A A I GEORGE Vs. HENRY CARMEL RAJ S/O INNASIMUTHU
|
January 8, 2015 |
A BHAGYALAKSHMI Vs. STANDARD CHARTERED BANK & ANR
|
September 21, 2015 |
A C G LEASING LIMITED Vs. ORIENTAL INSURANCE CO LTD & 2 ORS
|
July 7, 2015 |
A J MOHAMMAD SHAH @ A J SHANAVAS & ANR Vs. KERALA INSTITUTE OF MEDICAL SCIENCE (KIMS) & ORS
|
February 24, 2015 |
A K SINGH Vs. MEGMA MEASING & FINANCE COMPANY LIMITED
|
February 16, 2015 |
A L LALPURIYA CONSTRUCTION PVT LTD Vs. MURARI LAL PODDAR
|
October 6, 2015 |
A P RAJI SWAGRUHA CORPORATION LTD Vs. BASWA JAGADEESWARA RAO
|
February 24, 2015 |
A P RAJI SWAGRUHA CORPORATION LTD Vs. SEELA KRISHNA RAO
|
February 24, 2015 |
A T S GOVINDARAJAN Vs. CHIEF MANAGER, STATE BANK OF INDIA
|
April 15, 2015 |
A U FINANCIERS (INDIA) LTD Vs. AMOL GAJANAN GHATAGE
|
July 7, 2015 |
A. RAMKRISHAN Vs. PUNJAB NATIONAL BANK
|
September 2, 2015 |
A.G. NEOCHEM (P) LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
|
October 14, 2015 |
AASHRAY INFRASTRUCTURE PVT LTD & ANR Vs. V B GIRIDHAR NAIDU
|
October 6, 2015 |
ABDUL JABBAR Vs. NEW INDIA ASSURANCE CO LTD
|
December 15, 2015 |
ABEE ASSOCIATES Vs. PARADISE HEIGHTS CHS LTD
|
March 10, 2015 |
ABHA KIRAN SINHA Vs. KUNWAR SANJAN SRIVASTAVA
|
April 8, 2015 |
ABHINANDAN KUMAR Vs. MVL LIMITED
|
May 15, 2015 |
ABHINAV OUTSOURCINGS PVT LTD Vs. RAJESH NAIR
|
July 14, 2015 |
ABRAHAM M THOMAS Vs. K K JOHN & 6 ORS
|
December 10, 2015 |
ACKRUTI JAY DEVELOPERS Vs. NEESHA MEHTA & ANR
|
July 17, 2015 |
ACTION CONSTRUCTION EQUIPMENT LTD Vs. GEEGRAJ SINGH & ANR
|
July 2, 2015 |
ACTION CONSTRUCTION EQUIPMENT LTD Vs. TAPESH DEV
|
April 27, 2015 |
ADANI POWER MAHARASHTRA LIMITED & ANR Vs. ORIENTAL INSURANCE CO LTD & ANR
|
May 20, 2015 |
ADELKAR PRATIBHA B. AND ORS. Vs. SHIVAJI ESTATE LIVESTOCK & FARMS PVT. LTD. AND ORS.
|
February 16, 2015 |
ADHISHTHATA MAHODAYA Vs. MAHENDRA JAIN S/O LOKUTTAM DAS JAIN
|
April 8, 2015 |
ADITYA BHATI Vs. RIZVANA AMUSEMENT
|
August 13, 2015 |
ADITYA BIRLA INSURANCE BROKERS LIMITED Vs. RATHNAMMA
|
May 5, 2015 |
ADITYA DIAGNOSTICS PVT. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
|
October 5, 2015 |
ADITYA PRASAD ROY Vs. SURESH MAHALINGAM
|
January 6, 2015 |
ADMINISTRATOR Vs. MASTER SHIVARAJ & SHIVAKUMAR
|
May 21, 2015 |
AERENS ENTERTAINMENT ZONE PVT. LTD. Vs. MUKHTIAR SINGH BAL
|
September 24, 2015 |
AGGARWAL LOOMTEX Vs. SUB DIVISIONAL OFFICER, UHBVNL
|
July 16, 2015 |
AGRA DEVELOPMENT AUTHORITY Vs. SARDAR BHAGAT SINGH
|
March 11, 2015 |
AHMAD UDDIN JUNAID Vs. ALLAHABAD DEVELOPMENT AUTHORITY & ANR
|
September 23, 2015 |
AIC OF INDIA LTD Vs. BANAPPAGOUDA
|
March 13, 2015 |
AIG HOME FINANCE INDIA LTD. AND ORS. Vs. RANGAMMA M.C.
|
June 23, 2015 |
AIR FORCE NAVAL ZEE FARMS WELFARE ASSOCIATION AFNZFWA Vs. AIR FORCE NAVAL HOUSING BOARD & ANR
|
August 6, 2015 |
AIR INDIA Vs. SUSHIL KUMAR
|
January 30, 2015 |
AIR INDIA Vs. GEETIKA SACHDEVA
|
March 9, 2015 |
AIR INDIA LIMITED Vs. ARVIND PANDALAI AND ORS.
|
February 24, 2015 |
AIR INDIA LTD Vs. LT COL SUBIR DUTTA ROY
|
October 8, 2015 |
AIRPORTS AUTHORITY OF INDIA Vs. ORBIT PERIPHERAL PVT. LTD.
|
May 26, 2015 |
AJAY KUMAR SINGH Vs. CANARA BANK
|
August 18, 2015 |
AJAY MITTAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
|
November 20, 2015 |
AJAY PAPER AND COPY HOUSE Vs. NATIONAL INSURANCE CO LTD
|
October 9, 2015 |
AJAY PLASTIC INDUSTRIES Vs. UNITED INDIA INSURANCE CO LTD
|
January 5, 2015 |
AJEET SEEDS LTD. Vs. ARJUN SINGH AND ORS.
|
August 19, 2015 |
AJIT PRASAD JAIN Vs. NEW INDIA ASSURANCE CO LTD
|
March 13, 2015 |
AJMER VIDYUT VITRAN NIGAM LTD Vs. KISHAN LAL
|
April 30, 2015 |
AJMER VIDYUT VITRAN NIGAM LTD Vs. BANARSI DEVI & 2 ORS
|
November 20, 2015 |
AJMER VIDYUT VITRAN NIGAM LTD Vs. KESHAV DEV GUPTA
|
April 29, 2015 |
AJMER VIDYUT VITRAN NIGAM LTD. (AVVNL) AND ORS. Vs. CHITRANSH FLOUR MILLS
|
June 29, 2015 |
AJMERI KHATUN Vs. GENERAL MANAGER NATIONAL INSURANCE COMPANY LTD
|
January 9, 2015 |
AJOY DUTTA AND ORS. Vs. DIPANKAR SARKAR AND ORS.
|
September 15, 2015 |
AKAL ELECTRICALS PVT LTD Vs. NATIONAL INSURANCE CO LTD
|
February 16, 2015 |
AKHTAR ABDUL KADAR BAPE Vs. ASIF CHAND SHAIKH
|
November 5, 2015 |
AKHTAR BEGUM Vs. SECRETARY, MEERUT DEVELOPMENT AUTHORITY, MEERUT, U P
|
May 14, 2015 |
AKOLA MUNICIPAL CORPORATION, AKOLA Vs. VIDARBHA URBAN CO-OPERATIVE BANK LTD
|
November 23, 2015 |
AKSHAY KUMAR Vs. ALIENS DEVELOPERS PRIVATE LTD & 2 ORS
|
November 24, 2015 |
ALFA THERM LTD Vs. UNITECH LIMITED
|
December 9, 2015 |
ALFA THERM LTD Vs. UNITED LIMITED AND ORS
|
October 14, 2015 |
ALIENS DEVELOPERS (P) LTD Vs. VIJJAI CHENNUPATI & 2 ORS
|
September 29, 2015 |
ALIENS DEVELOPERS (P) LTD. Vs. KRATI RUNGTA
|
August 28, 2015 |
ALIENS DEVELOPERS (P) LTD. AND ORS. Vs. PRASANTH KUMAR VARANASI AND ORS.
|
August 27, 2015 |
ALIENS DEVELOPERS (P) LTD. AND ORS. Vs. KATAKAM SRINIVASA RAO AND ORS.
|
August 28, 2015 |
ALKA SRIVASTAVA AND ORS. Vs. BASE HOSPITAL DELHI CANTT. AND ORS.
|
July 2, 2015 |
ALKESH SAINI Vs. SBI GENERAL INSURANCE COMPANY LIMITED AND ORS.
|
February 18, 2015 |
ALLAHABAD BANK Vs. BAINI CHAND
|
April 13, 2015 |
ALLIANCE PALMS DEVELOPERS CONSTRUCTIONS PVT LTD & ANR Vs. SHOBHA MONI & ANR
|
November 16, 2015 |
ALLIANCE PALMS DEVELOPERS CONSTRUCTIONS PVT. LTD. AND ORS. Vs. MANGALAM ANANTHA KRISHNAN AND ORS.
|
November 16, 2015 |
ALOK SINHA Vs. ANAND MAHINDRA AND ORS.
|
June 29, 2015 |
AMADALAVALASA COOPERATIVE SUGARS LTD Vs. KENGUVA MOHANA RAO AND ORS
|
July 30, 2015 |
AMAN RANA Vs. NATIONAL INSURANCE CO. LTD.
|
March 19, 2015 |
AMAN SARAOGI Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
August 26, 2015 |
AMAR TRACTOR, CHETAN AUTOMOTIVES AND AGRO EQUIPMENT Vs. ASHOK PRAHLADRAO PATIL AND ORS.
|
July 30, 2015 |
AMARNATH KAKKAR Vs. ESCORTS HEART INSTITUTE AND RESEARCH CENTRE LTD. AND ORS.
|
September 10, 2015 |
AMIRA FOODS (INDIA) LTD ; PRODIMPORTING RICE UKRAINE Vs. NATIONAL INSURANCE CO LTD
|
January 7, 2015 |
AMIT SARKAR Vs. PGIMER
|
May 21, 2015 |
AMIT THAMAN Vs. BANARSI DASS AUTOMOBILES LIMITED & 2 ORS ; TATA MOTORS LIMITED
|
August 13, 2015 |
AMITA VATSA Vs. CITI BANK N A
|
October 20, 2015 |
AMITAVA DUTTA Vs. NATIONAL INSURANCE COMPANY LIMITED
|
April 15, 2015 |
AMOL SHARMA & ANR Vs. MAHIMA REAL ESTATE PVT LTD & ANR
|
May 20, 2015 |
AMRIT LAL & ORS. Vs. HARYANA STATE COOPERATIVE HOUSING FEDERATION LTD. & ORS.
|
August 19, 2015 |
AMWAY INDIA ENTERPRISES PRIVATE LIMITED Vs. SUDEEP KUMAR CHAKRABORTY & 2 ORS
|
October 9, 2015 |
AMZAD KHAN S/O SHAMIDKHAN Vs. MANAGER, AVIVA LIFE INSURANCECO LTD
|
January 30, 2015 |
ANALYTICAL TECHNOLOGIES LTD Vs. MANEESHA PATTAN SHETTI
|
March 11, 2015 |
ANAMIKA MITRA Vs. STATE BANK OF INDIA
|
April 10, 2015 |
ANAND LAXMAN NAIK Vs. MANAGER, LIFE INSURANCE CORPORATION OF INDIA
|
March 16, 2015 |
ANAND SHARMA Vs. GHAZIABAD DEV. AUTHORITY
|
November 2, 2015 |
AND ORS. Vs. RELIANCE CAPITAL LTD. AND ORS.
|
February 13, 2015 |
ANDARSUL URBAN CO-OP BANK LTD Vs. NEW INDIA ASSURANCE CO LTD
|
August 13, 2015 |
ANDHRA BANK Vs. DIBAKAR SAHU
|
October 19, 2015 |
ANDHRA PRADESH EASTERN POWER DISTRIBUTION CO. LTD. Vs. JANNI SURAMMA AND ORS.
|
November 19, 2015 |
ANDHRA PRADESH EASTERN POWER DISTRIBUTION CO. LTD. Vs. GALI KONDAMMA AND ORS.
|
September 3, 2015 |
ANDHRA PRADESH RAJIV SWAGRUHA CORPORATION LTD. AND ORS. Vs. SEELA KRISHNA RAO AND ORS.
|
February 24, 2015 |
ANIL G. BHATIA Vs. SANJAY KEDIA
|
January 19, 2015 |
ANIL KUMAR CHOPRA Vs. MANAGING DIRECTOR, SONY INDIA PVT LTD
|
December 14, 2015 |
ANIL KUMAR SHARMA Vs. BRANCH MANAGER, LIC OF INDIA
|
September 28, 2015 |
ANIL KUMAR SHARMA Vs. UNITED INDIAN INSURANCE CO. LTD. AND ORS.
|
July 2, 2015 |
ANIL KUMAR TARACHAND JAIN & ORS ; CHANDRAKUMAR TARACHAND JAIN; CHETANKUMAR TARACHAND JAIN Vs. SWAN MILLS LTD
|
July 24, 2015 |
ANIL MINHAS Vs. KARNAIL SINGH
|
April 23, 2015 |
ANIL PREM NATH SHARMA Vs. AIR INDIA LTD
|
April 9, 2015 |
ANITA AGGARWAL Vs. DEEPESH KUMAR
|
February 10, 2015 |
ANITA SHARMA Vs. M P HOUSING BOARD
|
April 6, 2015 |
ANJALI NATH Vs. BHOWAL & CO
|
July 7, 2015 |
ANKUSH AND ORS. Vs. SUPERINTENDING ENGINEER AND ORS.
|
November 24, 2015 |
ANMOL CHITLANGIA Vs. PERFECT VISION LASIK LASER CENTRE & ORS ; VIRENDRA KUMAR AGGARWAL; ANJALI KATARIA; SAMEER SOOD; KAMAL B KAPOOR
|
September 7, 2015 |
ANNAPURNA MEDICAL TRAINING INSTITUTE JAIPUR ROAD, SIKAR Vs. JITENDRA SINGH
|
April 22, 2015 |
ANSAL GOLF LINKS PROJECTS PVT LTD & 3 ORS Vs. DAVINDER SINGH GREWAL
|
July 6, 2015 |
ANSAL HOUSING & CONSTRUCTION LTD Vs. HIGH POINTS EXPEDITIONS & TOURS
|
July 2, 2015 |
ANSAL HOUSING & CONSTRUCTION LTD Vs. SHARDA RANI ARORA
|
June 1, 2015 |
ANSAL HOUSING & CONSTRUCTION LTD. Vs. LALIT KUMAR VERMA
|
December 8, 2015 |
ANSAL HOUSING AND CONSTRUCTION LIMITED Vs. BIRENDER SINGH YADAV
|
October 16, 2015 |
ANSAL HOUSING AND CONSTRUCTION LTD Vs. SUDHANSU BIHARI LAL GOUR
|
July 9, 2015 |
ANSAL PROPERTIES & INFRASTRUCTURE LTD Vs. A L BAWEJA & ANR
|
July 1, 2015 |
ANSAL PROPERTIES & INFRASTRUCTURE LTD Vs. AMRIK SINGH GILL
|
April 1, 2015 |
ANSHUPATI FIBRES PVT LTD Vs. NATIONAL INSURANCE CO
|
January 14, 2015 |
ANUJ GARG Vs. LIC HOUSING FINANCE LTD
|
August 17, 2015 |
ANUJ GOSWAMI Vs. NATIONAL INSURANCE CO LTD
|
April 15, 2015 |
ANUPAM BABULAL SHETH Vs. BANK OR BARODA CARDS LTD & ANR
|
November 20, 2015 |
ANUPAM BHATTACHARYYA Vs. CALCUTTA MEDICAL RESEARCH INSTITUTE
|
April 21, 2015 |
ANUPMA NIGAM Vs. MANISH KUMAR SHARMA AND ORS.
|
March 7, 2015 |
ANURADHA Vs. N LAXMI
|
May 7, 2015 |
ANWAR HUSEIN MOHMED CHOKWALA Vs. TATA MOTORS LTD & ANR
|
October 12, 2015 |
APARNA RAVI Vs. AVIVA LIFE INSURANCE
|
September 28, 2015 |
APEEJAY EDUCATION SOCIETY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
|
August 25, 2015 |
APNA SURAT SAREE CENTRE Vs. NEW INDIA ASSURANCE CO. LTD.
|
December 4, 2015 |
APS INTERNATIONAL PRIVATE LIMITED AND ORS. Vs. EMAAR MGF LAND LIMITED
|
September 8, 2015 |
APURVA PARIKH Vs. NATIONAL INSURANCE CO LTD & ANR
|
July 14, 2015 |
ARADHNA FABRICS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
|
April 15, 2015 |
ARCHANA SHARMA AND ORS. Vs. NORTH STAR HOSPITAL & JOINT REPLACEMENT CENTRE AND ORS.
|
December 1, 2015 |
ARIJIT MAZUMDAR Vs. EXOTICA DEVELOPERS
|
January 15, 2015 |
ARINDAM ROY AND ORS. Vs. DEEPAK V. KARIA
|
May 15, 2015 |
ARINDOM BANERJI & ANR , Vs. UNITECH LIMITED & ANR
|
December 17, 2015 |
ARMINDER KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 14, 2015 |
ARORA ELECTRONICS Vs. WYNBERG HOMES SOCIETY, MUSSOORIE
|
August 28, 2015 |
ARSHDEEP SINGH LAMBA Vs. GOLD CAUSE CONSTRUCTIONS PVT LTD
|
April 15, 2015 |
ARUN K ENGINEER Vs. MILIND KARMARKAR
|
January 21, 2015 |
ARUN KUMAR B. VATTAVILAYIL KOHINOOR, KULANADA VILLAGE, ULANAD P.O. Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. BRANCH OFFICE, PATHANAMTHITTA KERALA
|
December 8, 2015 |
ARUNA SAINI Vs. SBI GENERAL INSURANCE COMPANY LIMITED AND ORS.
|
February 18, 2015 |
ARUNABEN MODI Vs. N. KHANDWANI BUILDERS & DEVELOPERS AND ORS.
|
March 9, 2015 |
ARUP KUMAR KAR Vs. WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD & ANR
|
June 26, 2015 |
ARVIND Vs. GUNASHEKARAN
|
May 21, 2015 |
ARVIND KUMAR Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY AND ORS.
|
June 25, 2015 |
ARVIND V SHETH Vs. RENUKA DHAIRENDRA SHETH
|
April 15, 2015 |
ASCO ENTERPRISES Vs. KHOKAN BAIDYA & ANR ; GOUTAM BAIDYA
|
October 1, 2015 |
ASEEM TAKYAR Vs. STATE BANK OF INDIA AND ORS.
|
October 7, 2015 |
ASHA ABBHI Vs. KANPUR MEDICAL CENTRE PVT. LTD. AND ORS.
|
October 13, 2015 |
ASHIK JITENDRA BHUTA Vs. ORIENTAL INSURANCE CO LTD
|
March 24, 2015 |
ASHISH AHUJA Vs. GOLD CAUSE CONSTRUCTIONS PVT LTD
|
April 15, 2015 |
ASHISH JAIN AND ORS. Vs. INSTITUTE OF BUSINESS MANAGEMENT & TECHNOLOGY
|
June 5, 2015 |
ASHISH VASUDEV MODHA Vs. STATE BANK OF INDIA
|
October 20, 2015 |
ASHOK CHUG R/O. 21 Vs. BRITOO COCA COLA KRISHMA CONTEST VANNIJA KUNJ GURGAON HARYANA
|
December 9, 2015 |
ASHOK KUMAR R. SINGH AND ORS. Vs. PRADEEP KULSRESTHA
|
August 18, 2015 |
ASHOK KUMAR RAI Vs. SEEMA SINGH
|
April 10, 2015 |
ASHOK KUMAR SHARMA Vs. RELIANCE GENERAL INSURANCE CO LTD & ORS
|
August 25, 2015 |
ASHOK LEYLAND LTD Vs. SUSHAMLATA & ORS
|
August 24, 2015 |
ASHOK MAHAVIRPRASAD MURARKA AND ORS. Vs. ANILA GUPTA AND ORS.
|
March 12, 2015 |
ASHOK OJHA Vs. JHARKHAND STATE ELECTRICITY BOARD
|
June 1, 2015 |
ASHOK ROY Vs. BHUBANESWAR DEVELOPMENT AUTHORITY
|
August 26, 2015 |
ASHOK THAPAR Vs. SUPREME INDOSAIGON ASSOCIATES AND ORS.
|
November 19, 2015 |
ASHOKA INVESTMENT CO Vs. UNITED TOWER INDIA PVT LTD
|
March 16, 2015 |
ASHTA VINAYAK FLAT OWNERS CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. NISHIKANT
|
May 11, 2015 |
ASHTAVINAYAK DEVELOPERS Vs. ANITKUMAR S/O PRITAMSINGH PANWAR
|
October 8, 2015 |
ASHWANI KHANNA Vs. GOLD CAUSE CONSTRUCTIONS PVT LTD
|
April 15, 2015 |
ASHWANI KUMAR Vs. FORD INDIA PVT LTD
|
March 9, 2015 |
ASHWIN J SHAH & 3 ORS ; RAJUL SHAH; AKASH SHAH; SALIL SHAH Vs. REAL GEM BUILDTECH PRIVATE LTD
|
October 5, 2015 |
ASHWINI UTTAM SHINDE AND OTHERS Vs. NEW INDIA ASSURANCE CO. LTD.
|
October 7, 2015 |
ASIF JAHAN KHAN Vs. GREATER NOIDA AUTHORITY
|
November 20, 2015 |
ASSISTANT COMMISSIONER ( CASH BRANCH), EMPLOYEES PROVIDENT FUND ORGANISATION; ASSITANT COMMISSONER Vs. RAJENDRA KRISHAN VYAS
|
October 8, 2015 |
ASSISTANT ENGINEER (O&M) AND ORS. Vs. SHRI GANGANAGAR OIL MILL PVT. LTD.
|
September 21, 2015 |
ASSISTANT GENERAL MANAGER/SUB DIVISIONAL OFFICER, DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED Vs. SUNITA DEVI
|
April 16, 2015 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. SH N SIDDOJI RAO
|
April 1, 2015 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. M M THIPPESWAMY
|
May 18, 2015 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. H BASANAGOUDA
|
May 18, 2015 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. B NAGAPPA
|
May 18, 2015 |
ASSISTANT PROVIDENT FUND COMMISSIONER & ANR, REGIONAL PROVIDENT FUND COMMR Vs. SHYAM SUNDER AGGARWAL
|
September 11, 2015 |
ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS Vs. V TEEKAY NAIK
|
May 18, 2015 |
ASSISTANT PROVIDENT FUND COMMISSIONER REGIONAL OFFICE Vs. SYED AKBAR AND ORS.
|
November 16, 2015 |
ASSOCIATED ENGINEERS Vs. RATTAN SINGH
|
August 25, 2015 |
ASSTT VICE - PRESIDENT A & H (CLAIMS), TATA AIG GENL INS CO LTD & ANR Vs. K LALITHA
|
September 23, 2015 |
ATMA SINGH BARRING Vs. BALDEV SINGH
|
August 10, 2015 |
ATUL KUMAR Vs. RAVIKANT SAHU
|
February 25, 2015 |
ATUL MAHESHWARI AND ORS. Vs. YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY
|
November 2, 2015 |
ATUL PARASHAR Vs. ARUN KUMAR AND ORS.
|
July 13, 2015 |
AU FINANCIER (INDIA) LTD Vs. AJIT LODHA & 2 ORS
|
August 19, 2015 |
AU FINANCIER (INDIA) LTD Vs. MANGI LAL
|
May 26, 2015 |
AUTO HANGER (INDIA) PVT LTD Vs. THOMAS VALY & ANR
|
September 2, 2015 |
AVAGADDA VIVEKA CHAITANYA GOWRI Vs. BKR AUTOMOBILES AND ORS.
|
October 1, 2015 |
AVDHUT CONSTRUCTION BUILDERS & DEVELOPERS Vs. VINOD KUMAR RAMANAND DUBEY
|
May 1, 2015 |
AVIVA LIFE INSURANCE COMPANY LTD Vs. CHANDER KANTA & 2 ORS
|
September 3, 2015 |
AVON ORGANICS LIMITED Vs. NEW INDIA ASSURANCE CO LTD
|
May 14, 2015 |
AVTAR SINGH Vs. ONKAR SINGH @ KAARI
|
October 19, 2015 |
AYURVET LTD. Vs. GOPAL KRISHAN GAUSHALA
|
May 14, 2015 |
B DUNGARMAL & ANR Vs. PLASTRO PLASSON INDUSTIRAL INDIA LTD & ANR
|
June 8, 2015 |
B KASI REDDY Vs. T VISWARUPACHARI
|
April 15, 2015 |
B S SHARMA Vs. M P HOUSING BOARD
|
March 2, 2015 |
B S VERMA Vs. MUNICIPAL CORPORATION, FARIDABAD
|
August 21, 2015 |
B SANKARA VENKATESAN Vs. S RAMACHANDRAN & ANR
|
October 19, 2015 |
B T SRIDHAR & ANR Vs. VOKALIGARA SANGHA & ORS
|
May 19, 2015 |
B. SHAI REDDY Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD. AND ORS.
|
March 9, 2015 |
B. SUBBARAO Vs. SUN PHARMACEUTICALS LTD. AND ORS.
|
May 22, 2015 |
B.S. ANDOTRA Vs. STATE BANK OF INDIA
|
May 28, 2015 |
BABASAHAB AMBEDKAR BACKWARD CLASS CO-OPERATE SPINNING MILL LTD Vs. MAHARASHTRA STATE ELECTRICTTY BOARD & ORS
|
October 16, 2015 |
BABY APOORVA RAI Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
September 3, 2015 |
BAID MOTORS PVT LTD Vs. BANWARI LAL PUNIA
|
September 9, 2015 |
BAJAJ ALLAINZ LIFE INSURANCE COMPANY LTD Vs. PALLAVIBEN MAYURBHAI
|
October 13, 2015 |
BAJAJ ALLIANZ GEN INS CO LTD Vs. NAGAMMA
|
April 30, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. ANITA ZILU CHODANKAR
|
July 21, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. BHAVINENI MADHAVI & ANR
|
June 30, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. ASHOK BHAILALBHAI PATEL
|
October 7, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. M M KNITWEARS PVT LTD & ANR
|
November 17, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. ASHISH SAXENA
|
January 6, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SUMITRA DEVI
|
March 27, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KALLURI SEETHALAKSHMI AND ORS.
|
September 3, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PATEL VITTHALBHAI SHIVABHAI
|
November 5, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ORS. Vs. SAVITRI CHANDRAKAR AND ORS.
|
February 25, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. RATHNAMMA & ANR
|
April 8, 2015 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. KRISHNA DEVI
|
August 3, 2015 |
BAJAJ ALLIANZ INSURANCE CO LTD Vs. MOHAMMAD UMAR
|
July 7, 2015 |
BAJAJ ALLIANZ LIFE INSURANCE CO LTD & ANR Vs. RAJ MITTAL
|
October 13, 2015 |
BAJAJ ALLIANZ LIFE INSURANCE CO. LTD. AND ORS. Vs. K. JAYALAKSHMI
|
May 26, 2015 |
BAJAJ ALLIANZE GENERAL INSURANCE CO LTD Vs. KULVIR SINGH
|
June 1, 2015 |
BAJAJ ALLIANZE GENERAL INSURANCE COMPANY LTD. Vs. KULVIR SINGH
|
January 6, 2015 |
BAJAJ ALLINZ LIFE INSURANCE CO LTD Vs. VIRENDER SINGH
|
February 17, 2015 |
BAJRANGLAL Vs. UNITED INDIA INSURANCE CO. LTD.
|
November 27, 2015 |
BALA DEVI Vs. NOIDA MEDICARE CENTRE LTD
|
April 1, 2015 |
BALAJI CONSTRUCTION AND ANR. SAHYOG HOUSING SOCIETY, PLOT NO Vs. SOU SUHASINI KAMALKANT LOKHANDE R/O FLAT NO
|
December 7, 2015 |
BALAJI ENTERPRISES Vs. SARPANCH, GRAMPANCHYAT MAKA
|
October 20, 2015 |
BALARAM BISWAS S/O LATE NEMAI CHARAN BISWAS Vs. SANJOY MUKHERJEE S/O LATE SHANKAR MUKHERJEE
|
January 28, 2015 |
BALBIR SINGH SUBEDAR Vs. FRENKFIN INSTITUTE OF HOSTESS AIR(TRAINING) & ANR
|
July 1, 2015 |
BALJEET SINGH RATHI Vs. TATA MOTORS MARKETING & CUSTOMER SUPPORT
|
April 13, 2015 |
BALKISHAN Vs. PUNJAB NATIONAL BANK
|
April 20, 2015 |
BALKRISHNA MAHADEO KARE Vs. P N NAGPAL
|
April 16, 2015 |
BALU RAM CHANDER KISHORE Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
|
November 24, 2015 |
BALVANTKUMAR GYANCHAND MITTAL Vs. NETWORTH STOCK BROKING LTD.
|
March 12, 2015 |
BALWAN SINGH Vs. CHAIRMAN AND MANAGING DIRECTOR, INDUSTRIAL DEVELOPMENT BANK OF INDIA AND ORS.
|
May 28, 2015 |
BALWINDER KAUR Vs. RELIANCE GENERAL INSURANCE
|
April 17, 2015 |
BALWINDER SINGH Vs. NATIONAL INSURANCE CO LTD & ANR
|
October 19, 2015 |
BANK OF BARODA Vs. SAVINDER KAUR
|
May 20, 2015 |
BANK OF BARODA Vs. MINABEN R BANE
|
July 1, 2015 |
BANK OF BARODA Vs. RUBIA INTERNATIONAL EXPORT INDUSTRIES
|
January 6, 2015 |
BANK OF BARODA Vs. SHYAM SUNDER PRASAD
|
July 21, 2015 |
BANK OF INDIA Vs. SUDERSHAN KUMAR MITTAL
|
March 19, 2015 |
BANK OF INDIA Vs. ANIL RAVEENDRAN SANKARAM
|
March 3, 2015 |
BANK OF INDIA & ORS Vs. SATPAL & ANR
|
August 5, 2015 |
BANK OF MAHARASHTRA Vs. RAKESH PRASAD SHARMA
|
August 20, 2015 |
BARAN NAGRIK SAHAKARI BANK LTD. Vs. KIRAN GUPTA
|
August 14, 2015 |
BARODA GUJARAT GRAMIN BANK BHADBHUNJA BRANCH Vs. BABUBHAI DHEDIABHAI & ANR
|
August 18, 2015 |
BATALA IMPROVEMENT TRUST Vs. GAGAN
|
December 11, 2015 |
BATTA VALJI LAXMAN Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
|
January 14, 2015 |
BEDROCK LTD. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
September 17, 2015 |
BEEJ EVAM KRISHI VIKAS NIGAM Vs. PRADEEP KUMAR
|
January 21, 2015 |
BEERUMAL LALWANI Vs. SHATRUHAN SAHU
|
November 23, 2015 |
BELGIQUE FASHIONS Vs. INDIAN OVERSEAS BANK
|
March 16, 2015 |
BENGAL DCL HOUSING DEVELOPMENT CO LTD Vs. SUBHRA DUTTA
|
February 9, 2015 |
BENGAL ROWING CLUB Vs. KING FISHER ELEVATOR INDUSTRIES PVT LTD & ANR
|
July 14, 2015 |
BENNY JOSEPH Vs. MANAGER, STATE BANK OF INDIA & ANR
|
August 19, 2015 |
BHANU RAJKHOWA KONWAR Vs. HERITAGE ENGINEERS & DEVELOPERS PVT. LTD. AND ORS.
