
October 19, 2016 |
P.S. GANAPATHY VINDHYA PERUMPUZHA, KOLLAM Vs. MANAGING DIRECTOR, KSFE LTD. AND ANR. BADRATHA MUSEUM ROAD, TRISSUR
|
September 14, 2016 |
P.S.N. AUTOMOBILES PVT. LTD. Vs. K.P. ALIAS
|
December 5, 2016 |
PALLY SRIKANTH & ANR. S/O LATE PALLY SWAMY, R/O H NO. 91 Vs. M/S. KRISHNA INSTITUTE OF MEDICAL SCIENCES LTD. & ORS. 1
|
September 23, 2016 |
PANASONIC INDIA PVT LTD Vs. JASMIN PRABHAKAR MEHTA & ANR
|
January 19, 2016 |
PANASONIC INDIA PVT LTD Vs. HARBINDER SINGH & ANR
|
May 11, 2016 |
PANKAJ GUPTA & ANR ; MANORAMA GUPTA Vs. UNITECH LIMITED
|
April 4, 2016 |
PANKAJ JAISWAL S/O LATE SHRI ANIL KUMAR JAISWAL Vs. DEENBANDHU SONKAR & 2 ORS.
|
April 11, 2016 |
PANKAJ KOTHARI & ANR. Vs. UNITECH LIMITED
|
April 13, 2016 |
PANKAJ KUMAR Vs. TECH MAHINDRA LTD.
|
July 14, 2016 |
PANKAJ SINGH CHOUHAN Vs. DR. SUSHILA TIWARI MEMORIAL FOREST HOSPITAL
|
May 18, 2016 |
PARADEEP PORT TRUST Vs. CHUNILATA MOHANTY & ANR.
|
November 15, 2016 |
PARAMJIT KAUR Vs. AVIVA LIFE INSURANCE CO INDIA LTD
|
March 14, 2016 |
PARASRAMKA HOLSINGS PVT LTD Vs. AMBIENCE PRIVATE LTD
|
September 21, 2016 |
PARASURAM PRASAD SRIVASTAVA Vs. SECRETARY ELECTRICITY BOARD
|
November 10, 2016 |
PARDUMAN SINGH JEWELLERS AND ORS. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
January 13, 2016 |
PARIKSHIT PARASHAR S/O SHRI. M.P. SHARMA Vs. M/S. UNIVERSAL BUILDWELL PRIVATE LIMITED AND 2 ORS.
|
October 7, 2016 |
PARMINDERJEET SINGH Vs. IMPROVEMENT TRUST, BATHINDA
|
April 26, 2016 |
PARMIT SHARMA Vs. PREMIUM ACRE INFRATECH PVT LTD & ANR
|
July 18, 2016 |
PARSVNATH EXOTICA GHAZIABAD RESIDENTS ASSOCIATION Vs. PARSVNATH BUILDWELL PVT. LTD. & ANR.
|
May 6, 2016 |
PARTH M SONEJI & ANR Vs. SHREE SAINATH ENTERPRISES (LODHA) & ANR
|
February 11, 2016 |
PARTH SARTHI AYANGAR DIRECTOR Vs. ABHINAV SHRIVASTAVA S/O SHRI NANDKISHORE SHRIVASTAVA, R/O 72 VARDHMAN NAGAR, G. RAJNANDGAONC
|
May 18, 2016 |
PARVEEN KUMAR GOYAL Vs. STATE BANK OF PATIALA
|
August 26, 2016 |
PARVINDER SINGH AND ORS. Vs. UNITECH LIMITED AND ORS.
|
February 12, 2016 |
PASSPORT OFFICER Vs. RICHA BHANDARI
|
March 16, 2016 |
PASSPORT OFFICER Vs. RICHA BHANDARI
|
March 17, 2016 |
PASUPULETI RAVI TEJA Vs. KATURI VANA LAKSHMI
|
August 17, 2016 |
PATTATHU BROTHERS Vs. ARUNODYA CO
|
January 20, 2016 |
PAVEL GARG Vs. M/S. KRRISH REALITY NIRMAN PVT. LTD.
|
December 7, 2016 |
PAWAN KUMARI WIDOW OF LATE SHRI KISHAN BABU, TEHSIL ROAD BALAJI MARKET MOHDA AND VILL. SISOLAR, TEHSIL MODHA, DISTRICT Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR. THROUGH BRANCH MANAGER, BRANCH MAHOWA, 114 GANDHI NAGAR, MAHOWA, DISTRICT
|
May 26, 2016 |
PAWAN SHEET GRAH PVT. LTD. THROUGH MANAGING DIRECTOR EKDIL, DISTRICT ETAWAH, UTTAR PRADESH Vs. VIRENDRA KUMAR ALIAS CHHOTE LAL JAIN & ORS.
|
February 8, 2016 |
PAWAN SHUKLA Vs. MIRKHANA ENGINEERING PVT. LTD.
|
February 11, 2016 |
PERIN HILLS BAZUN DITTIA & ANR. Vs. M/S. EMAAR HILLS TOWNSHIP PVT. LTD. & ANR.
|
March 9, 2016 |
PHOOL CHAND JAIN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 4, 2016 |
PHOOL SAY KUSHWALA S/O SHRI JAGESAR RAM SWAMI, M/S. KISAN PARAMARSH KENDRA, PARRI, DISTRICT SARGUJA CHHATTISHGARH Vs. ORIENTAL INSURANCE COMPANY & ANR. BRANCH AMBIKAPUR, AMBEDKAR CHOWK, DISTRICT SURGUJA CHHATTISHGARH
|
August 24, 2016 |
PIJUSH KANTI GHOSH Vs. ASSISTANT PROVIDENT FUND COMMISSIONER & ANR
|
January 21, 2016 |
PNB METLIFE INDIA INSURANCE COMPANY LTD. Vs. DEEPIKA RANI & 3 ORS.
|
July 29, 2016 |
PNB METLIFE INDIA INSURANCE COMPANY LTD. & ANR. NEW REGISTERED OFFICE (W.E.F FROM 1.5.2016) UNIT NO. 701, 702 & 703, 7TH FLOOR, WEST WING, RAHEJA TOWERS, 26/27, M G ROAD, BANGALORE Vs. SUNITA GOYAL & 2 ORS. W/O. LATE SH. ASHOK KR. GOYAL, R/O. SARAWATI SONS, BASTI BALOCHAN WALI, INSIDE AMRITSARI GATE, FEROZEPUR PUNJAB
|
August 26, 2016 |
POLAR TRADING PVT LTD Vs. SABRI ENTERPRISES & ANR
|
February 18, 2016 |
POOJA PINCHA AND ANR. Vs. STATE BANK OF INDIA
|
May 24, 2016 |
POONAM RANI Vs. UNITECH LIMITED; PNB HOUSING FINANCE LTD
|
May 25, 2016 |
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH (P.G.I.M.E.R.) & ANR. Vs. JUG JEEVAN PAL & ANR.
|
January 8, 2016 |
POST MASTER & ANR. Vs. KANHAIYA LAL
|
September 30, 2016 |
POST MASTER GENERAL Vs. JAGANNATH H. SHIROLE & ORS.
|
October 6, 2016 |
POSTAL DEPARTMENT Vs. N.U. AZAM
|
December 6, 2016 |
POWER ADDITIVES (INDIA) PVT. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
|
March 10, 2016 |
PRABHAT KUMAR SINHA & ANR. Vs. NITISH KUMAR
|
March 2, 2016 |
PRABHAT VERMA AND ANR. Vs. UNITECH LIMITED ANR.
|
May 25, 2016 |
PRABHU LAL KHANDELWAL Vs. RAJASTHAN HOUSING BOARD & ORS.
|
April 13, 2016 |
PRADEEP CHOWDHRY & ANR. Vs. UNITECH LTD. & ANR.
|
October 19, 2016 |
PRADEEP NARULA & ANR Vs. GRANITE GATE PROPERTIES PVT LTD & ANR; THREE C UNIVERSAL DEVELOPERS (P) LTD
|
August 23, 2016 |
PRADEEP PANDURANG SHINDE Vs. MANJUSHA DEVELOPERS BUILDERS & DEVELOPERS & 2 ORS
|
March 4, 2016 |
PRADEEP SHARMA S/O SHRI B.L SHARMA ANURADHA GALI ABOVE DAYAL SALES, GUNA M.P. Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. AND ANOTHER HIG 10.1ST FLOOR SHIVAJI NAGAR, OPP PRAGATI PETROL PUMP BHOPAL M.P.
|
December 20, 2016 |
PRAHALAD NARAYAN GAIKWAD PROP OF M/S OM GANESH SAPTASHRUNGI, CONSTRUCTION, BUILDERS AND DEVELOPER, PANCHSILNAGAR, GALEGAON, MOHANE, TAL KALYAN, DISTRICT Vs. BHARAT YADAV CHANNE KHARADI ANANDNAGAR, TAL SHAHAPUR DISTRICT
|
September 14, 2016 |
PRAKASH GOLCHA Vs. SMT PHULESHWARI BAI AND ONE OTHER
|
September 16, 2016 |
PRAKASH KUMAR PARAKH Vs. KOLKATA WEST INTERNATIONAL CITY PVT LTD
|
August 17, 2016 |
PRAKASH KUMARI Vs. DAYAL BAGH CO-OPERATIVE HOUSING LTD.
|
June 2, 2016 |
PRAMOD HOWAL Vs. MANAGER, HDFC BANK LTD
|
April 13, 2016 |
PRAN KRISHNA BHAUMIK SON OF LATE RADHIKA MOHAN BHAUMIK Vs. MANAGING DIRECTOR RIVER BANK HOLDING PVT. LTD.
|
November 30, 2016 |
PRANABESH CHATTERJEE Vs. APOLLO GLENEAGLES HOSPITALS & 2 ORS
|
February 16, 2016 |
PRASANNARANI MALL Vs. SREI EQUIPMENT FINANCE PVT LTD
|
May 24, 2016 |
PRATHAMA BANK THROUGH ITS BRANCH HEAD, BAHERI BRAHAMANAM BRANCH, TEHSIL THAKURDWARA, DISTRICT MORADABAD UTTAR PRADESH Vs. MASOOM ALI & ANR. S/O GHASI KHAN R/O VILLAGE BAKARPUR ATAYAN, TEHSIL THAKURDWARA, DIST. MORADABAD UTTAR PRADESH
|
January 13, 2016 |
PRAVEEN MEHTA Vs. BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PVT LTD
|
March 29, 2016 |
PRAYAG HOSPITAL & RESEARCH CENTER PVT. LTD. AND ORS. Vs. VIJAY PAL
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February 8, 2016 |
PREETAM CHHABRA Vs. VXL RELATORS PVT. LTD. & ANR.
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July 8, 2016 |
PREM BROTHER Vs. BHARPUR SINGH
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February 12, 2016 |
PREM CHAND DHIMAN & ANR. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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April 27, 2016 |
PREM KUMAR BHARDWAJ & ANR. Vs. TRIGUN AUTOMOBILES 3 ORS.
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January 5, 2016 |
PREM LATA & 2 ORS. W/O. LATE SH. RAKESH BHARTI, R/O. VILLAGE KORIYAWANGARH, P.O. USMAN CHAK, MASAURHI, PATNA, BIHAR Vs. DR. ARUN KUMAR SINHA & 2 ORS. DIRECTOR/OWNER OF RAJESHWAR HOSPITAL, R/O. A/130, BHAGAT NIWAS, HOUSING COLONY ROAD, KANKARBAGH, NEAR PANCH SHIV MANDIR, MAIN ROAD, KANKARBAGH, P.S.: KANKARBAGH, DISTRICT
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September 9, 2016 |
PREM PRAKASH MITTAL 3 NAVYUG MARKET (3RD FLOOR) GHAZIABAD Vs. THE GENERAL MANAGER, GHAZIABAD TELECOMMUNICATIONS & 3 ORS. RAJ NAGAR GHAZIABAD UTTAR PRADESH
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September 8, 2016 |
PREMIER AGRO INDUSTRIES Vs. NEW INDIA ASSURANCE CO LTD
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July 8, 2016 |
PREMIUM ACRES INFRATECH PVT LTD Vs. PARMIT SHARMA & ANR
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July 18, 2016 |
PRERNA Vs. M/S. SEED WORKS INDIA PVT. LTD. & ANR.