|
July 2, 2015 |
BHANUMATI S CHANDAN Vs. SUDEV VENTURES
|
March 24, 2015 |
BHARAT AHUJA Vs. METRO HEART INSTITUTE & ORS
|
November 3, 2015 |
BHARAT VIPAN, BHARAT SURGICAL & MATERNITY CENTRE Vs. MALKIAT SINGH
|
September 1, 2015 |
BHARATBHAI C PRAJAPATI Vs. MINAKSHIBEN RASIKLAL SHAH
|
November 24, 2015 |
BHARATI AXA GENERAL INSURANCE CO LTD Vs. CHANDRA MOHAN GOYAL
|
January 5, 2015 |
BHARATPUR CENTRAL CO-OP BANK Vs. FATTE SINGH & ANR
|
August 7, 2015 |
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. SARVJIT DHANDA
|
May 26, 2015 |
BHARTI AXA GENERAL INSURANCE COMPANY LTD. HAVING ONE OF ITS OFFICES AT MERCANTILE HOUSE, 7TH FLOOR,15, KASTURBA GANDHI MARG, CONNAUGHT PLACE, NEW DELHI Vs. ABHAY KUMAR S/O LATE MADHUKARNARAYAN BARTALWAR, R/O QUARTER NO. 6, A, STREET 24, SECTOR 7, BHILAI NAGAR, DISTRICT
|
July 18, 2015 |
BHARTI HEXACOM LIMITED (AIRTEL) Vs. RAHUL SHARMA & ANR
|
August 7, 2015 |
BHARTI TELECOM LTD. (BHASTI AIRTEL LTD.) AND ORS. Vs. SWATI MOHABIYA
|
August 3, 2015 |
BHASKAR GUHA Vs. CHAIRMAN RAILWAY BOARD
|
August 21, 2015 |
BHAVANI AGENCIES & ORS Vs. GARUDA NAGESHWA RAO
|
September 21, 2015 |
BHERAJRAM S/O RAM CHANDRA JAT Vs. UNITED INDIA INSURANCE COMPANY LTD
|
January 5, 2015 |
BHIKHUBHAI @ VISHALBHAI ISHWARBHAI DESAI LAMGARWAD Vs. THAKORBHAI KIKABHAI PATEL
|
June 2, 2015 |
BHIM SAIN Vs. PUNJAB STATE POWER CORPORATION & ANR
|
August 18, 2015 |
BHOLA PLASTIC INDUSTRIES PVT LTD Vs. ORIENTALINSURANCE CO LTD
|
March 30, 2015 |
BHUPESH KHARAB Vs. DIRECTOR, BHIWANI INSTITUTE OF TECHNOLOGY AND SCIENCES
|
January 15, 2015 |
BHUVNESH COLD STORAGE & ICE FACTORY PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
November 5, 2015 |
BIBEKANANDA PANIGRAHI Vs. PRIME HOSPITALS LTD. AND ORS.
|
August 3, 2015 |
BIBHUDATTA MOHANTY Vs. TATA TELE SERVICES LTD
|
November 19, 2015 |
BIHAR STATE ELECTRICITY BOARD & 9 ORS Vs. SUDHIR SHARMA
|
November 26, 2015 |
BIHAR STATE SCHEDULED CASTES CO,OP DEVELOPMENT CORP ; DISTRICT EXECUTIVE OFFICE BIHAR STATE SCHEDULED CASTES CO-OP DEVELOPMETN CO Vs. KRISHNA RAM
|
April 9, 2015 |
BIHARILAL SONI Vs. DIAMOND AND GEM DEVELOPMENT CORPORATION LTD & ANR
|
December 1, 2015 |
BIJAYA KUMAR SAHU Vs. STATE BANK OF INDIA
|
August 27, 2015 |
BIJENDER Vs. NEW INDIA ASSURANCE CO LTD
|
November 4, 2015 |
BIMAL BHOWMICK Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
November 26, 2015 |
BIMAN KUMAR SAHA ROY AND ORS. Vs. TAPAN MUKHERJEE AND ORS.
|
March 9, 2015 |
BIMLESH SAKHUJA Vs. ANSAL HOUSING & CONSTRUCTION
|
December 2, 2015 |
BINOD KUMAR PANDEY Vs. TATA MOTORS LIMITED AND ORS.
|
March 9, 2015 |
BIRENDRA KUMAR SRIVASTAVA Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD.
|
January 7, 2015 |
BIRLA SUN LIFE INSURANCE CO LTD Vs. MANJEET W/O LATE SURAJ BALI
|
February 23, 2015 |
BIRLA SUN LIFE INSURANCE CO LTD Vs. NIRMALA DEVI
|
August 27, 2015 |
BIRLA SUN LIFE INSURANCE CO LTD Vs. GURMIT SINGH & ORS
|
September 1, 2015 |
BIRLA SUN LIFE INSURANCE CO LTD & ANR Vs. S RADHA RANI & ORS ; S RAJESH VARMA; D PADMAJA VASANTI, W/O D V A N RAJU AND ORS
|
July 22, 2015 |
BIRLA SUN LIFE INSURANCE CO. LTD. Vs. KIRAN PRAFULL BAHADURE
|
January 13, 2015 |
BIRLA SUN LIFE INSURANCE CO. LTD. Vs. ANKIT AND ORS.
|
May 7, 2015 |
BOKARIA ENTERPRISES PVT LTD Vs. UNITED INDIA INSURANCE COMPANY LTD
|
September 7, 2015 |
BRAJA KISHORE SAHOO Vs. LIC OF INDIA
|
June 24, 2015 |
BRANCH MANAGER ICICI BANK LTD. Vs. M/S. LIMENAPH CHEMICALS PVT. LTD.
|
January 19, 2015 |
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. GURJEET KAUR W/O SARABJIT SINGH
|
January 19, 2015 |
BRANCH MANAGER, PEERLESS GENERAL FINANCE & INVESTMENT CO LTD & ANR Vs. PANDEY MRITUNJAY PROSAD
|
December 18, 2015 |
BRANCH MANAGER, SHRIRAM TRANSPORT FINANCE CO LTD Vs. MUKEER AHMED SHIDDHIQUI
|
September 3, 2015 |
BRANCH MANAGER, SYNDICATE BANK AND ORS Vs. ISRAIL MIAN
|
December 15, 2015 |
BRIG B K BHANDARI (RETD) Vs. SBI (EX-SB OF INDORE)
|
May 18, 2015 |
BRIJ MOHAN Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
January 20, 2015 |
BRITANNIA INDUSTRIES LIMITED Vs. DR. SURENDRA RAMKISHAN DHELIA
|
September 29, 2015 |
BRITANNIA INDUSTRIES LTD. Vs. STATE OF WEST BENGAL
|
September 9, 2015 |
BSES RAJDHANI POWER LIMITED Vs. LAKSHMI DEVI
|
September 17, 2015 |
BSL LTD Vs. NATIONAL INSURANCE CO LTD
|
April 24, 2015 |
BSR CANCER HOSPITAL PVT. LTD. & ORS. Vs. B. JAGDAMBA & ORS.
|
August 18, 2015 |
BSR CANCER HOSPITAL PVT. LTD. AND ORS. Vs. P. RAJU LYER
|
August 18, 2015 |
BUDHI PRAKASH JAIN Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO.
|
July 6, 2015 |
BUILDMORE INDIA LTD Vs. PRADEEP KUMAR GUPTA
|
December 18, 2015 |
C B S PROPERTY DEVELOPMENT PVT LTD Vs. P V S RAGHUPATHY
|
April 16, 2015 |
C G GREWAL Vs. TANEJA DEVELOPERS & INFRASTRUCTURE LTD & 2 ORS
|
November 2, 2015 |
C G STATE POWER DISTRIBUTION CO LTD Vs. JITENDRA GUPTA
|
October 8, 2015 |
C JAYA PAL REDDY Vs. APPOLO HOSPITAL
|
February 24, 2015 |
C M NAYAR & ANR ; ASHA NAYAR Vs. UNITECH LTD & ANR
|
December 9, 2015 |
C PRATAP REDDY Vs. C JAYPAL REDDY
|
February 24, 2015 |
C S MATHKAR Vs. BUILDARCH
|
November 4, 2015 |
C. JAYPAL REDDY & ORS. Vs. C. PRATAP REDDY & ANR.
|
February 24, 2015 |
C.CHENCHAPPA NAIDU AND ORS. Vs. KAKARLA NARASIMHA RAO
|
December 15, 2015 |
C.E.R.S. AND ORS. Vs. TAJ MAHAL HOTEL AND ORS.
|
July 2, 2015 |
C.S. COMPANY AND ORS. Vs. K. VENUGOPAL AND ORS.
|
October 20, 2015 |
CADBURY INDIA LTD. Vs. KANTEPPA AND ORS.
|
December 3, 2015 |
CADBURY INDIA LTD. AND ORS. Vs. GRAHAK PARISHAD AND ORS.
|
March 24, 2015 |
CANARA BANK Vs. BALDEV SINGH
|
February 16, 2015 |
CANARA BANK Vs. SUJAG INDIA PVT LTD
|
March 31, 2015 |
CANON INDIA PRIVATE LTD Vs. RAJESH KUMAR & ANR
|
August 24, 2015 |
CAPT A K SINGH Vs. NEW INDIA ASSURANCE CO LTD
|
May 11, 2015 |
CAPTAIN BRIJ MOHAN Vs. NEW INDIA ASSURANCE CO LTD
|
January 20, 2015 |
CEMENT CORPORATION OF INDIA Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
|
July 16, 2015 |
CENTRAL BANK OF INDIA Vs. P.C. RISHI
|
August 17, 2015 |
CENTRAL BANK OF INDIA Vs. AYODHYA PRASAD AWASTHI
|
January 30, 2015 |
CENTURION BANK OF PUNJAB Vs. SANJEEV MEHTA
|
July 22, 2015 |
CH RAMANAIAH S/O RAMAIAH Vs. ACHYUTHA SRINIVASULU S/O SUBBIAH
|
May 20, 2015 |
CH SRINIVAS S/O CH BALAKRISHNA Vs. MANTRI DEVELOPERS PRIVATE LIMITED & ANR
|
May 11, 2015 |
CHAIMAN, HARYANA STATE AGRICULTURAL MARKETING BOARD & ANR Vs. LT COL BALBIR SINGH
|
August 31, 2015 |
CHAIRMAN, ANUPAMA COLLEGE OF ENGINEERING Vs. RAM NIWAS
|
November 16, 2015 |
CHAIRMAN, BALSAGAR CO-OP HOUSING SOCIETY LIMITED Vs. DIGAMBAR BABURAO THORAT
|
March 24, 2015 |
CHAIRMAN, ING VYSYA BANK LTD. Vs. M/S. BUDHLANI ENGINEERS PVT. LTD.
|
January 12, 2015 |
CHAIRMAN, JAIPUR VIDYUT VITRAN NIGAM LIMITED & 2 ORS Vs. LALARAM S/O RAMKARAN
|
February 18, 2015 |
CHAIRMAN, RAJASTHAN HOUSING BOARD & 2 ORS Vs. KISHAN LAL SHARMA
|
August 19, 2015 |
CHALLA SAMBI REDDY Vs. BRANCH MANAGER; SR DIVISIONAL MANAGER
|
May 6, 2015 |
CHAMAN SINGH Vs. PASCHIMANCHAL VIDYUT DISTRIBUTION NIGAM LTD.
|
October 7, 2015 |
CHAMAN SINGH S/O SRI SOHAN SINGH Vs. PASCHIMANCHAL VIDYUT DISTRIBUTION NIGAM LTD.
|
July 10, 2015 |
CHANCHALA THEJOMAYA Vs. SHEIKH MOHAMMED HANEEF AND ORS.
|
March 19, 2015 |
CHANDER JAIN Vs. PARSVNATH DEVELOPERS LTD & ANR
|
December 11, 2015 |
CHANDIGARH ADMINISTRATION U T CHANDIGARH; ASSISTANT COMMISSIONER MUNICIPAL CORPORATION Vs. NARAIN DASS BUDHI RAJA; JAGDISH SINGH S/O KRISHNA SINGH
|
January 9, 2015 |
CHANDRA KUMAR T JAIN & ANR Vs. PENINSULA LAND LTD
|
July 24, 2015 |
CHANDRABHAN MISHRA AND ORS. Vs. CENTRAL BANK OF INDIA
|
October 19, 2015 |
CHANDRAKANT ANNARAO DHABALE Vs. DY EX ENGINEER, MGVCL
|
July 13, 2015 |
CHANDRASEKAR APARTMENTS WELFARE SOCIETY Vs. C JANAKIRAMAN & ORS
|
October 15, 2015 |
CHANDRASEN BATHAM Vs. M.P. GOVERNMENT
|
August 11, 2015 |
CHANDRIKA DEVELOPERS AND CONSTRUCTION Vs. ALKA NARAYAN BELE
|
June 3, 2015 |
CHARAN SINGH Vs. DIRECTOR, VIZAG DEFENCE ACADEMY EDUCATIONAL SOCIETY
|
April 13, 2015 |
CHARU CHHABRA AND ORS. Vs. JAI MAA INFRASTRUCTURE PVT. LTD.
|
May 26, 2015 |
CHATAK COLD STORAGE & 2 ORS Vs. JAIPAL SINGH
|
August 20, 2015 |
CHATARSAIN JAIN Vs. ARCADIA BROKERS PVT LTD & 3 ORS
|
November 3, 2015 |
CHATTISGARH STATE ELECTRICITY BOARD Vs. MITESH KUMAR BHIMTE
|
July 6, 2015 |
CHATURBHUJA ENGINEERS & DEVELOPERS Vs. HANUMAN LAL & ANR
|
November 4, 2015 |
CHHATISGARH RAJYA BEEJ EVAM KRISHI VIKAS NIGAM Vs. JEEVAN LAL VERMA & ANOTHER
|
July 6, 2015 |
CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHAMSHER SINGH S/O HAZOORA SINGH
|
January 27, 2015 |
CHIEF COMMERCIAL MANAGER (CLAIMS), CENTRAL RAILWAY, MUMBAI Vs. SANJIV SHARMA
|
July 17, 2015 |
CHIEF COMMERCIAL MANAGER, EASTERN RAILWAY Vs. INDRANEEL DHAR
|
November 18, 2015 |
CHIEF ENGINEER IRRIGATION DEPATMENT AMRAVATI DIVION AMRAVATI MAHARASHTRA & ANR Vs. RAMESH MAHADEO DAHAPUTE AND ORS
|
October 12, 2015 |
CHIEF EXECUTIVE OFFICER, GORAKHPUR INDUSTRIAL DEVELOPMENT AUTHORITY & ANR Vs. PRATIBHA VERMA
|
August 19, 2015 |
CHIEF EXECUTIVE OFFICER, NEW OKHALA INDUSTRIAL DEVELOPMENT AUTHORITY & ANR Vs. SAHAYAK JANSOOCHANA ADHIKARI
|
April 9, 2015 |
CHIEF EXECUTIVE OFFICER, NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. YASHPAL SINGH
|
January 29, 2015 |
CHIEF EXECUTIVE OFFICER, SAHARA PRIME CITY LTD & ANR Vs. K K RAMASAMY
|
August 28, 2015 |
CHIEF EXECUTIVE OFFICER, YESHASWINI TRUST AND ORS Vs. LAXMIBAI & ANR
|
October 8, 2015 |
CHIEF MANAGER/AUTHORIZED OFFICER, STATE BANK OF MYSORE Vs. G. MAHIMAIAH
|
October 30, 2015 |
CHIEF POST MASTER Vs. PREM SAGAR KUKREJA
|
March 24, 2015 |
CHIEF POST MASTER & ANR Vs. SHYAM SUNDER SONI
|
June 12, 2015 |
CHIEF POST MASTER GENERAL Vs. TEJ NARAIN MISHRA
|
March 19, 2015 |
CHIRAG SYNTHETIC MILLS (P) LTD Vs. NATIONAL INSURANCE CO LTD
|
April 10, 2015 |
CHOLAMANDALAM INVESTMENT & FINANCE LTD. Vs. AMRIK SINGH
|
August 7, 2015 |
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. SANDEEP JOSHI
|
May 22, 2015 |
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. NARESH LAXMINARAYAN BHUTADA
|
January 16, 2015 |
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD & ANR Vs. VINOD MALIK & ANR
|
October 5, 2015 |
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. THE DY. GENERAL MANAGER, CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD., PUSA ROAD, KAROL BAGH, NEW DELHI Vs. MAHESH KUMAR AND ANR. S/O. SHRI RATTAN SINGH, R/O. VILLAGE SIHMA, TEHSIL NARNAUL, MAHENDER GARH HARYANA
|
December 17, 2015 |
CHOTI DEVI Vs. LIC OF INDIA AND ORS.
|
March 3, 2015 |
CITIBANK N A Vs. AVIJIT DASGUPTA
|
May 5, 2015 |
CITIZEN BUILERS Vs. RAMESHWAR NATH ANAND
|
April 6, 2015 |
CLEARVISION INDUSTRIES Vs. UNITED INDIA INSURANCE CO. LTD.
|
August 19, 2015 |
CLOUDBERRY TECHNOLOGIES PVT LTD Vs. STARTREK LOGISTICS PVT LTD
|
December 16, 2015 |
COCA-COLA INDIA PVT. LTD. Vs. SACHIDANANDAN G. AND ORS.
|
September 8, 2015 |
COL KBR PILLAI Vs. LT COL PK KUTTY
|
April 17, 2015 |
COLLEGE OF ENGINEERING OF ROORKEE Vs. AJAY KUMAR ROSS
|
July 16, 2015 |
COLLEGE OF EVENTS AND MEDIA KOREGAON PARK Vs. BHAGYASHREE KACHA
|
September 15, 2015 |
COMMERCIAL MOTORS Vs. GOPAL SINGH BHANDARI
|
April 15, 2015 |
COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATIO Vs. LAXMI CHAND JAIN & ANR.
|
December 9, 2015 |
COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. ISMAIL & 2 ORS
|
December 9, 2015 |
COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS Vs. KANHAIYA LAL & ANR
|
December 9, 2015 |
COMPAQ INTERNATIONAL AND ORS Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD & ANR
|
October 19, 2015 |
COMPETENT AUTOMOBILES CO. LTD. AND ORS. Vs. KANIKA BHARGAVA AND ORS.
|
September 24, 2015 |
CONSULTING ENGINEERING SERVICES INDIA PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY LTD. AND ORS.
|
August 11, 2015 |
CORDCON BUILDERS PVT LTD Vs. VALERIAN ANTHONY DIAGO
|
April 16, 2015 |
COSMOS EDUCATION Vs. SWATI AGARWAL
|
April 10, 2015 |
COX AND KINGS LTD. REGD. OFFICE AT: TURNER MORRISON BUILDING, 16, BANK STREET FORT, MUMBAI Vs. SHIV RAJ SINGH PANWAR AND ANR. R/O SINGHANA HOUSE, PLOT NO
|
December 4, 2015 |
D BHARATH KUMAR Vs. HDFC BANK LIMITED
|
July 21, 2015 |
D J DE SOUZA Vs. BRANCH CLAIMS MANAGER, TATA AIA GENERAL INSURANCE CO LTD
|
December 14, 2015 |
D J DE SOUZA Vs. CHAMPANERIA
|
April 6, 2015 |
D P GUPTA Vs. NIDHESH TOUR & TRAVELS PVT LTD
|
December 3, 2015 |
D P SHARMA Vs. BHARAT SANCHAR NIGAM LIMITED & ANR
|
July 9, 2015 |
D. CUBE CONSTRUCTIONS (P) LTD. Vs. V.M. RAVINDRA AND ORS.
|
July 1, 2015 |
D.C. MITTAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 28, 2015 |
D.C.M. LTD. Vs. GIRISH CHANDRA
|
July 1, 2015 |
D.R. KARTIKEYAN Vs. D.G. CPWD AND ORS.
|
July 17, 2015 |
DA VINCY CONSTRUCTIONS AND ORS. Vs. ROSE MAR APARTMENT CO-OP. HOUSING SOCIETY LIMITED
|
July 13, 2015 |
DAIZY RANI & 7 ORS Vs. MVL LTD
|
December 7, 2015 |
DAKSHIN GUJARAT VIJ CO. LTD. Vs. SHABBIR G. HUSEN JADA AND ORS.
|
May 20, 2015 |
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. AJAY KUMAR
|
April 7, 2015 |
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. M R SAPRA
|
April 16, 2015 |
DAMAYANTI KANTILAL SHAH Vs. RASHMI GRUHA NIRMAN LTD. AND ORS.
|
May 25, 2015 |
DAMAYANTI KANTILAL SHAH AND ORS. Vs. RASHMI GRIHNIRMAN LTD. AND ORS.
|
May 14, 2015 |
DAMYANTI BHATNAGAR Vs. INDU ARORA
|
April 17, 2015 |
DANDU KRISHNA MURTHY RAJU S/O SH. VENKAT RAJU, H. NO Vs. BRANCH MANAGER OF SRI RAM LIFE INSURANCE COMPANY LTD. ALLURI TRADE CENTRE, KPHB, HYDERABAD ANDHRA PRADESH
|
November 3, 2015 |
DARCL LOGISTICS LTD. Vs. ICICI LOMBARD GIC LTD. AND ORS.
|
November 2, 2015 |
DARSNITA BORA Vs. COX AND KINGS LIMITED & ANR
|
August 7, 2015 |
DASHMESH TRADING CO & 4 ORS Vs. CHAMKAUR SINGH & ANR
|
August 10, 2015 |
DCM LIMITED Vs. MAJOR R D GAIND
|
July 1, 2015 |
DE Vs. RAM KISHAN & ANR.
|
December 3, 2015 |
DE-NOCIL CROP. PROTECTION LTD. AND ORS. Vs. SUKHBIR SINGH
|
January 27, 2015 |
DE-NOCIL PROTECTION PVT LTD Vs. RAM KISHAN & ANR
|
December 17, 2015 |
DEBI PRASAD DUTTA Vs. AMBIKA PRASAD DUTTA
|
January 2, 2015 |
DEEP SARAF Vs. UNITED INDIA INSURANCE CO LTD
|
April 28, 2015 |
DEEPAK GOYAL AND OTHERS Vs. TATA MOTORS LTD. (PREVIOUSLY KNOWN AS TATA ENGINEERING & LOCOMOTIVES CO. LTD.)
|
January 30, 2015 |
DEEPAK KUMAR SINGH Vs. PROP ISHWAR DAYAL MEMORIAL HOSPITAL
|
April 15, 2015 |
DEEPAK RAMNATH CHANDAK Vs. NEW INDIA ASSURANCE CO LTD
|
January 20, 2015 |
DEEPALI SHARMA Vs. FEDERAL BANK LTD & ORS
|
October 5, 2015 |
DEEPTI SINGH Vs. DIRECTOR DEPTT OF TOURISM PARK
|
April 28, 2015 |
DELHI DEVELOPMENT AUTHORITY Vs. PARVEEN KUMAR
|
January 29, 2015 |
DELHI DEVELOPMENT AUTHORITY Vs. SUDERSHAN BHARIJA
|
July 15, 2015 |
DELHI DEVELOPMENT AUTHORITY Vs. NASIRUDDIN FAKHRUDDIN SAIYED
|
July 8, 2015 |
DELHI DEVELOPMENT AUTHORITY Vs. SUMAN SEKHRAN
|
May 5, 2015 |
DELHI DEVELOPMENT AUTHORITY Vs. G C ARORA
|
May 27, 2015 |
DELHI DEVELOPMENT AUTHORITY Vs. JANIE SAHAI
|
January 21, 2015 |
DELHI DEVELOPMENT AUTHORITY Vs. VIJAY KUMAR JASRA
|
January 15, 2015 |
DELHI DEVELOPMENT AUTHORITY VIKAS SADAN Vs. R.K. BHILWARIA
|
January 19, 2015 |
DELHI JAL BOARD Vs. PRADEEP KUMAR DUBEY
|
August 19, 2015 |
DELHI RAJASTHAN TRANSPORT CO LTD & ORS Vs. RAJKUMAR AGARWAL
|
September 29, 2015 |
DELUXE LAMINATES PVT LTD Vs. U P FINANCIAL CORPORATION
|
May 14, 2015 |
DENA BANK Vs. SAU SHEETAL RAJUSINGH PATIL
|
April 10, 2015 |
DEPARTMENT OF POST Vs. DHANLAXMIBEN M MACWANA
|
December 14, 2015 |
DEPARTMENT OF POST AND ORS. Vs. HANUMAN PRASAD
|
August 7, 2015 |
DESA SINGH & 2 ORS Vs. STATE BANK OF INDIA
|
October 13, 2015 |
DEVARAPALLY VENKATA LAXMANA REDDY Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD
|
April 15, 2015 |
DEVENDER PAL SINGH Vs. CHIEF AGRICULTURE OFFICER, HARIDWAR; AGRICULTURE OFFICER
|
March 20, 2015 |
DEVENDRA KUMAR Vs. U.P. AWAS VIKAS PARISHAD
|
September 10, 2015 |
DEVENDRA KUMAR GOEL Vs. IDEA PROMOTERS AND DEVELOPERS
|
June 2, 2015 |
DEVI PRASAD SINGH Vs. H P SIGH
|
July 20, 2015 |
DEWAN ASHWANI Vs. UNITECH RELIABLE PROJECTS PVT LTD
|
May 7, 2015 |
DHANALAKSHMI BANK LTD & 3 ORS Vs. THUSHARA KANTHY V P
|
August 26, 2015 |
DHARABALLABH SATI Vs. U.P. AWAS VIKAS PARISHAD AND ORS.
|
August 3, 2015 |
DHARAM BIR BHATIA Vs. ANJALI DAVE TIWARI AND ORS.
|
October 19, 2015 |
DHARAM RAJ Vs. DELHI CONSUMERS CO-OP WHOLESALE STORE LTD & ANR
|
June 30, 2015 |
DHARAM SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
|
December 4, 2015 |
DHARAM SINGH Vs. CHAWLA HOSPITAL & NURSING HOME AND ORS.
|
June 8, 2015 |
DHARAM SINGH S/O. LATE SH. S. MAGHI SINGH Vs. CHAWLA HOSPITAL AND NURSING HOME AND ANOTHER
|
August 6, 2015 |
DHARANI Vs. GOVERNMENT OF PUDUCHERRY AND ORS.
|
November 2, 2015 |
DHARMAWATI KUWAR W/O LATE SHIVDUTTA SINGH, VILLAGE INSIYAN, P.S CHAINPUR, DISTRICT : KAIMUR BIHAR Vs. BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND ANR. BESIDE SAHU CINEMA, DISTRICT : SASARAM BIHAR
|
December 8, 2015 |
DHINENDRA NATH BASAK Vs. UCO BANK
|
March 12, 2015 |
DHIRENDRA KUMAR Vs. M R SARANGAPANI
|
January 14, 2015 |
DHIRENDRA V SHETH Vs. ARVIND V SHETH
|
April 15, 2015 |
DIAMOND PLY PVT LTD Vs. UNITED INDIA INSURANCE CO,LTD
|
July 15, 2015 |
DILIP DESHLAHARA Vs. CHIEF BRANCH MANAGER, BANK OF MAHARASHTRA
|
November 4, 2015 |
DILIP KUMAR CHUNARI Vs. DIVISIONAL MANAGER
|
April 13, 2015 |
DILIP MAJUMDAR Vs. GENERAL MANAGER, EASTERN RAILWAY
|
September 30, 2015 |
DILIP VASANTRAO KADAM Vs. ANIL BABURAO ACHAREKAR
|
July 9, 2015 |
DILRAJ SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
September 9, 2015 |
DINESH AGRAWAL Vs. INDIAN RAILWAY & 2 OTHERS
|
September 3, 2015 |
DINESH MALIK Vs. STATE BANK OF PATIALA
|
November 17, 2015 |
DIRECTOR OF INSURANCE AND ORS Vs. ASHOKBHAI SAVJIBHAI KANANI & 2 ORS
|
December 1, 2015 |
DIRECTOR OF INSURANCE THROUGH DEPUTY DIRECTOR OFFICE OF STATE INSURANCE FUND, VIMA LEKHA BHAVAN, BLOCK NO.17,3RD FLOOR, DR.JIVRAJ MEHTA BHAVAN, SACHIVALAYA GANDHINAGAR GUJARAT Vs. BHARATSINH RANJIT PADHIYAR AND 3 ORS. THROUGH HIS LEGAL HEIRS (1)RENUKABEN WD/O BHARAT RANJITSINH PADHIYAR R/O VILLAGE UGAT TALUKA AND DISTRICT NAVSARI GUJARAT
|
December 1, 2015 |
DIRECTOR, APEEJAY INSTITUTE OF TECHNOLOGY (AIT) SCHOOL OF MANAGEMENT & COMPUTER SCIENCE Vs. PRASHANT BHAT S/O P C BHAT
|
January 16, 2015 |
DIRECTOR, PUNYA MOTORS PRIVATE LTD Vs. L SHANTAKUMAR SINGH
|
November 18, 2015 |
DISHTI INDUSTRIES PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
|
May 13, 2015 |
DISTRICT TRANSPORT OFFICER, MANSA Vs. AMITA GOYAL
|
October 5, 2015 |
DIVISIONAL COMMERCIAL MANAGER, SOUTHERN RAILWAY Vs. P J KURIAN
|
April 21, 2015 |
DIVISIONAL MANAGER, MEW INDIA ASSURANCE CO LTD Vs. MUKTI PODDAR, W/O LATE AMAL KUMAR PODDAR
|
November 27, 2015 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. KAMADI NOOKARAJU S/O PERAIAH
|
January 14, 2015 |
DIVISIONAL RAILWAY MANAGER & ORS Vs. RAM SHRINGAR DUBEY
|
September 15, 2015 |
DIVISIONAL RAILWAY MANAGER, JHANSI RAILWAY DIVISION, JHANSI Vs. GENERAL MANAGER, CENTRAL RAILWAY, MUMBAI
|
January 20, 2015 |
DIWAKAR MISHRA & ANR Vs. UNITECH HI-TECH DEVELOPERS LTD
|
October 12, 2015 |
DLF LIMITED AND ORS. Vs. ABDUL AZIM AND ORS.
|
February 5, 2015 |
DLF LTD Vs. BHAGWANTI NARULA
|
January 6, 2015 |
DLF SOUTHERN TOWNS PVT. LTD. Vs. DIPU C. SEMINLAL
|
January 7, 2015 |
DLF SOUTHERN TOWNS PVT. LTD. Vs. T.P. BALACHANDRA PANICKER
|
January 7, 2015 |
DLF UNIVERSAL LIMITED Vs. NIRMALA DEVI GUPTA
|
August 26, 2015 |
DLF UNIVERSAL LTD. Vs. SHALINI THOMAS AND ORS.
|
August 6, 2015 |
DNYANA YOGI SRI SHIVAKUMAR SWAMIJI SUGARS LTD. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
October 8, 2015 |
DOCTOR SEEDS PRIVATE LIMITED Vs. RAMESH CHAND THAKUR
|
January 2, 2015 |
DOLMA AGENCY Vs. UNITED BANK OF INDIA & ORS
|
November 19, 2015 |
DOLPHIN PROMOTERS AND BUILDERS Vs. BABITA SHARMA
|
November 16, 2015 |
DON PAUL Vs. DURGA HYUNDAI AND ORS.