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November 25, 2016 |
PRIMEX SCANS AND LABS Vs. P DHANARAM & ANR
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August 17, 2016 |
PRITAM LAL GROVER & ANR Vs. S B P SOUTH CITY & ANR
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March 31, 2016 |
PRIYAJEEV NARAIN TRIKA Vs. BHASIN INFOTECH AND INFRASTRUCTURE PVT. LTD.
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November 22, 2016 |
PROF. ARUN K. LALL HOUSE NO Vs. MANAGER/INSURANCE ADVISOR, M/S. ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. & ANR. FIRST FLOOR, SCO NO
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May 26, 2016 |
PROFESSIONAL COURIERS Vs. NAKUL VASANTKUMAR MORAKHIA
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March 30, 2016 |
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March 30, 2016 |
PSPCL & ANR. HEAD OFFICE AT : THE MALL PATIALA Vs. GURU RAM DASS ESTATE VILLAGE DHOLWAHA, HOSHIARPUR PUNJAB
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September 1, 2016 |
PSPCL OPERATION DIVISIONAL, RAIKOT Vs. DARSHAN SINGH SIDHU S/O AJMER SINGH R/O H.NO. 1821/5
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January 21, 2016 |
PUDA SCO NO Vs. VIMAL OPAL W/O COL OMESH KUMAR OPAL,(RETD). R/O OPAL NIWAS, B
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April 13, 2016 |
PUDA THROUGH ITS ESTATE OFFICER, MOHALI, DISTT. ROPAR, PUNJAB, (NOW GREATER MOHALI AREA DEVELOPMENT AUTHORITY) MOHALI PUNJAB Vs. SUMAN SHARMA RESIDENT OF HOUSE NO. 133, WARD NO. 4, MORINDA, TEHSIL & DISTRICT ROPAR PUNJAB
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April 18, 2016 |
PUKHRAJDEEP SINGH & ANR. Vs. M/S. EMAAR MGF LAND LTD.
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September 1, 2016 |
PUNARVASU CHIKITSALAY Vs. MANDAR SHARAD AKATNAL
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October 24, 2016 |
PUNEET KUMAR Vs. NATIONAL INSURANCE CO. LTD. & ANR.
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February 11, 2016 |
PUNJAB NATIONAL BANK Vs. M/S. RIBA TEXTILES LTD. AND ORS.
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September 23, 2016 |
PUNJAB NATIONAL BANK & 2 ORS. Vs. M/S. SANT RAM HARBANS LAL SHOP NO
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April 7, 2016 |
PUNJAB STATE AGRICULTURAL MARKETING BOARD Vs. GURPREET AND ORS.
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February 19, 2016 |
PUNJAB STATE AGRICULTURAL MARKETING BOARD Vs. ROSHAN LAL & ANR
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February 19, 2016 |
PUNJAB STATE ELECTRICITY BOARD & 2 ORS. THROUGH ITS CHAIRMAN/SECRECTARY, PATIALA PUNJAB Vs. SOHAN SINGH BHULLAR R/O. A
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September 26, 2016 |
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. POONAM SINGLA
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May 27, 2016 |
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (NOW BDA) THROUGH ITS ESTATE OFFICER, PUDA COMPLEX, BHAGU ROAD, BATHINDA PUNJAB Vs. SASHI KUMAR CHHABRA S/O KUNDAN LAL, R/O HOUSE NO. 1372, STREET NO.8, ABOHAR, TEHSIL ABOHAR DISTT. FAZILKA PUNJAB
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May 24, 2016 |
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (PUDA) AUTHORITY(PUDA) THROUGH IST CHIEF ADMINSTRATOR, SCO Vs. SURINDER SINGH S/O GURMAIL SINGH, R/O HOUSE NO
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July 8, 2016 |
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY (PUDA)SAMRALA ROAD LUDHIANA PUNJAB Vs. MRS. DARSHAN BHATIA 636, SECTOR 21
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July 13, 2016 |
PURI CONSTRUCTION PVT. LTD. Vs. RAJENDRA GANG & ANR.
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December 9, 2016 |
PURNIMA ROY Vs. DR. ALFRED LEPCHA & ANR.
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November 18, 2016 |
PURUSHOTTAM Vs. NATIONAL INSURANCE CO. LTD.
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December 1, 2016 |
PUSHPA BHATNAGAR Vs. M/S. VARUN HOSPITAL
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May 17, 2016 |
PUSHPA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
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October 27, 2016 |
PUSHPA GEORGE Vs. CARITHAS HOSPITAL & ANR.
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August 31, 2016 |
PUSHPA YADAV Vs. M/S. ANSAL HOUSING & CONSTRUCTION LTD.
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August 30, 2016 |
PUSHPENDU CHOWDHURY AND ANR. S/O. LATE KAMALENDU SEKHAR CHOWDHURY, R/O. AT AF Vs. SOUMEN KARMAKAR & 2 ORS. S/O. LATE SADHAN KARMAKAR, GHOSHPARA, OF KRISHNAPUR, MILON BAZAR, P.S. BAGUIATI KOLKATA
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December 22, 2016 |
PYRAMID ARCADES PVT LTD AND ORS Vs. RAJU KISHANCHAND LAKHANI
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May 10, 2016 |
R MOHINI NATH Vs. M HEMANTH KUMAR
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January 14, 2016 |
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January 29, 2016 |
R RAMASWAMY Vs. ORBIT CORPORATION LIMITED & ANR
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February 19, 2016 |
R SANTHANAM & 2 ORS Vs. FAIRDEAL CONSTRUCTION
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January 29, 2016 |
R. KESAVA KUMAR Vs. SONOVISION AND ORS.
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January 7, 2016 |
R. VENKATA KRISHNA Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
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March 7, 2016 |
RABINDRANATH ROY & ANR. R/O. VILLAGE+POST BARABELUN POLICE STATION Vs. KISHAN TRACTOR & 3 ORS. THROUGH ITS MANAGER/PROPRIETOR, G.T. ROAD, HATPUKUR, MEMARI, DISTRICT
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August 26, 2016 |
RACHNA SUKHIJA & ANR Vs. UNITECH LIMITED & ANR
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September 29, 2016 |
RADHA MOHAN SHARMA S/O SHRI RAMSWAROOP SHARMA R/O GANDHI NAGAR, PORSA, DISTRICT MORENA (M.P.) Vs. NATIONAL INSURANCE CO. LTD. THE BRANCH MANAGER, M.S. ROAD, MORENA (M.P.)
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January 15, 2016 |
RADHEY SHYAM PRAJAPAT AND ORS. Vs. SANTOKBA DURLABHJI MEMORIAL HOSPITAL CUM MEDICAL RESEARCH INSTITUTE AND ORS.
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February 2, 2016 |
RAFNAS P.K. S/O. RIYAS BAITHUL FALAH, NERAMPOKKU ROAD, IRITTY DISTRICT Vs. RELIANCE GENERAL INSURANCE CO. LTD. AND 2 OTHERS 570, RECTIFIER HOUSE NAIGAUM CROSS ROAD, WADALA WEST, MUMBAI
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December 22, 2016 |
RAHUL BHUPATIBHAVAN SHUKLA Vs. MANAGER (OWN DAMAGE CLAIMS) TATA AIG GENERAL INSURANCE COMPANY LTD
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February 5, 2016 |
RAHUL PANDE RAO Vs. UNITECH LIMITED
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August 19, 2016 |
RAILWAY SUPERINTENDENT, RAILWAY STATION PURI & ANR Vs. RABINDRA PRASAD
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March 9, 2016 |
RAJ KISHORE Vs. KAMOD SINGH
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September 20, 2016 |
RAJ KUMAR GOYAL Vs. KAMAL CHAUDHARY
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December 23, 2016 |
RAJ KUMAR GOYAL Vs. MALWINDER SINGH BATTU & ORS.
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December 23, 2016 |
RAJ KUMAR KAUSHIK Vs. UNION OF INDIA
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July 20, 2016 |
RAJA RAJESWARI ESTATES Vs. NAGARJUNAKONDA JYOTHI SREE
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February 15, 2016 |
RAJA VISHINDAS RAMCHANDANI 402, SAI RACHNA APT.OPP: SADHUBELA HIGH SCHOOL, ULHASNAGAR Vs. TATA MOTORS LTD., SUMAN NAGAR, RAKALA COMPLEX, V.N.PUNAM MARG, CHAMBER(W) MUMBAI
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October 25, 2016 |
RAJAN PAUL & ANR. Vs. ANSAL PROPERTIES AND INFRASTRUCTURE LTD. & ANR.
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July 5, 2016 |
RAJASTHAN HOUSING BOARD & ANR Vs. PROFESSIONAL EDUCATION & RESEARCH INSTITUTE
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March 30, 2016 |
RAJASTHAN HOUSING BOARD, ALWAR & ANR. Vs. BRIJ KISHORE GUPTA
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March 4, 2016 |
RAJASTHAN STATE CO Vs. POORAN MAL BHAI S/O SHRI BIRDI CHAND, R/O QUARTER NO. A
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May 24, 2016 |
RAJAT KANTI ROY Vs. REGIONAL DIRECTOR, SBI LIFE INSURANCE CO. LTD. & ANR.
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February 1, 2016 |
RAJAT KUMAR DE Vs. M/S. SAGAR CREATION
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March 1, 2016 |
RAJBIR VILLAGE GHILOR KALAN, TEHSIL ROHTAK HARYANA Vs. KRISHAN & ORS. VILLAGE GHILOR KALAN, TEHSIL ROHTAK HARYANA
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April 19, 2016 |
RAJEEV MALIK VILLAGE AND POST PHUGANA Vs. M/S. KLM ROYAL DUTCH AIRLINES
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April 22, 2016 |
RAJEEV NOHWAR & ANR Vs. SAHAJANAND HI TECH CONSTRUCTION PVT LTD
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May 6, 2016 |
RAJEEV NOHWAR AND ORS. Vs. SAHAJANAND HI TECH CONSTRUCTION PVT. LTD.
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May 6, 2016 |
RAJENDER SINGH Vs. TATA MOTORS PASCO & ANR.
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October 21, 2016 |
RAJENDRA H PADTE Vs. FIAT INDIA AUTOMOBILES LTD & ANR
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March 10, 2016 |
RAJENDRA KAPOOR Vs. NEW INDIA ASSURANCE CO LTD & ANR
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May 12, 2016 |
RAJENDRA PRASAD SHARMA Vs. AVAS AYUKT UTTAR PRADESH, AVAS VIKAS PARISHAD AND ORS.
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February 8, 2016 |
RAJENDRA SINGH VERMA S/O SHRI. R.R. VERMA Vs. COMMITTEE OF MANAGEMENT INDRAPRASTHA SAHAKARI AWAS SAMITI LIMITED & ANR.
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April 1, 2016 |
RAJESH Vs. CHOLAMANDALAM GENERAL INSURANCE COMPANY LIMITED & 2 ORS
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January 11, 2016 |
RAJESH GULATI Vs. DLF COMMERCIAL COMPLEXES LIMITED
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March 18, 2016 |
RAJESH KUMAR AGRAWAL Vs. PARSVNATH DEVELOPERS LTD
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April 26, 2016 |
RAJESH MALHOTRA & 3 ORS Vs. ACRON DEVELOPERS PVT LTD & 2 ORS
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May 20, 2016 |
RAJESH RAO Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
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July 28, 2016 |
RAJESH SHARMA Vs. UNION OF INDIA & ORS
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September 16, 2016 |
RAJESH TANEJA Vs. KAISER HOSPITAL
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May 17, 2016 |
RAJGOPAL S/O SHIVASHANKARRAO, R/O JYOTI FOOTWEAR, GANDHI CIRCLE, GANGAVATHI, TALUK, GANGAVATHI, DISTRICT : KOPPAL KARNATAKA Vs. VENKATESH S/O SHANKAR KUDTARKAR, SRI SHANTA DURGA CHAMUNDESHWARI DEVELOPERS, GANESH JWELLERS, GANESH CIRCLE,GANGAVATHI KARNATAKA
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October 5, 2016 |
RAJINDER SINGH BHATI Vs. HUDA & ANR.