|
July 6, 2015 |
DOW AGROSCIENCES PVT LTD Vs. CHANAN RAM & 2 ORS
|
August 24, 2015 |
DR. A.K. VISHWAKARMA & ANR. Vs. KIRAN SINHA R/O. NEAR HANUMAN MANDIR, JHARVDIH DHANBAD
|
August 28, 2015 |
DR. ABUL HOSSAIN Vs. MAMUDA BIBI
|
July 7, 2015 |
DR. ANIL KUMAR MITTAL Vs. SMT. NEELAM GUPTA & ORS.
|
July 7, 2015 |
DR. MOHIB HAMIDI Vs. NAND KISHORE PRASAD & 4 ORS.
|
November 2, 2015 |
DREAM CITY BUILD MART INDIA PVT. LTD. AND ORS. Vs. ANIL BHARTI
|
October 12, 2015 |
DSP REAL ESTATE PVT LTD Vs. BHARAT INDER KHULLAR & 2 ORS ; USHA RANI
|
August 12, 2015 |
DUCATI MOTOR HOLDING Vs. VIKRANT GURUNATH KELKAR & 3 ORS
|
July 7, 2015 |
DY DIVISIONAL MANAGER, (PLI) OFFICE OF CHIEF POSTMASTER GENERAL; INCHARGE, POST OFFICE Vs. BANTI DEVI, W/O LATE SH NARESH KUMAR
|
January 9, 2015 |
E G PHARMACEUTICALS Vs. STATE BANK OF PATIALA
|
April 29, 2015 |
E V S LAKSHMI W/O DR E HARI BABU Vs. L G ELECTRONICS INDIA PRIVATE LIMITED
|
April 20, 2015 |
EAST INDIA COTTON MANUFACTURING CO. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
|
September 11, 2015 |
EDIT II PRODUCTIONS Vs. STANDARD CHARTERED BANK LTD
|
April 10, 2015 |
EGGRO PAPER MOULDS LIMITED Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
November 19, 2015 |
EKTA JHA Vs. UNION OF INDIA
|
November 27, 2015 |
ELECTRICAL EXECUTIVE ENGINEER ELECTRIC SUPPLY SUB DIVISION, ELECTRICITY BOARD Vs. VINOD KUMAR PANDEY
|
August 20, 2015 |
ELECTRICITY COMPANY OF GHANA LTD & ANR Vs. NATIONAL INSURANCE COMPANY LTD
|
September 4, 2015 |
ELEL HOTELS AND INVESTMENTS LTD Vs. ORIENTAL INSURANCE CO LTD
|
April 28, 2015 |
ELGI EQUIPMENTS LIMITED Vs. MALATHI AND ORS.
|
December 15, 2015 |
EM PEE MOTORS LIMITED AND ORS. Vs. GAGANPREET AHUJA AND ORS.
|
April 10, 2015 |
EM PEE MOTORS LTD Vs. RAMESH KUMAR BAMAL
|
January 16, 2015 |
EMAAR MGF LAND LIMITED Vs. PUNITA SINGH & ANR ; HARVINDER PAL SINGH
|
April 17, 2015 |
EMAAR MGF LAND LIMITED Vs. BANGA CONSTRUCTIONS PRIVATE LIMITED
|
March 24, 2015 |
EMAAR MGF LAND LIMITED AND ORS. Vs. AMIT PURI
|
March 30, 2015 |
EMAAR MGF LAND LTD Vs. DILSHAD GILL
|
May 27, 2015 |
EMAAR MGF LAND LTD. AND ORS. Vs. GURDEV SINGH BADIAL
|
July 3, 2015 |
EMAAR MGF LAND LTD. AND ORS. Vs. DYAL SINGH
|
July 3, 2015 |
EMIRATES Vs. DESRAJ MALHOTRA
|
March 2, 2015 |
EMIRATES Vs. RAJ BALA
|
August 20, 2015 |
EMMAR MGF LAND LTD. Vs. PARVINDER SINGH AND ORS.
|
February 16, 2015 |
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. N. DAMODARAN AND ORS.
|
August 4, 2015 |
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. GANESH RAO AND ORS.
|
January 27, 2015 |
ENGINEER, TELEPHONE EXCHANGE & ANR Vs. KONDA SREE DEVI & 7 ORS
|
December 17, 2015 |
ENJAYES SPICES AND CHEMICAL OILS LTD Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD & ANR
|
December 1, 2015 |
ESCORTS TRACTOR LTD Vs. RAJINDER SINGH
|
February 3, 2015 |
ESS DEE NUTEK INFINITIES PVT LTD Vs. ANAND OFFSET PRINTERS
|
September 18, 2015 |
ESSAR OIL LTD Vs. BHARAT BHUSHAN SINGLA & ANR
|
June 8, 2015 |
ESSAR OIL LTD. AND ORS. Vs. SUNITA RANI AND ORS.
|
June 8, 2015 |
ESSEN MODERN RICE MILL (P) LTD. Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ORS.
|
October 16, 2015 |
ESTAE OFFICER, PUNJAB URBAN AND DEVELOPMENT AUTHORITY PATIALA Vs. SURINER KAMBOJ & COMPANY
|
March 2, 2015 |
EUREKA FORBES Vs. SUMAN SETIA
|
August 12, 2015 |
EUROKIDS INTERNATIONAL PRE-PRIMARY SCHOOL Vs. WENDY FERNANDES
|
February 10, 2015 |
EXCELLENT TESTING EQUIPMENT Vs. S SRIDHAR, AUTHORIZED SIGNATORY
|
April 16, 2015 |
EXECUTIVE ENGINEEER, NAGAON DISTRICT ELECTRICAL SUB DIVISION Vs. SHANKAR LAL AGARWALLA
|
May 14, 2015 |
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION-I; SUB-DIVISIONAL OFFICER; U P POWER CORPORATION LTD Vs. MUKUT BIHARI SRIVASTAVA
|
January 2, 2015 |
EXECUTIVE ENGINEER, A P HOUSING BOARD, VIJAYAWADA & ANR Vs. VEMPA RAMESH KUMAR
|
November 19, 2015 |
EXECUTIVE ENGINEER, AURANGABAD RURAL, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. AURANGABAD Vs. ATMARAM KISANRAO AUTE AND ANR. R/O AAPEGON, TQ. PAITHAN, AURANGABAD
|
December 8, 2015 |
EXECUTIVE ENGINEER, IPH DIVISION Vs. SHISHMA DEVI
|
June 2, 2015 |
EXECUTIVE(ELECTRICAL) ENGINEER (RURAL) & ANR Vs. SAMBHU SARAN SINGH
|
November 26, 2015 |
EXPEDITORS INTERNATIONAL INDIA PVT. LTD. Vs. CARPENTER CLASSIC INDIA PVT. LTD. AND ORS.
|
May 8, 2015 |
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED Vs. PADANPRABHU
|
February 16, 2015 |
FAKHRE ALAM AND ORS. Vs. AMITY BUSINESS SCHOOL, NOIDA AND ORS.
|
July 22, 2015 |
FAQIR CHAND SIKRI Vs. G.S. OBERIO (PRINCE)
|
November 24, 2015 |
FARHAT BEGUM Vs. RAJ KUMAR AGARWAL
|
May 25, 2015 |
FIAT INDIA AUTOMOBILES LIMITED Vs. PRASEEJA AND ORS.
|
November 30, 2015 |
FIAT INDIA AUTOMOBILES LIMITED Vs. K. VENUGOPAL AND ORS.
|
February 16, 2015 |
FIIT JEE LTD Vs. S BALAVIGNESH S/O SHANMUGAM
|
January 9, 2015 |
FIIT JEE LTD. Vs. HARISH SONI
|
October 8, 2015 |
FIIT JEE LTD. Vs. SAJJAN KUMAR GUPTA
|
July 23, 2015 |
FIITJEE LTD. Vs. DAYA CHAND PRASAD
|
March 11, 2015 |
FIITJEE LTD. Vs. VARJEET WALIA
|
July 6, 2015 |
FLORALS INDIA Vs. UNITED INDIA INSURANCE CO. LTD. & ORS.
|
May 22, 2015 |
FORCE MOTOR LIMITED Vs. MURARILAL SHARMA & 2 ORS
|
September 15, 2015 |
FORD INDIA (P) LTD. AND ORS. Vs. J. SANTHANA RAJKUMAR AND ORS.
|
August 12, 2015 |
FORD INDIA PVT LTD & ANR Vs. R RATHNAVELU & ANR
|
November 27, 2015 |
FORTIS HEALTHCARE INDIA LTD Vs. TARLOK SINGH
|
May 22, 2015 |
FORTUNE HYBRID SEEDS LTD Vs. BOMMALA PEDDA SWAMY; BONATHU BHADRU
|
April 28, 2015 |
FRANCISCO XAVIER RODRIGOUS Vs. JOSEPH MENEZES
|
April 6, 2015 |
FUCHASIA DEVELOPERS PVT LTD Vs. DLF COMMERCIAL DEVELOPERS LIMITED
|
April 29, 2015 |
FUTURE GENERAL INDIA INSURANCE CO LTD Vs. GULLI DEVI
|
April 27, 2015 |
FUTURE GENERALI INSURANCE COMPANY LTD Vs. MICRON PRECISION SCREW LTD
|
March 13, 2015 |
G B PANT HOSPITAL Vs. TARA DEVI
|
January 12, 2015 |
G C MATHUR Vs. ALL INDIA ORGN OF CHEMISTS & DRUGGISTS (AIOCD)
|
December 18, 2015 |
G S FARTILISER PVT LTD Vs. NATIONAL INSURANCE CO LTD & ORS
|
November 2, 2015 |
G. JAYADEVAPPA Vs. MANAGER SYNDICATE BANK DURGIGUDI BRANCH
|
January 7, 2015 |
G.G. MEDICAL INSTITUTE & RESEARCH CENTER AND ORS. Vs. DINESH KUMAR SHRIVASTAVA AND ORS.
|
January 20, 2015 |
GAGAN DEEP SINGH KOHLI AND ORS. Vs. AJAY ENTERPRISES PVT. LTD.
|
November 6, 2015 |
GAJANAN MAHARAJ JUNIOR COLLEGE AND MCVC Vs. PURUSHOTTAM SITARAMJI DADGAL
|
April 21, 2015 |
GANESH CHAND SHARMA Vs. REGIONAL MANAGER, U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD & 2 ORS
|
July 31, 2015 |
GANESH TEXTILES AND ORS ; VENKATESH TEXTILES; MAHALAXMI TEXTILES; BALAJI TEXTILES; TIRUPATI TEXTILES Vs. ITEMA (SHANGHAI) TEXTILE MACHINERY CO LTD
|
October 19, 2015 |
GANGA RAM RAI Vs. LIC OF INDIA
|
April 13, 2015 |
GANGSAR JAITU PRIMARY CO-OP. AGRICULTURAL BANK Vs. SUKHCHAIN SINGH
|
March 13, 2015 |
GANPAT NARAIN Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
July 10, 2015 |
GARUDA NAGESWARA RAO Vs. BHAVANI AGENCIES & ORS
|
September 21, 2015 |
GATI LIMITED Vs. R. RAMESH
|
January 21, 2015 |
GATI LIMITED Vs. GATI KINTETSU WORD EXPRESS PVT LTD
|
April 20, 2015 |
GAURAV GARG Vs. PEPSICO INDIA AND ORS.
|
September 1, 2015 |
GAWAR CONSTRUCTION COMPANY Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
|
January 30, 2015 |
GEDGETS WORLD Vs. BHAVESH BHATPAHRI & ANR
|
July 6, 2015 |
GEETA DEVI Vs. UNITED INDIA INSURANCE CO LTD
|
April 28, 2015 |
GEETA PREM TELWANI Vs. VINOD RAI RAWAL
|
July 1, 2015 |
GENERAL MANAGER, AGRICULTURE AND RURAL DEVELOPMENT COOPERATIVE BANK Vs. SAVITRI SHYAM
|
August 11, 2015 |
GENERAL MANAGER, EASTERN RAILWAY Vs. SK MANAB LUFTEE
|
August 10, 2015 |
GENERAL MANAGER, INTERNATIONAL BANKING DIVISION, VIJAYA BANK & ANR Vs. L GEETHA SUBRAMANIAM
|
August 18, 2015 |
GENERAL MANAGER, NORTH CENTRAL RAILWAY Vs. DHIRENDRA KUMAR RAI AND ORS.
|
June 5, 2015 |
GENERAL MANAGER, WESTERN RAILWAY Vs. MUMBAI GRAHAK PANCHAYAT & 2 ORS
|
September 22, 2015 |
GEORGE DISTRIBUTORS PRIVATE LIMITED Vs. NEW INDIA INSURANCE CO LTD
|
August 13, 2015 |
GERATPUR BHAGYALAXMI COOP HOUSING SOCIETY LTD Vs. AGARWAL ESTATE ORGANIZERS LTD
|
April 10, 2015 |
GHANSYAM DAS Vs. STATE BANK OF INDIA & 4 ORS
|
October 15, 2015 |
GHARGE-SALUNKHE ASSOCIATES AND ORS. Vs. SHIVAJI PANDURANG SAWANT AND ORS.
|
May 18, 2015 |
GIAN CHAND Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
January 19, 2015 |
GIRISH JAIN AND ORS. Vs. DLF UNIVERSAL LTD.
|
May 25, 2015 |
GIRISH K VORA Vs. HONGKONG & SHANGHAI BANKING CORPORATION LTD
|
January 5, 2015 |
GNYANESHWAR Vs. NAMDEO LAXMANRAO PADOLE
|
May 6, 2015 |
GODREJ & BOYCE MFG CO LTD Vs. ANAGHA VILAS KULKARNI
|
August 21, 2015 |
GODREJ & BOYCE MFG. CO. LTD. Vs. RAJ KUMAR MAINI AND ORS.
|
October 5, 2015 |
GOLDBRICKS INFRASTRUCTURE PVT LTD Vs. RATANKUMAR
|
April 29, 2015 |
GOLDEN MULTI SERVICES LTD Vs. BASANTI DEVICE
|
February 12, 2015 |
GOMPA APPALAKONDA Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
|
March 31, 2015 |
GOPAL AGARWAL AND ORS. Vs. RAJ SINGH GEHLOT AND ORS.
|
November 3, 2015 |
GOPAL INTERNATIONAL Vs. CITI BANK AND ORS
|
October 28, 2015 |
GOPESH KUMAR PATHAK Vs. NATIONAL INSURANCE CO LTD
|
August 6, 2015 |
GOPI CHAND & COMPANY Vs. RAM KISHAN & ANR
|
December 17, 2015 |
GORAKHPUR DEVELOPMENT AUTHORITY Vs. VISHNU DAYAL
|
May 1, 2015 |
GORAKHPUR DEVELOPMENT AUTHORITY Vs. GIRJA PRASAD RAI
|
February 11, 2015 |
GORAKHPUR DEVELOPMENT AUTHORITY Vs. RAJPATI DEVI
|
December 9, 2015 |
GOUTAM DEBNATH Vs. BIBHAS RANJAN BHATTACHARJEE
|
April 9, 2015 |
GOVERNMENT MULTI SPECIALITY HOSPITAL Vs. RAJINDER KUMAR & 4 ORS
|
December 8, 2015 |
GOVIND AND ORS. Vs. PRADEEP
|
April 1, 2015 |
GOWARI SHANKAR GAS AGENCIES Vs. V VENKTESHWAR REDDY & ORS
|
July 1, 2015 |
GOYAL MOTORS AND ORS. Vs. ARVIND GUPTA AND ORS.
|
February 26, 2015 |
GOYALS TIMBER TECHNICKS LTD. Vs. BANK OF MAHARASHTRA AND ORS.
|
September 23, 2015 |
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. BHAGIRATH SEWA SANSTHAN
|
November 20, 2015 |
GRUHLAXMI CONSTRUCTIONS AND LAND DEVELOPERS Vs. SURESH KAILASH GUPTA
|
February 11, 2015 |
GTM BUILDER & PROMOTERS PVT LTD Vs. ANUJA GOYAL
|
April 20, 2015 |
GTM BUILDERS & PROMOTERS PVT LTD Vs. M C GOEL
|
April 20, 2015 |
GUJARAT HOUSING BOARD Vs. CONSUMER EDUCATION & RESEARCH SOCIETY AND ORS.
|
July 10, 2015 |
GUPTA POLYSTER PVT. LTD. Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
|
August 25, 2015 |
GURBAX SINGH BAINS Vs. PEARLS INFRASTRUCTURE PROJECTS LIMITED & ANR ; GOVERNMENT OF PUNJAB
|
July 23, 2015 |
GURDASS SINGH Vs. IFFCO TOKIO GENERAL INSURANCE CO LTD & ANR
|
October 29, 2015 |
GURDEEP KAUR Vs. DR HEALTH
|
March 31, 2015 |
GURDEEP SINGH H. PURUSWANI AND ORS. Vs. RUNWAL CONSTRUCTIONS
|
September 10, 2015 |
GURDEV MOTORS PVT LTD Vs. S THIAGA MOORTHI & ANR ; BAJAL ALLIANZ GENERAL INSURANCE CO LTD
|
August 14, 2015 |
GURDIAL SINGH Vs. LUDHIANA IMROVEMENT TRUST
|
March 2, 2015 |
GURGAON CENTRAL CO-OPERATIVE BANK LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
|
September 1, 2015 |
GURJANT SINGH Vs. DAKSHANI HARYANA BIJALI VITRAN NIGAM LTD & ORS
|
September 2, 2015 |
GURMEET KAUR AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 25, 2015 |
GURU NANAK STONE INDUSTRIES Vs. NATIONAL INSURANCE COMPANY LTD
|
April 10, 2015 |
GVL NARAYANA AND ORS. Vs. ORIENTAL INSURANCE COMPANY LTD.
|
July 29, 2015 |
GYANI Vs. JILA SAHAKARI KRISHI & GRAMEEN VIKAS BANK LTD.
|
August 11, 2015 |
H C L LTD Vs. BUREAU OF INDIAN STANDARDS
|
January 9, 2015 |
H KISHIE SINGH & ANOTHER Vs. UNITECH LIMITED & ANOTHER
|
July 1, 2015 |
H.M. MARDIKAR AND ORS. Vs. BODHRAJ
|
June 3, 2015 |
H.P. HOUSING & URBAN DEVELOPMENT AUTHORITY Vs. ARUN KAPIL
|
September 22, 2015 |
H.U.D.A. Vs. HARINDER WALIA
|
September 14, 2015 |
HAJARI LAL AGARWAL Vs. ARVIND KUMAR SHRIVASTAVA (ADVOCATE)
|
January 13, 2015 |
HAMOSONS EXPORTS PVT. LTD. Vs. SINGAPORE AIRLINES LTD.
|
July 10, 2015 |
HANDA COLD STORAGE AND ORS. Vs. KULDIP SINGH AND ORS.
|
March 10, 2015 |
HANDA NURSING HOME Vs. A K HANDA
|
January 30, 2015 |
HANDA NURSING HOME AND ORS. Vs. RAM KALI
|
January 30, 2015 |
HANSRAJ JUNEJA Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD & 2 ORS
|
August 26, 2015 |
HANUMAN SAHAKARI PANI PRUVATHA SANSTHA MARYADIT AND ORS. Vs. RAMCHANDRA BAPUSO KHADE AND ORS.
|
November 18, 2015 |
HARBHAJAN SHARMA W/O SANJEEV SHARMA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
January 20, 2015 |
HARBHAJAN SINGH Vs. JHANDU KAY COOP AGRI SEVICE SOCIETY LTD & ANR
|
September 3, 2015 |
HARI OM YADAV Vs. UNITED INDIA INSURANCE CO. LTD.
|
September 30, 2015 |
HARI RAM Vs. NATIONAL INSURANCE COMPANY LTD
|
July 23, 2015 |
HARI RAM GUPTA AND ORS. Vs. ASHOK KUMAR RAWAT AND ORS.
|
March 17, 2015 |
HARIBHAU S/O KESHAORAO PANDE Vs. MOHAN EKNATH DANI & ANR
|
December 1, 2015 |
HARIHARAN Vs. CHANDRA DAS
|
May 1, 2015 |
HARISH KUMAR KOCHAR Vs. GILLCO DEVELOPERS PVT. LTD. AND ORS.
|
January 27, 2015 |
HARISH MARAN Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD.
|
April 10, 2015 |
HARIYALI KISSAN BAZAAR Vs. ISHAK KHAN
|
June 10, 2015 |
HARIYALI KISSAN BAZAAR AND ORS. Vs. AKBAR KHAN
|
June 10, 2015 |
HARJINDER PAL SINGH Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
December 15, 2015 |
HARMEET KAUR Vs. ORIENTAL INSURANCE CO LTD & ANR
|
August 7, 2015 |
HARPINDER SINGH Vs. ORIENTAL INSURANCE CO LTD
|
December 17, 2015 |
HARSH R. SHETH AND ORS. Vs. SURAKSHA D.B. REALTY AND ORS.
|
October 8, 2015 |
HARSHADBHAI SHAH Vs. ABHINAV ENGINEERS
|
January 20, 2015 |
HARSHWARDHAN GAUTAMCHAND JAIN Vs. XEROX INDIA LTD. AND ORS.
|
May 1, 2015 |
HARSORIA HEALTHCARE PVT LTD Vs. ROYAL JORDANIAN AIRLINES
|
May 8, 2015 |
HARVINDER SINGH Vs. GANGA RAM HOSPITAL & ORS
|
August 17, 2015 |
HARYANA AGRO INDUSTRIES CORPORATION LTD Vs. NARINDER SINGH
|
March 9, 2015 |
HARYANA SEEDS DEVELOPMENT CORPORATION LTD Vs. RANDHIR SINGH REDHU
|
October 30, 2015 |
HARYANA SEEDS DEVELOPMENT CORPORATION LTD Vs. SANDEEP
|
April 23, 2015 |
HARYANA STATE COOPERATIVE HOUSING FEDERATION LTD Vs. PANNA LAL (DEACEASED) & ANR
|
August 10, 2015 |
HARYANA STATE PHARMACY COUNCIL Vs. SHEELA DEVI AND ORS.
|
March 10, 2015 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. D.P. JAIN
|
November 26, 2015 |
HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. RENU KIRAN CHOPRA
|
August 7, 2015 |
HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. SURENDER GOYAL
|
November 24, 2015 |
HARYANA URBAN DEVELOPMENT AUTHORITY, HUDA AND ORS Vs. PARMOD ANEJA
|
December 17, 2015 |
HARYANA URBAN DEVELOPMENT AUTHORITY, JIND Vs. K L CHAWLA
|
January 5, 2015 |
HATMAG MAHAMANDAL VINERS KARMACHARI SAHAKARI GRIHA NIRMAN SANSTHA LTD. Vs. HEMANT
|
February 9, 2015 |
HAZARA BEGUM Vs. ORIENTAL INSURANCE CO LTD
|
February 11, 2015 |
HDB FINANCIAL SERVICES LTD Vs. SARBARY BEGUM & 2 ORS
|
October 13, 2015 |
HDFC BANK & 2 ORS ; MANAGER, HDFC BANK, ( CARD DIVISION ); MANAGER, HDFC BANK LTD Vs. KESTO NASKAR
|
April 9, 2015 |
HDFC BANK AND ORS. Vs. SHASHIKANT AND ORS.
|
August 7, 2015 |
HDFC BANK LIMITED Vs. POOJA KAPOOR AND ORS.
|
December 4, 2015 |
HDFC BANK LIMITED AND ORS. Vs. KAILASH NATH AGARWAL
|
September 23, 2015 |
HDFC BANK LTD Vs. MONOJIT BHATTACHARYA
|
June 2, 2015 |
HDFC BANK LTD Vs. TARA SINGH
|
January 16, 2015 |
HDFC BANK LTD. AND ORS. Vs. SWAPAN KUMAR JOARDAR
|
November 17, 2015 |
HDFC EGRO GENERAL INSURANCE CO. LTD. Vs. BALRAJ SINGH
|
August 31, 2015 |
HDFC ERGO GENERAL INSURANCE CO LTD Vs. GOVIND PRASAD GUPTA
|
April 23, 2015 |
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. AZAD BODY BUILDERS PVT. LTD. AND ORS.
|
October 14, 2015 |
HDFC STANDARD LIFE INSURANCE CO LTD & ANR Vs. KAILASH CHANDRA AGGARWAL
|
September 7, 2015 |
HDFC STANDARD LIFE INSURANCE CO. LTD. Vs. KRISHNA DEVI AND ORS.
|
January 13, 2015 |
HDFC STANDARD LIFE INSURANCE CO. LTD. AND ORS. Vs. BABU RAM JAIN
|
August 4, 2015 |
HEALTH SECRETARY, MINISTRY OF HEALTH AND ORS. Vs. K. ALBERT AND ORS.
|
May 28, 2015 |
HEENA JAIN AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
July 2, 2015 |
HEINZ INDIA PRIVATE LIMITED Vs. SHIBU T PAUL
|
January 15, 2015 |
HEMA GADODIA Vs. CALCUTTA MEDICAL RESEARCH INSTITUTE
|
April 22, 2015 |
HEMANGI HARISHCHANDRA GUND Vs. SHRINIVAS TRIMBAK JOSHI
|
January 13, 2015 |
HEMANGI HARISHCHANDRA GUND & ANR Vs. SHRINIVAS TRIMBAK JOSHI & ANR
|
September 18, 2015 |
HEMANGI HARISHCHANDRA GUND AND ORS. Vs. SHRINIVAS TRIMBAK JOSHI AND ORS.
|
January 15, 2015 |
HEMS APPARELS Vs. ORIENTAL INSURANCE CO LTD & ANR
|
November 27, 2015 |
HIMACHAL GRAMIN BANK AND ORS. Vs. AJUDHIA DASS & SONS AND ORS.
|
July 27, 2015 |
HIMACHAL PRADESH HOUSING & URBAN DEVELOPMENT AUTHORITY Vs. RAMESH KUMAR MISHRA
|
January 5, 2015 |
HIMANCHAL KUMARI AND ORS. Vs. THE GOVT. OF N.C.T. OF DELHI AND ORS.
|
January 27, 2015 |
HIMANSHU ANEJA Vs. ANSAL PROPERTIES & INFRASTRUCTURE LTD
|
April 21, 2015 |
HINAFIL INDIA LIMITED Vs. UNITED INDIA INSURANCE CO LTD
|
May 8, 2015 |
HIND OFFHORE PVT. LTD. Vs. IFFCO-TOKIO GENERAL INSURANCE CO. LTD.
|
May 15, 2015 |
HINDUJA LEYLAND FINANCE Vs. SIBA PRASAD SWAIN
|
April 15, 2015 |
HINDUSTAN COCA-COLA BEVERAGES PVT LTD Vs. S SUBBIYYAN & ORS
|
August 31, 2015 |
HINDUSTAN ICE & COLD STORAGE Vs. H C L INFOSYSTEMS LTD
|
August 5, 2015 |
HINDUSTAN LEVER LTD (NOW HINDUSTAN UNILEVER LTD ) Vs. SUDHAKAR & ANR
|
December 16, 2015 |
HINDUSTAN MOTORS LIMITED Vs. ASHOK NARAYAN PAWAR
|
January 9, 2015 |
HINDUSTAN MOTORS LTD Vs. MANOJ MAHATMA
|
March 23, 2015 |
HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS. Vs. BENU GOPAL BASU AND ORS.
|
December 2, 2015 |
HINDUSTAN POLY PACKS AND ORS Vs. STATE BANK OF INDIA & ANR
|
October 16, 2015 |
HONDA SIEL CARS INDIA LTD Vs. KAWALDEEP SINGH & ANR
|
May 1, 2015 |
HOUSING BOARD HARYANA Vs. NARESH KUMAR
|
November 27, 2015 |
HOUSING BOARD HARYANA & ANR Vs. ASHOK MIDDHA
|
November 27, 2015 |
HOUSING BOARD HARYANA AND ORS Vs. ASHOK KUMAR AGGARWAL
|
October 14, 2015 |
HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED Vs. RAVINDER KAUR KANG
|
October 5, 2015 |
HSDC Vs. SAT NARAIN; RAJBIR
|
April 23, 2015 |
HUDA Vs. M G A (MELA GROUND SECTOR AREA) WELFARE ASSOCIATION, HISAR
|
April 10, 2015 |
HUDA Vs. NARAINI DEVI
|
October 19, 2015 |
HUDA Vs. ANKIT TYAGI
|
April 1, 2015 |
HUDA & ANR ; ESTATE OFFICER, HUDA Vs. AMIT MARWAH
|
May 6, 2015 |
HUDA AND ORS. Vs. JASPAL SINGH
|
July 20, 2015 |
HUDA AND ORS. Vs. D.P. JAIN
|
November 26, 2015 |
HUDA; ESTATE OFFICER Vs. DARAB SINGH GILL
|
February 13, 2015 |
HUKAM SINGH PURI Vs. CHAIRMAN, PUNJAB & SIND BANK & 2 ORS
|
October 20, 2015 |
HYUNDAI MOTOR INDIA LIMITED Vs. S.T. PATIL AND ORS.
|
November 23, 2015 |
HYUNDAI MOTOR INDIA LTD Vs. NEELAM TRADING COMPANY
|
April 10, 2015 |
ICICI BANK (HOME LOAN) AND ORS. Vs. GANGA SINGH SHEKHAWAT
|
February 24, 2015 |
ICICI BANK LIMITED Vs. RAJENDRA KUMAR GANGWAL
|
June 30, 2015 |
ICICI BANK LIMITED THROUGH BRANCH MANAGER BEHIND RAJBHAWAN CIVIL LINES RAIPUR RAIPUR C.G. Vs. DR. SHYAMALI SARKAR W/O SHRI SHIVNATH SARKAR R/O P
|
December 3, 2015 |
ICICI BANK LIMITED THROUGH ITS AUTHORISED REP MR. ANUPAM SINGH, ALSOI AT : HAVING ITS ADD E BLOCK, 2ND FLOOR, VIDEOCON TOWER, JHANDEWLAN EXTN, NEW DELHI Vs. SRINIVASA RAJAN FLAT NO
|
December 1, 2015 |
ICICI BANK LTD. Vs. MOHAN LAL AND ORS.
|
September 30, 2015 |
ICICI LOMBARD MOTOR INSURANCE COMPANY LTD Vs. CHINNI CHINNAM NAIDU @ KARALAIAH
|
April 21, 2015 |
ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs. DEVKI NANDAN OJHA
|
April 8, 2015 |
ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs. AMRIT KAUR
|
February 26, 2015 |
ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs. LALITA JAIN
|
February 10, 2015 |
ICICI PRUDENTIAL LIFE INSURANCE CO LTD & 2 ORS Vs. YASHIKA ALIAS MEERA & 2 ORS
|
November 4, 2015 |
ICICI PRUDENTIAL LIFE INSURANCE CO LTD & ANR ; BRANCH MANAGER,ICICI PRUDENTIALA LIFE INSURANCE CO LTD Vs. KALI KISKU
|
April 9, 2015 |
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs. ABHAY RISHI
|
September 8, 2015 |
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. & ANR. Vs. PRADEEP CHANDRAKANT SHINDE & ANR.
|
August 3, 2015 |
ICICI PRUDENTIAL LIFE INSURANCE COMPANY LIMITED Vs. CHITTIPOLU UMA
|
February 9, 2015 |
ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD Vs. PREETI PRASAD
|
March 16, 2015 |
IDBI BANK Vs. ASWANI KUMAR SRIVASTAVA
|
April 7, 2015 |
IDBI FEDERAL LIFE INSURANCE CO LTD Vs. ANUVA GHOSAL
|
January 5, 2015 |
IDEA CELLULAR LIMITED Vs. ASHOK RAHEJA
|
March 17, 2015 |
IDEA CELLULAR LTD Vs. MADHU BAHL
|
November 23, 2015 |
IFCI LTD. Vs. ANIRUDH HISARIYA AND ORS.
|
September 22, 2015 |
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. BIR SINGH
|
September 8, 2015 |
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. SANJAY BHAGWAR MALWADE
|
May 14, 2015 |
IFFCO TOKIO GENERAL INSURANCE CO. LTD. AND ORS. Vs. PRATAP BHAGWAN PATIL
|
March 23, 2015 |
IFFCO TOKIO GENL INS CO LTD Vs. KANA RUPA CHHANGA
|
March 10, 2015 |
IFFCO TOKIO GENL INS CO LTD Vs. DILEEP KUMAR MISHRA
|
September 23, 2015 |
IFFCO TOKIO GENL INS CO LTD Vs. GAURAV BHARGAVA
|
January 28, 2015 |
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD Vs. BEENA RAGHAV
|
February 27, 2015 |
IIFCO TOKIO GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. SABOO SODIUM CHLORO LIMITED
|
November 19, 2015 |
IMPROVEMENT TRUST Vs. MANMOHAN SINGH
|
January 14, 2015 |
IMPROVEMENT TRUST MOGA & ANR Vs. NARINDER NATH
|
October 19, 2015 |
IMPROVEMENT TRUST, MOGA Vs. MUKESH BANSAL & ANR
|
October 19, 2015 |
IMPROVEMENT TRUST, PATIALA Vs. PARSHOTAM DUTT
|
October 8, 2015 |
IND-SWIFT LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ORS.
|
December 4, 2015 |
INDER NATH MEHRA AND ORS. Vs. PUREARTH INFRASTRUCTURE LTD.
|
May 15, 2015 |
INDER PAL RANA Vs. NATIONAL INSURANCE CO LTD
|
January 2, 2015 |
INDERJIT KAUR Vs. RELIANCE LIFE INSURANCE COMPANY LIMITED & 3 ORS
|
November 5, 2015 |
INDERJIT SINGH BAKSHI Vs. S M V AGENCIES PVT LTD
|
November 30, 2015 |
INDIA AIR(AIR INDIA) LTD Vs. ARVIND PANDALAI
|
February 24, 2015 |
INDIA INFOLINE SECURITIES (P) LIMITED & ANR Vs. D G LAKHANI
|
August 24, 2015 |
INDIA POSTS DEPARTMENT OF POSTS Vs. PRAHALAD S/O MADHAVA RAO
|
January 16, 2015 |
INDIABULLS HOUSING FINANCE LIMITED Vs. RITESH NIRANJANBHAI SONI AND ORS.
|
July 10, 2015 |
INDIAN ACRYLICS LTD Vs. NATIONAL INSURANCE COMPANY LTD & 2 ORS
|
August 31, 2015 |
INDIAN AIRLINES LTD Vs. ASHOK GUPTA
|
April 30, 2015 |
INDIAN FARMERS FERTILIZERS CO-OPERATIVE LTD Vs. SUNDER LAL S/O PREM SINGH
|
April 9, 2015 |
INDIAN FARMERS FERTILIZERS CO-OPERATIVE LTD Vs. JAGDISH S/O SH RAGHUNATH
|
April 9, 2015 |
INDIAN INSTITUTE OF BANKING AND FINANCE (IIBF) Vs. MUKUL SRIVASTAVA
|
February 16, 2015 |
INDIAN INSTITUTE OF TECHNOLOGY, MADRAS AND ORS. Vs. MANAGER (P&GS) LIFE INSURANCE CORPORATION OF INDIA
|
August 19, 2015 |
INDIAN MEDICAL ASSOCIATION Vs. VADDADI RAJA CHAITANYA
|
March 13, 2015 |
INDIAN OIL CORPORATION LIMITED Vs. KHUSHI AND ORS.
|
September 15, 2015 |
INDIAN OIL CORPORATION LTD Vs. RAMESH THAKUR
|
January 14, 2015 |
INDIAN OIL CORPORATION LTD Vs. NATIONAL INSURANCE CO LTD & 2 ORS
|
November 2, 2015 |
INDIAN OIL CORPORATION LTD & 2 ORS Vs. PARESH CHANDRA MODAK & ANR
|
August 6, 2015 |
INDIAN OVERSEAS BANK Vs. JAGBANDHU GHOSH
|
June 1, 2015 |
INDIAN POSTAL DEPARTMENT, HEAD POST OFFICE Vs. AMITABH SRIVASTAVA
|
June 3, 2015 |
INDIRA GANDHI MEDICAL COLLEGE & ANR Vs. DR. PREM SETH & ANR.
|
July 29, 2015 |
INDIRA PROJECT Vs. VENKATESH
|
September 16, 2015 |
INDIRA PROJECT Vs. CHANDRASHEKHAR
|
September 16, 2015 |
INDIRA PROJECT Vs. GURUDEV C GULU PATIL
|
September 16, 2015 |
INDO PLAST INDUSTRIES AND ORS. Vs. ENGEL INDIA MACHINES AND TOOLS LTD.
|
November 26, 2015 |
INDOSIN LTD Vs. UNITED INDIA INSURANCE LTD
|
May 1, 2015 |
INDRAJIT DUTTA S/O MAKHAN LAL DUTTA Vs. SAMRIDDHI DEVELOPERS PVT LTD ; SWAPNA RAKSHIT; ANURADHA DE; SUTAPA MILLER
|
February 5, 2015 |
INDRAJIT SINGH SHERGILL Vs. P.S.E.B. AND ORS.
|
December 8, 2015 |
INDRAPRASTHA PROMOTERS (P) LTD Vs. UNITECH LIMITED
|
July 6, 2015 |
INDU AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 12, 2015 |
INDU MANOHARI DEVI, SAVITRI DEVI, KISTOORI DEVI Vs. UNION OF INDIA AND ORS.
|
January 12, 2015 |
INDU SHARMA Vs. INDRAPRASTHA APOLLO HOSPITAL
|
April 22, 2015 |
INDUS MOTOR CO PVT LTD Vs. ANEESH S
|
April 27, 2015 |
INDUSIND BANK LTD Vs. ASHOKA LEYLAND FINANCE
|
June 3, 2015 |
ING VYSYA BANK LTD. AND ORS. Vs. BUDHLANI ENGINEERS PVT. LTD.
|
January 12, 2015 |
INSTITUTE OF HOTEL MANAGEMENT AND ORS. Vs. AJAY KUMAR PRASAD AND ORS.
|
November 20, 2015 |
INTERGLOBE AVIATION LIMITED Vs. RAMJAS BISHNOI
|
April 13, 2015 |
INTERGLOBE AVIATION LTD Vs. P N GANESH
|
March 13, 2015 |
INTERNATIONAL SCHOOL OF CORPORATE MANAGEMENT Vs. SWATI AGARWAL
|
April 10, 2015 |
INTERTEC COMMUNICATION LTD Vs. HDFC BANK LTD
|
October 5, 2015 |
IRENE PAIS AND ORS. Vs. ANIL PINTO AND ORS.
|
August 14, 2015 |
ISHWAR SINGH S/O KHACHERU Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
|
January 30, 2015 |
ISHWARAPPA SHANKARAPPA MANE Vs. ANNASAHEB SHIVAPPA SAVEKAR
|
March 11, 2015 |
J D FINANCERS Vs. SURENDER KUMAR GUPTA
|
March 26, 2015 |
J K MITTAL Vs. KINGFISHER AIRLINES LTD
|
April 9, 2015 |
J L SHARMA S/O JAI RAM SHARMA Vs. KRISHNA CONTINENTAL LTD
|
January 8, 2015 |
J.C.B. INDIA LTD. Vs. RAM KUMAR AND ORS.
|
March 25, 2015 |
J.K. JAIN Vs. STATION MASTER, NORTHERN RAILWAY AND ORS.
|
July 31, 2015 |
J.P. MITTAL AND ORS. Vs. HARYANA HOUSING BOARD AND ORS.
|
March 3, 2015 |
JABBAR SIDDIQUI Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
|
December 3, 2015 |
JAGANNATH MUTREJA Vs. UTTAR PRADESH AWAS EVAM VIKAS PARISHAD & ANR
|
July 16, 2015 |
JAGAT LAL AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
April 13, 2015 |
JAGBIR SINGH KATARIA Vs. HUDA & ANR
|
November 5, 2015 |
JAGDAMBA FOODS LTD Vs. NATIONAL INSURANCE CO LTD,&ANR
|
December 8, 2015 |
JAGDEEP ARORA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 25, 2015 |
JAGDISH BANSAL Vs. NEW INDIA ASSURANCE CO LTD
|
November 16, 2015 |
JAGDISH CHAND SHARMA Vs. PUNJAB NATIONAL BANK
|
May 13, 2015 |
JAGDISH KAINTHLA Vs. BAJAJ ALLIANZ COMPANY AND ANR.
|
May 16, 2015 |
JAGDISH KHATTAR Vs. RANJAN KUMAR SINHA & ANR
|
December 1, 2015 |
JAGDISH KUMAR KANOJIA Vs. HUDA
|
April 6, 2015 |
JAGDISH P SHENAI Vs. ADITYA BUILDERS
|
January 20, 2015 |
JAGDISH PRASAD CHAUHAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
November 18, 2015 |
JAGMOHAN SINGH Vs. SURINDER ENGINEERING COMPANY LTD
|
April 16, 2015 |
JAGRUT NAGRIK Vs. C K SHAH
|
April 16, 2015 |
JAGRUT NAGRIK Vs. CARGO MOTORS PVT LTD
|
March 25, 2015 |
JAGRUT NAGRIK & ANR Vs. NEW INDIA ASSURANCE CO LTD
|
July 17, 2015 |
JAGRUT NAGRIK AND ORS. Vs. THE SECRETARY, MINISTRY OF CIVIL AVIATION AND ORS.
|
August 14, 2015 |
JAGSON PAL PHARMACEUTICAL LTD. Vs. A. SELVAM AND ORS.
|
July 28, 2015 |
JAI BAJRANG AGRO IMPLEMENT INDUSTRIES & ORS Vs. BIHAR STATE FINANCIAL CORPORATION & ORS
|
September 18, 2015 |
JAI KISHAN Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR
|
August 12, 2015 |
JAI MATA SPINNERS LTD Vs. NEW INDIA ASSURANCE CO LTD
|
March 10, 2015 |
JAI TULJA BHAVANI BHAHUUDDESHIYA Vs. STATE BANK OF INDIA
|
October 20, 2015 |
JAIKANTBHAI AMBALA PATEL Vs. VASNA KOSINDRA GROUP COTTON & SEEDS SUPPLY SOCIETY LTD & ANR
|
September 4, 2015 |
JAIMALA AND ORS. Vs. RELIANCE PORTFOLIO MANAGEMENT A DIVISION OF RELIANCE CAPITAL ASSET. MANAGEMENT LIMITED
|
November 6, 2015 |
JAIN BUILDERS Vs. VAISHNU S ZAVERI
|
April 17, 2015 |
JAIN HOUSING & CONSTRUCTION LTD. AND ORS. Vs. N. RAVI PADMANABHAN AND ORS.
|
September 29, 2015 |
JAINANDRA KUMAR ASSISTANT TEACHER, RAJKIYA MADHYA VIDYALAYA, UNTA, JEHANABAD Vs. BRANCH MANAGER, STATE BANK OF INDIA JEHANABAD BRANCH BIHAR
|
December 3, 2015 |
JAIPUR DEVELOPMENT AUTHORITY Vs. RAMGOPAL NAGAR
|
December 17, 2015 |
JAIPUR VIDYUT VITARAN NIGAM LTD Vs. MUKESH MALI S/O GIRRAJ MALI
|
February 9, 2015 |
JAIPUR VIDYUT VITRAN NIGAM LIMITED Vs. OM PRAKASH S/O MALLU RAM
|
December 16, 2015 |
JAIPUR VIDYUT VITRAN NIGAM LIMITED Vs. RAJA RAM
|
January 5, 2015 |
JAIPUR VIDYUT VITRAN NIGAM LIMITED & ORS Vs. NARAYAN DUTT
|
July 2, 2015 |
JAIPUR VIDYUT VITRAN NIGAM LTD Vs. HARI OM CHEMICALS
|
July 3, 2015 |
JAIPUR VIDYUT VITRAN NIGAM LTD & ANR Vs. NARAINI CHARITABLE TRUST
|
October 6, 2015 |
JALANDHAR IMPROVEMENT TRUSR OPPOSITE SKYLARK HOTEL Vs. VEEENA BHANDARI
|
April 22, 2015 |
JALANDHAR IMPROVEMENT TRUST & ANR Vs. SANJAY GUPTA
|
July 1, 2015 |
JALANDHAR IMPROVEMENT TRUST AND ORS. Vs. MUNISH DEV SHARMA
|
July 1, 2015 |
JAMES PHILIP Vs. H. UNNI KRISHNAN AND ORS.
|
November 2, 2015 |
JAMIL AHMED FAROOQUI Vs. ANWAR ALI
|
September 23, 2015 |
JANAHARSHA ESTATES N CONSTRUCTIONS PVT LTD & 2 ORS Vs. MALLELA BALA SARASWATHI
|
October 16, 2015 |
JANARDAN BHUWANIA Vs. NARAYAN PRASAD AGARWAL AND ORS.
|
August 12, 2015 |
JANKI FOREX Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD
|
June 5, 2015 |
JANSATTA SAHKARI AWAS SAMITI LTD. Vs. KONE ELEVATORS INDIA PVT. LTD. AND ORS.
|
September 11, 2015 |
JAPNA CHEMICALS PVT LTD Vs. NATIONAL INSURANCE CO LTD
|
September 14, 2015 |
JARNAIL SINGH Vs. MAMTA GOEL
|
May 19, 2015 |
JASPAL KAUR AND ORS. Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
March 17, 2015 |
JASVIRSINGH NAGINDER SINGH GAREWAL Vs. NASHIK MERCHANTS CO-OP. BANK LTD. AND ORS.
|
December 1, 2015 |
JASWINDER SINGH Vs. NEW INDIA ASSURANCE CO LTD
|
April 16, 2015 |
JATINDER SINGH Vs. ORIENTAL INSURANCE CO.
|
January 14, 2015 |
JAY MADHAV JHA Vs. UNITED INDIA INSURANCE CO LTD
|
August 4, 2015 |
JAYADHAR V. Vs. KERALA STATE FINANCIAL ENTERPRISES LTD. AND ORS.
|
October 5, 2015 |
JAYEM IMPEX Vs. HITESHBHAI GOKALBHAI MARU
|
January 15, 2015 |
JCB INDIA LTD Vs. CHANDAN TRADERS
|
February 19, 2015 |
JCB INDIA LTD Vs. ANIL KUMAR
|
May 7, 2015 |
JEETENDER KAUR Vs. NOIDA AUTHORITY MAIN ADMINSTRATIVE BLOCK
|
May 20, 2015 |
JEEWAN LAL SHARMA Vs. M/S. SERAMPORE SURGICAL NURSING PRIVATE LIMITED
|
January 12, 2015 |
JET AIRWAYS (INDIA) LTD Vs. M V V S MURTHI
|
March 11, 2015 |
JIK RECYCLING INDIA LTD. Vs. HELP LINE GRAHAK MANDAL AND ORS.
|
October 8, 2015 |
JIND CENTRAL CO Vs. ASHOK KUMAR S/O SH RAM SARUP, R/O H.NO
|
November 2, 2015 |
JITENDRA D. SHETH Vs. ABHINAV ENGINEERS
|
January 20, 2015 |
JITENDRASINH RAGHUJI VAGHELA Vs. IFFCO TOKYO GENERAL INSURANCE CO. LTD.
|
August 3, 2015 |
JIVRAJBHAI BHIKHABHAI KAKADIA Vs. MEGA AUTOMOBILE PVT. LTD. AND ORS.
|
March 9, 2015 |
JMD LTD Vs. NAMEESH MIGLANI
|
August 24, 2015 |
JODHPUR VIDHYUT VITRAN NIGAM LIMITED Vs. NARAIN SINGH
|
July 17, 2015 |
JOSE THOMAS Vs. SANKARAMOORTHY REDDIYAR
|
February 20, 2015 |
JULISMON TARIANG Vs. NEW INDIA INSURANCE CO LTD
|
April 1, 2015 |
JYOTI CHOPRA Vs. INDRAPRASTHA MEDICAL CORPORATION LIMITED AND ORS.
|
May 12, 2015 |
JYOTI DEVI Vs. SUKET HOSPITAL AND ORS.
|
September 1, 2015 |
JYOTI RUNGTA Vs. ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD.
|
October 6, 2015 |
K AMJAD BASHA Vs. N NAVEEN KUMAR
|
June 3, 2015 |
K C SHAH Vs. INDU T PATIL
|
May 5, 2015 |
K C TEXTILES LTD Vs. NEW INDIA ASSURANCE CO LTD
|
March 31, 2015 |
K D KOTHIYAL Vs. PHOOL KAUL
|
February 17, 2015 |
K DAVID NELSON S/O LATE K V SAMUAL Vs. QUALITY CARE INDIA LTD
|
January 5, 2015 |
K M ANBARASAN S/O K M MOHAN Vs. TATA AIG LIFE INSURANCE CO LTD
|
January 30, 2015 |
K MAHALINGA BHAT Vs. DEEKAYYA GOWDA
|
September 18, 2015 |
K MAHALINGA BHAT Vs. SANTHOSH KAMATH
|
September 18, 2015 |
K P MUSTHAFA Vs. BEENA RANI & 2 ORS
|
November 19, 2015 |
K PATRA Vs. GHANASHYAM DAS (RUIDAS) & ANR
|
August 10, 2015 |
K PUSHPA LEELA Vs. DIVISIONAL ENGINEER (DE), APSPDCL
|
March 10, 2015 |
K RAMA RAO Vs. NARNE ESTATES (P) LIMITED
|
April 1, 2015 |
K T MARUTHI Vs. BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO LTD
|
July 17, 2015 |
K V MATHEW Vs. MANAGER, FEDERAL BANK LIMITED & ANR
|
November 20, 2015 |
K. VENKATACHALAM Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
September 9, 2015 |
K.D. SUCHAK AND ORS. Vs. HI - LIFE DEVELOPERS PVT. LTD. AND ORS.
|
April 22, 2015 |
K.P. MUSTHAFA Vs. JANE TREESA THOMAS AND ORS.
|
November 19, 2015 |
KADAM BROTHERS & DEVELOPERS Vs. SAGAR RAOSAHEB GODHARE
|
April 23, 2015 |
KADAM BROTHERS & DEVELOPERS Vs. UNMESH GANPATRAO SATHE
|
April 23, 2015 |
KAILASH CHANDRAKANT BHALERAO Vs. I C I C I LOMBARD GENERAL INSURANCE COMPANY LIMITED
|
February 11, 2015 |
KAILASH DEVELOPERS & ORS Vs. C K DHANANJAYAN & ORS
|
May 1, 2015 |
KAILASH KAUR Vs. CHIEF ADMINISTRATOR, PUDA
|
March 31, 2015 |
KAILASH SHARMA Vs. CHAIRMAN, ZEROX MODI CORPORATION LTD & ORS
|
July 3, 2015 |
KAILASH THAKUR Vs. BHIRACHI COMPUTERS
|
July 27, 2015 |
KALPANABEN KRISHNAKANT GUPTA Vs. BHUTADIYA DINESHBHAI PARAGBHAI & 2 ORS ; REGIONAL TRASPORT OFFICER; TRANSPORT COMMISSIPNER GUJARAT STATE OFFICE OF TRANSPORT COMMISSIONER APNA BAZAR
|
August 21, 2015 |
KALPAVRIKSHA INVESTORS FOURM Vs. DAKSHIN BHARAT KUTEHI DASA OSWAL JAI, EKKAM & ORS
|
October 14, 2015 |
KALYAN APARTMENTS OWNERS WELFARE ASSOCIATION Vs. SANDEEP DEVELOPERS
|
September 17, 2015 |
KALYAN GANGULY Vs. GANESH PRASAD CHAKRABORTY
|
April 15, 2015 |
KAMAL & CO Vs. HIMANSHU SHARMA
|
April 16, 2015 |
KAMAL JEET Vs. SKYROCK CITY WELFARE SOCIETY & ANR
|
July 14, 2015 |
KAMALA GUPTA Vs. CHIEF EXECUTIVE OFFICER, GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
|
October 13, 2015 |
KAMANI SHARMA & ORS Vs. ANIL NADIR & ORS
|
July 13, 2015 |
KAMLA DEVI Vs. NATIONAL INSURANCE COMPANY & ANR
|
October 8, 2015 |
KAMLESH BOHRA MAHAJAN Vs. RAMLAL S/O DALCHANDJI
|
November 2, 2015 |
KAMLESH GULATI Vs. HUDA
|
April 7, 2015 |
KAMLESH W/O L D SAINI Vs. DIRECTOR, DISTANCE EDUCATION JNR & ORS
|
August 10, 2015 |
KAMPELLI SESHGIRI RAO Vs. MANAGER, SRIRAM TRANSPORT FINANCE COMPANY LTD
|
May 15, 2015 |
KANHA TRADING COMPANY Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
August 7, 2015 |
KANHAIYALAL RAWAT Vs. DEALER ANGAD TRACTOR
|
July 1, 2015 |
KANISHKA CREATION Vs. NEM PRAKASH KHANDAKA
|
June 1, 2015 |
KANPUR DEVELOPMENT AUTHORITY THROUGH ITS VICE-CHAIRMAN MOTIJHEEL, KANPUR Vs. ABHAI PRATAP SINGH
|
January 9, 2015 |
KANPUR VIDYUT SUPPLY COMPANY Vs. ASSISTANT GENERAL MANAGER VIDYUT DISTRIBUTION KHAND NOUBASTA
|
January 7, 2015 |
KAPIL KULSHRESTHA Vs. OM PRAKASH AND ORS.
|
May 22, 2015 |
KARNATAKA AGRO SEEDS Vs. SAMADHAN SUKHDEO WAGH
|
March 30, 2015 |
KARNATAKA FISHERIES DEVELOPMENT CO LTD Vs. UNITED INDIA INSURANCE CO LTD
|
February 12, 2015 |
KARNATAKA STATE FINANCIAL CORPORATION Vs. H.S.K.M. CHISTI
|
August 25, 2015 |
KARNATAKA STATE JUDICIAL DEPARTMENT EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LTD Vs. P ANJANEGOWDA
|
April 13, 2015 |
KARRI PRAKASH C/O SRAVAN SAI JEWELLERY WORKS Vs. T N RAJYALAKSHMI W/O SRI RAMACHANDRA MURTHY
|
April 7, 2015 |
KARTAR SINGH & ORS Vs. RAM NIWAS & ORS
|
July 29, 2015 |
KASHYAP VIJAY DESHPANDE Vs. SHRIDHAR S PARADKAR
|
February 17, 2015 |
KAUSHALAYA KUNDAN PROGRESSIVE MEDICAL HOSPITAL THROUGH DR. ASHISH HORA, RESEARCH CENTRE(REGISTERED) CHARITABLE SOCIETY, HEAD OFFICE 11 Vs. GLADA AND 2 ORS. THROUGH ITS COMPETENT AUTHORITY FEROZEPUR ROAD LUDHIANA
|
November 2, 2015 |
KAVERI GRAMEENA BANK AND ORS. Vs. H.S. SHADAKSHARI
|
March 13, 2015 |
KAVERI GRAMEENA BANK AND ORS. Vs. H.S. SHADAKSHARI
|
July 7, 2015 |
KAVIT AHUJA Vs. SHIPRA ESTATE LTD
|
February 12, 2015 |
KENDRIYA KHADI VASTRAGAR Vs. UNITED INDIA INSURANCE CO LTD
|
December 3, 2015 |
KERALA STATE ELECTRICITY BOARD Vs. ASSISTANT EXECUTIVE ENGINEER
|
February 12, 2015 |
KERALA STATE ELECTRICITY BOARD AND ORS. Vs. YESU ADIMANADAR
|
September 9, 2015 |
KESHAVRAO MAROTRAO INGOLE PATIL Vs. MAMDE KRUSHI SEVA KENDRA & 3 ORS
|
November 24, 2015 |
KEWAL KRISHAN PURI Vs. HOUSING BOARD HARYANA
|
May 5, 2015 |
KHADI AND VILLAGE INDUSTRIES COMMISSION & ANR Vs. JAI JAI GRAMODYOG VIKAS SEVA SAMITI
|
December 1, 2015 |
KHIMANIBAI SOHANLAL MEHTA Vs. NEW INDIA INSURANCE COMPANY
|
March 10, 2015 |
KHUBCHAND HEMANDAS SETPAL Vs. SHEWA APARTMENTS CO-OPERATIVE HOUSING SOCIETY LTD
|
February 13, 2015 |
KIRAN MISHRA Vs. DENTSPLY INDIA PVT. LTD.
|
November 4, 2015 |
KIRAN SINHA Vs. A.K. VISHWAKARMA AND ORS.
|
August 28, 2015 |
KISHAN MALHOTRA Vs. GOLD CAUSE CONSTRUCTIONS PVT LTD
|
April 15, 2015 |
KISHORE KUMAR KOCHAR Vs. STATE BANK OF BIKANER & JAIPUR
|
September 15, 2015 |
KISHORI KADAM Vs. POONAM SUHAS MALI AND ORS.
|
November 3, 2015 |
KLE SOCIETYS HOSPITAL & MEDICAL RESEARCH CENTRE AND ORS. Vs. MASTER SHIVARAJ
|
May 21, 2015 |
KOLIN K MEKWAN Vs. VINODBHAI M SOLANKI
|
April 15, 2015 |
KONA MOHAN RAO Vs. NEW INDIA ASSURANCE LTD
|
April 17, 2015 |
KONE ELEVATOR INDIA (P) LTD. Vs. SAKET MEDICAL AND RESEARCH CENTRE (PVT.) LTD.
|
July 13, 2015 |
KONEL CORPORATION PVT. LTD. Vs. UNION BANK OF INDIA
|
November 17, 2015 |
KOTAK MAHINDRA BANK LTD Vs. SURINDER KUMAR MODI
|
February 20, 2015 |
KOTAK MAHINDRA BANK LTD. AND ANR. THROUGH ITS AUTHORISED REPRESENTATIVE AND ASSOCIATE VICE PRESEDENT, MR. HARJOT GILL, AT Vs. JASPAL KAUR SANDHU W/O. LATE S. PARGAT SINGH, V.P.O. LANDRAN TEHSIL AND DISTT. SAS NAGAR, MOHALI
|
December 9, 2015 |
KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD. 9TH FLOOR, GODREJ COLISEUM, BEHIND EVERARD NAGAR, SION(EAST), MUMBAI Vs. ALKESHBHAI SHAH AND ANR. 3, PATEL BHUVAN OPPOSITE ANIMAL HOSPITAL MADALPUR, ELLISBRIDGE AHMEDABAD GUJARAT
|
December 4, 2015 |
KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD. AND ORS. Vs. JAGDISH BANKELAL AGARWAL
|
January 29, 2015 |
KOTAK MAHINDRA PRIME LTD Vs. SMITA KARMAKAR
|
August 4, 2015 |
KRISHAN DASS Vs. NEW INDIA INSURANCE CO. LTD.
|
January 16, 2015 |
KRISHAN KUMAR Vs. UTTRI HARYANA BIJLI VITRAN NIGAM LTD. AND ORS.
|
May 25, 2015 |
KRISHAN KUMAR DUBEY Vs. TRUSTLINE SECURITIES LTD
|
May 6, 2015 |
KRISHAN LAL KALRA Vs. RELIGARE SECURITY LTD
|
January 30, 2015 |
KRISHNA MOHAN BHATTACHARJEE Vs. BOMBAY HOSPITAL MEDICAL RESEARCH CENTRE AND ORS.
|
January 5, 2015 |
KRISHNAPATNAM PORT COMPANY LTD. Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
|
January 30, 2015 |
KRITI INDUSTRIES (INDIA) LTD. Vs. RAVINDER PARKASH AND ORS.
|
December 3, 2015 |
KRRISH FLORENCE ESTATE BUYERS WELFARE ASSOCIATION Vs. ANGLE INFRASTRUCTURE PRIVATE LIMITED
|
August 25, 2015 |
KSHETRIYA GANDHI ASHRAM Vs. PUNJAB NATIONAL BANK & ORS , BRANCH MANAGER; PUNJAB NATIONAL BANK, REGIONAL MANAGER
|
May 21, 2015 |
KULDEEP KUMAR Vs. SANGAM CO-OP BUILDING SOCIETY LTD & ANR
|
July 20, 2015 |
KULDEEP SINGH Vs. SYNDICATE BANK
|
April 23, 2015 |
KULWANT SINGH Vs. NARINDER SEKHRI AND ORS.
|
July 22, 2015 |
KUMAON MANDAL VIKAS NIGAM LTD Vs. POORAN LAL
|
April 6, 2015 |
KUMARI MAHUA DARIPA Vs. ANIRUDDHA GHORAI
|
July 15, 2015 |
KUNDAN RICE MILLS LIMITED Vs. UNITED INDIA INSURANCE CO. LTD.
|
August 3, 2015 |
KUONI TRAVEL (INDIA) P LTD Vs. PARESH RAMJIBHAI PATEL & 2 ORS
|
July 1, 2015 |
KURAMAL GUPTA & OTHERS Vs. HUDA & ANOTHER
|
August 27, 2015 |
KURRA MARONI Vs. BAJAJ ALLIANZ INSURANCE LIMITED
|
March 31, 2015 |
KUSH PRECISION MOULDS Vs. DMG MORI SEIKI INDIA MACHINES AND SERVICES PVT LTD
|
May 15, 2015 |
KUSUM LATA Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
|
November 6, 2015 |
KUWAIT AIRWAYS Vs. SAMIR KAPAHI
|
October 29, 2015 |
L & T FINANCE LIMITED Vs. NARENDRA VERMA AND ORS.
|
February 2, 2015 |
L & T FINANCE LTD & ANR Vs. JASKAURSHINGH GANGASINGH ATWAL
|
December 9, 2015 |
L G ELECTRONICS PVT LTD Vs. AGGARWAL ASSOCIATES
|
April 15, 2015 |
L I C OF INDIA Vs. SOHANI DEVI
|
May 21, 2015 |
L K CONSTRUCTION Vs. BALIRAM & ANR
|
October 16, 2015 |
L K NEPALIA Vs. KAMLA & ANR
|
August 7, 2015 |
L.I.C. OF INDIA AND ORS. Vs. CHANDER KANTA SHARMA
|
July 23, 2015 |
LA MARTINIERE COLLEGE (BOYS) LUCKNOW Vs. ABHISHEK BHATNAGAR
|
September 10, 2015 |
LACHHOO @ LAXMINARAYAN Vs. VERMA WATCH HOUSE
|
August 24, 2015 |
LAKHAN KISHORE TIWARI Vs. STATE OF U P
|
April 13, 2015 |
LAKHIMPUR FINVEST COMPANY LTD Vs. MOHAMMAD MUSLIM
|
December 17, 2015 |
LAKHWINDER SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
August 4, 2015 |
LAKSHMI VILAS BANK LIMITED Vs. M REJIDHA
|
January 13, 2015 |
LAL MEMORIAL HOSPITAL AND ORS. Vs. T. SIVARAMAN AND ORS.