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July 13, 2016 |
RAJMAL JAIN & 5 ORS. SON OF LATE SHRI ANANDI LAL JAIN RESIDENT OF 1803, FATEHPURIYON KIA DARWAJA CHAURA RASTA, JAIPUR RAJASTHAN Vs. INDIAN NORTH WESTERN RAILWAY THROUGH DIVISIONAL MANAGER,JAIPUR RAILWAY STATION, OFFICE OF D.R.M. JAIPUR
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May 25, 2016 |
RAJNEESH MALIK Vs. BPTP LTD & 4 ORS
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March 11, 2016 |
RAJU BAHELIA S/O LATE SHYAM LAL, R/O HOUSE NO. 481/63/1, SHAHJI KI BAGIA, MOHAN MAEKIN ROAD, DALIGANGE DISTRICT Vs. H.D.F.C. BANK LTD. THROUGH ITS BRANCH MANAGER/MANAGING DIRECTOR, 31/31, MAHATMA GANDHI MARG HAZARAT GANJ LUCKNOW U.P.
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September 2, 2016 |
RAKESH KUMAR Vs. ADVANTA INDIA LTD.
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September 26, 2016 |
RAKESH KUMAR SINGLA PRESIDENT,VOICE OF INDIAN COMMUNITY EMPOWERMENT NOW VOICE ORGANIZATION (REGD), 239 Vs. DADA MOTORS PRIVATE LTD. & 3 ORS. SAVITRI COMPLEX, GT ROAD, THROUGH ITS DIRECTOR, MD LUDHIANA PUNJAB
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August 23, 2016 |
RAM GOPAL INDUSTRIES Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
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January 11, 2016 |
RAM JEEVAN SHARMA HOUSE NO. 322/E, TAJPUR PAHARI ROAD, NEAR HEMCHAND GOYAL OFFICE, BADARPUR, C/O. ANIL KUMAR RAMJIVAN SHARMA, NEW DELHI Vs. NEW INDIA ASSURANCE CO. LTD. & ORS. BRANCH MANAGER OFFICE AT CHANDRA LOCK COMPLEX, RADHA RANI SINHA ROAD, BHAGALPUR, BIHAR
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January 18, 2016 |
RAM KEDIA & ANR Vs. NALINI J CHATI & 2 ORS
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April 1, 2016 |
RAM KEDIA & ANR. Vs. J.N. AMBALKAR & ORS.
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April 1, 2016 |
RAM KEWAL SHAW Vs. DISTRICT ENGINEER, C.E.S.C. LTD.
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February 11, 2016 |
RAM KUMAR DEWANGAN Vs. MANAGER, PAL BODY WORKS
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March 15, 2016 |
RAM LAXMAN MITTAL Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.
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May 6, 2016 |
RAM PAL SINGH Vs. GHAZIBAD DEVELOPMENT AUTHORITY
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January 7, 2016 |
RAM PHAL BHARDWAJ & ANR Vs. ANSAL PROPERTIES & INFRASTRUCTURE LTD & ANR
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March 15, 2016 |
RAM SAROOP AGNIHOTRI Vs. NEW INDIA ASSURANCE CO LTD
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January 11, 2016 |
RAM SURESH SINGH Vs. CHAIRMAN, SOUTH BIHAR POWER SUPPLY COMPANY & 3 ORS
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September 28, 2016 |
RAMA MURTHY PATTIPATI Vs. MOTILAL OSWAL SECURITIES LTD. AND ORS.
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February 24, 2016 |
RAMA SAHDEV Vs. UNITECH RELIABLE PROJECTS PVT LTD
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September 16, 2016 |
RAMDAS SALES CORPORATION Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ANR.
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February 10, 2016 |
RAMESH CHANDER VARMA Vs. SAIRAM TATA MOTOTS
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September 7, 2016 |
RAMESH D. MOTWANI Vs. IFB GLOBAL INDIA LTD.
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October 27, 2016 |
RAMESH KALYANDRUG Vs. CITI BANK
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June 7, 2016 |
RAMESH KAUSHIK S/O. SH. TEK RAM, R/O. H.NO. 703/26, NEAR RAILWAY FATAK, AJMER BASTI, BHIWANI ROAD, TEHSIL AND DISTRICT Vs. UNITED INDIA INSURANCE COMPANY LTD. AND 2 ORS. THROUGH ITS BRANCH MANAGER, OFFICE JIND HARYANA
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October 6, 2016 |
RAMINDER KAUR Vs. SANDEEP KHULLAR
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October 17, 2016 |
RANJANA NAGPAL & ANR Vs. UNITECH LIMITED & ANR
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September 29, 2016 |
RASHID ALI & ANR. HOUSE NO. 2610/D-2, VASANT KUNJ, NEW DELHI-110070 Vs. M/S. UNITECH LTD. (THROUGH ITS MD), 6, COMMUNITY CENTRE, SAKET, NEW DELHI
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October 26, 2016 |
RASI SEEDS PVT Vs. SAHIB RAM & ANR
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March 29, 2016 |
RASI SEEDS PVT Vs. BALJEET SINGH & 2 ORS
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March 29, 2016 |
RASI SEEDS PVT LTD Vs. OM PRAKASH & ANR
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March 29, 2016 |
RASI SEEDS PVT LTD Vs. PARSHOTAM & ANR
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March 29, 2016 |
RASI SEEDS PVT LTD Vs. RAM PRAKASH & 2 ORS
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March 29, 2016 |
RASI SEEDS PVT LTD Vs. HARI KISHAN & 2 ORS
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March 29, 2016 |
RATNA KHOBRAGADE Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY
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January 12, 2016 |
RATTAN LAL SHARMA Vs. ORIENTAL INSURANCE COMPANY LTD & ANR
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April 21, 2016 |
RAUNAQ ICE & COLD STORAGE Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
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March 29, 2016 |
RAVI KANT MAHAJAN & ANR Vs. UNITECH LTD
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May 3, 2016 |
RAVI KUMAR Vs. UNITECH LTD & 2 ORS
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January 11, 2016 |
RAVI KUMAR RAJORIA & 2 ORS Vs. UNITECH LTD & 2 ORS
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May 25, 2016 |
RAVI MARWAH Vs. UNITECH RELIABLE PROJECTS PVT. LTD.
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May 20, 2016 |
RAVI PALTA Vs. NARINDER SINGH & ANR.
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May 31, 2016 |
RAVIKANT BHATT Vs. M/S. UNITECH LIMITED
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September 22, 2016 |
RAVINDER SINGH BINDRA Vs. NATIONAL INSURANCE COMPANY LIMITED & ORS.
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October 27, 2016 |
RAVINDER SINGH MANGAT Vs. RELIANCE GENERAL INSURANCE CO. LTD.
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March 1, 2016 |
RAVINDRA AGRAWAL Vs. ORIENTAL INSURANCE COMPANY
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September 21, 2016 |
REGENCY AQUA-ELECTRO AND MOTELRESORTS LTD Vs. UNITED INDIA INSURANCE COMPANY LIMITED & ANR
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March 3, 2016 |
REGENT AUTOMOBILES Vs. EURO ENTERPRISES AND ANR.
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June 10, 2016 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. GOVIND NATH SHUKLA
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March 31, 2016 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MOLY K. THOMAS
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February 2, 2016 |
REGIONAL PROVIDENT FUND COMMISSIONER & ANR. Vs. SUBHASH CHANDRA BANERJEE & ANR.
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October 21, 2016 |
REKHA & ORS. Vs. STATE BANK OF MYSORE & ORS.
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September 20, 2016 |
REKHA D. SHAH AND ANR. Vs. M. ABBAS AND CO. AND ORS.
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April 5, 2016 |
RELIANCE COMMUNICATIONS LTD Vs. MOHD HAIDER
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September 28, 2016 |
RELIANCE COMMUNICATIONS LTD. H Vs. B. BHARATHI NO 57, KAVIKULLI STREET, LAWSPET PUDUCHERRY
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October 21, 2016 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. HARBHAJAN KHAIRA
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May 19, 2016 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. JAI PRAKASH
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January 11, 2016 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. A.K. DUTT S/O MR. M.R. DUTT.
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November 21, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED 60, OKHLA INDUSTRIAL ESTATE PHASE III, 2ND FLOOR, NEW DELHI Vs. VINOD KUMAR S/O MR. KANSHI RAM, R/O VILLAGE AND POST OFFICE TEHA, TEHSIL GANAUR DISTRICT SONEPAT HARYANA
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July 20, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. BAHORA CONSTRUCTION PVT LTD
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March 30, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SHRI PARIYOJNA NIRMAN PRIVATE LIMITED
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April 19, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SHYAM BANSAL
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November 18, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. NARESH WALIA
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March 8, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SHARWAN CHHAJER
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May 13, 2016 |
RELIANCE GENERAL INSURANCE COMPANY LTD. 2ND AND 3RD FLOOR, D Vs. NITIN LAMBA S/O MR. BALBIR SINGH LAMBA, R/O HOUSE NO. 540, SECTOR
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August 31, 2016 |
RELIANCE LIFE SCIENCES PVT. LTD. Vs. UMESH SINGH CHANDAN SINGH SADDIWAL AND ORS.
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January 14, 2016 |
RENU AGGARWAL Vs. DIRECTOR, CHRISTIAN MEDICAL COLLEGE & HOSPITAL & ORS.
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April 28, 2016 |
REPCO HOME FINANCE LIMITED & ANR Vs. S MANTHIRAM
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February 11, 2016 |
RESHMA DEVI YADAV Vs. DR. REETA BAGCHI & ORS.
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January 25, 2016 |
RICHA AGGARWAL & ANR. Vs. UNITECH HI
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November 4, 2016 |
RICHA VAID & ANR. 122, SEC-50, GURGAON, HARYANA-122018 Vs. M/S. GTM BUILDERS LTD. & 2 ORS. G
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September 22, 2016 |
RITESH CHOPRA & ANR. S/O SH. SUBASH CHANDER CHOPRA, R/O HOUSE NO Vs. TATA AIA LIFE INSURANCE CO. LTD. (FORMERLY KNOWN AS TATA SIG LIFE INSURANCE CO LTD), HAVING ITS OFFICE AT SCO, 25, DISTRICT SHOPPING CENTRE, RANJIT AVENUE, THROUGH ITS BRANCH MANAGER/PRINCIPAL OFFICER, AMRITSAR PUNJAB
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January 19, 2016 |
RITU DUGGAL & ANR Vs. UNITECH RELIABLE PROJECTS PVT LTD
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February 1, 2016 |
RITU SACHDEVA & ANR. Vs. M/S. UNITECH LTD. & ANR.
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December 14, 2016 |
ROHIT SAHDEV Vs. NATIONAL INSURANCE COMPANY LIMITED & ANR
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April 1, 2016 |
ROMESH GARG Vs. M/S. SKYROCK CITY
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September 15, 2016 |
ROSHAN LAL Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 12, 2016 |
ROSHAN LAL CHHABRA Vs. UNITED INDIA INSURANCE CO LTD
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March 17, 2016 |
ROYAL LAND CLUB Vs. SECRETARY, KSEB & ANR.
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March 4, 2016 |
RUDRA BUILDWELL CONSTRUCTIONS PVT. LTD. & ANR. OFFICE AT: 309, PADMA TOWER Vs. DHARAMPAL R/O. 5/181, DAKSHAN PURI EXTN., DR. AMBEDKAR NAGAR, NEW DELHI
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May 26, 2016 |
RUDRAKSHA COMMERCIAL CO-OPERATIVE SOC. LTD. Vs. TAXTRONIC INDUSTRIES
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January 29, 2016 |
RUMMY CHABBRA Vs. SWETA ESTATES PVT LTD AND OTHERS
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January 20, 2016 |
RUPINDER SINGH S/O. DHAN DEV SINGH, R/O. HOUSE NO. 2710 Vs. CHITTOSHO MOTORS & ANR. THROURGH ITS INCHARGE/PROP./MD, C
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August 8, 2016 |
RVJ LEATHERS AND PRODUCTS PRIVATE LIMITED Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA & ANR
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February 11, 2016 |
S P CONSTRUCTIONS Vs. RANJIT PRASAD
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August 4, 2016 |
S. DUTTA Vs. STATE BANK OF INDIA & ORS.
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July 5, 2016 |
S.B.I. LIFE INSURANCE CO. LTD. Vs. SUDESH KHANDUJA
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March 1, 2016 |
S.K.M. REFCON PVT. LTD. & ANR. B Vs. SHALINI NEHRU R/O. 109, BANK STREET, MEERUT CANT., UTTAR PRADESH
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August 19, 2016 |
S.M. BABAR HAYAT QUADRI Vs. DR. A.A. HAI
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April 25, 2016 |
S.M. CHOPRA S/O SH R.S. CHOPRA, R/O A Vs. HUDA & ANR.