|
August 3, 2015 |
LAL MOHAN HAJRA Vs. PIJUSH KANTI MONDAL
|
November 26, 2015 |
LAL NATHIRLAL ASWANI & ANR Vs. RUPEE CO-OPERATIVE BANK LTD
|
October 16, 2015 |
LALA URBAN CO OP BANK LTD Vs. UNITED INDIA INSURANCE CO LTD
|
May 7, 2015 |
LALAN SINGH S/O RANGDEV SINGH Vs. MAHESH PRATAP SINGH
|
January 14, 2015 |
LALIT NARAIN CHAUHAN Vs. BALLIA ETWASH GRAMIN BANK AND ORS.
|
March 11, 2015 |
LALLURAM MEENA Vs. S. MATHUR AND ORS.
|
October 7, 2015 |
LATE JAGATLAL Vs. ORIENTAL INSURANCE CO LTD
|
April 13, 2015 |
LATHA VENUGOPAL Vs. THANKAMMA
|
March 12, 2015 |
LAXMI BAI Vs. BAJAJ ALLIANZ LIFE INSURANCE CO. LTD.
|
September 14, 2015 |
LAXMI DEVI AGRAWAL Vs. BRANCH MANAGER, LIC OF INDIA
|
March 20, 2015 |
LAXMI GRIH NIRMAN SAHKARI SANSTHA MARYADIT AND ORS Vs. CHAMPA LAL S/O TILOK CHAND JAIN AND ORS
|
December 1, 2015 |
LAXMI LAND DEVELOPERS Vs. BHUWAN CHAND BHATT
|
November 18, 2015 |
LAXMI SILK HOUSE Vs. NATIONAL INSURANCE COMPANY LTD
|
April 23, 2015 |
LEADBETTER SEEDS PVT LTD Vs. TANNERU RANGAIAH & ORS
|
October 8, 2015 |
LEELA G NAIR Vs. K P HARIDAS
|
March 25, 2015 |
LEVAKU USHA REDDY Vs. MODI BUILDERS & REALTORS & 2 ORS
|
October 16, 2015 |
LIBERTY INVESTMENTS PVT LTD Vs. NADIA APARTMENT CO-OP SOC LTD
|
January 5, 2015 |
LIBORD FINANCE LTD Vs. SHIV SAI CONSTRUCTIONS & ORS
|
August 7, 2015 |
LIC HOUSING FINANCE LTD Vs. G MALLESHAM S/O LATE ANJAIAH
|
March 31, 2015 |
LIC HOUSING FINANCE LTD Vs. SHIVAKUMARASWAMY & SMT PREMA SUDHA
|
July 1, 2015 |
LIC OF INDIA Vs. M P MARAKKAR & ORS
|
September 4, 2015 |
LIC OF INDIA Vs. SHEETLA DEVI
|
March 19, 2015 |
LIC OF INDIA Vs. SUKADEV SUTAR
|
April 13, 2015 |
LIC OF INDIA Vs. RICHARD DSOUZA
|
February 12, 2015 |
LIC OF INDIA Vs. G SAHSI KALAVATHAMMA
|
March 11, 2015 |
LIC OF INDIA Vs. PANKAJ PANDEY
|
September 23, 2015 |
LIC OF INDIA Vs. REKHA
|
October 7, 2015 |
LIC OF INDIA Vs. DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
|
March 3, 2015 |
LIC OF INDIA Vs. SAROJAN DEVI
|
February 23, 2015 |
LIC OF INDIA Vs. SAURABH AGARWAL
|
February 1, 2015 |
LIC OF INDIA Vs. JIVRAJ BHAI P DOMADIA
|
April 23, 2015 |
LIC OF INDIA Vs. SWAGATA SHAH
|
June 16, 2015 |
LIC OF INDIA Vs. KUSUM JAIN
|
July 8, 2015 |
LIC OF INDIA Vs. NEERAJ KUMAR
|
April 21, 2015 |
LIC OF INDIA Vs. LACHHA DEVI
|
August 28, 2015 |
LIC OF INDIA Vs. KANYA BAI
|
September 16, 2015 |
LIC OF INDIA Vs. MAHANANDA YASHWANT AUTADE
|
October 20, 2015 |
LIC OF INDIA Vs. SAURABH AGARWAL
|
January 2, 2015 |
LIC OF INDIA & ANR Vs. KAMLAJIT KAUR & ORS
|
June 5, 2015 |
LIC OF INDIA & ANR Vs. MANIKAPPA N BHANDARI
|
August 6, 2015 |
LIC OF INDIA & ANR ; BRANCH MANAGER Vs. DHRUWA NARAIN MALL
|
August 26, 2015 |
LIC OF INDIA & ORS Vs. ASHA DEVI
|
May 25, 2015 |
LIC OF INDIA AND ORS. Vs. GANESH THAPA
|
March 3, 2015 |
LIC OF INDIA AND ORS. Vs. RAMAMANI PATRA AND ORS.
|
August 3, 2015 |
LIC OF INDIA AND ORS. Vs. SURINDER KAUR
|
July 31, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. DEEPAK CHHABRA & ANR ; S K SEHGAL
|
April 22, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. MAMTA W/O LATE SHRI MAHESH CHANDER BHARDWAJ
|
January 12, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. DHARAMSHILA KUNWAR
|
August 4, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. T. USHA PANT
|
April 22, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. BRAHAM SINGH
|
August 12, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. VAJAVADDEN HYDERALI MULLA
|
October 14, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. MOTIA RANI
|
October 5, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. KULDEEP SINGH
|
June 3, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SAROJ KUMARI
|
March 3, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. RAM SAKHI
|
January 5, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. NAGENDRA KUMAR RAHI
|
December 10, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. RANJANA DAS & 2 ORS
|
September 7, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SARITA MOHAPATRA
|
September 9, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. THOTA SRINIVASA BABU
|
May 5, 2015 |
LIFE INSURANCE CORPORATION OF INDIA & 2 ORS Vs. MADHUMITA LAHIRI
|
October 9, 2015 |
LIFE INSURANCE CORPORATION OF INDIA & ORS Vs. SITA DKHAR (NOW DEAD) AND ORS
|
October 19, 2015 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. CITIZENS RIGHTS ASSOCIATION
|
October 8, 2015 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. MAYA DEVI
|
August 20, 2015 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. CHAWALI DEVI
|
December 3, 2015 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. BIMLA DEVI
|
August 12, 2015 |
LIFE INSURENCE CORPORATION OF INDIA Vs. GULAB SINGH CHAUHAN
|
March 9, 2015 |
LITUN PRADHAN Vs. NEELACHAL INSTITUTE OF MEDICAL SCIENCE
|
May 22, 2015 |
LOKDEEP SHARMA Vs. HDFC BANK LTD
|
December 14, 2015 |
LOKMAN AHMED BUX Vs. CITICORP FINANCE (INDIA) LTD & ORS ; REGIONAL TRANSPORT OFFICER R T O ; JUDHISTIRA MOHANTY; CHIEF GENERAL MANAGER ; REGIONAL DIRECTOR
|
May 22, 2015 |
LORDS POLYMER (I) PVT. LTD. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
May 28, 2015 |
LOVE KUMAR SHARMA Vs. CARGO MOTORS (P) LTD & ANR
|
September 8, 2015 |
LOVE KUMAR SHARMA Vs. CARGO MOTORS (P) LTD & ANR ; FLAT INDIA AUTOMOBILE PRIVATE LIMITED
|
July 2, 2015 |
LOVELY AUTOS & ANR Vs. PRITPAL SINGH
|
December 8, 2015 |
LT COL AJMER SINGH Vs. ADJUTANT GENERAL & 2 ORS
|
February 16, 2015 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. ANOOP KUMAR
|
February 12, 2015 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. SALEEM AHMED
|
February 18, 2015 |
LUDHIANA IMPROVEMENT TRUST Vs. SURINDER SINGH
|
April 21, 2015 |
LUDHIANA IMPROVEMENT TRUST Vs. S RANJIT SINGH
|
March 30, 2015 |
LUDHIANA IMPROVEMENT TRUST Vs. S HARMANJIT SINGH
|
March 30, 2015 |
LUDHIANA IMPROVEMENT TRUST Vs. SAKINDER KAUR
|
March 30, 2015 |
LUDHIANA IMPROVEMENT TRUST Vs. DALJIT SINGH & ANR
|
September 18, 2015 |
LUDHIANA IMPROVEMENT TRUST & ANR Vs. SANJAY KHOSLA
|
October 7, 2015 |
LUDHIANA IMPROVEMENT TRUST & ANR Vs. JANINDER KUMAR JAIN
|
October 20, 2015 |
LUDHIANA IMPROVEMENT TRUST AND ORS. Vs. BASANT LAL
|
August 11, 2015 |
LUDHIANA IMPROVEMENTS TRUST AND ORS. Vs. HARWINDER KAUR KHANGURA AND ORS.
|
November 3, 2015 |
M D CHAIRMAN; SAHARA INDIA Vs. JAHANVI & 2 ORS
|
August 25, 2015 |
M K DEVELOPERS Vs. ASHOK KUMAR
|
April 16, 2015 |
M K ENTERPRISES Vs. NATIONAL INSURANCE COMPANY LTD
|
April 13, 2015 |
M L AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY
|
July 30, 2015 |
M M RAVI SHANKAR Vs. VISHWABHARATHI HOUSE BUILDING CO-OPERATIVE SOCIETY LTD
|
January 5, 2015 |
M P HOUSING BOARD Vs. RADHA MOHAN SHARMA
|
March 27, 2015 |
M P HOUSING BOARD Vs. MAHENDRA PAL SINGH
|
March 27, 2015 |
M P HOUSING BOARD & ANR ; ESTATE OFFICE, M P HOUSING BOARD Vs. RAVINDER SINGH BHADURIA
|
August 13, 2015 |
M P MOTORS Vs. NAVEEN KUMAR JAIN
|
April 20, 2015 |
M P STATE SEEDS CERTIFICATION AGENCY Vs. RAM KISHAN JAT & ORS
|
October 5, 2015 |
M PARTHASARATHY Vs. ITC LTD
|
February 11, 2015 |
M RAJA GANGU Vs. BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
|
January 21, 2015 |
M S GEETHA DEVI & ANR Vs. A P SUGATHAN & 3 ORS
|
July 31, 2015 |
M T JAMES Vs. P M BABURAJAN
|
January 27, 2015 |
M VENKALESHWAR RAO Vs. NATIONAL INSURANCE COMPANY LTD & ANR
|
December 18, 2015 |
M WAKEEL Vs. DEPUTY GENERAL MANAGER; CHIEF GENERAL MANAGER; MANAGER
|
March 23, 2015 |
M. DEVAPPA KANCHAN Vs. UNITED INDIA INSURANCE CO. LTD.
|
June 12, 2015 |
M. OBAIDUR RAHMAN Vs. NATIONAL INSURANCE CO. LTD.
|
May 22, 2015 |
M.P. STATE MINOR FOREST PRODUCE TRADING & DEVELOPMENT CO-OP. FED. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
|
July 1, 2015 |
M/S AVIVA LIFE INSURANCE CO INDIA PVT LTD Vs. SHEELA R SHAH & ANR
|
August 24, 2015 |
M/S. ANSAL HOUSING & CONSTRUCTION LTD. Vs. LALIT KUMAR VERMA 1473, INDIRA NAGAR, P.O. NEW FOREST DEHRADUN
|
August 12, 2015 |
M/S. ASHIANA HOUSING LTD. Vs. YOG RAJ VIJ
|
March 11, 2015 |
M/S. EXCELLENT TESTING EQUIPMENT & ANR. Vs. VIJAYA VITTALA CHARITABLE AND EDUCATIONAL TRUST
|
April 16, 2015 |
M/S. GATI LIMITED & ANR. Vs. M/S. BRBEE PRODUCTS PRIVATE LTD.
|
April 20, 2015 |
M/S. J.D. FINANCERS (REGD.) & ORS. Vs. MOHD. HASHIM & ORS.
|
March 26, 2015 |
M/S. JAIN BUILDERS & ORS. Vs. PLEASANT PALACE C.H.S. LTD. & ANR.
|
April 17, 2015 |
M/S. KONE ELEVATOR INDIA (P) LTD. 50, VANAGARAM ROAD, AYANAMBAKKAM, CHENNAI Vs. SAKET MEDICAL AND RESEARCH CENTRE (PVT.) LTD. SECTOR
|
July 13, 2015 |
M/S. LIMENAPH CHEMICALS PVT. LTD. Vs. ICICI BANK LTD. TENKASI ROAD RAJAPALYAM TAMIL NADU
|
January 19, 2015 |
M/S. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. 2ND FLOOR, SADHANA HOUSE, 507 P.B MARG, WORLI THROUGH ITS AUTHORISED SIGNATORY, GULSHAN KUMAR LEGAL EXECUTIVE, MUMBAI Vs. ASLAM SARFARAJ SHAIKH AND 2 ORS. R/O WARD NO
|
December 11, 2015 |
M/S. NARNE CONSTRUCTIONS PVT. LTD. REPRESENTED BY ITS MANAGING DIRECTOR, 1 GUNROCK ENCLAVE, KARKHANA SECUNDERABAD Vs. VINEETHA SHARMA, W/O DR. DEVENDRA SHARMA, R/O 56, ICRISAT COLONY
|
December 17, 2015 |
M/S. NEW HOLLAND FIAT INDIA PVT. LTD. Vs. NK. MOHAN LAL
|
January 7, 2015 |
M/S. RAVI DEVELOPMENTS & ANR. Vs. ANKUR BHARUKA AND ANOTHER
|
August 7, 2015 |
M/S. STAR PACKAGING Vs. INDIAN OIL CORPORATION LTD. & 2 ORS.
|
November 3, 2015 |
M/S. SURAJ TILES (P) LTD. Vs. M/S. GRAIN PROCESSING INDUSTRIES INDIA P. LTD.
|
December 11, 2015 |
M/S. TANEJA DEVELOPERS & INFRASTRUCTURE LTD. Vs. RAJ KUMARI
|
December 3, 2015 |
M/S. UNNATI PARBOILING INDUSTRIES THROUGH : PROP. PURUSHOTTAM LALWANI, S/O SHRI VEERUMAL LALWANI, FINGESHWAR ROAD, RAJIM RAIPUR CHHATTISGARH Vs. STATE BANK OF INDIA AND ANR. THROUGH : REGIONAL MANAGER, REGIONAL OFFICE, KATORATALAB, BEHIND CHHATTISGARH COLLAGE, RAIPUR CHHATTISGARH
|
December 17, 2015 |
M2K DEVELOPERS (P) LTD. Vs. DEEPTI AND ORS.
|
May 28, 2015 |
MAA ANNAPURNA TRANSPORT AGENCY PVT. LTD. AND ORS. Vs. KRISHNA SPICES PVT. LTD.
|
July 1, 2015 |
MADAN LAL KAPOOR Vs. SARDAR AMARJEET SINGH
|
April 8, 2015 |
MADAN LAL MEHTA Vs. HUDA, BHIWANI
|
September 18, 2015 |
MADHUMITA BOSE Vs. MANAGER RETAIL PA CLAIM TEAM
|
February 2, 2015 |
MAGMA FINCORP LTD Vs. PRAMOD PAREEKH & 2 ORS
|
September 17, 2015 |
MAGMA FINCORP LTD Vs. TIKESWAR BARIK
|
April 1, 2015 |
MAGMA FINCORP LTD Vs. SUKHWINDER SINGH
|
September 8, 2015 |
MAGMA FINCORP LTD. Vs. GULZAR ALI
|
April 17, 2015 |
MAGMA FINCORP LTD. Vs. DEEPAK KUMAR PARIDA
|
September 10, 2015 |
MAGRATH PROPERTY DEVELOPER Vs. A.S. VEERANNA
|
June 26, 2015 |
MAHABALESHWAR CO-OPERATIVE BANK LTD. Vs. VIJAY KUMAR ESHWAR PADUVANI AND ORS.
|
September 14, 2015 |
MAHALAKSHMI ENTERPRISES Vs. MANAGING DIRECTOR, BIHAR STATE SCHEDULE CASTE COOPERATIVE DEVELOPMENT CORPN
|
April 28, 2015 |
MAHALASA BUILDERS Vs. KAMALAKAR NATHAN CHAKRANARAYAN & ANR ; KAVITA KAMALAKAR CHARANARAYAN; KAMALAKAR N CHAKRANARAYAN & AVITA K CHAKRANARAYAN
|
September 29, 2015 |
MAHATAMA POLYMERS PVT. LTD. Vs. MANAGING DIRECTOR, ASSOCIATED ROAD CARRIERS AND ORS.
|
September 18, 2015 |
MAHAVEER SINGH Vs. MANAGER, PUNJAB NATIONAL BANK
|
July 21, 2015 |
MAHENDER GOEL Vs. NATIONAL INSURANCE CO. LTD.
|
October 15, 2015 |
MAHENDER KUMAR Vs. HERO HONDA MOTORS LIMITED & ANR
|
October 5, 2015 |
MAHENDER KUMAR SHARMA Vs. AVAS AYUKT U.P., U.P. AVAS & VIKAS PARISHAD
|
November 27, 2015 |
MAHENDRA JWALAPRASAD AGRAWAL Vs. NEW INDIA ASSURANCE CO LTD & ANR
|
September 3, 2015 |
MAHENDRA KUMAR ORS. Vs. NATIONAL INSURANCE CO. LTD.
|
August 28, 2015 |
MAHESH CHANDRA AGARWAL Vs. ANSAL PROPERTIES & INFRASTRUCTURE LIMITED
|
February 12, 2015 |
MAHESH JANGID Vs. CHAIRMAN AND MANAGING DIRECTOR
|
February 20, 2015 |
MAHESH JANGID Vs. CHAIRMAN AND MANAGING DIRECTOR, JAIPUR VIDYUT VITRAN NIGAM LIMITED
|
April 16, 2015 |
MAHESH KUMAR Vs. M.G. MOTORS
|
August 18, 2015 |
MAHESH KUMAR Vs. HANUMANTHAPPA A
|
September 18, 2015 |
MAHESH KUMAR SAGAR Vs. NEW INDIA INSURANCE CO LTD & ANR
|
October 7, 2015 |
MAHESH MAGANBHAI TRIVEDI Vs. DIVISIONAL MANAGER, LIFE INSURANCE CORPORTION OF INDIA
|
October 16, 2015 |
MAHINDER & MAHINDER LTD Vs. RAJASTHAN AGRICULTURE UNIVERSITY & ORS
|
September 4, 2015 |
MAHINDRA & MAHINDRA FINANCIAL Vs. RAM PRAKASH
|
August 17, 2015 |
MAHINDRA HOLIDAYS & RESORTS INDIA LIMITED Vs. HEMANT KUMAR M. WADEKAR
|
August 31, 2015 |
MAHODAYA HYBRID SEEDS PVT. LTD. Vs. KISHOR RANJAN MURUMKAR AND ORS.
|
January 22, 2015 |
MAKANJI KANJI MATA Vs. NEW INDIA ASSURANCE CO LTD
|
April 9, 2015 |
MALLIKA VERMA Vs. UNION OF INDIA
|
February 17, 2015 |
MALWA MOTORS SALES PVT LTD Vs. PANKAJ JAIN & ANR ; GENERAL MOTORS INDIA PVT LTD
|
September 2, 2015 |
MAMAN CHAND SHARMA Vs. CITY PHOTOSTATE
|
December 2, 2015 |
MAMTA AND ANR. R/O QUARTER NO. IV/A/1/3, OFFICER RAILWAY COLONY, INFRONT OF NEW SATPURA OFFICER REST HOUSE, NEAR TITALY CHOWK BILASPUR CHHATTISGARH Vs. DIRECTOR, POSTAL SERVICE OFFICE AND ORS. CHIEF POST MASTER GENERAL, M.P. CIRCLE, BHOPAL M.P. AND ORS.
|
October 30, 2015 |
MANAGER, ANDHRA PRAGATHI GRAMEENA BANK & ANR. Vs. SINGAM SIVA SANKAR REDDY & ANR.
|
October 3, 2015 |
MANAGER, AVIVA LIFE INSURANCE CO LTD Vs. POOJA & ANR
|
August 20, 2015 |
MANAGER, CAUVERY GRAMEENA BANK Vs. H S SHADAKSHARI
|
July 7, 2015 |
MANAGER, ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MAINUDDIN S/O NABISAB DHARWAD
|
January 5, 2015 |
MANAGER, NEW INDIA ASSURANCE CO LTD Vs. RAIS DIAGNOSTIC CENTRE
|
August 20, 2015 |
MANAGER, NEW INDIA ASSURANCE COMPANY LTD & 2 ORS Vs. SHABO
|
December 7, 2015 |
MANAGER, OM LOGISTICS LIMITED Vs. NAVEEN ANCHALIA
|
March 19, 2015 |
MANAGER, REGIONAL OFFICE, JOHN DEERE INDIA PRIVATE LIMITED Vs. LAXMI NARAYAN PATEL & ANR.
|
November 2, 2015 |
MANAGER, SAINT FRANCIS HOSPITAL Vs. KAMLA & ANR.
|
August 7, 2015 |
MANAGER, SHRIRAM TRANSPORT FINANCE CO LTD Vs. VEERA KUMAR S/O SIDDAPPA MALIPATIL
|
August 28, 2015 |
MANAGER, ZILA KHADI GRAMIN UDHYOG BOARD Vs. SUGHOMDH TIWARI
|
March 2, 2015 |
MANAGING DIRECTOR M/S FORTUNE CARS PVT LTD Vs. HARIKRISHAN S HIRANI
|
May 15, 2015 |
MANAGING DIRECTOR, ARMY WELFARE HOUSING ORGANISATION AND ORS. Vs. RAJ KUMAR DHINGRA
|
May 22, 2015 |
MANAGING DIRECTOR, ESCORTS LTD Vs. SUNDER SINGH
|
March 19, 2015 |
MANAGING DIRECTOR, KSRTC & ANR Vs. PRESIDENT, KARNATKA CONSUMERS FORUM (REGD )
|
August 20, 2015 |
MANAGING DIRECTOR, NARANJA SAHAKAR SAKKARE KARKHANE Vs. LAXMAN
|
July 6, 2015 |
MANAS DEVELOPERS Vs. MADHUR ARJUN BHABAL
|
March 9, 2015 |
MANGAL ENGG WORKS Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
February 11, 2015 |
MANGAL MOORTI DEVELOPERS PVT LTD Vs. BHARAT SUBEDAR CHAVAN
|
May 5, 2015 |
MANGE SINGH CHAUHAN Vs. NEW INDIA ASSRANCE COMPANY LTD
|
April 6, 2015 |
MANGILAL MANAWAT Vs. NEW INDIA ASSURANCE CO LTD & ANR ; U N AUTOMOBILE PVT LTD
|
November 4, 2015 |
MANISHA W/O AMIT KUMAR Vs. MEHTA MOTORS; TATA MOTORS LTD
|
January 20, 2015 |
MANJEET SINGH Vs. NATIONAL INSURANCE COMPANY LTD & ANR ; TRANS ASISA AUTO & GENERAL FINANCE LTD
|
June 3, 2015 |
MANJIT SINGH BAL Vs. BHARTI AIRTEL LTD
|
March 13, 2015 |
MANJU MANGLA Vs. CHIEF ADMINISTRATOR, HUDA; ESTATE OFFICER, HUDA
|
January 5, 2015 |
MANJULAKSHMI Vs. RAFA M AMALA
|
September 17, 2015 |
MANMOHAN NANDA Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
May 22, 2015 |
MANMOHAN SHARMA Vs. MANAGER, STATE BANK OF BIKANER & JAIPUR & ANR
|
September 8, 2015 |
MANOHAR LAL Vs. GOVT. OF INDIA AND ORS.
|
February 19, 2015 |
MANOJ AGARWAL Vs. KANCHAN PANDEY
|
January 2, 2015 |
MANOJ D RANDIVE Vs. DEV-ASHISH
|
February 26, 2015 |
MANOJ JAIN Vs. ORIENTAL INSURANCE CO LTD; VINOD SAHU & ANR
|
October 13, 2015 |
MANOJ KUMAR VERMA Vs. DELHI DEVELOPMENT AUTHORITY
|
July 23, 2015 |
MANPREET SINGH Vs. SUBHASH KUMAR AND COMPANY
|
October 12, 2015 |
MANSI GUPTA Vs. UNIT TRUST OF INDIA (UTI)
|
August 17, 2015 |
MANSINGH Vs. ICICI GENERAL INSURANCE CO LTD
|
May 26, 2015 |
MANSURI PIRUBHAI GULABBHAI Vs. BRANCH MANAGER, ORIENTAL INSURANCE CO LTD
|
April 15, 2015 |
MANTENA KRISHNAM RAJU Vs. SRIYA LAYOUTS
|
April 17, 2015 |
MANU TALWAR AND ORS. Vs. BPTP LTD.
|
September 4, 2015 |
MANU V.S. Vs. AKHILESH KUMAR AND ORS.
|
May 26, 2015 |
MARATHON REALTY LIMITED Vs. MONTE VISTA RESIDENCE WELFARE ASSOCIATION & ANR
|
September 24, 2015 |
MARIA MARGARIDA DE NORONHA TAVORA E COSTA Vs. TRAVACO HOLIDAYS PVT LTD
|
January 30, 2015 |
MARUTI HYBRID BEEJ PVT LTD Vs. SURENDRA KUMAR MEENA & ANR
|
July 7, 2015 |
MARUTI HYBRID BEEJ PVT LTD Vs. INDRA NARAYAN & ANR
|
July 7, 2015 |
MARUTI ISPAT & ENERGY PVT. LTD. Vs. RADHE RENEWABLE ENERGY DEVELOPMENT PVT. LTD.
|
August 12, 2015 |
MARUTI SUZUKI INDIA LIMITED Vs. SOMA SHEKAR SANGANBASAPPA KHADABADI AND ORS.
|
October 8, 2015 |
MARUTI SUZUKI INDIA LIMITED & ANR Vs. PAWAN SHARMA
|
December 10, 2015 |
MARUTI SUZUKI INDIA LTD Vs. VJAYAN V ANAND
|
March 20, 2015 |
MARUTI SUZUKI INDIA LTD. Vs. RAVI KHANNA AND ORS.
|
August 6, 2015 |
MASHAAL IRRIGATION PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD.
|
October 20, 2015 |
MAX NEW YORK LIFE INSURANCE CO LTD & ANR Vs. MAQBOOL HUSSAIN
|
October 16, 2015 |
MAX NEW YORK LIFE INSURANCE CO. LTD. Vs. SUDEEP KUMAR CHAKRABORTY
|
January 8, 2015 |
MAYUR PLAZA CO- OPERATIVE HOUSING SOCIETY LTD Vs. AKBARALI ALI MOHAMMAD PORBUNDERWALA
|
May 1, 2015 |
MD AQUIL Vs. REGIONAL MANAGER, STATE BANK OF INDIA & ANR
|
October 16, 2015 |
MD FAREED Vs. WADI-E-YAMAN
|
April 8, 2015 |
MEENA JAMWAL Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
April 8, 2015 |
MEENAKSHI A N Vs. BALA DEVI
|
April 1, 2015 |
MEERUT DEVELOPMENT AUTHORITY Vs. RADHIKA
|
July 13, 2015 |
MEHRUNNISA Vs. LIC OF INDIA
|
February 13, 2015 |
MEHTA PHARMACEUTICAL INDUSTRIES Vs. MAHARASHTRA STATE WAREHOUSING CORPORATION
|
April 20, 2015 |
MET LIFE INDIA INSURANCE COMPANY LTD Vs. USIRIKAYALA SREENIVASA RAO
|
July 21, 2015 |
MICRO DEVICES INC. Vs. AIRPORT AUTHORITY OF INDIA AND ORS.
|
July 22, 2015 |
MICROTEK INTERNATIONAL PVT LTD Vs. SANJAY VARSHNEY
|
March 17, 2015 |
MIKIKUKI INTERNATIONAL Vs. NEW INDIA ASSURANCE CO LTD
|
January 14, 2015 |
MJRJ MEDICHEM SURGICALS Vs. NATIONAL INSURANCE COMPANY LTD
|
January 22, 2015 |
MODERN PETROFILS A UNIT OF MODERN SYNTEX I LTD. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
August 7, 2015 |
MODI BUILDERS & REALTORS PVT. LTD. Vs. LEVAKU USHA REDDY
|
October 16, 2015 |
MOHAMMAD ISHAKBHAI TIMBIWALA Vs. TATA AIG GENERAL INSURANCE COMPANY LIMITED
|
September 11, 2015 |
MOHAN MOTWANI Vs. MESSERS LAXMI ENTERPRISES & 2 ORS
|
September 3, 2015 |
MOHAR SINGH AND ORS. Vs. RAJENDRA AND ORS.
|
March 10, 2015 |
MOHD RAFAT KHAN Vs. L G ELECTRONICS INDIA PVT LTD
|
December 2, 2015 |
MONICA JAIN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
May 28, 2015 |
MONICA SINGLA AND ORS. Vs. TEJ BHAN TANEJA AND ORS.
|
October 5, 2015 |
MONOTYPE INDIA LTD Vs. SHAILENDRA VERMA
|
May 12, 2015 |
MOREPEN LABORATORIES LIMITED Vs. SUNIL KUMAR MALPANI & ANR
|
July 3, 2015 |
MOTIA CONSTRUCTION LIMITED Vs. CAPTAIN BHAGAT SINGH
|
March 26, 2015 |
MRIDULA SINGH AND ORS. Vs. NIRMAN SHELTERS BANGALORE PVT. LTD.
|
July 15, 2015 |
MRITUNJAY PRASAD SINGH Vs. OMEGA PROMOTERS PVT LTD & 5 ORS
|
August 18, 2015 |
MUKESH KUMAR SHREYA Vs. ORIENTAL INSURANCE COMPANY LTD
|
April 6, 2015 |
MUKESH MITTAL Vs. UPPAL CHADHA HI-TECH DEVELOPERS PVT LTD & 2 ORS
|
October 15, 2015 |
MUKHTAR AALAM Vs. CHET RAM ROTHA
|
March 31, 2015 |
MUKHTHYAR SINGH Vs. KASTURI DEVI MUNSHI LAL
|
August 10, 2015 |
MUKUND DAMODAR RAGHUVIR GURUKURPA Vs. CIDCO LTD CIDCO BHAWAN
|
March 2, 2015 |
MULLAPADI RAM MOHAN RAO Vs. STATE BANK OF INDIA
|
October 15, 2015 |
MULTI SAHAJAA BUILDERS & ANR Vs. CHANDRA BOSE K V
|
July 2, 2015 |
MULTI SUPER SPECIALITY DENTAL HOSPITAL & ANR ; K MANOHAR BDS, FAGH FCOP FRSH Vs. B KRISHNAMURTHY
|
July 23, 2015 |
MULTI TECHNOLOGY AND ORS Vs. LAKSHMI MACHINE WORKS LTD & ANR
|
February 20, 2015 |
MULTITECH TOWERS PRIVATE LTD & ANR Vs. KANWALJIT SINGH
|
October 20, 2015 |
MUNEESH MALHOTRA Vs. ERA LAND MARKS (INDIA) LTD.
|
December 15, 2015 |
MUNICIPAL CORPORATION CHANDIGARH, U T CHANDIGARH Vs. D P MEHTA & ANR ; RAJINDER KUAMR
|
May 8, 2015 |
MURARI LAL PODDAR Vs. A.L. LALPURIYA CONSTRUCTION PVT. LTD. AND ORS.
|
October 6, 2015 |
MURLI PRASAD AND ORS. Vs. I.C.I.C.I. GENERAL INSURANCE COMPANY LIMITED
|
May 26, 2015 |
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. VEENA KUMARI
|
July 6, 2015 |
MUTHOOT FINANCE LIMITED Vs. GODREJ AND BOYCE MFG CO LTD
|
February 17, 2015 |
MUTHOOT FINANCE LTD. Vs. H.B. MOHAMMED AND ORS.
|
March 20, 2015 |
N H MATCON & ANR Vs. ROHIT SHARMA
|
October 28, 2015 |
N KABILAN Vs. NEW INDIA ASSURANCE CO LTD
|
April 29, 2015 |
N LAXMI Vs. MAHESH HOSPITALS & RESEARCH FOUNDATION
|
May 7, 2015 |
N R BANSALI Vs. RAJENDRA SINGH & ORS ; VISHUDHANANDA HOSPITAL & RESEARCH INSTITUTE; S PATTNAIK; KOTHARI MEDICAL CENTRE
|
November 6, 2015 |
N SAMPATHKUMAR Vs. AMARNATH R SOWLEE
|
April 15, 2015 |
N SANTHOSH Vs. S G SIVAKUMAR
|
November 16, 2015 |
N SURENDRA RAI Vs. APARNA CONSTRUCTION ESTATES PVT LTD
|
February 10, 2015 |
N. BALRAJ Vs. AGILE PHOTOTECHNIKS (I) PVT. LTD. AND ORS.
|
November 6, 2015 |
N. BASKARAN Vs. HOUSING DEVELOPMENT FINANCIAL CORPORATION LTD.
|
July 2, 2015 |
N. MANJUNATHAN Vs. ANANTHA ASHRAM HOSPITAL MATHIGIRI AND ORS.
|
August 3, 2015 |
N. MANJUNATHAN & ORS. Vs. ADMINISTRATIVE INCHARGE ANANTHA ASHRAM HOSPITAL & ORS.
|
August 3, 2015 |
N.K. JAIN Vs. S.C. GUPTA
|
January 8, 2015 |
NAFEES-UR-REHMAN Vs. MANGALAM SEHKARI AVAS SAMITI LTD
|
August 14, 2015 |
NAGAR PALIKA PARISHAD & ANR Vs. KAMRUNISHA & ANR
|
August 12, 2015 |
NAGAR PANCHAYAT, KAILARAS Vs. SHIVRAJ SINGH SIKARVAR
|
April 7, 2015 |
NAGAR PANCHAYAT, KAILARAS Vs. PAVAN KUMAR SHUKLA
|
April 7, 2015 |
NAGAR PARISHAD ALWAR Vs. RAJNATH GUPTA
|
February 18, 2015 |
NAGESHWAR LOHRA Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
|
March 13, 2015 |
NAKODA DYEING & WEAVING MILLS LTD & ORS Vs. ORIENTAL INSURANCE CO LTD
|
November 30, 2015 |
NALAGARH STEEL ROLLING MILLS PVT LTD Vs. I C I C I LOMBARED GENERAL INSURANCE CO LTD
|
February 24, 2015 |
NALWA STEEL AND POWER LIMITED Vs. STATE BANK OF INDIA
|
September 15, 2015 |
NAMRATA CHOUKSE Vs. VOLKSWAGEN GROUP SALES INDIA PVT LTD & ORS
|
July 6, 2015 |
NAND LAL ARORA Vs. BRANCH MANAGER, UCO BANK
|
January 2, 2015 |
NANDITA RAY Vs. MAYTAS HILL COUNTY PVT LTD & ORS
|
November 3, 2015 |
NANDKUMAR KRISHNARAO NAVGIRE Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD.
|
February 18, 2015 |
NANNAPANENI LAKSHMI W/O LATE VEERAIAH Vs. DONDAPADU PRIMARY AGRICULTURE CO-OPERATIVE SOCIETY
|
April 17, 2015 |
NARANG COLD STORAGE AND ORS. Vs. S.D.O. OP S/DIVN. NO. 1 UHBVNL
|
August 10, 2015 |
NARAYAN PRASAD NAGAICH Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
August 31, 2015 |
NARAYANA TRADERS Vs. DHANALAXMI BANK
|
December 15, 2015 |
NARELA SHANKARI GRIH NIRMAN SAHKARI SAMITI MARYADIT Vs. SHARAD KUMAR GUPTA
|
April 16, 2015 |
NARENDER KUMAR S JAIN Vs. ASHOK D ADHYAPAK
|
July 1, 2015 |
NARENDER SINGH Vs. UNITED INDIA INSURANCE CO LTD
|
December 1, 2015 |
NARENDRA KUMAR GAUTAM Vs. URBAN IMPROVEMENT TRUST
|
December 16, 2015 |
NARESH BEDI Vs. UNITED INDIA INSURANCE CO
|
August 31, 2015 |
NARESH CLOTH STORES Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
April 16, 2015 |
NARNE ESTATES PVT. LTD. AND ORS. Vs. AMITABH BHATTACHRYA AND ORS.
|
November 5, 2015 |
NATASHA VERMA Vs. EMAAR MGF LAND LTD.
|
November 19, 2015 |
NATH BIO-TECHNOLOGIES LTD. Vs. BAJRANGLAL SHRIKISAN MANTRI
|
January 22, 2015 |
NATIONAL BUREAU OF PLANT GENETIC RESOURCES Vs. NORTH DELHI POWER LIMITED AND ANOTHER
|
December 15, 2015 |
NATIONAL BUREAU OF PLANT GENETIC RESOURCES Vs. NORTH DELHI POWER LIMITED
|
December 15, 2015 |
NATIONAL FLASK INDUSTRIES LTD Vs. GUJARAT ELECTRICITY BOARD
|
April 16, 2015 |
NATIONAL FLASK INDUSTRIES LTD. Vs. ORIENTAL INSURANCE CO. LTD.
|
March 19, 2015 |
NATIONAL INSURANCE CO LTD Vs. H P STATE CO OP BANK LTD
|
March 13, 2015 |
NATIONAL INSURANCE CO LTD Vs. TOOFANI HATI
|
April 20, 2015 |
NATIONAL INSURANCE CO LTD Vs. METAL CRAFT ENGINEERING PVT LTD
|
February 12, 2015 |
NATIONAL INSURANCE CO LTD Vs. GHANSHYAM SHARM
|
March 17, 2015 |
NATIONAL INSURANCE CO LTD Vs. KAJOD MEENA
|
March 17, 2015 |
NATIONAL INSURANCE CO LTD Vs. MOHINDER SINGH
|
February 26, 2015 |
NATIONAL INSURANCE CO LTD Vs. SATPAL SINGH & ANR
|
October 15, 2015 |
NATIONAL INSURANCE CO LTD Vs. NAND LAL MALI
|
February 23, 2015 |
NATIONAL INSURANCE CO LTD Vs. SUKRAM PAL S/O JOGINDER SINGH
|
January 14, 2015 |
NATIONAL INSURANCE CO LTD Vs. NELAPPA GANAPU HARIKANTH
|
November 4, 2015 |
NATIONAL INSURANCE CO LTD Vs. DAVINDER SINGH
|
October 20, 2015 |
NATIONAL INSURANCE CO LTD Vs. SURENDER SUWALKA & ORS
|
October 15, 2015 |
NATIONAL INSURANCE CO LTD Vs. JAGMOHAN SINGH & ANR
|
October 15, 2015 |
NATIONAL INSURANCE CO LTD Vs. GANESH CHANDRA ROY & ANR
|
October 9, 2015 |
NATIONAL INSURANCE CO LTD Vs. DHAWAN TRADERS
|
September 18, 2015 |
NATIONAL INSURANCE CO LTD Vs. MOGA FEROZPUR TRANSPORT ORGANISATION
|
August 18, 2015 |
NATIONAL INSURANCE CO LTD Vs. DARSHAK KUMAR RATILAL JAISWAL
|
August 18, 2015 |
NATIONAL INSURANCE CO LTD Vs. GORI GAS SERVICE
|
August 20, 2015 |
NATIONAL INSURANCE CO LTD Vs. RAJESH THAKUR
|
August 26, 2015 |
NATIONAL INSURANCE CO LTD Vs. ASHOK MALHOTRA
|
September 10, 2015 |
NATIONAL INSURANCE CO LTD Vs. TRISHLA APPARELS PVT LTD
|
September 14, 2015 |
NATIONAL INSURANCE CO LTD Vs. RAM DIYA
|
April 28, 2015 |
NATIONAL INSURANCE CO LTD Vs. PATI BELL J V COMPANY
|
May 7, 2015 |
NATIONAL INSURANCE CO LTD Vs. SARLABEN JAYANTIBHAI PATEL
|
April 10, 2015 |
NATIONAL INSURANCE CO LTD Vs. MITTAL ENTERPRISES
|
April 21, 2015 |
NATIONAL INSURANCE CO LTD Vs. P K & COMPANY
|
January 15, 2015 |
NATIONAL INSURANCE CO LTD Vs. GANESH MANDEP SERVICE
|
April 9, 2015 |
NATIONAL INSURANCE CO LTD Vs. RAMESH KUMAR GUPTA
|
June 5, 2015 |
NATIONAL INSURANCE CO LTD Vs. PRIYANKA JAIN AND ANR
|
May 19, 2015 |
NATIONAL INSURANCE CO LTD Vs. ANWAR ALI
|
July 7, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. SURESH KUMAR
|
September 18, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. DHIRAJ SHARMA
|
September 28, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. LICHMA DEVI
|
September 15, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. HARCHARAN SINGH AND ORS.
|
September 1, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. JAGDISH PRASAD SHARMA
|
August 19, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. RAM SINGH GURJAR
|
September 18, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. SURESH KUMAR
|
July 22, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. SUSHIL JAIN
|
June 12, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. PRAFULABEN SHAH
|
March 2, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. GANGA RAM CHATURBHUJ (HUF)
|
March 13, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. ABDUL RAZAK
|
October 7, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. DURAI RAJ
|
November 6, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. MAA VAISHNO COTSPIN LTD.
|
November 6, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. DHARAMPAL SINGH AND ORS.
|
September 3, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. MOHAMMED MASTAN ALI
|
October 30, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. SHILPA CLOTH HOUSE
|
July 2, 2015 |
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. KARUTURI SREE RAMA CHANDA MURTHY
|
October 7, 2015 |
NATIONAL INSURANCE COMPANY Vs. SHRAVAN SINGH
|
December 4, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. JITENDRA KUMAR SINGH & ANR
|
November 17, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. BABOO LAL SOOD & SONS
|
October 14, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SUNIL SHARMA
|
May 28, 2015 |
NATIONAL INSURANCE COMPANY LTD Vs. CHARANJIT SINGH SANDHU
|
January 13, 2015 |
NATIONAL INSURANCE COMPANY LTD Vs. NOOR ALI
|
April 24, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. ABDUL KALAM
|
November 30, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. BEN & THOMMY CATERING SERVICES PVT. LTD.
|
September 7, 2015 |
NATIONAL SEEDS CO LTD Vs. SHIV SHANKAR VENKATI MAHAJAN
|
February 12, 2015 |
NATIONAL SEEDS CORPORATION Vs. MAHINDER SINGH GILL; SENIOR AGRICULTURE EXTENSION OFFICER
|
September 8, 2015 |
NATIONAL SEEDS CORPORATION LTD Vs. MALDA @ MAL KRISHAN
|
April 1, 2015 |
NATIONAL STOCK EXCHANGE OF INDIA LTD Vs. MARIA FERNANDES & ORS
|
September 9, 2015 |
NATONAL INSURACNE CO LTD Vs. NARENDRAN SONS & ANR
|
October 6, 2015 |
NATRAJ HANDLOOMS PVT. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
|
February 16, 2015 |
NAVEEN KIRYANA STORE Vs. ORIENTAL INSURANCE COMPANY LTD & 2 ORS
|
May 28, 2015 |
NAVEEN TIKU Vs. TODAY HOMES & INFRASTRUCTURE PVT LTD
|
February 20, 2015 |
NAVEEN VERMA Vs. RELIANCE GENERAL INSURANCE CO LTD
|
May 13, 2015 |
NAVJYOTI EYE CENTRE Vs. MOHD ISLAM
|
March 23, 2015 |
NAVNEET SAMA Vs. TRANZ CANZ OVERSEAS SERVICES PVT LTD
|
April 28, 2015 |
NAVODAYA VIDYALAYA SAMITI Vs. CHIEF MANAGER, ALLAHABAD BANK AND ORS.
|
October 20, 2015 |
NAVYUVAK GRAMOUDYOG VIKAS SAMITI Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
June 26, 2015 |
NEELAM ARORA W/O RAKESH ARORA Vs. NIKHIL HOMES LTD
|
January 5, 2015 |
NEELAM GUPTA Vs. ONIDA SWTICH GEAR
|
March 2, 2015 |
NEELAM GUPTA & ORS Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 17, 2015 |
NEELAM MALADHARI Vs. BRANCH MANAGER, CORPORATION BANK
|
December 4, 2015 |
NEELAM YESHWANT ALDANKAR Vs. TRIMURTI BUILDERS
|
March 24, 2015 |
NEERAJ MISHRA Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
|
April 9, 2015 |
NEERJA GUPTA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
|
March 25, 2015 |
NEETABEN MUKUND SHAH AND ORS. Vs. BIRLA SUN LIFE INSURANCE COMPANY LIMITED AND ORS.
|
May 20, 2015 |
NEHA OVERSEAS INTERNATIONAL Vs. BAJAJ ALLIANZ INSURANCE CO LTD
|
April 9, 2015 |
NEHALKUMAR HASMUKHARAI GANDHI Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD.
|
April 6, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. RAJEEV AGARWAL
|
April 13, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. NARESH KUMAR SURAJMAL SHAH
|
April 8, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. PAVE INFRASTRUCTURES PVT LTD
|
May 21, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. STATE BANK OF INDIA & ANR
|
May 1, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. SOAMI HANDLOOM SHAWLS
|
May 22, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. DEV MEDICAL AGENCY
|
April 10, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. NANAK SINGLA
|
January 30, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. USHA KHERA
|
July 6, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. NIRANJAN SINGH
|
May 22, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. MODI MANGALDAS TALAKCHAND
|
May 25, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. AVINASH SHARMA
|
June 1, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. A K KARIAPPA
|
June 2, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. S VENUGOPAL
|
June 2, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. RAJEEV TOGNATA
|
November 16, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. HARDEEP SINGH
|
October 8, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. S S KANSAL
|
October 29, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. NITIN KUMAR MAKKAR
|
August 31, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. PARMINDER SINGH
|
September 2, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. CHOICE SANITARYWARES INDUSTRIES & ORS
|
July 29, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. SEVTI DEVI & ANR ; DARSHAN LAL
|
August 14, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. ANITA GOYAL
|
August 21, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. V MUNIRAJU
|
September 8, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. JAYDIP AGENCIES
|
October 6, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. MEHBOOB L SHAIKH
|
November 4, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. BIJAYANANDA MOHANTY
|
April 17, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. KONARK WOOD PANELS LTD
|
March 24, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. PUNJAB STATE POWER CO LTD
|
February 26, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. COMBINED MEDICAL INSTITUTE PRIVATE LTD
|
March 17, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. ISHWAR SINGH RATHORE
|
January 15, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. ASHMINDER PAL SINGH
|
March 25, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. SURENDRA KUMAR BHILAWE
|
February 23, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. GOBIND RAM KHEMCHAND
|
March 9, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. ANJU SHAMRA
|
March 3, 2015 |
NEW INDIA ASSURANCE CO. LTD Vs. ANIL MANGLUNIA
|
December 16, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. RAMAN NAYYAR AND ORS.
|
November 30, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. GURMEET KAUR & ORS.
|
August 3, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. SKY INDUSTRIES
|
October 5, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. KTC KEDIA CHEMICALS PVT. LTD.
|
June 4, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. PARSHOTAM KUMAR
|
December 1, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. CITI BANK AND ORS.
|
October 14, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. SURESH SINGH THAKUR AND ORS.
|
October 7, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. SHASHIKANT FERTILIZERS
|
July 13, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. SURESH GARG
|
July 28, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. DEEPAK JAYOTI SHARMA
|
September 29, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. DINESH CHANDRA PORWAL
|
October 20, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. NAYAN KUMAR
|
November 26, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. RAJEEV AGARWAL AND ORS.
|
June 29, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. JASBIR SINGH AND ORS.
|
April 8, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. MEERA RANI MITTAL
|
October 6, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. MEENAKSHI JARIAL
|
December 15, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. MAHALAXMI JEWELLERS
|
October 20, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. SONIA OVERSEAS PVT. LTD.
|
March 13, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. HAMEED MEHENDHIBHAI NATHANI
|
February 16, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. RANI TIWARI AND ORS.
|
September 9, 2015 |
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. DORJE FUNCHOK
|
August 3, 2015 |
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. SURAJ BHAN KHANGWAL AND ORS.
|
August 3, 2015 |
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. RAJA ASSOCIATES
|
December 7, 2015 |
NEW INDIA ASSURANCE CO. LTD. DRO Vs. ADOLF FERNANDES AND ORS. HOUSE NO. 1152, COLLAN DODGAR RAJA, SALCETE GOA
|
October 30, 2015 |
NEW INDIA ASSURANCE CO. LTD. REGD AND HEAD OFFICE, 87 MAHATMA GANDHI ROAD FORT, MUMBAI Vs. HIM DASSI AND ANR. W/O SHRI CHARAN DAS, R/O VILLAGE KATERH, POST OFFICE POSHNA, TEHSIL NIRMAND, DISTRICT : KULLU H.P
|
December 1, 2015 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ISHU MOTWANI
|
February 23, 2015 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANJAY S/O KISHANKUMAR PARIKH
|
January 23, 2015 |
NEW INDIA ASSURANCE COMPANY LTD Vs. DINESH KUMAR
|
October 12, 2015 |
NEW INDIA ASSURANCE COMPANY LTD Vs. BALAJI EMPORIUM
|
January 9, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. B.Y. SRIKANTA
|
July 1, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. AND ORS. Vs. YASHODA
|
December 1, 2015 |
NEW INDIA ASSURANCE COMPANY LTD. THROUGH MANAGER LEGAL, TOWER Vs. RAMESH CHANDRA GUPTA S/O LATE MOHAN GUPTA, R/O MOHALLA MANGARWARI NAGAR, PANCHAYAT KACHERA, POST KACHERA, TALUPA, MAJHWAN, TEHSIL AND DISTRICT : MIRZAPUR UTTAR PRADESH
|
December 16, 2015 |
NEW INDIA INSURANCE CO LTD Vs. VINAY KUMAR PANDY
|
May 27, 2015 |
NEW INDIA INSURANCE CO LTD Vs. HINDUSTAN PETROLEUM CO & ORS
|
July 1, 2015 |
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. JEET RAM & ANR
|
October 13, 2015 |
NIDHEESH SHARMA Vs. BHARTI AXA GENERAL INSURANCE CO LTD & 2 ORS
|
October 14, 2015 |
NIDHI STEEL CORPORATION Vs. CENTURAIN BANK OF PUNJAB & ANR
|
August 5, 2015 |
NIIT LTD Vs. SANDEEP KUMAR
|
February 16, 2015 |
NIKI-TA CARES Vs. SURYA PALACE
|
September 2, 2015 |
NIKOLAI VALCHEV Vs. HDFC STANDARD LIFE INDSURACE CO LTD
|
April 8, 2015 |
NIMS MEDICAL COLLEGE Vs. HARSH MATHUR
|
November 18, 2015 |
NIRANJAN SAHOO Vs. MANAGER, SPEED POST CUSTOMER CARE CENTRE
|
April 6, 2015 |
NIRDOSH & ANR Vs. RAJEEV PANDEY
|
October 13, 2015 |
NIRMAL KUMAR DAS AND ORS. Vs. TRISHNA RANA AND ORS.
|
October 12, 2015 |
NIRMAL KUMAR PANDEY AND ORS. Vs. KOLLATI CONSTRUCTIONS LTD. AND ORS.
|
August 19, 2015 |
NIRMALA DEVI GUPTA Vs. DLF UNIVERSAL PVT. LTD.
|
August 26, 2015 |
NISHAD NAGESH KULKARNI Vs. SONY INDIA PVT. LTD. AND ORS.
|
October 8, 2015 |
NITA JAIN Vs. JAIPUR DEVELOPMENT AUTHORITY
|
February 20, 2015 |
NITESH SAHIWAL Vs. JODHPUR VIDYUT VITRAN NIGAM LTD & ORS
|
November 18, 2015 |
NITIN MEHTA & 2 ORS Vs. PRASHANT KUMAR VIJAY KUMAR JAIN
|
July 7, 2015 |
NOVARTIS INDIA LIMITED Vs. RASULA BEGUM CHOWDHARY AND ORS.
|
August 12, 2015 |
NOVATEUR ELECTRICAL & DIGITAL SYSTEMS PVT LTD Vs. SANVER TRAVELS PVT LTD
|
September 2, 2015 |
NURANI JWELLERS Vs. UNITED INDIA INSURANCE COMPANY LTD
|
October 6, 2015 |
O P SHARMA Vs. DELHI DEVELOPMENT AUTHORITY
|
December 17, 2015 |
OM CONCRETE PRODUCTS PVT. LTD. Vs. GURMEET SINGH
|
March 12, 2015 |
OM PRAKASH AGARWAL Vs. PRIYANKA SAHA
|
March 9, 2015 |
OM PRAKASH PANDEY Vs. SRI KRISHNA CREATIVE PROJECTS (PVT) LTD
|
October 16, 2015 |
OM PRAKASH SAINI AND ORS. Vs. D.C.M. LTD.
|
May 26, 2015 |
OM SIDDHI CO-OP HSG SOCIETY LTD Vs. S M GOSAVI AND ORS
|
August 28, 2015 |
OM TARA MAA CONSTRUCTION Vs. SANJIB DAS
|
April 13, 2015 |
OM TARA MAA CONSTRUCTION & ORS. Vs. ALAKA ROY
|
April 13, 2015 |
OMAXE LIMITED & ANR Vs. PRATAP RAI MOHAN
|
September 30, 2015 |
OMAXE LIMITED & ANR Vs. RAJINDER KUMAR
|
September 30, 2015 |
OMAXE LIMITED & ANR Vs. DISHANT CHHABRA
|
September 30, 2015 |
OMAXE LIMITED & ANR Vs. KIRAN CHAUDHARY
|
September 30, 2015 |
OMAXE LIMITED & ANR Vs. KALA THAKUR
|
September 30, 2015 |
OMAXE LIMITED & ANR Vs. NARINDER SHARMA
|
September 30, 2015 |
ON-DOT COURIER & CARGO LTD Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD, H O TOTU, SHIMLA HIMACHAL PRADESH
|
June 1, 2015 |
ORIENT CLOTHING COMPANY PVT LTD Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD & ORS
|
July 13, 2015 |
ORIENT PROPERTIES & 3 ORS Vs. DEEPAK G SINGH & ANR
|
September 8, 2015 |
ORIENT PROPERTIES & 3 ORS Vs. AKHILESH KUMAR SINGH & ANR
|
September 8, 2015 |
ORIENT PROPERTIES AND ORS. Vs. RAJESH G. SINGH AND ORS.
|
September 8, 2015 |
ORIENTAL BANK COMMERCE Vs. REGIONAL MANAGER; BIMLA
|
March 24, 2015 |
ORIENTAL BANK OF COMMERCE Vs. MAHABIR PRASAD KESHAVDEO KEDIA
|
February 19, 2015 |
ORIENTAL BANK OF COMMERCE Vs. SUSHIL GULATI
|
January 5, 2015 |
ORIENTAL BANK OF COMMERCE Vs. NANDKISHORE VISHWANATH SHINGNE
|
December 4, 2015 |
ORIENTAL BANK OF COMMERCE Vs. KRISHAN KUMAR KANSAL
|
April 15, 2015 |
ORIENTAL BANK OF COMMERCE & ANR Vs. P S RAMAKRISHNA
|
September 16, 2015 |
ORIENTAL INSURANCE CO LTD Vs. AMRIT KAUR
|
May 27, 2015 |
ORIENTAL INSURANCE CO LTD Vs. RAMESH LAL
|
April 9, 2015 |
ORIENTAL INSURANCE CO LTD Vs. RAJ NANDAN TIWARI
|
February 26, 2015 |
ORIENTAL INSURANCE CO LTD Vs. GIYANO DEVI
|
March 25, 2015 |
ORIENTAL INSURANCE CO LTD Vs. R P SURENDRA KUMAR
|
March 26, 2015 |
ORIENTAL INSURANCE CO LTD Vs. MILIND KASHIRAO JICHKAR
|
January 27, 2015 |
ORIENTAL INSURANCE CO LTD Vs. BANDEY KESAR CO
|
January 22, 2015 |
ORIENTAL INSURANCE CO LTD Vs. HAJARI LAL JAT
|
March 23, 2015 |
ORIENTAL INSURANCE CO LTD Vs. VARINDER SINGH & 2 ORS
|
July 2, 2015 |
ORIENTAL INSURANCE CO LTD Vs. SIDDALINGAMMA
|
February 16, 2015 |
ORIENTAL INSURANCE CO LTD Vs. DIVAKAR
|
July 1, 2015 |
ORIENTAL INSURANCE CO LTD Vs. BINAYA KUMAR AGARWAL
|
April 21, 2015 |
ORIENTAL INSURANCE CO LTD Vs. INDO DANISH TOOL ROOM
|
February 9, 2015 |
ORIENTAL INSURANCE CO LTD Vs. MOHAN LAL
|
January 16, 2015 |
ORIENTAL INSURANCE CO LTD Vs. VINOD KUMAR
|
January 16, 2015 |
ORIENTAL INSURANCE CO LTD Vs. FARJANA KHATUN
|
July 6, 2015 |
ORIENTAL INSURANCE CO LTD Vs. VIDYA SAGAR VOHRA & ORS
|
May 11, 2015 |
ORIENTAL INSURANCE CO LTD Vs. SUNIL KUMAR BAJAJ
|
June 2, 2015 |
ORIENTAL INSURANCE CO LTD Vs. SHIV SHANKAR PRASAD SAHU
|
September 9, 2015 |
ORIENTAL INSURANCE CO LTD Vs. SUBHASH CHANDRA TONDON
|
August 31, 2015 |
ORIENTAL INSURANCE CO LTD Vs. PAWAN KUMAR PANDEY
|
May 6, 2015 |
ORIENTAL INSURANCE CO LTD Vs. MADISETTY MALLESWARI
|
October 6, 2015 |
ORIENTAL INSURANCE CO LTD Vs. MAHAVIR BUTTON STORE AND ORS
|
December 2, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. BANKA RAM
|
August 14, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. ANKIT BANSAL
|
November 30, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. PAVAN ENTERPRISES AND ORS.
|
September 1, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. DHARNIDHAR SHARMA
|
October 6, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. ASHOK KUMAR
|
July 9, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. R.K. DHIR HOSIERY FACTORY
|
July 22, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. CHHINDER KAUR AND ORS.
|
July 22, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. SALOCHANA SHARMA
|
July 23, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. ISHWAR SINGH
|
January 9, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. KAMADI NOOKARAJU
|
January 14, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. ROOP RAM SAINI
|
November 16, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. TARA
|
March 2, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. K. PRAKASHCHAND AND ORS.
|
June 12, 2015 |
ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. PERFECT PRINTS AND ORS.
|
January 9, 2015 |
ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. SATISH RATANCHAND BORA AND ORS.
|
May 25, 2015 |
ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. NATIONAL BULK HANDLING CORPORATION LTD.
|
May 20, 2015 |
ORIENTAL INSURANCE COMPANY Vs. ARUN KUMAR & ANR
|
August 26, 2015 |
ORIENTAL INSURANCE COMPANY Vs. JAGDISH SINGH & 2 ORS
|
December 18, 2015 |
ORIENTAL INSURANCE COMPANY Vs. GIRBAR SINH NANDWANSHI
|
June 3, 2015 |
ORIENTAL INSURANCE COMPANY Vs. NITA INDUSTRIES
|
August 27, 2015 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. GULAB SINGH
|
July 8, 2015 |
ORIENTAL INSURANCE COMPANY LIMITED & ANR Vs. RAJAK
|
May 28, 2015 |
ORIENTAL INSURANCE COMPANY LIMITED & ANR Vs. ANIL RAJGARHIA & ANR ; RAKSHA TPA PVT LTD ; SARIKA A RAJGARHIA & ANR
|
September 15, 2015 |
ORIENTAL INSURANCE COMPANY LTD Vs. VINOD SHANDIL & ORS
|
July 16, 2015 |
ORIENTAL INSURANCE COMPANY LTD Vs. RAVURI VENKATESWARLU
|
April 15, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. DAMNI AND ORS.
|
December 1, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. DIPENDER KAUR
|
October 7, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. PARAMJIT KAUR
|
December 15, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. LALIT KUMAR
|
June 12, 2015 |
ORISSA STATE HOUSING BOARD Vs. SANTOSH KUMAR NANDA
|
January 5, 2015 |
P & M LOGISTIC CO. PVT. LTD. Vs. GARHWAL MANDAL NIGAM LTD. AND ORS.
|
December 3, 2015 |
P A S RAO Vs. RELIANCE INFOCOMM SERVICES & 3 ORS
|
August 21, 2015 |
P BALASUBRAMANIAM Vs. JHB CONSTRUCTION CO LTD & ANR
|
October 29, 2015 |
P KANDASAMY Vs. STATE OF TAMIL NADU
|
January 2, 2015 |
P L ELIKUTTY Vs. T K MACHINARIES
|
October 19, 2015 |
P N KHANNA Vs. BANK OF INDIA
|
January 29, 2015 |
P PRABHA Vs. LIC OF INDIA & ORS
|
June 12, 2015 |
P R VENUGOPAL Vs. RAJU K S
|
April 15, 2015 |
P S SAWHNEY Vs. CHIEF EXECUTIVE OFFICER-CUM-SECRETARY, HIMACHAL PRADESH
|
January 30, 2015 |
P SELVARAJ Vs. D ETHIRAJULU
|
December 14, 2015 |
P. SHANKAR Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
December 18, 2015 |
P.G. PAI Vs. CARE ELEVATORS & ENGG. CO. PVT. LTD.
|
January 7, 2015 |
P.R. NIVEDITHA Vs. Y. RAMALAKSHMAMMA AND ORS.
|
September 16, 2015 |
PADAM BAHADUR GURUNG Vs. SAHARA INDIA PARIWAR &ANR
|
November 18, 2015 |
PADMA INDUSTRIES Vs. IFFCO-TOKIO GENERAL INSURANCE CO LTD
|
June 1, 2015 |
PADMAIAH VUPPU PROPRIETOR Vs. T.V. RAVEENDRAN
|
January 8, 2015 |
PADMAVATHY VENKATESH Vs. ORIENTAL INSURANCE COMPANY LTD. AND ORS.