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March 8, 2016 |
S.M.V. AGENCIES PVT. LTD. Vs. B. GANESHAN
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November 17, 2016 |
SABMILLER INDIA LTD. Vs. ASHOK KUMAR SHARMA AND ANR.
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May 4, 2016 |
SAHARA CITY HOMES (SAHARA PRIME CITY LTD.) Vs. MOHD. NAJAB KHAN & ANR.
|
July 13, 2016 |
SAHARA PRIME CITY LTD. & ANR. THROUGH Vs. RAJEEV AGRAWAL S/O SHRI SURESH CHANDRA AAGRAWAL, R/OD
|
October 5, 2016 |
SAHDEO RAM Vs. SUNIL KUMAR
|
January 7, 2016 |
SAHIB SINGH Vs. M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
|
January 6, 2016 |
SAILESH BHATIA AND ANOTHER S/O LATE SHRI GORDHAN BHATIA Vs. MR. ATMARAM GUPTA DIRECTOR GRASSFIELD FARMS AND RESORTS PVT. LTD. R/O B
|
December 21, 2016 |
SAIRAM AUTOMOBILES AND SERVICES PVT. LTD. THROUGH MANAGER & OWNER, G.E. ROAD, KRISHNA NAGAR, SUPELA, BHILAI TEHSIL & DISTRICT Vs. VIDYA KUMAR SENDUR S/O LATE SONURAM SENDUR, R/O STREET NO. 2/C, ZONE 1, NEW ADARDSH NAGAR, DURG, TEHSIL & DISTRICT : DURG CHHATTISGARH
|
August 9, 2016 |
SAISHRADHA BUILDERS & DEVELOPERS Vs. RAHUL SAMPATLAL SURANA & ANR
|
August 16, 2016 |
SAKET MUKKAR S/O SH. SULTAN SINGH, R/O VPO NANGAL CHAUDHARY, TEHSIL NARNAUL, DISTRICT : MAHENDERGARH HARYANA Vs. CHIEF GENERAL MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD. 19 RELIANCE CENTER WACHAND HIRACHAND MATG, BAIARD EASTATE, MUMBAI
|
August 2, 2016 |
SAMADHAN & ANR. Vs. DATTU
|
December 6, 2016 |
SAMSUNG INDIA ELECTRONICS PVT. LTD. REGISTERED OFFICE AT A Vs. SAURABH KAPOORIA & 2 ORS. BALAJI PROPERTIES S/O SATYANARIAN KAPOORAI, R/O PAVTA JODHPUR RAJASTHAN
|
May 13, 2016 |
SANATAN ROY CHAUDHARY Vs. PRATAP KUMAR BOSE & ANR
|
February 25, 2016 |
SANDEEP KUMAR Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH, CHANDIGARH & ANR.
|
December 13, 2016 |
SANDEEP OMPRAKASH KOYATE Vs. KUMAR SINEW DEVELOPERS PVT. LTD.
|
February 8, 2016 |
SANDEEP PRABHAKAR Vs. RITA SINGH
|
June 1, 2016 |
SANGEETA JAIN & 2 ORS Vs. YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY & 2 ORS
|
January 21, 2016 |
SANJAY ARORA Vs. UNITECH LTD.
|
May 11, 2016 |
SANJAY GUPTA AND ORS. Vs. MAHAGUN REALTORS PVT. LTD.
|
March 30, 2016 |
SANJAY JAIN Vs. HONDA CARS (INDIA) LTD & ANR
|
May 9, 2016 |
SANJAY KUMAR BARANWAL Vs. SELENE CONSTRUCTIONS LTD.
|
December 6, 2016 |
SANJAY MEHROTRA Vs. DLF NEW GURGAON HOMES DEVELOPERS PVT LTD
|
January 19, 2016 |
SANJAY VASANT SALVE Vs. ICICI BANK LTD. AND ANR.
|
May 27, 2016 |
SANJAY VYANKAT CHAKRANARAYAN Vs. DIRECTOR, SIKKIM STATE LOTTERIES & 3 ORS
|
January 29, 2016 |
SANKAR PRASAD BOSE & ANR Vs. B N BASU MEMORIAL CLINIC APOLLO NURSING HOME & 3 ORS
|
January 14, 2016 |
SANKAR PRASAD MISHRA S/O LATE JUGAL KISHORE MISHRA, AT: KHALIABAGICHA, P.O/PS/ DISTRICT : BOUDH ORISSA Vs. SUBODH PATTNAIK & 2 ORS. BRANCH MANAGER, ICICI BANK LTD., AINTHAPALI, SAMBALPUR, PO/ DISTRICT: SAMBALPUR
|
May 26, 2016 |
SANTOKH SINGH Vs. STATE OF PUNJAB & ANR
|
January 7, 2016 |
SANTOSH GUPTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
July 8, 2016 |
SANTOSH MALHOTRA Vs. SAREEN ELECTRONICS & ANR
|
September 28, 2016 |
SANTOSH PRAMANIK S/O. LATE KSHIROD BEHARI PRAMANIK, R/O. HOUSE NO. 1070, IIT KANPUR INDIA, KANPUR Vs. DEBASIS BISWAS & 3 ORS. S/O. LATE AMULYA RATAAN BISWAS, R/O. 17/21, DAKSHINDARI ROAD, P.O. SREE BHUMI, P.S. LAKE TOWN, KOLKATA
|
August 29, 2016 |
SANTOSH W/O SH. BALDEV SINGH, RESIDENT OF OLD BUS STAND, MEHAM ROHTAK HARYANA Vs. DR. N.D. GUPTA N.D. HOSPITAL, 262 MODEL TOWN HISAR
|
April 6, 2016 |
SARABJEET SINGH & ANR. Vs. SHALIMAR ESTATES PVT. LTD.
|
February 25, 2016 |
SARAJ KUMAR RAY CHAWDHURY S/O. MONI MOHAN ROY CHOWDHURY Vs. SURESH KUMAR SHAW
|
October 4, 2016 |
SARASWATI BUILDERS MANSA AND ORS. Vs. JAGROOP SINGH AND ORS.
|
April 26, 2016 |
SARITA C. SINGH Vs. VXL REALTORS PVT. LTD. & ANR.
|
December 6, 2016 |
SAROJ AGGARWAL Vs. UNITECH LTD. AND ORS.
|
January 11, 2016 |
SAROJ BALA Vs. HUDA
|
November 30, 2016 |
SAROJ BALA & 5 ORS. Vs. DR. KAPIL DEV SHARMA & ANR.
|
June 9, 2016 |
SAROJ CHAUDHARY Vs. NEOBRIX CONSULTING PVT LTD & 2 ORS
|
January 19, 2016 |
SAROJ DOGRA Vs. CHANDIGARH HOUSING BOARD
|
May 31, 2016 |
SARVODAYA HOSPITAL & TRAUMA CENTRE Vs. N.K. SRIVASTAVA
|
October 7, 2016 |
SARWAN SINGH S/O UDHAM SINGH, R/O OF VILLAGE HALER,POST OFFICE, GHOGRA, TEHSIL DASUYA, DISTRICT : HOSHIARPUR PUNJAB Vs. HARMAN AUTOMOBILE DEALERS INTERNATIONAL LIMITED HOSHIARPUR OPP FILLING STATION G.T ROAD, DASUYA, THROUGH PROP HARMANDEEP SINGH DISTRICT : HOSHIARPUR PUNJAB
|
October 7, 2016 |
SARYUBEN B. SHAH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 4, 2016 |
SATENDER KUMAR Vs. INDRAPRASTHA APOLLO HOSPITAL & ANR.
|
November 30, 2016 |
SATHYA SAI AGENCIES THROUGH ITS PARTNER ROHIT KUMA Vs. PUNJAB NATIONAL BANK AND 2 ORS. S.N. GANGULI ROAD,
|
January 20, 2016 |
SATISH CHANDER MADAN Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
|
January 11, 2016 |
SATISH KUMAR GUPTA Vs. LUDHIANA IMPROVEMENT TRUST & 2 ORS
|
August 1, 2016 |
SATISH KUMAR LAVJIBHAI PARMAR Vs. NATIONAL INSURANCE CO. LTD.
|
March 11, 2016 |
SATYA NARAYAN ADHIKARI Vs. MOYANK PODDAR & ORS.
|
December 14, 2016 |
SATYA SANKAR BERA Vs. ZONAL MANAGER, FUTURE GENERAL INDIA & ANR
|
April 4, 2016 |
SAU. JANABAI & ANR., R/O Vs. M/S. TAPADIYA CONSTRUCTIONS LTD. & ANR. THROUGH PROP JUGALKISHORE CHANGANLAL TAPADIYA, OFFICE ADD: TAPADIYA TERRACE,ADALAT ROAD, IN FRONT OF FAMILY COURT, AURANGABAD MAHARASHTRA
|
January 11, 2016 |
SAUDAGARBHAL S/O. LATE RAMA CHANDRA BHAL Vs. BRANCH MANAGER INDIAN BANK OUPADA BRANCH AT/P.O. OUPADA P.S. PATTAMUNDAI DISTRICT
|
November 22, 2016 |
SAURABH AGARWAL Vs. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
|
May 9, 2016 |
SAVITA TIWARI Vs. BHARAT HEAVY ELECTRICALS LIMITED AND ANR.
|
August 31, 2016 |
SAVITRI DEVI W/O. LATE JAGDISH CHANDRA GUPTA, R/O. NEHRU TOLA, P.O. BEGUMPUR P.S. CHAUK DISTRICT Vs. DR. PRAMILA GUPTA W/O. DR. A.K. GUPTA R/O. M/S. SUMAN CLINIC NEAR KANTI FACTORY, MAHATMA GANDHI NAGAR, P.S. PATRAKARNAGAR, DISTRICT
|
October 25, 2016 |
SAVNEET SINGH SOBTI Vs. AVIVA LIFE INSURANCE CO. INDIA PVT. LTD. AND OTHERS
|
September 9, 2016 |
SBI LIFE INSURANCE CO. LTD. Vs. SEEMA & 2 ORS.
|
March 17, 2016 |
SBI LIFE INSURANCE CO. LTD. Vs. PUSHPA DEVI & ANR.
|
March 29, 2016 |
SBI LIFE INSURANCE CO. LTD. Vs. KAMALJEET KAUR AND ORS.
|
January 6, 2016 |
SBI LIFE INSURANCE CO. LTD. CENTRAL PROCESSING CENTRE, KAPAS BHAWAN, PLOT NO Vs. DUNE BHAGYALAKSHMI W/O LATE SURYANARAYANA, R/O D. NO
|
April 5, 2016 |
SBI LIFE INSURANCE COMPANY LIMITED Vs. NIRMAL SINGH
|
November 24, 2016 |
SECRETARY, A-2591, MADURAI COATS & GENERAL SERVICES INSTITUTION EMPLOYEES CO-OPERATIVE HOUSING SOCIETY & ANR Vs. K P KUMARIAH
|
August 24, 2016 |
SECRETERY, B.N.M. EDUCATIONAL INSTITUTIONS AND ANR. 27TH CROSS. 12 Vs. KUM AKSHATHA D/O. N. KANTHARAJ, REPRESENTED BY FATHER NAD NATURAL GURADIAN, R/O. AT NO. 42, 3RD CROSS, 9TH MAIN GURURAJ LAYOUT, B.S. K. III STAGE, BANGALORE
|
September 14, 2016 |
SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. THROUGH ITS ASST. MANAGER DELHI CENTRALISED LEGAL HUB, JEEWAN RAKSHA BUILDING, 12/1, ASAF ALI ROAD, NEW DELHI Vs. DR. DEBABRATA MAJUMDAR & 2 ORS. RAJA RAM MOHAN ROY MAHAVIDYALAYA, P.O. NANGULPARA, P.S. KHANAKUL DISTRICT
|
September 29, 2016 |
SENIOR EXECUTIVE (MARKETING & SALES), TATA HOUSING DEVELOPMENT COMPANY LIMITED 12TH FLOOR, TIMES TOWER KAMALA HILLS COMPOUND SENAPATI BAPAT MARG LOWER PAREL MUMBAI Vs. HUSSAINEE ALIHUSSAIN LILAMWALA HABIB PARK 1ST FLOOR, FLAT NO. 12, CLARE ROAD, BYCULLA MUMBAI
|
August 29, 2016 |
SENIOR MANAGER, CANARA BANK & ANR Vs. NIRMAL LAXMANDAS JITHVANI & ANR
|
July 11, 2016 |
SHAJAHAN YOOSUF SAHIB & ANR. Vs. PRASAD KUMAR T.
|
March 11, 2016 |
SHAKILA BANO W/O. SHRI FIROZ KHAN, JILANI PAINTER GALI, WARD NO. 36, AMBIKAPUR, TEH. & DISTRICT Vs. HEMANT KOUSHIK & 3 ORS.
|
April 13, 2016 |
SHALINI NEHRU Vs. S K M REFCON PVT LTD & ANR
|
August 19, 2016 |
SHALINI PANDEY & ANR Vs. UNITECH LTD AND ORS
|
September 29, 2016 |
SHAM LAL JINDAL Vs. FCI DEPPT & 3 ORS
|
May 25, 2016 |
SHAMIM AHMED & 2 ORS Vs. KOLKATA WEST INTERNATIONAL CITY PVT LTD
|
August 17, 2016 |
SHAMSHER SINGH & ORS. Vs. M/S. ADEL LANDMARKS LTD. & ORS.
|
November 10, 2016 |
SHANAAZ FATIMA W/O SHRI ZAHID MILYAN, C/O M/S ANEESH GENERAL STORE, JAGATPUR (HAFIZ KI MAZAR) THANA BARADARI, PURANA SHAHAR, BAREILLY U.P Vs. UNIT TRUST OF INDIA GULAB BHAWAN, REAR BLOCK, 2ND FLOOR,6 BSZ MARG, NEW DELHI
|
May 10, 2016 |
SHANTA VISHNU GUDEKAR (DECEASED) RESIDENCE AT POST WAVANJE, TAHASIL PANVEL RAIGAD Vs. BANK OF MAHARASHTRA & ORS. STATION ROAD BRANCH THANE
|
November 21, 2016 |
SHANTHA PROJECTS LTD. Vs. STATE BANK OF INDIA
|
March 3, 2016 |
SHANTI DEVI Vs. LIFE INSURANCE CORP. OF INDIA
|
March 1, 2016 |
SHANTI DEVI Vs. TATA AIG LIFE INSURANCE CO. LTD.
|
March 14, 2016 |
SHARDUL NANA CHANDANE KALIDAS CHANDANE, TENEMENT NO. A/28, PLOT NO Vs. CHANDRAJEET & 5 ORS. ADD : 5, RUKHMANI NIWAS GOKHALE, SOCIETY, CROSS ROAD PAREL , MUMBAI
|
November 18, 2016 |
SHARPMIND CONSULTANCY SERVICES (P) LTD. Vs. LIBORD FINANCE LTD.
|
March 11, 2016 |
SHASHI SHEKHAR DVIVEDI Vs. MUKUND PRASAD & 3 ORS
|
April 26, 2016 |
SHEETAL JAMES & ANR. Vs. NEW INDIA ASSURANCE CO. LTD.
|
August 19, 2016 |
SHEETLA PRASAD MISHRA Vs. DR. ANITA AGARWAL
|
May 17, 2016 |
SHEO PRATAP NARAIN Vs. VICE PRESIDENT, LUCKNOW DEVELOPMENT AUTHORITY & ANR
|
May 12, 2016 |
SHEWALKAR DEVELOPERS LIMITED & ANR Vs. MADANMOHAN
|
April 13, 2016 |
SHIBANI MOTORS Vs. GENERAL MANAGER HERO MOTOR CORPORATION LTD. & 3 ORS.
|
December 2, 2016 |
SHIKSHAK SAHAKARI BANK Vs. SUYOG
|
October 20, 2016 |
SHIV KUMAR Vs. M/S. DIVYA INSTITUTE
|
September 8, 2016 |
SHOIBAL MUKHERJEE & ANR Vs. PARSVNATH DEVELOPERS LIMITED
|
May 11, 2016 |
SHREE CEMENTS LTD. Vs. ORIENTAL INSURACNE CO. LTD. & ORS.
|
October 21, 2016 |
SHREE SAINATH ENTERPRISES CONSTRUCTION & DEVELOPERS PVT. LTD. & 2 ORS. Vs. SAROJ RAJENDRAKUMAR GUPTA & ANR.
|
August 19, 2016 |
SHREENATH COLD STORAGE Vs. RAVJIBHAI CHHOTU BHAI PATEL AND ANR.
|
June 9, 2016 |
SHREYA DEVELOPWELL PVT LTD AND ORS Vs. YOGENDRA SAINI & ANR
|
May 26, 2016 |
SHRI GULSHAN VERMA & ANR. Vs. THE MANAGING DIRECTOR, M/S IREO VICTORY VALLEY PVT. LTD.
|
October 7, 2016 |
SHRI HARJINDER S. KANG Vs. M/S EMAAR MGF LAND LTD.
|
July 4, 2016 |
SHRI KAMAL KUMAR JAIN & ANR. Vs. M/S DLF COMMERCIAL COMPLEXES LTD. & ANR.
|
December 21, 2016 |
SHRI MILKHASING AJITSINGH HUNDAL ADD. AT POST SHRIRAM NAGAR OPPOSITE PANCHAVATI BUS DEPOT, OLD ADGAON NAKA PANCHAVATI NASHIK Vs. CHIEF EXECUTIVE OFFICER, THE NASHIK MERCHANTS CO.OP. BANK LTD. THE NASHIK MERCHANTS CO.OP. BANK LTD, ADMN. OFFICE A
|
August 11, 2016 |
SHRI PRADEEP NARULA & ANR. Vs. M/S GRANITE GATE PROPERTIES PVT. LTD. & ANR.
|
August 23, 2016 |
SHRI RAJESHWAR @ RAJASH TYAGI Vs. M/S AUDI INDIA
|
September 7, 2016 |
SHRI TULIJABHAVANI ENGINEERING COLLEGE Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
|
January 5, 2016 |
SHRIKANT UPADHYAY Vs. UNITECH LTD
|
May 25, 2016 |
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. ANAND SINGH
|
April 27, 2016 |
SHRIRAM INVESTMENTS & INSURANCE MARKETING (P) LTD & 2 ORS Vs. T SELVAM & 3 ORS
|
January 7, 2016 |
SHRIRAM LIFE INSURANCE CO. LTD. Vs. B.M. POMPAPATHY
|
October 5, 2016 |
SHRIRAM LIFE INSURANCE CO. LTD. Vs. SMT. SUBHADRABEN BHAGATSINGH RATHOD
|
July 14, 2016 |
SHRIRAM TRANSPORT FINANCE CO LTD Vs. MAHESH AGGARWAL & 2 ORS
|
March 2, 2016 |
SHRIRAM TRANSPORT FINANCE CO. LTD. & ANR. 2ND FLOOR, HASSAN ARCADE, OPP R.T OFFICE,KANNUR KERALA AND ANOTHER Vs. K. LATHA W/O N.V SREEDHARAN NEDUMBA P.O VALIYA POYIL, KASARAGOD KERALA.
|
March 2, 2016 |
SHUBHECHHA WELFARE SOCIETY Vs. M/S. EARTH INFRASTRUCTURE PVT. LTD.
|
December 6, 2016 |
SHUSHILA DEVI Vs. M/S. N.K. COOKING GAS AGENCY
|
February 23, 2016 |
SHWETA KAPOOR & ANR Vs. UNITECH LIMITED & ANR
|
January 14, 2016 |
SHYAMLAL MISHRA Vs. BRANCH MANAGER, ALLAHABAD BANK
|
February 26, 2016 |
SIDDHARTH CHAPLOT Vs. ICFAI UNIVERSITY AND ORS.
|
March 18, 2016 |
SIDHMUKH FLEXIBLE PACKAGING PVT LTD Vs. STATE BANK OF INDIA & 2 ORS
|
July 19, 2016 |
SINGANAMALA LAKSHMI NARAYANA Vs. TAHSILDAR, PRODDATURU MANDAL & ANR.
|
March 15, 2016 |
SIPRA THOMES; ATUL OJHA Vs. BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PVT LTD
|
May 19, 2016 |
SMT. MAANKUNWAR SINHA W/O LATE TULSIRAM SINHA, R/O DEEPAK NAGAR, DURG,TEHSIL AND DISTRICT DURG C.G. Vs. ORIENTAL INSURANCE CO. LTD. THROUGH DIVISIONAL MANAGER, DIVISIONAL OFFICE PARMANAND BHAWAN, NEAR RAJENDRA PARK CHOWK, G.E. ROAD, DURG, TEHSIL AND DISTRICT DURG C.G.
|
July 15, 2016 |
SMT. PHOOLA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 29, 2016 |
SMT. RESHMA BHAGAT & ANR. Vs. M/S. SUPERTECH LTD.
|
January 4, 2016 |
SMT. T. PUSHPAMMA Vs. SENIOR BRANCH MANAGER, LIC OF INDIA & ANR.
|
November 29, 2016 |
SMT.KAVITA MANKHOLA Vs. RAJASTHAN HOUSING BOARD
|
October 19, 2016 |
SNAPDEAL THROUGH ITS AUTHORISED REPRESENTATIVE MR. MANISH KUMAR, 246 OKHLA INDUSTRIAL ESTATE PHASE III, NEW DELHI Vs. NIKHIL BANSAL S/O SH. VINOD KUMAR BANSAL R/O GOBINDPURA COLONY, STREET NO.4, NEAR RAILWAY STATION SANGRUR PUNJAB
|
May 30, 2016 |
SOCIETY FOR CONSUMERS & INVESTORS PROTECTION Vs. HARYANA STATE INDUSTRIAL & INFRA. DEVELOPMENT CORPORATION LTD.
|
July 26, 2016 |
SOCIETY OF CATALYSTS Vs. DELHI DEVELOPMENT AUTHORITY
|
September 2, 2016 |
SOCIETY OF CATALYSTS N-130B, PANCHSHILA PARK NEW DELHI Vs. RAJ TRUST, R & M TRUST & ORS.
|
April 19, 2016 |
SOFTWARE ENGINEERS EMPLOYEES HOUSING AND WELFARE ASSOCIATION AND ANR. FLAT NO Vs. SRINIVAS PUDU S/O P.CHENNA RAYUDU, R/I FLAT NO
|
April 19, 2016 |
SONA SINGH Vs. NAZARETH HOSPITAL & 2 ORS.
|
July 12, 2016 |
SONALI KUMAR Vs. UNITEH LTD
|
August 19, 2016 |
SONELL CLOCKS AND GIFTS LTD. Vs. THE NEW INDIA ASSURANCE CO. LTD.
|
October 25, 2016 |
SOU. SHOBHA VASANTRAO TIMASE & ANR. Vs. DINBANDHU BHOOMVIKAS SANSTHA
|
April 29, 2016 |
SOUTHERN APARTMENT OWNERS ASSOCIATION Vs. HOUSING CONSULTANCY PVT. LTD.
|
February 19, 2016 |
SPICEJET LTD. & ANR. Vs. ASHISH GUPTA
|
February 1, 2016 |
SREEJIT GHOSH AND ANR. Vs. LARICA ESTATES LIMITED AND ORS.
|
May 24, 2016 |
SREI EQUIPMENT FINANCE PVT. LTD. Vs. S. NATRAJAN
|
January 29, 2016 |
SRI CHAITANYA EDUCATIONAL INSTITUTION Vs. GOVIND PRASAD RATH
|
January 7, 2016 |
SRI MELVILLE PINTO Vs. EXECUTIVE ENGINEER, MESCOM
|
May 3, 2016 |
SRI SAI INDUSTRIES Vs. MAHINDRA & MAHINDRA LIMITED & ANR.
|
May 25, 2016 |
STANDARD CHARTERED BANK Vs. ASHISH AGARWAL & ANR.
|
January 25, 2016 |
STANDARD CHARTERED BANK LTD. Vs. NEETA CHAUHAN
|
April 19, 2016 |
STATE Vs. M/S. EMAAR MGF. LAND LTD. ECE HOUSE, 28, KASTURBA GANDHI MARG, NEW DELHI
|
May 27, 2016 |
STATE Vs. TCR MULTISPECIALITY HOSPITAL & 2 ORS. PLACE OF PRACTISE AT 1/450, AVVAI NAGAR, NEAR LIC, CHENNAI BY
|
October 27, 2016 |
STATE BANK OF BIKANER Vs. BRAJRAJ SINGH
|
May 5, 2016 |
STATE BANK OF BIKANER & JAIPUR & ANR. Vs. M/S. JAGDAMBA EANT UDYOG & ANR.