|
July 1, 2015 |
PADMINI MALHOTRA Vs. ERA LAND MARKS (INDIA) LTD
|
December 15, 2015 |
PALLAVI DHAWAN Vs. BIRLA SUNLIFE INSURANCE CO LTD & 2 ORS
|
September 4, 2015 |
PANDURANG DATTATRAY NANGARE Vs. MANAGER, ORIENTAL INSURANCE CO LTD
|
September 15, 2015 |
PANIPAT SPINNING MILLS Vs. NATIONAL INSURANCE COMPANY LIMITED
|
September 16, 2015 |
PANKAJ Vs. TAYTYA
|
October 6, 2015 |
PANKAJ KUMAR Vs. BRANCH MANAGER, CHOLAMANDALAM GENERAL INSURANCE CO LTD
|
February 23, 2015 |
PANNA LAL KANKARIA & SONS Vs. HDFC BANK LTD.
|
March 10, 2015 |
PARAG SHAH (CEO) & ANR ; BINA OARAG SHAH, SOLE PROPRIETOR Vs. GARISH K JOSHI
|
November 6, 2015 |
PARAMESH, MANAGING DIRECTOR Vs. SHIVASHANKARAPPA
|
February 11, 2015 |
PARAS ARUNBHAI SHAH Vs. NEW INDIA INSURANCE CO LTD
|
May 5, 2015 |
PARDEEP SINGH PAHAL Vs. TDI INFRASTRUCTURE PVT. LTD.
|
September 21, 2015 |
PARIS GRIH NIRMAN SAHAKARI SANSTHAN MYDT Vs. NIMBA JI PAWAR
|
February 13, 2015 |
PARIVAR SEWA SANSTHA Vs. SHIV DEVI PRAJAPATI
|
July 1, 2015 |
PARKMEN POLYMERS INDUSTRIES Vs. BANK OF BARODA
|
February 20, 2015 |
PARMOD SOOD Vs. GENERAL MANAGER, BHARTI AXA GENERAL INSURANCE COMPANY LTD & ANR
|
October 15, 2015 |
PARSHWANATH SAHAKARI BANK LTD Vs. SOU SHOBHA MANOHAR PATIL & ANR
|
December 3, 2015 |
PARTEEK FINANCE COMPANY Vs. JASBIR SINGH
|
January 13, 2015 |
PARVEEN SHARMA Vs. NEW INDIA ASSURANCE CO. LTD.
|
June 30, 2015 |
PARVEEN SHARMA Vs. ANNE HEART AND MEDICAL CENTRE
|
February 2, 2015 |
PATEL ENGINEERING LIMITED Vs. NEW INDIA ASSURANCE CO LTD
|
April 28, 2015 |
PATRICIA ROBERTS & ANR Vs. WIBRO CONSTRUCTION
|
June 15, 2015 |
PAULOSE JOHN SON OF LATE T V JOHN Vs. BRANCH MANAGER, H D F C BANK LIMITED
|
January 13, 2015 |
PAVANKUMAR NANDKISHORE AGRAWAL Vs. ORIENTAL INSURANCE COMPANY
|
May 28, 2015 |
PAWAN KUMAR Vs. SHRI RAM GENERAL INSURANCE COMPANY LTD & ANR
|
October 19, 2015 |
PAWAN KUMAR BANSAL & ANR Vs. BANK OF BARODA & ANR
|
August 6, 2015 |
PAYAL GARG Vs. ORIENTAL INSURANCE CO LTD
|
January 13, 2015 |
PEARL MOTORS Vs. MISHRO DEVI & ANR.
|
June 23, 2015 |
PENUMALLI VIJAYASHREE & ANR Vs. CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD & ANR
|
September 4, 2015 |
PEPSICO INDIA HOLDINGS PVT LTD Vs. HOTEL PRATAP
|
January 14, 2015 |
PETER M. DSOUZA AND ORS. Vs. ENG. ALFREDO COTTA
|
May 26, 2015 |
PFIZER LIMITED Vs. GOPI KRISHAN ATRI
|
February 23, 2015 |
PHALGUNI DAS Vs. TAPAS DUTTA
|
May 14, 2015 |
PHI SEEDS LTD. AND ORS. Vs. SRI SUBRAMANYA AND ORS.
|
July 1, 2015 |
PINAKI RANJAN CHATTERJEE Vs. SRIKUMAR CHANDRA
|
May 7, 2015 |
PINKI DEVI Vs. NEW INDIA ASSURANCE CO LTD
|
May 7, 2015 |
PIONEER MOTORS, EM PEE MOTORS Vs. AMARDEEP SINGH DHARNI
|
April 27, 2015 |
PLANET HYUNDAI AND ORS Vs. ABHAY KUMAR MANGILAL JAIN & ANR
|
September 11, 2015 |
PLASTOLENE POLYMERS PVT. LTD. Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. AND ORS.
|
August 26, 2015 |
PNB Vs. RUPA MAHAJAN PAHWA
|
May 28, 2015 |
PNB METLIFE INDIA INSURANCE COMPANY LTD Vs. ASHA AGARWAL
|
May 1, 2015 |
PNB METLIFE INDIA INSURANCE COMPANY LTD & 2 ORS Vs. PRIYANKA
|
December 7, 2015 |
POOJA CONSTRUCTIONS LIMITED Vs. SUBHASH PATEL AND ORS.
|
December 1, 2015 |
POOSARLA RAMA RAO Vs. USHODAYA REAL ESTATES & 2 ORS
|
November 4, 2015 |
POPULAR SPINNERS PVT. LTD. Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
|
November 26, 2015 |
POST GRADUATE INSTITUTE OF MEDIAL EDUCATION & RESEARCH AND ORS. Vs. AMIT SARKAR AND ORS.
|
May 21, 2015 |
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH AND ORS. Vs. VEENA BHUTANI SETHI
|
May 15, 2015 |
POST MASTER, POST OFFICE BRANCH AND ORS. Vs. SHAMBHU NATH SETH
|
July 13, 2015 |
POSTMASTER GENERAL, WEST BENGAL CIRCLE GENERAL POST OFFICE Vs. DIPAK BANERJEE AND ORS.
|
July 2, 2015 |
POSTMASTER, HEAD POST OFFICE, AMBIKAPUR; BRANCH MANAGER/ CHIEF OFFICER Vs. SUMITA DEVI
|
February 12, 2015 |
POSTMASTER, HEAD POST OFFICS & ANR Vs. MANUJA SHASHIKANT PAWAR
|
May 25, 2015 |
POSTMASTER, UPSC COMPOUND AND ORS. Vs. ARUN GEO THOMAS
|
April 10, 2015 |
POTENTIAL MEDICAL SYSTEMS Vs. BRIJ MOHAN DAS GUPTA & 2 ORS
|
October 28, 2015 |
POTHIREDDIPALLI SUGUNAVATI Vs. BHARAT PETROLEUM CORPORATION LTD.
|
March 9, 2015 |
PRABHATI LAL Vs. NATIONAL SEEDS CORPORATION LTD & ORS
|
May 12, 2015 |
PRABIR CHATTERJEE S/O LATE PATIT PABAN CHATTERJEE Vs. SUNIRMAL CHAKRABORTY
|
January 13, 2015 |
PRACHARYA, UDIT NARAIN SNATKOTTAR MAHAVIDHYALAYA Vs. SENIOR BRANCH MANAGER, NATIONAL INSURANCE CO LTD
|
March 16, 2015 |
PRADEEP BHUPENDRABHAI DESAI Vs. HONKONG & SHANGHAI BANKING CORPORATION LTD. AND ORS.
|
July 8, 2015 |
PRADEEP KAUR DHILLON AND ORS Vs. NEENA RANI
|
November 16, 2015 |
PRADEEP KUMAR Vs. POST MASTER GENERAL AND ORS.
|
May 15, 2015 |
PRADIP VILAS BHAT Vs. EKTA NAGRI SAHAKARI PAT SANSTHA MYDT
|
April 9, 2015 |
PRAGATI MORESHWAR DOLASKAR Vs. VEDPATHAK & ANR
|
May 18, 2015 |
PRAGGYOTISHPUR CO - OPERATIVE GROUP HOUSING SOCIETY LTD Vs. DELHI DEVELOPMENT AUTHORITY AND ORS
|
October 12, 2015 |
PRAGMA HOSPITAL Vs. MANJIT KAUR
|
January 13, 2015 |
PRAKASH ASSOCIATES Vs. RAJIV SATOSHKUMAR BHANDARI
|
November 5, 2015 |
PRAKASH CHANDER Vs. LG ELECTRONICS INDIA PVT. LTD. AND ORS.
|
August 12, 2015 |
PRAKASH ROAD LINES CORPORATION PVT. LTD. Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
|
July 22, 2015 |
PRAKASH SCANNER Vs. WATTHOUR SYSTEM
|
February 26, 2015 |
PRAKASH SINGH S/O SACHCHIDANAND SINGH Vs. LALITA SINHA
|
April 28, 2015 |
PRAMJIT KAUR Vs. ORIENTAL INSURANCE COMPANY LTD
|
May 12, 2015 |
PRAMOD KUMAR ARORA AND ORS. Vs. DLF HOMES PANCHKULA PVT. LTD.
|
November 2, 2015 |
PRAMOD KUMAR KAPOOR Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
July 16, 2015 |
PRASANTH KUMAR VARANASI AND OTHERS Vs. ALIENS DEVELOPERS (P) LTD. AND ANOTHER
|
August 27, 2015 |
PRASANTH SATPATHY Vs. INFRES METHODEX LTD & 2 ORS
|
July 14, 2015 |
PRASHANT GLASS WORKS PVT LTD Vs. PACIFIC ENERGY PVT LTD
|
July 7, 2015 |
PRASHRAY COOPERATIVE GRIH NIRMAN SAMITI LTD & ANR Vs. HARISH CHANDRA SINGH
|
July 9, 2015 |
PRATEEK GUPTA & ANR Vs. NATIONAL INSURANCE COMPANY LTD & ANR
|
October 5, 2015 |
PRATIBHA SONTAK Vs. NATIONAL INSURANCE CO LTD
|
April 7, 2015 |
PRAVATIYA ENCLAVE SEHKARI AWAAS SAMITI LIMITED Vs. REWATI PANDEY AND ORS.
|
February 24, 2015 |
PRAVEEN CHANDRA SHANTILAL & COMPANY Vs. BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED & ANR
|
October 5, 2015 |
PRAVEEN SHARMA Vs. SNEH DEEP
|
May 5, 2015 |
PREET MOHAN SINGH Vs. UNITED INDIA INSURANCE CO.LTD.
|
October 8, 2015 |
PREET MOHINDER PAL SINGH Vs. HUDA
|
July 6, 2015 |
PREM DEVI Vs. CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED
|
March 3, 2015 |
PREM PRAKASH MITTAL Vs. GENERAL MANAGER, GHAZIABAD TELECOMMUNICATIONS & 3 ORS
|
September 4, 2015 |
PREMCHAND A KAMBLE S/O ASHOK KAMBLE Vs. ANKUR VINOD KASTURE; PUSHPALATA VINOD KASTURE
|
January 6, 2015 |
PRESIDENT, BOARD OF DIRECTORS, VASAVI CO-OPERATIVE BANK Vs. H R NARAYANA SETTY
|
March 26, 2015 |
PRIMOS BUILDERS Vs. ANANT SHRIPAD KAMAT
|
June 25, 2015 |
PRINCIPAL LA MARTINIERE COLLEGE (BOYS) LUCKNOW Vs. ABHISHEK BHATNAGAR S/O (LATE) SRI VIJAY KUMAR BHATNAGAR
|
September 10, 2015 |
PRINCIPAL SECRETARY TO GOVERNMENT, FINANCE (PENSION) DEPARTMENT Vs. S BALASUBRAMANIAN
|
March 24, 2015 |
PRINCIPAL, EUROKIDS INTERNATIONAL PRE-PRIMARY SCHOOL Vs. WENDY FERNANDER
|
September 2, 2015 |
PRITHIPAL SINGH SETHI & ORS Vs. SATISH CHANDRA KUDAISIA & ANR
|
November 20, 2015 |
PRITI VAISH Vs. RABOO
|
May 5, 2015 |
PRITPAL KAUR Vs. RAJASTHAN HOUSING BOARD
|
December 18, 2015 |
PRITPAL SINGH Vs. PUNJAB STATE POWER CORPORATION LTD
|
May 14, 2015 |
PRIYA RAMANY, MBBS, MD Vs. SURENDRA UGALE; KIRLOSKAR HOSPITAL
|
January 5, 2015 |
PRIYA SANKAR BOSE Vs. INDIA INFOLINE LTD
|
August 5, 2015 |
PRIYA SANKAR BOSE Vs. INDIA INFOLINE LTD
|
September 2, 2015 |
PRMILA R GOUTHI Vs. STANDARD CHARTERED STCT CAPITAL MARKETS LTD
|
July 7, 2015 |
PROFESSIONAL COURIERS Vs. R. KALIYAMOORTHY AND ORS.
|
May 22, 2015 |
PROGRESSIVE DEVELOPERS ADITYA APARTMENT Vs. DNYANESHWAR & 3 ORS
|
August 25, 2015 |
PROSAD GHOSH Vs. KUMARESH MAZUMDAR
|
April 13, 2015 |
PSPCL AND ANR. HEAD OFFICE AT : THE MALL PATIALA PUNJAB Vs. MUNICIPAL COUNCIL, HOSHIARPUR THROUGH ITS EXECUTIVE PATIALA PUNJAB
|
December 15, 2015 |
PULKITA PARSAI & 4 ORS Vs. EARTH TOWNE INFRASTRUCTURES PVT LTD & 3 ORS
|
September 7, 2015 |
PUNE ZILLA MADYAWARTI SAHAKARI BANK LIMITED & ORS Vs. ASHOK BAYAJI GHOGARE
|
May 21, 2015 |
PUNEET MALHOTRA Vs. PARSVNATH DEVELOPERS LTD
|
January 29, 2015 |
PUNEET SINGH Vs. AERENS ENTERTAINMENT ZONE LTD
|
October 6, 2015 |
PUNEET VATS Vs. INFORMATICS COMPUTER EDUCATION, GLOBAL CAREERS, GLOBAL CO & ORS
|
April 29, 2015 |
PUNIT CONSTRUCTION COMPANY Vs. DIPIKA K SHAH
|
April 17, 2015 |
PUNJAB AGRICULTURE UNIVERSITY Vs. SAVEER BIOTECHLT
|
February 5, 2015 |
PUNJAB FORMULATION LIMITED Vs. MOHAN PAL SINGH & ANR
|
November 26, 2015 |
PUNJAB HEALTH SYSTEM CORPORATION & ANR. Vs. RATTAN LAL AND OTHERS
|
November 3, 2015 |
PUNJAB NATIONAL BANK Vs. M. EASWARAN NAMBOODRI
|
September 3, 2015 |
PUNJAB NATIONAL BANK Vs. WIN POLY FILAMENTS PVT LTD
|
March 25, 2015 |
PUNJAB NATIONAL BANK Vs. SHANKAR MADHUSOODHANAN
|
September 3, 2015 |
PUNJAB NATIONAL BANK Vs. AKHILESH KUMAR SINHA
|
April 1, 2015 |
PUNJAB NATIONAL BANK Vs. RAJAT BAHAL
|
November 27, 2015 |
PUNJAB NATIONAL BANK Vs. HARI RAM YADAV
|
August 12, 2015 |
PUNJAB NATIONAL BANK Vs. BHAGWATI SARAN GUPTA
|
April 6, 2015 |
PUNJAB NATIONAL BANK & ANR Vs. POONAM MAHESHWARI
|
July 2, 2015 |
PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION LIMITED Vs. GURJEET SINGH
|
January 14, 2015 |
PUNJAB STATE ELECTRICITY BOARD Vs. KNIT FOULDS PRIVATE LTD
|
January 5, 2015 |
PUNJAB STATE WAREHOUSING CORPORATION Vs. UNITED INDIA INSURANCE COMPANY LTD
|
August 13, 2015 |
PUPUL DUTTA PRASAD Vs. GENERAL MANAGER, BSNL TELECOM & 2 ORS
|
July 8, 2015 |
PURA RAM DHAKA Vs. HEAD MASTER, PRADHAN POST OFFICE & 2 ORS,
|
May 22, 2015 |
PURAN CHAND LOHANI Vs. NATIONAL INSURANCE COMPANY LTD & 2 ORS
|
December 2, 2015 |
PURAN SINGH Vs. AJMER VIDHUT VITRAN NIGAM LTD. AND ORS.
|
March 9, 2015 |
PURANMAL Vs. SHRI RAM GENERAL INSURANCE COMPANY LTD.
|
December 2, 2015 |
PURAVANKARA PROJECTS LTD. AND ORS. Vs. JAYAN O.K. KAMALA
|
May 19, 2015 |
PURBANCHAL CABLES & CONDUCTORS (P) LTD Vs. ASSAM STATE ELECTRICITY BOARD
|
April 17, 2015 |
PURNEA COLD STORAGE Vs. ORIENTAL INSURANCE CO LTD & ANR
|
October 14, 2015 |
PURVANKARA PROJECTS LIMITED AND ORS. Vs. KIRAN DHIR
|
September 10, 2015 |
PUSHPA DEVI AND ORS. Vs. R.C. RAM AND ORS.
|
May 15, 2015 |
PUSHPA GOEL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
January 22, 2015 |
PUSHPA HERITAGE CO-OPERATIVE HOUSING SOCIETY LTD Vs. CONWOOD AGENCIES PVT LTD
|
January 21, 2015 |
PYARI DEVI Vs. LIC OF INDIA
|
September 9, 2015 |
PYRAMID ARCADES PVT LTD Vs. SAPNA KRISHNANI
|
May 27, 2015 |
PYRAMID ARCADES PVT LTD Vs. NANDLAL KRISHNANI
|
May 27, 2015 |
R C GROVER Vs. TATA MOTORS LTD
|
May 27, 2015 |
R K INDUSTRIES Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
|
September 11, 2015 |
R K MINING PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
April 22, 2015 |
R K SHARMA Vs. A P NANDWANI & 3 ORS
|
November 3, 2015 |
R K SHARMA Vs. INDIAN OVERSEAS BANK & ORS ; INDIAN OVERSEAS BANK
|
June 29, 2015 |
R K SHRAMA Vs. COMPUTER AGE MANAGEMENT SERVICES PVT LTD (CAMS) & ANR
|
October 28, 2015 |
R KUMAR KWATRA Vs. HCL INFOSYSTEMS LTD
|
February 12, 2015 |
R M GAUTAM Vs. MASTER NAV KHSHITIJ
|
May 25, 2015 |
R P PUSHKAR Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
March 27, 2015 |
R R CHICKEN PVT LTD Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
|
November 6, 2015 |
R RATHNAVELU Vs. MANAGING DIRECTOR, FORD INDIA PVT LTD & 2 ORS
|
November 27, 2015 |
R S KUMAR Vs. RAMESHBHAI KHIMJIBHAI PARMAR & ORS
|
September 1, 2015 |
R S SINGH Vs. SHAILESH KUMAR GUPTA
|
February 19, 2015 |
R.K. HANDICRAFT AND ORS. Vs. PARMANAND GANDA SINGH & CO. AND ORS.
|
January 28, 2015 |
RADAUR PRIMARY CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD Vs. KANSHI RAM S/O JYOTI RAM
|
December 9, 2015 |
RAGHAW SHARAN CHOUBEY Vs. L I C OF INDIA & ORS
|
August 31, 2015 |
RAGHURAYA REVALAPPA PRABHU Vs. KUMTA URBAN CO-OPERATIVE BANK LTD. AND ORS.
|
October 14, 2015 |
RAGIRI MAMATA Vs. DISTRICT COLLECTOR, KARIMNAGAR & ORS
|
August 28, 2015 |
RAHUL FURNITURE HOUSE Vs. NEW INDIA ASSURANCE CO. LTD.
|
September 11, 2015 |
RAJ CONSTRUCTION Vs. NAILA ASHFAQUE SAUDAGAR
|
February 12, 2015 |
RAJ HOSPITAL AND RESEARCH CENTRE AND ORS. Vs. MAHESH PRASAD VARMA AND ORS.
|
September 1, 2015 |
RAJ KRISHNA MISHRA Vs. U P AWAS EVAM VIKAS PARISHAD
|
February 10, 2015 |
RAJ KUMAR AGARWAL & ORS Vs. FARHAT HOSPITAL & ORS
|
May 25, 2015 |
RAJ P.U. FOAM INDUSTRIES Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
December 11, 2015 |
RAJA RAJESWARI ESTATES REP BY ITS MANAGING DIRECTOR, S. GAURAVA REDDY, C/O RATNAKAR REDDY R/O D. NO Vs. NAGRJUNAKONDA SUNDRACHARY S/O VENKATESHWARLU, R/O B
|
December 14, 2015 |
RAJAGOPALAN NAIR Vs. K. KESAVAN
|
January 28, 2015 |
RAJAN JOSHI Vs. HARSH KAKKAR
|
August 31, 2015 |
RAJAN MEHTA Vs. LAKE CLUB SPORTS COMPLEX
|
January 16, 2015 |
RAJAN V. KAMAT AND ORS. Vs. PEDRO A. ALMEIDA AND ORS.
|
March 23, 2015 |
RAJAPANDI Vs. KUGPRIYA NITHYANANDAMA AND ORS.
|
January 2, 2015 |
RAJARAJESWARI NURSING HOMES (P) LTD & 2 ORS Vs. V RANGASWAMY & 2 ORS
|
October 9, 2015 |
RAJARAM DATTATRAY SALASKAR Vs. POST MASTER & ANR
|
December 1, 2015 |
RAJASTHAN HOUSING BOARD Vs. GAJANAND SHARMA
|
December 16, 2015 |
RAJASTHAN HOUSING BOARD Vs. KRISHNA BIHARI SAINI
|
September 22, 2015 |
RAJASTHAN HOUSING BOARD Vs. PRATAP SINGH KHANGROT
|
August 10, 2015 |
RAJASTHAN HOUSING BOARD Vs. VINAY KUMAR GOYAL
|
April 27, 2015 |
RAJASTHAN HOUSING BOARD Vs. S.S. LODHA
|
August 17, 2015 |
RAJASTHAN HOUSING BOARD Vs. ARJUN SINGH CHAUDHARY
|
April 16, 2015 |
RAJASTHAN HOUSING BOARD & ANR Vs. GYAN SINGH
|
July 29, 2015 |
RAJASTHAN HOUSING BOARD & ANR Vs. MAHAVEER PRASAD SHAH
|
October 30, 2015 |
RAJASTHAN HOUSING BOARD & ORS Vs. JINENDRA MAHESHWARI
|
June 12, 2015 |
RAJASTHAN HOUSING BOARD AND ORS. Vs. HARI PRASAD MISHRA
|
July 29, 2015 |
RAJASTHAN HOUSING BOARD AND ORS. Vs. PRATAP SINGH
|
April 6, 2015 |
RAJASTHAN HOUSING BOARD AND ORS. Vs. BRIJMOHAN SHARMA AND ORS.
|
September 8, 2015 |
RAJASTHAN HOUSING BOARD AND ORS. Vs. KARUNA BOHRA
|
July 29, 2015 |
RAJASTHAN HOUSING BOARD AND ORS. Vs. PURAN SINGH CHAUHAN
|
July 27, 2015 |
RAJASTHAN PENSION MEDICAL RELIEF FUND COLLECTOR AND ORS. Vs. KAPUR CHAND JAIN
|
March 12, 2015 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS. Vs. NAZMA
|
January 5, 2015 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. ISHWAR SINGH RATHORE
|
August 10, 2015 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. ISHWAR SINGH RATHORE
|
October 8, 2015 |
RAJASTHAN STATE TRANSPORT CORPORATION & 2 ORS ; SECRETARY; CHIEF PRODUCTION MANAGER Vs. BISHAN LAL
|
September 7, 2015 |
RAJDEEPSINH JAYDEVSINH ZALA Vs. BHARATBHAI L DOSHI
|
April 7, 2015 |
RAJEEV AGRAHARI Vs. SOCIETY MOTORS LTD. AND ORS.
|
November 5, 2015 |
RAJEEV KAPOOR Vs. REAL GOLD BUILDERS PVT LTD
|
May 8, 2015 |
RAJEEV RANJAN Vs. LAL BABU MAHTO
|
June 29, 2015 |
RAJENDER SINGH Vs. L I C HOUSING FINANCE LIMITED
|
March 31, 2015 |
RAJENDRA KUMAR JAIN Vs. RADHA KRISHAN ENTERPRISES
|
November 20, 2015 |
RAJENDRA PRASAD Vs. D S EXPORTERS & ANR
|
September 23, 2015 |
RAJENDRA PRASAD AND ORS. Vs. TAMMISETTI VENKATA NARAYANA AND ORS.
|
November 2, 2015 |
RAJENDRA SINGH Vs. THOMAS COOK (INDIA) LTD. AND ORS.
|
February 9, 2015 |
RAJENDRA SINGH Vs. BRANCH MANAGER, SHRIRAM TRANSPORT FINANCE COMPANY LIMITED & ANR.
|
April 7, 2015 |
RAJESH KUMAR Vs. HDFC STANDARD LIFE INSURANCE CO LTD & ANR
|
November 26, 2015 |
RAJESH MALHOTRA AND ORS. Vs. ACRON DEVELOPERS PVT. LTD. AND ORS.
|
November 5, 2015 |
RAJINDER KUMAR Vs. LALITA KUMARI
|
October 5, 2015 |
RAJINDER KUMAR BHOLA Vs. KAMAL KANTA SHARMA; RANJAN TRIVEDI; MEENU DUTTA; KHEM CHAND; SHASHI BHARDWAJ
|
January 7, 2015 |
RAJIV KUMAR GUPTA Vs. DIRECTOR, SAGAR AUTO SALES PVT LTD
|
June 4, 2015 |
RAJKOT COMMERCIAL CO-OPERATIVE BANK LTD Vs. UNITED INDIA INSURANCE CO LTD & ANR
|
September 7, 2015 |
RAJKUMAR PANJWANI Vs. BHARTI AXA GENERAL INSU CO LTD & ANR
|
December 2, 2015 |
RAJNI GUPTA Vs. D L F UNIVERSAL LTD
|
March 16, 2015 |
RAJNISH KUMAR Vs. MAXWORTH REALTY INDIA LTD & ANR
|
July 13, 2015 |
RAJNISH R. KOTHADIA Vs. ZAHEER B. WADIA AND ORS.
|
January 20, 2015 |
RAJPAL R/O H.NO Vs. LIC OF INDIA SONEPAT BRANCH SONEPAT HARYANA
|
November 30, 2015 |
RAJPAL SINGH Vs. NIWAS & ANR
|
August 24, 2015 |
RAJU MADHAVAN Vs. REGIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
|
October 30, 2015 |
RAJU PRASAD & ANR Vs. NATIONAL INSURANCE COMPANY LTD & 4 ORS
|
December 8, 2015 |
RAKESH KAUSHIK Vs. JAIPURIA INFRASTRUCTURE DEVELOPERS PVT LTD
|
April 9, 2015 |
RAKESH KUMAR Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED AND ORS.
|
June 23, 2015 |
RAKESH KUMAR KHATTAR AND ORS. Vs. GAJINDER KUMAR JAIN AND ORS.
|
November 27, 2015 |
RAKESH MOHAN SHARMA Vs. CHIEF MANAGER FEDERAL BANK LTD & ORS
|
October 5, 2015 |
RAKESH PATEL Vs. LIC OF INDIA
|
January 16, 2015 |
RAKESH S/O LATE RAM PYARE Vs. U P AVAS EVAM VIKAS PARISHAD & ANR
|
October 28, 2015 |
RAKHEE RAYA BORKAR ALIAS Vs. KISHAN MARUTI SAVANT
|
March 20, 2015 |
RAM DULARI Vs. GOVT OF JAMMU & KASHMIR
|
December 14, 2015 |
RAM GOPAL YADAV Vs. PUSHKAR ANAND
|
April 1, 2015 |
RAM JOSHI AND ORS. Vs. LUFTHANSA GERMAN AIRLINES AND ORS.
|
September 15, 2015 |
RAM LAL BANSIWAL Vs. BUSINESS MANAGER, NORTH DELHI POWER LTD
|
January 5, 2015 |
RAM LAUTAN SINGH Vs. ASGAR AKI
|
February 24, 2015 |
RAM MURTI SMARAK INSTITUTE OF MEDICAL SCIENCES AND ORS. Vs. RADHEY SHYAM AND ORS.
|
March 10, 2015 |
RAM NEWAS GARG Vs. NAGAR NIGAM, KANPUR
|
March 11, 2015 |
RAM NIWAS SINGLA Vs. S D O (OPERATION), U H B V N
|
August 25, 2015 |
RAM SWAROOP YADAV Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM & ANR
|
April 10, 2015 |
RAM TECHNICAL BATTERY Vs. ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD.
|
September 17, 2015 |
RAMA ELECTRONICS Vs. J GOVINDARAO S/O LATE SATYANARAYANA
|
April 13, 2015 |
RAMAKRISHNA VELAMATI & ANR Vs. MARUTHI CORPORATION LTD & ANR
|
May 26, 2015 |
RAMASHANKAR SINGH Vs. BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
|
December 8, 2015 |
RAMASHANKER PANDEY Vs. BIHARRAJYA BEEJ NIGAL LIMITED & 2 ORS
|
November 17, 2015 |
RAMASHISH SINGH S/O LATE PRABHU NATH SINGH, VILLAGE PANCHRUKHI, P.S SEHKUND DISTRICT : BHAGALPUR BIHAR Vs. CHAIRMAN, BIHAR STATE HOUSING BOARD
|
December 15, 2015 |
RAMESH CHANDRA Vs. CHIEF MEDICAL OFFICER (C M O ) MEDICAL HEALTH & FAMILY WELFARE DEPARTMENT
|
May 7, 2015 |
RAMESH CHANDRA MEGHWANSHI Vs. ORIENTAL INS CO LTD
|
February 6, 2015 |
RAMESH DANI Vs. SUNIT ENTERPRISES
|
March 10, 2015 |
RAMESH KUMAR Vs. RELIANCE GENERAL INSURANCE COMPANY LTD. AND ORS.
|
May 15, 2015 |
RAMESH KUMAR PANDEY Vs. SAHARA HOSPITAL
|
April 13, 2015 |
RAMESHWAR COTTON INDUSTRIES Vs. UNITED INDIA INS. CO. LTD.
|
February 16, 2015 |
RAMKISHORE BALDAWA Vs. R. SUDHAKAR RAO AND ORS.
|
July 6, 2015 |
RANDHIR SINGH Vs. PRADEEP VAKIL
|
August 12, 2015 |
RANDHIR SINGH REDHU Vs. DIRECTOR, HARYANA SEEDS DEVELOPMENT CORPORATION LTD & ANR
|
October 30, 2015 |
RANDIP SINGH CHAUHAN Vs. STERLITE INDUSTRIES LTD & ANR
|
December 3, 2015 |
RANIBALA & ANR Vs. SATYAPRAKASH BANSAL
|
July 13, 2015 |
RASHAL KANWAR & 4 ORS Vs. GANGA RAM HOSPITAL & 9 ORS
|
September 15, 2015 |
RASHMI TARYON AND ORS. Vs. NOIDA MEDICARE CENTRE LTD. AND ORS.
|
October 5, 2015 |
RATAN CH. BANIK Vs. DHANANJOY GHOSH
|
February 17, 2015 |
RATNAMALA JEWELLERS Vs. NEW INDIA ASSURANCE CO. LTD.
|
December 1, 2015 |
RATNKAR BANK LTD & ORS Vs. SADEEP KUMAR RAMGAUDA PATIL & ANR
|
August 17, 2015 |
RAVI DEVELOPMENTS AND ORS. Vs. ANKUR BHARUKA AND ORS.