|
August 22, 2016 |
STATE BANK OF BIKANER AND JAIPUR THROUGH ASST. MANAGER, 28 Vs. PRAKASH DEVI & ANR. W/O LATE SHRI JAGAN NATH KALRA, R/O 24, 3RD FLOOR, PURANI ABADI, SRI GANGANAGAR RAJASTHAN
|
September 8, 2016 |
STATE BANK OF INDIA Vs. RAJENDRA & ANOTHER
|
October 17, 2016 |
STATE BANK OF INDIA Vs. DR. PUSHPAKALA R JIMULIA & ANR.
|
November 11, 2016 |
STATE BANK OF INDIA Vs. SUBHASH CHANDER
|
March 10, 2016 |
STATE BANK OF INDIA Vs. P. MURUGAN
|
June 30, 2016 |
STATE BANK OF INDIA Vs. M/S. PREMIER BAR PVT. LTD.
|
October 4, 2016 |
STATE BANK OF INDIA AND ORS. Vs. DARSHAN LAL
|
January 28, 2016 |
STATE BANK OF INDIA HET BRANCH, GOVINDPURA BHOPAL M.P Vs. SMT. SUSHMA JOSHI W/P LATE SH. K.K JOSHI, R/O H
|
March 7, 2016 |
STATE BANK OF INDIA SECTOR & BRANCH, MADHYA MARG, THROUGH BRANCH MANAGER, ASSISTANT, GENERAL MANAGER CHANDIGARH Vs. KANTA DEVI & 3 ORS. W/O LATE VIJAY KUMAR (INSURED) S/O BHOLU RAM, R/O HOUSE NO=24
|
January 12, 2016 |
STATE BANK OF INDIA THROUGH ITS MANAGER, HAWA SARAK,SADOLA JAIPUR RAJASTHAN Vs. MANGILAL MANGAL & ANR.
|
April 11, 2016 |
STATE BANK OF PATIALA & ANR Vs. SUKHWINDER KAUR
|
April 5, 2016 |
STATE BANK OF PATIALA THROUGH ITS BRANCH MANAGER, BRANCH OFFICE DCW. PATIALA & ANR. Vs. JOY BASU S/O SHRI AJIT KUMAR BASU R/O H.NO.1195, URBAN ESTATE PHASE
|
March 7, 2016 |
STATE BANK OF PATIALA VASANT KUNJ ROAD, MAHIPALPUR, THROUGH ITS BRANCH MANAGER,SHRI R. MURLI. NEW DLEHI Vs. HARI GOBIND SINGH & ANR.
|
April 19, 2016 |
STATE OF HARYANA & ANR Vs. SATPAL & ANR
|
March 7, 2016 |
STATION MANAGER AIR INDIA, LENGPUI AIRPORT AIZAWL Vs. DR. K. VANLALZAMI D/O K. LALTHANMAWIA, ZEBAWK
|
May 17, 2016 |
STATION MANAGER AIR INDIA, LENGPUI AIRPORT AIZAWL Vs. DR. K. VANLALZAMI D/O K. LALTHANMAWIA, ZEBAWK
|
December 30, 2016 |
STATION MASTER, AMRITSAR RAILWAY STATION Vs. JATINDER PAL SINGH
|
February 9, 2016 |
STATION MASTER/PARCEL OFFICE, PUNE Vs. AMBARISH DILIP CHANDRAYAN & ANR.
|
July 11, 2016 |
STITCHERS INDIA Vs. NATIONAL INSURANCE CO. LTD.
|
October 6, 2016 |
SUB Vs. RAMBHAI PUNABHAI PADSALA R/O GOKULPURA, BAGSARA DISTRICT
|
April 25, 2016 |
SUB DIVISIONAL OFFICER,(OP) SUB URBAN SUB DIVISION UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED Vs. RAJBIR SINGH
|
July 28, 2016 |
SUB DIVISIONAL OFFICER,OP) SUB URBAN SUB DIVISION UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED Vs. PRATAP SINGH
|
July 28, 2016 |
SUB POST MASTER & ANR. Vs. JASWINDER SINGH
|
February 5, 2016 |
SUBHASH SINGH BOKAN & 3 ORS Vs. INDIABULLS HOUSING FINANCE LIMITED & ANR
|
April 7, 2016 |
SUBHENDU MISHRA Vs. SDS INFRATECH PVT. LTD. THROUGH ITS DIRECTORS. BHAGWATI BUSINESS CENTER, S
|
October 26, 2016 |
SUBINOY MAJUMDAR Vs. LIFE INSURANCE CORPORATION OF INDIA, AGARTALA BRANCH II & ORS.
|
May 12, 2016 |
SUDHA NAGLA W/O SHRI ALOK UPADHYAY R/O DR. DAMODAR JOSHI, TAMBAKOO GALI TEJAJI CHOWK BEAWER, DISTRICT Vs. RAJASTHAN HOUSING BOARD THROUGH THE RESIDENT ENGINEER, RAJASTHAN HOUSING BOARD, VAISHALI NAGAR, AJMER RAJASTHAN
|
May 10, 2016 |
SUDHIR KUMAR SINGH AND ORS. Vs. LANDCRAFT DEVELOPERS PVT. LTD. AND ORS.
|
April 11, 2016 |
SUDHIR PUNDALIK PATIL Vs. DEPUTY EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
|
March 29, 2016 |
SUKH PAL S/O SH. SOHAN LAL, R/O VILLAGE CHHAINSA, TEH HATHIN DISTRICT PALWAL HARYANA Vs. AXIS BANK OF INDIA SECTOR
|
March 7, 2016 |
SUKHDEO P. SARODE Vs. VIJAY
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October 20, 2016 |
SULOCHANA LAD Vs. DR. MOHAN GERRA & ANR
|
March 29, 2016 |
SUMAN SINGLA Vs. M/S. DESHMESH CRANE SERVICES
|
February 9, 2016 |
SUMAN TANEJA Vs. METRO HOSPITAL & HEART INSTITUTE & 3 ORS
|
February 2, 2016 |
SUNDER LAL AND ORS. Vs. SANJEEV ARORA AND ORS.
|
January 4, 2016 |
SUNIL KALRA & ANR. Vs. UNITECH LIMITED & ANR.
|
August 2, 2016 |
SUNIL KUMAR GUPTA S/O. SHRI BHOLANATH GUPTA, R/O. BHILAI, DISTRICT DURG CHANDIGARH Vs. ESCORT HEART CENTRE AND 2 ORS. THROUGH MANAGING DIRECTOR, PT. JAWAHAR LAL, NEHRU MEDICAL COLLEGE,RAIPUR TEHSIL AND SISTRCIT
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April 28, 2016 |
SUNIL KUMAR JAIN Vs. JAGUAR LAND ROVER AUTOMOTIVE PLC & 2 ORS
|
January 19, 2016 |
SUNIL KUMAR JAIN Vs. VIKAS RAJ SINGH & ORS
|
August 31, 2016 |
SUNIL MITTAL Vs. VIJAYA BANK AND ORS.
|
February 12, 2016 |
SUNITA DEVI AND ORS. Vs. ORIENTAL INSURANCE CO. LTD.
|
April 29, 2016 |
SUNJOY PODAAR Vs. UTI MUTUAL FUND AND ANR.
|
May 13, 2016 |
SUPER AGRI SEEDS PVT. LTD. & ANR. Vs. P. RAMACHANDRA REDDY & ORS.
|
May 5, 2016 |
SUPERINTENDENT OF POST OFFICER Vs. SURENDRA PANDEY
|
May 31, 2016 |
SUPERINTENDENT POST OFFICE & ANR. BANASKANTHA DIVISION PALANPUR, DISTRICT Vs. MANAGING TRUSTEE OF SHRI JAGRUT NAGRIK & ANR. (CONSUMER PROTECTION MANDAL) MR. KISHOR DAVE, HINGLAJ TOWER, N.R. RISALA MANDIR, DEESA
|
September 16, 2016 |
SUPERINTENDENT, POST OFFICE Vs. KHETESHWAR LAL
|
March 11, 2016 |
SUPREME PETROCHEM LTD Vs. NATIONAL INSURANCE CO LTD
|
January 4, 2016 |
SURBHI SHARMISTHA Vs. THE SENIOR DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. AND ORS.
|
January 29, 2016 |
SURENDER KUMAR SHARMA S/O LATE SHRI JAGDISHWAR SHARMA, A Vs. M/S. BRILLIANT TUTORIALS PVT. LTD., RAJ LAXMI PLAZA PLOT NO. 15, SECTOR
|
April 4, 2016 |
SURENDRA M KHANDHAR Vs. ARUNKUMAR NARAYAN BHOPALE
|
January 20, 2016 |
SURENDRA M. KHANDHAR Vs. DR. PANNABEN P. BHATIA
|
October 18, 2016 |
SURESH CHANDRA GOSWAMI & ANR. Vs. DURG RAJNANDGAON GRAMIN BANK
|
January 6, 2016 |
SURESH CHANDRA MYTLE & ANR. Vs. UNITED INDIA INSURANCE CO. LTD.4 ORS.
|
July 4, 2016 |
SURESH KUMAR KHURANA Vs. SANDEEP BHATIA
|
March 11, 2016 |
SURESH NARAIN OJHA Vs. DEVI PATAN KSHETRIYA GRAMIN BANK & ANR.
|
December 15, 2016 |
SURESH SHETTY Vs. B.D. SINGH & ORS.
|
May 4, 2016 |
SURINDER KAUR Vs. NATIONAL INSURANCE CO. LTD.
|
May 4, 2016 |
SURINDER SINGH ATWAL Vs. PARASVANATH DEVELOPERS LTD & ANR
|
May 11, 2016 |
SUSHIL KUMAR GUPTA & ANR. Vs. FORTIS FLT. LT. RAJAN DHALL HOSPITAL
|
August 31, 2016 |
SWADESH PAL SINGH Vs. HDFC STANDARD LIFE INSURANCE COMPANY LTD. & ANR.
|
August 9, 2016 |
SYED NIZAM ALI Vs. GURUPRASAD
|
February 29, 2016 |
T.K.A. PADMANABHAN Vs. ABHIYAN CGHS LTD.
|
January 4, 2016 |
TAAR @ AVTAR SINGH Vs. M.D. INDIA HEALTH SERVICES
|
November 29, 2016 |
TANEJA DEVELOPERS & INFRASTRUCTURE LTD. AND ORS. Vs. GURPREET SINGH AND ORS.
|
February 25, 2016 |
TANUJA KUNDU Vs. M/S. HI
|
July 4, 2016 |
TAPAN POLEY Vs. SHREE AUTOMOBILES PVT. LTD. & ANR.
|
July 11, 2016 |
TAPAS KUMAR SUKUL LAKSHMI VILLA, NIMTARD, P.O., P.S. & DISTRICT PURULIA PURULIA WEST BENGAL Vs. NATIONAL INSURANCE CO. LTD. & ANR. "SHYAM", APCAR GARDEN, ASENSEL
|
November 8, 2016 |
TAPAS MIDYA Vs. TRACKON COURIERS PVT. LTD. & ANR.
|
January 20, 2016 |
TARANJIT KAUR & ANR W/O HARBHAJAN SING; BHUPINDER SINGH Vs. EMAAR MGF LAND LTD THROUGH ITS MANAGING DIRECTOR ECE HOUSE
|
August 31, 2016 |
TARSEM SINGH Vs. PNB METLIFE INDIA INSURANCE COMPANY LTD.
|
September 5, 2016 |
TATA AIA LIFE INSURANCE COMPANY LIMITED & ANR. Vs. MAMTA AGARWAL
|
January 27, 2016 |
TATA AIG GENERAL INSURANCE COMPANY LTD., HAVING ITS REGISTERED OFFICE AT PENINSULA CORPORATE PARK,NICHOLAS, PIRAMAL TOWER, 9TH FLOOR, GANPATHRAO KADAM MARG, LOWER PAREL, MUMBAI Vs. DARSHAN GIRJABA DEVRE 701 SIDDHI TOWER, BABA SHIMPI ROAD, NEAR LORDS SCHOOL, KALYAN
|
November 30, 2016 |
TATA MOTORS LTD Vs. AJAY SINGH & ANR
|
April 1, 2016 |
TATA MOTORS LTD Vs. KEWAL KRISHAN GUPTA & 4 ORS
|
April 1, 2016 |
TATA MOTORS LTD Vs. SANTOSH NARAYAN GAUR & ANR
|
May 20, 2016 |
TATA MOTORS LTD. Vs. PRASHANTBHAI PREMSHANKAR VYAS
|
April 18, 2016 |
TATA MOTORS LTD. & ORS. Vs. RAN SINGH
|
February 1, 2016 |
TATA MOTORS LTD. REGIONAL OFFICE AT RENE TOWER, 3RD FLOOR, 1842, RAJDANGA MAIN ROAD, P.S. KASBA, KOLKATA Vs. SANDIP BASU & ANR. S/O. LATE SACHIDRANATH BASU, R/O. NEW CIRCULAR LANE, P.S. KOTOWALI, P.O. & DISTRICT
|
June 28, 2016 |
THAKUR RAJPAL SINGH PUNDHEER Vs. U.P.S.E.B. THROUGH ITS SUPERINTENDENT ENGINEER
|
November 3, 2016 |
THANGAVEL PALANIVEL & ANR. Vs. M/S. DLF SOUTHERN HOMES PRIVATE LTD.
|
August 29, 2016 |
THE ADDITIONAL DIRECTOR, (NORTH ZONE) CENTRAL GOVT. HEALTH SCHEME Vs. JAGDISH SINGH CHAUHAN
|
February 16, 2016 |
THE ESTATE OFFICER, HUDA AND ORS. Vs. P.S. BEDI ENTERPRISES
|
February 17, 2016 |
THE KARNATAKA TELECOM DEPARTMENT Vs. UDAYA SHANKAR NEJJUR
|
March 4, 2016 |
THE NEW INDIA ASSURANCE CO LTD THROUGH ITS MANAGER, TOWER Vs. R.P. OIL INDUSTRIES SRI RAMLAL AGARWAL, AT POST DHANMANDAL, C/O. M/S. RAM LAL & CO., 67/41, STRAND ROAD KOLKATA
|
September 28, 2016 |
THE NEW INDIA ASSURANCE CO. LTD Vs. ANOKHI DEVI
|
September 28, 2016 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. ANURAG GUPTA
|
July 12, 2016 |
THE REGIONAL PROVIDENT FUND COMMISSIONER BHOPAL Vs. AMRIT LAL SHARMA
|
March 2, 2016 |
THE SECRETARY, DISTRICT HORTICULTURAL PRODUCE GROWERS CO Vs. NAGAPPA & ORS. S/O RAYAPPA TADKOD, R/O NAVALUR VILLAGE, TALUK, & DISTRICT : DHARWAD KARNATAKA
|
October 27, 2016 |
THE SR. SUPERINTENDENT OF POST OFFICES, GHAZIABAD DIVISION GHAZIABAD (U.P) AND ANOTHER Vs. MODI (HUF) KARTA BRIG., M.K. MODI HOUSE NO. 471, SECTOR
|
April 8, 2016 |
THIRUMATHI R. DIVYA Vs. TCR MULTISPECIALITY HOSPITAL & 2 ORS
|
October 27, 2016 |
TRACKON COURIERS PVT. LTD. Vs. DEEP CHAND GUPTA
|
September 14, 2016 |
TREVOR DLIMA Vs. M/S. FORTUNE INFRASTRUCTURE
|
September 8, 2016 |
TREVOR DLIMA & 2 ORS Vs. FORTUNE INFRASTRUCTURE & 4 ORS
|
February 10, 2016 |
TRIPURA STATE ELECTRICITY CORPORATION LTD. & ANR. Vs. RATAN DAS & ANR.
|
April 25, 2016 |
TROPICAL AGROSYSTEM (INDIA) (P) LTD Vs. THAKAR & 4 ORS
|
January 12, 2016 |
TRULY CREATIVE DEVELOPER PVT. LTD. THROUGH ITS DIRECTOR SHRI RAJENDRA BARDE, 66, RAJENDRA NAGAR DATTA PADA ROAD, BORIVALI (EAST) MUMBAI Vs. MADHAVEJI M. MANGE C WING, 909, ROCK ENCLAVE, NEAR SAHYADRI NAGAR, KANDIVALI (WEST) MUMBAI
|
April 27, 2016 |
TRUSTEES, STAFF PROVIDENT FUND, BOMBAY MERCANTILE CO Vs. NOORUDDIN MOIZBHAI KARLAVALA
|
January 20, 2016 |
TVS FINANCE & SERVICES LTD. & ANR., JYALALSHMI ESTATE 29 HADDOWS ROAD CHENNAI Vs. VIJAYKUMAR SHIVALINGAYYA KALLIMATH, H.NO
|
January 14, 2016 |
U.O.I & ANR. Vs. SUSANTA KUMAR SAHA
|
August 5, 2016 |
U.P. KHADI GRAMODYOG BOARD Vs. SUNITA DEVI
|
May 17, 2016 |
U.P. POWER CORPORATION LIMITED Vs. MAHENDRA SINGH
|
August 12, 2016 |
U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. & ANR. Vs. M/S. OM CHOORA AND RICE MILLS
|
June 8, 2016 |
U.P.S.I.D.C. LTD. Vs. RAMESH KUMAR PANDEY
|
June 10, 2016 |
UJWALA MASDEKAR & ANR Vs. NARAYAN RAMAKRISHNA SAMANT ALIAS YOGESH
|
January 11, 2016 |
UNION OF INDIA Vs. REENA DEVI
|
November 23, 2016 |
UNION OF INDIA Vs. CHANCHALA KUMARI
|
December 16, 2016 |
UNION OF INDIA Vs. SYED MUBUDDIN RIZVI S/O SHRI SYED SANISUDDIN RIZVI
|
July 21, 2016 |
UNION OF INDIA Vs. MANSI SANJAY BHAVE & ANR.
|
October 5, 2016 |
UNION OF INDIA & ANR Vs. SURESH DUTTA
|
February 9, 2016 |
UNION OF INDIA & ANR. Vs. RAJINDER SINGH S/O S. GANGA SINGH R/O H.NO. 2337
|
April 11, 2016 |
UNION OF INDIA & ANR. THROUGH SECRETARY, D/O TELE COMMUNICATION POST & TELEGRAPHY DELHI Vs. DR. MAHIPAL AGGARWAL R/O HOUSE NO. 658, SECTOR
|
September 26, 2016 |
UNION OF INDIA AND ORS. Vs. RANJAN KUMAR
|
February 26, 2016 |
UNION OF INDIA AND ORS. Vs. NAVNIT N. DESAI AND ORS.
|
January 8, 2016 |
UNIT TRUST OF INDIA Vs. DANTULURI VENKATESWARA RAJU & ANR
|
January 29, 2016 |
UNIT TRUST OF INDIA (NOW UTI ASSET MANAGEMENT CO PVT LTD ) Vs. ABDUL HAMID SHEIKH AMIR AND ORS
|
February 25, 2016 |
UNITED AIRLINES Vs. SAURABH KALANI & ANR.
|
August 4, 2016 |
UNITED BANK OF INDIA Vs. KARTIKA BISWAL & 2 ORS
|
May 20, 2016 |
UNITED INDIA INSURANCE CO LTD Vs. ET TRAV AIDS PVT LTD
|
June 29, 2016 |
UNITED INDIA INSURANCE CO LTD Vs. PINKI & ANR
|
February 23, 2016 |
UNITED INDIA INSURANCE CO LTD Vs. MODI KOREAN TELECOMMUNICATION LTD
|
March 14, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. M/S. ANAND STONE PRODUCTS & ANR.
|
January 22, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. PITHANI DEVI & ANR.
|
January 28, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. UTTAM KARMAKAR AND OTHERS
|
October 17, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. WASSAN SINGH & ANR.
|
March 11, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. M/S. SUPER BAKERS (INDIA) LTD.
|
December 16, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. ALKA MAHESHWARI
|
December 23, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. ORIENTAL RUBBER WORKS
|
January 25, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. JARNAIL SINGH B.M.R.TRANSPORT PARASAD BILASPUR CHHATTISGARH
|
April 12, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. P. RAMAKRISHANA REDDY
|
April 29, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. K. GANGARAM
|
January 12, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. SHARDA DEVI AND ORS.
|
January 5, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. SURENDER KUMAR
|
April 13, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. GAURAV OVERSEAS INC.
|
August 11, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. BHOPAL SINGH
|
June 17, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. PARMATMA SINGH AND CO.
|
October 5, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. RAM DITTU BHARDWAJ AND ANR. S/O. LATE SHRI SHIV RAM
|
September 22, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. SHANKAR LAL S/O. SH. GANGA RAM CHAUBISA
|
November 22, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. UMRAO CHAND DAGA & ORS.
|
September 14, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. PARKASH CHAND
|
February 18, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. M/S. IT NET INFOCOM PVT. LTD.
|
October 5, 2016 |
UNITED INDIA INSURANCE CO. LTD. & ORS. Vs. RADHALAXMI COTTON INDUSTRIES
|
August 17, 2016 |
UNITED INDIA INSURANCE CO. LTD. 8TH FLOOR, KANCHANJUNGA BUILDING, 18 BARAKHAMBA ROAD, CONNAUGHT PLACE, NEW DELHI Vs. SURINDER KUMAR S/O SH. DHARAM CHAND, R/O ST NO
|
September 23, 2016 |
UNITED INDIA INSURANCE CO. LTD. 9 Vs. BIDAR SAHAKARI SAKKARE KARKHANE LTD. & ANR. HAILLIKHED (SF), BIDAR
|
June 24, 2016 |
UNITED INDIA INSURANCE CO. LTD. AND ANR THROUGH ITS MANAGER, REGIONAL OFFICE, KANCHENJUNGA, BARAKHAMBA ROAD NEW DELHI Vs. RAMDAYAL CHOUDHARY S/O HARJI RAM CHOUDHARY, RESIDENT OF KEROT, TEHSIL BHINAI AJMER RAJASTHAN
|
October 19, 2016 |
UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. AMBUJA LABORATORIES LTD.
|
February 17, 2016 |
UNITED INDIA INSURANCE CO. LTD. DIVISIONAL OFFICE, TIMBER HOUSE,CART ROAD, SHIMLA H.P Vs. HIMACHAL PRADESH STATE CO
|
July 20, 2016 |
UNITED INDIA INSURANCE CO. LTD. THOROUGH ITS DULY CONSTITUTED ATTORNEY MANAGER HEAD OFFICE Vs. LAXMI NEGI WD/O.SH. OM PRAKASH NEGI MASTER PARIKSHIT NEGI MINOR S/O. LATE. SH. OM PRAKASH NEGI THROUGH HIS MOTHER AND NATURALGUARDIAN SMT. LAXMI NEGI R/O. VILLAGE KHADRA P.O. AKPA TEHSIL MOORANG. KINNAAUR H.P.
|
February 17, 2016 |
UNITED INDIA INSURANCE CO. LTD. THROUGH ITS DEPUTY MANAGER, REGIONAL OFFICE NO. Vs. BALBIR SINGH & ANR. G
|
August 29, 2016 |
UNITED INDIA INSURANCE CO. LTD. THROUGH SHRI JASPAL SINGH, DIVISION MANAGER, DIVISIONAL OFFICE Vs. M/S. BEETAX INDUSTRIES THROUGH PARTNER MOHANLAL MAHESHWARI, S/O SHRI DWARIKA PRASAD, R/O KALA SANGHA ROAD, BASTI SHEIKH JALANDHAR PUNJAB
|
May 16, 2016 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. B. PURNAMMA @ K. POORNAMMA
|
January 25, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SANDEEP SHARMA
|
May 20, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. DOON VALLEY HOSPITAL AND ORS.
|
April 27, 2016 |
UNITED INDIA INSURNCE CO. LTD. Vs. JAGMOHAN TREHAN
|
May 31, 2016 |
UNITED TOWNSHIP CORPORATION Vs. AKHILESH JAIN SHRIVIMAL JAIN
|
November 28, 2016 |
UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. REG. OFFICE UNIT NO. 401, 4TH FLOOR, SANGAM COMPLEX, 127, ANDHERI KURLA ROAD, ANDHERI (E) MUMBAI Vs. CHANDER SINGH & ANR. S/O SHRI HAR CHANDI R/O HOUSE NO.692, VILLAGE CHANDHAT TEHSIL AND DISTRICT PALWAL HARYANA
|
April 4, 2016 |
URBAN IMPROVEMENT TRUST Vs. HARISH KUMAR AND ORS.
|
January 4, 2016 |
USHA DEVI Vs. E.S.I.C. MODEL HOSPITAL & ANR.
|
May 4, 2016 |
USHA LAKSHMAN & ORS Vs. N CHANDRASHEKAR & ANR
|
February 19, 2016 |
UTKAL MINES AND INFRASTRUCTURE PRIVATE LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
|
February 10, 2016 |
UTTAR PRADESH SAHKARI AWAS SANGH LTD. (PRESENT NAME SAHKARI AWAS NIRMAN EVAM VITT NIGAM LTD.) THROUGH ITS BRANCH MANAGER, BRANCH LUCKNOW 6, SAROJINI NAIDU MARG, LUCKNOW UTTAR PRADESH Vs. DINESH CHANDRA JOSHI & 2 ORS. S/O. LATE SH. J.D. JOSHI R/O. M
|
December 23, 2016 |
V E COMMERCIAL VEHICLES LTD Vs. K RAMESAN & ANR
|
April 21, 2016 |
V. PRASAD Vs. M/S. ORACLE GRANITIO LTD. & ORS.
|
November 9, 2016 |
V.K. AGARWAL Vs. SWAMI NATH NIGAM AND ORS.
|
February 3, 2016 |
V.K. GUPTA Vs. KRISHAN KUMAR AND ORS.
|
April 11, 2016 |
V.P. KOCHAGASTY Vs. P. KUMARANKUTTY
|
October 26, 2016 |
V.P. SHARMA Vs. HARYANA ROADWAYS & 2 ORS. THROUGH REGIONAL MANAGER, OR FLYING SQUAD OFFICER, HARYANA ROADWAYS ISBT DELHI
|
February 15, 2016 |
V.P. SINGH Vs. DR. M.P. CHANDRAKAR & 7 ANR.
|
July 12, 2016 |
V.R. KRISHNAKUMAR Vs. SECRETARY, ANDHRA CHAMBER OF COMMERCE
|
July 22, 2016 |
V.R. KRISHNAKUMAR Vs. REGISTRAR, THE STATE CONSUMER DISPUTES REDRESSAL COMMISSION AND ORS.
|
February 9, 2016 |
V.R. SUBRAMANIAN Vs. P. PUSHPAKANATHAM
|
June 2, 2016 |
V.V. RAMANARSAIAH Vs. ABHEESTHA FINANCE COMPANY
|
September 22, 2016 |
VAIBHAV DEVELOPMENT CORPORATION & 3 ORS. Vs. SURYODAYA CO
|
April 4, 2016 |
VAISHNAVI KOSMETICOS PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
October 21, 2016 |
VALLABHAI GOBARBHAI PATEL & ORS. Vs. PARMAR PRAVINAUMAR SHANKAR LAL & ORS.
|
January 27, 2016 |
VANDANA KAPADIA Vs. BHARTI AXA LIFE INSURANCE CO. LTD. & ORS.
|
September 21, 2016 |
VARUN GAMBHIR Vs. M/S. UNITECH RELIABLE PROJECTS PVT. LTD.
|
December 14, 2016 |
VASANT KUMAR PURSHOTTAM JOG (DR.) Vs. SHASHIKANT KISAN VICHARE & ORS.
|
October 28, 2016 |
VASHDEV B MALKANI & ANR Vs. KUNAL BUILDERS & DEVELOPERS
|
February 25, 2016 |
VASIMALLA JOSEPH Vs. GARAPATI GARAGE
|
March 1, 2016 |
VASUDEO J NARAL Vs. PROVIDENT FUND COMMISSIONER
|
February 23, 2016 |
VED PRAKASH SAINI S/O MAJOR DEEN DAYAL Vs. M/S. UNITECH LIMITED
|
September 22, 2016 |
VENKATESH GANESH JEWELLERS, GAMESH CIRCLE, GANGAWATI TALUK KOPPALA KARNATAKA Vs. ASHWINI KUMAR JYOTI FOOT WEAR , GANDHI CIRCLE , GANGAWATI TALUK KOPPALA KARNATAKA
|
October 5, 2016 |
VENKATESWARI W/O LATE VENKATRAMAN Vs. HDFC LTD & 2 ORS
|
June 28, 2016 |
VIBHA GUPTA Vs. M/S. UNITECH LIMITED
|
November 28, 2016 |
VIDYAPATI COLD STORAGE PVT LTD Vs. ORIENTAL INSURANCE CO LTD
|
February 22, 2016 |
VIJAY BANK Vs. RUPESH SISODIA AND ORS.
|
January 11, 2016 |
VIJAY GUPTA Vs. ESTATE OFFICER (H) GMADA
|
March 10, 2016 |
VIJAY KUMAR Vs. U P POWER CORPORATION LTD
|
March 14, 2016 |
VIJAY KUMAR DIGAMBARAPPA KHANPURE Vs. MANAGER, BAJAJ ALLIANZS GENERAL INSURANCE CO LTD & ANR
|
February 22, 2016 |
VIJAY SHANKAR SINGH SON OF RAMCHANDRA SINGH, RESIDENT OF VILLAGE & POST PASPURA BEGUSARAI BIHAR Vs. DIVISIONAL FOREST OFFICER & 6 ORS. RESIDENT OF MOHALLA POKHARIA WARD NO.19 NEAR KALISTHAN CHAWK,P.O. & DISTRICT BEGUSARAI BIHAR
|
May 20, 2016 |
VIJAY SINGH Vs. M/S. MOHAN MEAKIN LIMITED & ANR.
|
March 3, 2016 |
VIKAS ARVINDBHAI SHAH Vs. BALVINDER SINGH HARBANSSINGH DHARIWAL & ANR
|
May 23, 2016 |
VIKAS KAUL & ANR Vs. UNITECH LIMITED
|
February 8, 2016 |
VIKAS MITTAL Vs. MOSOOF AHMED & ANR.
|
May 4, 2016 |
VIKRANT SINGH MALIK AND ORS. Vs. SUPERTECH LIMITED AND ORS.
|
February 19, 2016 |
VIMALA AGARWAL W/O. SRINIVASJI AGARWAL, R/O. NO. 37, SURBHI NAGAR, 5TH CROSS, JAMBU SAVARI DINNE, J.P. NAGAR, 8TH PHASE, BANGALORE Vs. SATHYA REDDY & 2 ORS. S/O. LATE VENKATASWAMAPPA, R/AT NO. 897, LAKSHMI NIVASA, CHURCH STREET, NEW THIPPASANDRA, BANGALORE
|
August 19, 2016 |
VINAYAK CONSTRUCTIONS & ORS. Vs. TILAK NAGAR ROYAL CO-OPERATIVE HOUSING SOCIETY LTD.
|
April 29, 2016 |
VINAYAK DASHRATH BOGAM R/O CTS NO. 1267, GANESH PRASAD, 76, TULSHIBAGWALE COLONY, SAHAKARNAGAR NO. 2, PUNE Vs. GEETA DASHRATH BOGAM & 4 ORS.
|
April 12, 2016 |
VINAYAK ENGINEERING WORKS Vs. GIRISH SHIVAGI MAGAR
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May 12, 2016 |
VINAYAK PURUSHOTTAM DUBE Vs. JAYASHREE PADMAKAR BHAT & ORS.
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May 31, 2016 |
VINAYAK USKELWAR Vs. RANJANA W/O. SURESH FEDEWAR
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June 2, 2016 |
VINITA SETHI Vs. ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD. & ANR.
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April 7, 2016 |
VINOBAGRAM SAHAKARI GRUH NIRMAN SANSTHA Vs. BALAJI GOVINDRAO GATHIBANDHE
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March 9, 2016 |
VINOD KUMAR GANDHI Vs. PURI CONSTRUCTIONS PVT. LTD.
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January 19, 2016 |
VINOD REDDY Vs. IVR PRIME URBAN DEVELOPERS LTD & ANR
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February 12, 2016 |
VIPIN TAYAL Vs. UNITECH LTD AND ORS
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April 18, 2016 |
VIRENDER SINGH Vs. ORIENTAL INSURANCE COMPANY LTD. & ANR.
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January 21, 2016 |
VIRPAL SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
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March 4, 2016 |
VISHAL CHANDRA Vs. ROYAL SUNDARAM ALLIANCE GENERAL INSURANCE CO. LTD.
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April 7, 2016 |
VISHNU BHAGWAN MITTAL Vs. BHARTI AXA GENERAL INSURANCE CO. LTD. & ANR.
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April 28, 2016 |
VISHWA DEV SINGH Vs. RELIANCE GENERAL INSURANCE COMPANY LTD.
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April 1, 2016 |
VIVEK BHARADWAJ Vs. VODAFONE ESSAR EAST LTD.
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November 28, 2016 |
VIVEK SHARMA & 21 ORS Vs. ASSOTECH LIMITED & ANR
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May 12, 2016 |
VYAPAR INDUSTRIES LTD. Vs. NEW INDIA ASSURANCE CO. LTD. & ORS.
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September 28, 2016 |
WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs. MAY FLOWER BUILDCON PVT. LTD.
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January 4, 2016 |
WEST CENTRAL RAILWAY & ORS. Vs. SHARAD NANDAN JAIN
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September 28, 2016 |
WESTERN AGRI SEEDS LIMITED THROUGH MARKING OFFICER 802/11, WESTERN HOUSE G.I.D.C., ENGG ESTATE SECTOR 28, GANDHI NAGAR Vs. RAMESH SHYAMRAOJI DHOTE & ANR. R/O AT POST TIRODA TAH, KARANJA GHADGE, WARDHA MAHARASHTRA
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September 19, 2016 |
WG CDR INDER SINGH SACHDEVA Vs. AMRITBIR SINGH & ANR
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February 5, 2016 |
WITEL SEE MARKETING LIMITED, THROUGH SH. DEEPAK KUMAR DAS, AUTHORISED REPRESENTATIVE CORPORATE OFFICE B Vs. PARVEEN RANI W/O SH. MADAN LAL, R/O HOUSE NO. 1686, SEKHA ROAD, STREET NO. 5, TEHSIL AND DISTRICT BARNALA PUNJAB
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March 28, 2016 |
WLC COLLEGE INDIA LTD. Vs. AJAY S. BHATT
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February 9, 2016 |
WORLD WIDE IMMIGRATION CONSULTANCY SERVICES LTD., THROUGH ITS MANAGING DIRECTOR/AUTHORISED SIGNATORY SH. BHARAT LAL HAVING ITS HEAD OFFICE A Vs. AMIT KUMAR VERMA, S/O SH. DEVINDER VERMA, R/O 209, MANGALAM, COOPERATIVE SOCIETY OPPOSITE JYOTI NAGAR, PALANPURPATIA, ANAND MAHAL ROAD, SURAT GUJARAT
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March 29, 2016 |
WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD Vs. RINA KUMARI DHAWAN
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March 31, 2016 |
WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD. Vs. JAGJIT SINGH CHAHAL
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November 11, 2016 |
Y. NARESH & ANR. Vs. DR. VASU KARLAPUDI
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January 29, 2016 |
YADAVRAO MUKUNDRAO NEMMANIWAR Vs. MANAGER, VASANT CIO-TECH PUSAD
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September 5, 2016 |
YASH DEVELOPMENTS Vs. GAURAV DHROOV COOPERATIVE HOUSING SOCIETY LTD.
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October 20, 2016 |
YASHWANT RAI PURI Vs. BHATINDA DEVELOPMENT AUTHORITY
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August 1, 2016 |
YESHASHWINI CO OP FARMERS HEALTH CARE TRUST Vs. D RAMAPPA & ANR
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January 14, 2016 |
YOGESH M DESAI Vs. SHREE SHUBH ENTERPRISE & 3 ORS ; GOVIND T SAMANI; UDAY S SURVE; RAJENDRA SHAH
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May 9, 2016 |
YUDHVIR SINGH GULERIA Vs. POOJA DEVI & ANR
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April 4, 2016 |
YUDHVIR SINGH GULERIA Vs. KAUSHALYA DEVI & ANR
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April 4, 2016 |
YUDHVIR SINGH GULERIA Vs. SARITA DEVI & ANR
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April 4, 2016 |
YUDHVIR SINGH GULERIA Vs. BALDEV SINGH & ANR
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April 4, 2016 |
ZESTHA DEVELOPERS LTD & ANR Vs. DARSHAN SINGH
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February 1, 2016 |
ZIA-UR-REHMAN Vs. BSES YAMUNA POWER LTD
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May 31, 2016 |
ZILA KHADI AND VILLAGE INDUSTRIES BOARD OFFICE AND ORS Vs. VISHAMBHAR PANDEY & 2 ORS
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March 14, 2016 |