|
August 7, 2015 |
RAVI PRAKASH SRIVASTAVA Vs. REGIONAL MANAGER, INDIABULLS HOUSING FINANCE LIMITED
|
April 10, 2015 |
RAVINDER HOODA Vs. FORD INDIA PVT LTD & ANR
|
October 14, 2015 |
RAVINDER KUMAR Vs. UNITED INDIA INSURANCE COMPANY LTD
|
April 13, 2015 |
RAVINDER KUMAR VARSHNEY Vs. I.A. KHAN AND ORS.
|
September 1, 2015 |
RAVINDER NATH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
November 17, 2015 |
RAVINDER SOOD Vs. BALA DEVI
|
April 9, 2015 |
RAVINDRA MOHAN KILLEDAR Vs. NIRANJAN NIMGIRI GIRI
|
January 21, 2015 |
RAVINDRA MOHAN SHILAWAT Vs. ORIENTAL INSURANCE CO LTD
|
July 16, 2015 |
RAVINDRASAKHARAM NAGARE Vs. NIVRUTI NAMDEO WAGH
|
February 16, 2015 |
RAVNIT KAUR BAL AND ORS. Vs. VARINDERJEET KAUR AND ORS.
|
August 3, 2015 |
RAYMON ROQUE TIXEIRA Vs. RAHUL ENTERPRISES & ANR ; EVERGREEN ENTERPRISES
|
April 10, 2015 |
RAZZAK ABDUL KADHER Vs. SHOBANA SUKUMAR
|
May 7, 2015 |
RCI INDIA PVT. LTD. PINE VALLEY FIRST LEVEL EMBASSY GOLF LINKS BUSINESS PARK. OFF. INTERMEDIATE RING ROAD. BANGALORE Vs. MRS. CHANDA SEN AND ORS. H. NO. 25/5, THE MALL KANPUR U.P AND ORS.
|
October 30, 2015 |
REGIONAL CENCER CENTRE, THIRUVANANTHAPURAM Vs. N. BALAKRISHNA MENON
|
July 15, 2015 |
REGIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. SUNIL SHARMA
|
May 28, 2015 |
REGIONAL PROVEDENT FUND COMMISSIONER Vs. C RAGHAVENDRACHAR
|
February 16, 2015 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. KHETRABASI SAHOO AND ORS.
|
November 16, 2015 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. AMARJIT SINGH S/O SHRI KARAM SINGH
|
January 22, 2015 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SHANKAR U DAMKE
|
May 1, 2015 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. LUCIN JYOTI KUMAR
|
April 10, 2015 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. T.GURURAJ RAO
|
April 15, 2015 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. T RAGHAVENDRACHAR
|
April 15, 2015 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. K.RAMA SWAMY
|
April 15, 2015 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. D VICTOR
|
April 15, 2015 |
REGIONAL PROVIDENT FUND COMMISSIONER & ANR ; ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PARASHRAM BHIMRAO MUTAGEKAR
|
October 12, 2015 |
REGIONAL PROVIDENT FUND COMMISSIONER (KERALA) Vs. R. PORNAM AND ORS.
|
August 21, 2015 |
REGIONAL PROVIDENT FUND COMMISSIONER AND ORS. Vs. V. GOVINDAN
|
August 3, 2015 |
REGIONAL PROVIDENT FUND COMMISSIONER, KARNATAKA AND ORS. Vs. T. RAMA BRAHMAM AND ORS.
|
July 22, 2015 |
REKHA BHARTIYA & ANR Vs. PUSHPA BABURAM MORE & ANR
|
July 29, 2015 |
RELIANCE GENERAL INSURANCE CO LTD Vs. SHIVSHAKTI STONE CRUSHER & ANR
|
September 1, 2015 |
RELIANCE GENERAL INSURANCE CO LTD Vs. SUDHABEN R PATEL
|
April 22, 2015 |
RELIANCE GENERAL INSURANCE CO LTD Vs. HAR SHARAN PRASAD PATEL
|
November 5, 2015 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ANISH SEBASTIAN
|
July 14, 2015 |
RELIANCE GENERAL INSURANCE CO. LTD. 60,OKHLA INDUSTRIAL EASTATE.PHASE Vs. M/S. BLUE LINE TRANSPORT CO.
|
May 25, 2015 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. ROHIT ROY
|
October 29, 2015 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SIRAJ MOHAMMAD KHAN
|
April 21, 2015 |
RELIANCE GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. NATIONAL ALUMINIUM COMPANY LTD.
|
July 24, 2015 |
RELIANCE LIFE INSURANCE Vs. ICICI BANK LTD & ANR
|
August 14, 2015 |
RELIANCE LIFE INSURANCE CO LTD Vs. K S ESHWARAPPA
|
January 21, 2015 |
RELIANCE LIFE INSURANCE CO LTD Vs. LADU SINGH
|
August 21, 2015 |
RELIANCE LIFE INSURANCE CO LTD Vs. NARPAT KERENG PATEL
|
April 23, 2015 |
RELIANCE LIFE INSURANCE COMPANY LIMITED Vs. REKHABEN NARESHBHAI RATHOD
|
February 20, 2015 |
RELIANCE LIFE INSURANCE COMPANY LTD Vs. RAJIV ARORA
|
August 6, 2015 |
RELIANT INFRASTRUCTURE PVT. LTD. Vs. KANGAROO STUDIES PRIVATE LTD.
|
September 23, 2015 |
RENU PANDEY Vs. LAL NURSING HOME AND ORS.
|
September 17, 2015 |
RESSWELD ENGINEERS Vs. JAYARAM REDDY
|
January 6, 2015 |
RICHI RICH AGRO FOODS PVT. LTD. Vs. STATE BANK OF INDIA AND ORS.
|
July 22, 2015 |
RITU GARG Vs. VINEET SHARMA AND ORS.
|
December 2, 2015 |
ROHAN BUILDERS & DEVELOPERS PVT. LTD. AND ORS. Vs. ROHAN GARDEN COOPERATIVE HOUSING SOCIETY LTD.
|
May 26, 2015 |
ROHAN DEVELOPERS Vs. CHANDRAKANT GANDHI
|
April 17, 2015 |
ROHIT ANAND Vs. AKASH CONSTRUCTION
|
September 11, 2015 |
ROHIT CHAUDHARY & ANR Vs. VIPUL LTD
|
May 11, 2015 |
ROOP KRISHAN KHANNA Vs. STATE BANK OF INDIA AND ORS.
|
August 13, 2015 |
ROSHANI DEVI W/O GOPAL SINGH Vs. NATIONAL INSURANCE CO LTD
|
January 15, 2015 |
ROTEX AUTOMATION LTD Vs. UNITED INDIA INSURANCE CO LTD
|
April 21, 2015 |
ROURKELA TECHNICAL EDUCATION SOCIETY Vs. STATE BANK OF INDIA
|
January 28, 2015 |
ROYAL SUDARAM ALLIANCE INSURANCE CO LTD Vs. KANWAL JEET SINGH GIL
|
May 26, 2015 |
ROYAL SUDNARAM ALLIANCE CO. LTD. AND ORS. Vs. A. BHAGYALAKSHMI AND ORS.
|
September 21, 2015 |
ROYAL SUNDARAM ALLIANCE GEN INS CO LTD Vs. RAPETI ARUNA
|
September 4, 2015 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. SUNITA
|
August 24, 2015 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. GANIBHAI NURMAHAMAD BHAI
|
October 6, 2015 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. DR. MOBILE AND ORS.
|
April 10, 2015 |
RUBY MUSHROOM & CANNING PVT LTD Vs. PUNJAB STATE ELECTRICITY BOARD & ORS ; ASSISTANT EXECUTIVE ENGINEER
|
October 5, 2015 |
RUCHI SOYA INDUSTRIES LIMITED Vs. KINETIC ELEVATOR LIMITED & ANR
|
November 3, 2015 |
RUDRESH Vs. SRINIVAS V. AND ORS.
|
September 2, 2015 |
RUGHA RAM Vs. NEW INDIA INSURANCE CO LTD
|
February 13, 2015 |
RUKMUDEEN Vs. NEW INDIA ASSRANCE COMPANY LTD
|
August 14, 2015 |
RUPASI MULTIPLEX Vs. MAUTUSI CHAUDHURI AND ORS.
|
August 10, 2015 |
RUPEE CO-OP BANK LTD Vs. LAL ASWANI & ANR
|
October 16, 2015 |
RUTURAJ CONSTRUCTION AND ORS. Vs. PRAKASH RAMCHANDRA KALE
|
December 3, 2015 |
S ASHOK Vs. K SHANTHI
|
October 8, 2015 |
S B NAVEEN KUMAR Vs. RELIANCE CAPITAL LTD & ANR ; BRANCH OFFICE
|
August 21, 2015 |
S D J JEYAPAUL Vs. STATE BANK OF TRAVANCORE
|
April 10, 2015 |
S D O , UHBVNL Vs. BHAGWAN SINGH
|
February 27, 2015 |
S GURU PRABHAKAR Vs. AXIS BANK LTD & ANR
|
November 26, 2015 |
S K AGARWAL Vs. VICE-CHAIRMAN, LUCKNOW DEVELOPMENT AUTHORITY
|
January 30, 2015 |
S K ARSHAD Vs. DIRECTOR, SAHARA INDIA PARIWAR
|
March 13, 2015 |
S K CHAUHAN Vs. ARMY WELFARE HOUSING ORGANISATION & ANR
|
February 16, 2015 |
S MOHAMMED RAFI Vs. KATHIYAYINI, MBBS & 3 ORS
|
April 8, 2015 |
S P S PROCESSOR PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
|
April 10, 2015 |
S RAVI KUMAR Vs. KAVISHA FINE HOMES PVT LTD
|
March 24, 2015 |
S V V L SATHEESH KUMAR Vs. UNITED INDIA INSURANCE CO LTD
|
January 9, 2015 |
S. VIJAYAKUMAR AND ORS. Vs. REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICE AND ORS.
|
April 10, 2015 |
S.K. GUPTA Vs. NEETU TYAGI AND ORS.
|
March 9, 2015 |
S.K. SACHDEVA Vs. BALDEV SINGH AND ORS.
|
February 16, 2015 |
S.K. TAING Vs. HOTEL SEALORD
|
July 7, 2015 |
S.M. JUTE PVT. LTD. Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
August 4, 2015 |
S.P. SHARMA Vs. NATIONAL FERTILIZER LTD. AND ORS.
|
March 12, 2015 |
S.P. SINGLA Vs. NEW INDIA ASSURANCE CO. LTD.
|
March 25, 2015 |
SABINA BEGUM Vs. K.K. SHUKLA
|
March 16, 2015 |
SABITA Vs. SHREEPAD AND ORS.
|
May 28, 2015 |
SADANAND BHOJRAJ ADYANTHAYA Vs. CHAIRMAN, MARUTI SUZUKI INDIA LTD & 4 ORS ; MANAGING DIRECTOR & CEO MARUTHI SUZUKI INDIA LTD ; MANAGING DIRECTOR & DIRECTOR SAI SERVICE STATION LTD ; MANAGER, SAI SERVICE STATION LTD ; MANAGER, MARUTHI SUZUKI INDIA LTD
|
September 7, 2015 |
SADHANA KISANRAO KHAIRNAR Vs. AMAN GRUHA NIRMAN SAHAKARI SANSHTA & ORS
|
September 3, 2015 |
SADHU VASWANI MISSION Vs. SANJAY KEDIA S/O M S KEDIA
|
January 23, 2015 |
SADRUDEEN HUSENBHAI KACHCHI & ORS Vs. NEW INDIA ASSURANCE CO LTD & ANR
|
April 29, 2015 |
SAGAR POWER (NEERUKATTE LTD ) Vs. PUNJAB NATIONAL BANK & ANR
|
July 20, 2015 |
SAHARA AIRLINES LTD Vs. JAYANT RATH
|
February 18, 2015 |
SAHARA GRACE CONSUMERS GRIEVANCE ASSOCIATION Vs. SAHARA INDIA COMMERCIAL CO. LTD. AND ORS.
|
August 11, 2015 |
SAHARA INDIA COMMERCIAL CORPORATION LTD Vs. G S SAHU
|
October 30, 2015 |
SAHARA INDIA COMMERCIAL CORPORATION LTD & 2 ORS Vs. SUMAN BISHNOI
|
December 17, 2015 |
SAHARA INDIA PARIWAR Vs. PAWAN KUMAR JAIN
|
January 7, 2015 |
SAHARA INDIA TOWER HOUSING UNIT & 2 ORS Vs. RANVIR SINGH & ANR
|
November 16, 2015 |
SAHARA PRIMA CITY LTD. AND ORS. Vs. SAROJ DEVI AGGARWAL
|
August 13, 2015 |
SAHARA SERVICE LTD & 2 ORS Vs. SWARAN SINGH
|
July 8, 2015 |
SAINI AGRICULTURE STORE Vs. NEW INDIA ASSURANCE CO LTD
|
September 21, 2015 |
SAINT FRANCIS HOSPITAL BEAWAR ROAD, AJMER Vs. KAMLA AND ANOTHER
|
August 7, 2015 |
SAINT FRANCIS HOSPITAL BEAWAR ROAD, AJMER AND ORS. Vs. KAMLA AND ORS.
|
July 8, 2015 |
SALAM TULLAH Vs. LAL BAHADUR AND ORS.
|
February 16, 2015 |
SALINDER KUMAR Vs. NEW INDIA ASSURANCE CO LTD
|
September 23, 2015 |
SAMBALPUR UNIVERSITY AND ORS. Vs. RASHMIKANTA MISHRA AND ORS.
|
December 8, 2015 |
SAMDARIYA BUILERS PRIVATE LTD Vs. STATE BANK OF INDIA & ANR ; AGM & RELATIONSHIP MANAGER
|
December 15, 2015 |
SAMEER KAUSHAL Vs. BALJEET KAUR
|
April 1, 2015 |
SAMIAH INTERNATIONAL BUILDER PVT LTD Vs. B C PATHAK
|
September 17, 2015 |
SAMIAH INTERNATIONAL BUILDERS PVT. LTD. Vs. NEETA RANI
|
November 3, 2015 |
SAMIR PRADHAN Vs. K JANARDHANAN
|
November 27, 2015 |
SAMPURAN KAUR Vs. NATIONAL INSURANCE CO LTD
|
September 28, 2015 |
SANDEEP KUMAR AND 3 ORS. S/O. SH. RATAN LAL, R/O. DEVI WALI GALI, VPO Vs. STATE
|
December 7, 2015 |
SANDEEP SHARDA Vs. ICICI BANK LIMITED
|
January 5, 2015 |
SANDIP NARAYAN ROYCHOWDHURY Vs. SEEMA CONSTRUCTIONS
|
January 19, 2015 |
SANGAMESWARAN Vs. BRANCH MANAGER
|
July 10, 2015 |
SANJAY CHAKRABORTY Vs. MRINMOY BHATTACHARYA
|
April 10, 2015 |
SANJAY CHANDAK Vs. ORIENTAL INSURANCE CO LTD ; MANAGER, ORIENTAL INSURANCE CO LTD
|
October 1, 2015 |
SANJAY CHANDRA AGARWAL Vs. INDIA BULLS SECURITIES LTD
|
January 15, 2015 |
SANJAY KUMAR DIWAN Vs. STATE BANK OF INDIA
|
March 23, 2015 |
SANJAY KUMAR MISHRA Vs. PUBLIC INFORMATION OFFICER
|
January 8, 2015 |
SANJAY PANCHAL Vs. INDUBHAI PAREKH MEMORIAL HOSPITAL AND ORS.
|
November 27, 2015 |
SANJAY SINGH Vs. BABY CHANDNA AND ORS.
|
September 8, 2015 |
SANJAY Z RANE Vs. CHOWGULE INDUSTRIES PVT. LTD.
|
November 23, 2015 |
SANJEEV SISODIA Vs. HOUSING COMMISSIONER, U P AVAS EVAM VIKASH PARISHAD & 3 ORS
|
August 25, 2015 |
SANJIB KUMAR DEY Vs. CHABBI DEY
|
October 28, 2015 |
SANJIV JHAVERI Vs. UNITED INDIA INSURANCE COMPANY LTD
|
March 26, 2015 |
SANMITRA NAGRI SAHAKARI PAT SASTHA LTD & ANR Vs. SAU SANDHYA PRAKASH DESHMUKH
|
December 3, 2015 |
SANTA BANTA COM LTD Vs. SHREYANS MOTORS PVT LTD
|
February 12, 2015 |
SANTOSH DEVI GUPTA Vs. L.I.C. OF INDIA AND ORS.
|
September 10, 2015 |
SANTOSH JOHARI AND ORS. Vs. UNITECH LTD.
|
June 8, 2015 |
SANTOSH SAINI Vs. SBI LIFE INSURANCE CO LTD
|
May 13, 2015 |
SANTOSH SINGHAL Vs. ORIENTAL INSURANCE CO LTD
|
September 11, 2015 |
SANTOSH VITHALRAO ZUNGURE Vs. EXECUTIVE ENGINEER, M S E B
|
March 19, 2015 |
SARASWATHI SPINNING MILLS Vs. ORIENTAL INSURANCE CO LTD & ORS
|
August 6, 2015 |
SARDAR KULDEEP SINGH Vs. ESCORTS HEART INSTITUTE & RESEARCH CENTRE
|
December 15, 2015 |
SARDAR SINGH RATAN SINGH ASWAL AND ORS. Vs. KOLBASWAMI CONSTRUCTION CO. AND ORS.
|
July 2, 2015 |
SARFARJUDEEN S/O YASIN KHAN Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD
|
January 20, 2015 |
SARJU CONSTRUCTION PVT. LTD. AND ORS. Vs. GOPAL AND ORS.
|
December 11, 2015 |
SAROJ KUMAR CHAWLA Vs. SETHYA BUILDERS
|
March 3, 2015 |
SARYOO SINGH Vs. UNITED INDIA INSURANCE CO LTD & 3 ORS
|
December 11, 2015 |
SASWATI BHATTACHARYA AND ORS. Vs. SYNDICATE BANK AND ORS.
|
January 22, 2015 |
SASWATI BHATTARCHARYA Vs. SHYAMAL SHANKAR BHATTARCHARYA
|
January 22, 2015 |
SATBIR SINGH Vs. H.D.F.C. BANK LTD. AND ORS.
|
August 12, 2015 |
SATINDER PAL SINGH BAWA AND ORS. Vs. SAHARA INDIA COMMERCIAL CO. LTD. AND ORS.
|
August 11, 2015 |
SATISH G KALE Vs. UNMESH SHIRESH DESHPANDE
|
April 29, 2015 |
SATISH KUMAR Vs. ROYAL SUNDARAM ALLIANCE CO. LTD. AND ORS.
|
July 27, 2015 |
SATISH KUMAR OMPRAKASH SETHI & ANR Vs. SURAJ & ASSOCIATES
|
May 8, 2015 |
SATISH KUMAR PANDEY AND ORS. Vs. UNITECH LTD.
|
June 8, 2015 |
SATPAL CHOUDHARY Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.
|
July 28, 2015 |
SATPAL SINGH Vs. CHIEF REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
November 6, 2015 |
SATWANT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD & 2 ORS ; XEN, OPERATION DIVISION; ASSITANT ENGINEER,CITY SUB DIVISION
|
October 7, 2015 |
SATYA PRAKASH GUPTA Vs. BRITISH AIRWAYS
|
May 21, 2015 |
SATYA PRAKASH PANT Vs. P N JOSHI
|
May 6, 2015 |
SATYANARAYAN SAIN Vs. GOPAL SHARMA & ANR
|
July 3, 2015 |
SATYANDRA KUMAR KESHARWANI Vs. ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD
|
December 17, 2015 |
SATYENDRA NARAYAN SINGH Vs. RICOH INDIA LTD & 3 ORS
|
November 17, 2015 |
SAURASHTRA CHEMICALS LTD Vs. NATIONAL INSURANCE CO LTD
|
January 6, 2015 |
SAVITRI DEVI Vs. PRADEEP KUMAR SINGHANIA
|
March 23, 2015 |
SAWAI MADHOPUR CENTRAL CO-OPERATIVE BANK LTD Vs. SHANTI DEVI
|
April 6, 2015 |
SAWALI HOME MAKERS PVT. LTD. AND ORS. Vs. SMITA SHIVAJIRAO KAWALE
|
March 3, 2015 |
SAYEED ALI GULAM ALI Vs. GEETA MALU AND ORS.
|
February 18, 2015 |
SBI CARDS & PAYMENT SERVICES PVT LTD Vs. DWIJENDRA NARAYAN DEB
|
May 28, 2015 |
SECRETARY, KERALA STATE HOUSING BOARD Vs. K N P KURUP
|
February 18, 2015 |
SECTOR 4-A RESIDENTS WELFARE ASSOCIATION, VASUNDHARA Vs. U.P. AWAS EVAM VIKAS PARISHAD AND ORS.
|
November 17, 2015 |
SEED WORKS INTERNATIONAL PVT LTD Vs. NAMPELLY SUDHAKAR
|
May 6, 2015 |
SEEMA AGRAWAL & ORS Vs. BRANCH MANAGER
|
July 17, 2015 |
SEERA RAMADEVI W/O SH VENKATA VASUDEVA RAO Vs. ASSISTANT ELECTRICAL ENGINEER ELECTRICAL OPERATIONS
|
January 16, 2015 |
SELECT FLAVOURS INDIA LTD Vs. NATIONAL INSURANCE COMPANY LTD
|
November 24, 2015 |
SENIOR DEPUTY DISTRICT EDUCATION OFFICER-CUM-BLOCK ELEMENTARY EDUCATION OFFICER & 3 ORS Vs. KRISHANA DEVI AGARWAL
|
May 12, 2015 |
SENIOR STATE MEDICAL COMMISSIONER Vs. RAJINDER SINGH
|
April 1, 2015 |
SENIOR SUPERINTENDENT OF POST OFFICES, UDUPI DIVISION Vs. MANIPAL UNIVERSITY AND ORS.
|
April 10, 2015 |
SERVICE STOCKS & ANR Vs. CHANDRA BHUSHANA RAO
|
October 20, 2015 |
SETHI HOUSING (INDIA) PVT LTD Vs. JML MOTORS PVT LTD
|
March 12, 2015 |
SEVEN ISLANDS SHIPPING LTD. Vs. RELIANCE GENERAL INSURANCE CO. LTD. AND ORS.
|
November 6, 2015 |
SHAGUN PHARMACEUTICALS Vs. UNITED INDIA INSURANCE CO LTD & ANR
|
May 22, 2015 |
SHAH & CHHEDA REALITY BUILDERS & DEVELOPERS Vs. CIDCO LIMITED
|
September 28, 2015 |
SHAH DILIP KUMAR JAYANTILAL Vs. SHOBHABEN AMBADAS POTBATINI
|
March 16, 2015 |
SHAHAJI BABA JAVIR Vs. SHREE KHIDKALESHWAR LAND DEVELOPERS AND ORS.
|
October 6, 2015 |
SHAIKH MAZHAR IMAM Vs. PRAVIN JANUJI BORKAR & 8 ORS
|
August 27, 2015 |
SHAIL SAHNI Vs. INDIAN BANK & ANR
|
October 8, 2015 |
SHAILENDRA SINGH BHADORIA Vs. AMP MOTORS & ANR
|
October 28, 2015 |
SHAILESH A SHAH Vs. NARMADABEN SHAMALBHAI PATEL
|
September 22, 2015 |
SHAKEEL AHMED Vs. NATIONAL INSURANCE CO LTD
|
April 1, 2015 |
SHAKTI GAS SERVICES Vs. RAMESH BHAGWAN RAJGURU
|
May 5, 2015 |
SHAKUNTALA BANALE Vs. ANITA
|
April 8, 2015 |
SHAKUNTLA DEVI Vs. RELIANCE GENERAL INSURANCE & 2 ORS
|
June 5, 2015 |
SHAKUNTLA SHARMA Vs. TIRATH RAM SHAH CHARITABLE HOSPITAL
|
July 15, 2015 |
SHAKUNTLAM APPARELS PVT LTD Vs. GOLD CAUSE CONSTRUCTIONS PVT LTD
|
April 15, 2015 |
SHAMEEM JAHAN Vs. STATE BANK OF INDIA AND ORS.
|
September 24, 2015 |
SHANAT PAUL Vs. RELIANT INFRASTRUCTURE PRIVATE LIMITED
|
May 14, 2015 |
SHANKAR BIVA PAWAR Vs. MAHARASHTRA ELECTRICITY SUPPLY CO LTD
|
April 23, 2015 |
SHANKARLAL VIRJI THAKKAR Vs. UNITED INDIA INSURANCE CO LTD
|
January 9, 2015 |
SHANKU CHAKRA CONSTRUTION Vs. S BHARATHI
|
November 3, 2015 |
SHANTI DAHIYA Vs. HUDA
|
December 15, 2015 |
SHANTI DEVI RATHI Vs. VIJAY NAGAR CORPORATION
|
March 13, 2015 |
SHARA INDIA PARIWAR HOUSING UNIT & ORS Vs. WING COMMANDER AKHILDEEP SACHDEVA
|
October 9, 2015 |
SHARAD CHANDRA JAISWAL Vs. UNITED INDIA ASSURANCE COMPANY LIMITED AND ORS.
|
November 16, 2015 |
SHARDA RANI ARORA Vs. ANSAL HOUSING & CONSTRUCTION LTD
|
June 1, 2015 |
SHARDDHA SALES CORPORATION Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
August 3, 2015 |
SHASHANK SHEKHAR Vs. MAHESH KUMAR
|
November 4, 2015 |
SHEO MUNI PRASAD Vs. NORTHERN RAILWAY AND ORS.
|
October 20, 2015 |
SHEWA APARTMENTS CO-OPERATIVE HOUSING SOCIETY LTD Vs. AHUJA PROPERTIES PRIVATE LTD
|
February 13, 2015 |
SHEWALKAR DEVELOPERS LIMITED & ANR Vs. MADANMOHAN
|
July 16, 2015 |
SHIPRA GHOSH Vs. SHREE JAIN HOSPITAL & RESEARCH CENTRE AND ORS.
|
August 3, 2015 |
SHIRISH S. KIRTIKAR Vs. STATE BANK OF PATIALA
|
April 10, 2015 |
SHIV BEHARI SHARMA Vs. SURAJ PRAKASH AGRAWAL
|
February 27, 2015 |
SHIV KUMAR BHUWALKA Vs. BELLE VUE CLINIC
|
April 1, 2015 |
SHIV POOJAN VERMA S/O LATE B.L. VERMA, PROPRIETOR M/S. S.P.TRADERS, RESIDENT 43/106, CHOWK KANPUR UTTAR PRADESH Vs. NEW INDIA ASSURANCE CO. LTD. THROUGH BRANCH MANAGER, BRNACH OFFICE AT 133/242 TRANSPORT NAGAR, KANPUR UTTAR PRADESH AND
|
October 30, 2015 |
SHIV PRIYA Vs. CHOLA MANDLAM M.S. GENERAL INSURANCE COMPANY LIMITED
|
December 4, 2015 |
SHIV-VANI OIL & GAS EXPLORATION SERVICES LTD Vs. CHAIRMAN & MANAGING DIRECTOR UNITED INDIA INSURANCE CO LTD
|
January 19, 2015 |
SHIVA REAL ESTATES Vs. RITU VERMA
|
March 25, 2015 |
SHIVAJEE RAO Vs. BANGALORE MAHANAGARA PALIKA
|
March 16, 2015 |
SHIVAJI NARHARI KARPE Vs. EXECUTIVE ENGINEER; ASSITANT EBGINEER
|
March 23, 2015 |
SHIVMUDRA CONSTRUCTIONS Vs. SHAM C. GAIKWAD
|
December 17, 2015 |
SHIVSHANKAR SINGH Vs. VINOD KUMAR JAISWAL & 3 ORS
|
August 17, 2015 |
SHREE GANESH METAL INDUSTRIES Vs. ORIENTAL INSURANCE CO. LTD.
|
November 2, 2015 |
SHREE SAI DEVELOPERS PVT. LTD. AND ORS. Vs. VILAS GANPAT GHORPADE
|
July 27, 2015 |
SHREENATH PLASTOPACK LTD Vs. SATISH U BHAVSAR
|
April 15, 2015 |
SHRI RAM TECHNICAL BATTERY Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD.
|
September 17, 2015 |
SHRIRAJURREHMAN SHAHJAN BAGWAN Vs. V S THORAT
|
October 15, 2015 |
SHRIRAM GAJANAN GHAH Vs. NATIONAL INSURANCE CO LTD & ANR
|
November 20, 2015 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. JASPAL SINGH
|
October 12, 2015 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. DEVI SINGH
|
April 13, 2015 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. RANBIR SINGH
|
June 29, 2015 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. GURSHINDER SINGH; ACCURATE INVERSTIGATOR & RECOVERY AGENCY
|
March 17, 2015 |
SHRIRAM GENERAL INSURANCE CO LTD & 2 ORS Vs. RAJESH KUMAR
|
October 9, 2015 |
SHRIRAM GENERAL INSURANCE CO LTD & ANR Vs. SIRAJ PASHA & ANR
|
September 16, 2015 |
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. BALSHIRAM MARUTI KOBAL & ANR
|
October 6, 2015 |
SHRIRAM GENERAL INSURANCE COMPANY LTD & 2 ORS Vs. POTNURU SANKARA RAO
|
October 15, 2015 |
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. PINKU BHAI
|
August 21, 2015 |
SHRIRAM GENERTAL INSURANCE CO LTD Vs. DEEPAK KUMAR CHAURASIA
|
February 16, 2015 |
SHRIRAM TRANSPORT FINANCE CO LTD Vs. BAPU APPA SURYAWANSHI
|
March 9, 2015 |
SHRIRAM TRANSPORT FINANCE CO LTD & ORS Vs. VIJESHWAR SINGH DENGTA
|
September 18, 2015 |
SHRIRAM TRANSPORT FINANCE COMPANY LIMITED Vs. MOHAMMAD SHAMSHAD KHAN
|
February 11, 2015 |
SHRIRAM TRANSPORT FINANCE COMPANY LTD. Vs. M. NARTARAJU
|
September 29, 2015 |
SHUBH LAXMI MEDICOS Vs. DENA BANK
|
June 5, 2015 |
SHYAM BIHARI SHUKLA Vs. DEEPAK JAIN, STATE CHIEF, TATA FINANCE CO. INDORE AND OTHERS
|
October 9, 2015 |
SHYAMLAL NAPIT Vs. UNITED INDIA INSURANCE COMPANY LTD & 3 ORS ; DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD ; CHIEF MANAGER,, UNITED INDIA INSURANCE CO LTD
|
May 22, 2015 |
SIDDHANTH YADAV Vs. ORIENTAL INSURANCE CO LTD
|
July 30, 2015 |
SIDDHARTHA DE SIKDAR AND ORS. Vs. RAMESH CHANDRA BASAK AND ORS.
|
February 3, 2015 |
SILVERLINE EYE HOSPITAL AND ORS. Vs. DULAL CHANDRA BAG
|
May 15, 2015 |
SIR GANGA RAM HOSPITAL Vs. PRAKASH RANI NAYYAR & ORS
|
May 22, 2015 |
SIRAJ MOHAMMAD Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED
|
April 21, 2015 |
SITA RAM BEHANI Vs. TAPAS SINHA AND ORS.
|
August 14, 2015 |
SKODA AUTO INDIA P. LTD. AND ORS. Vs. BHAWESH NARULA
|
August 3, 2015 |
SKODA AUTO INDIA PRIVATE LIMITED Vs. LATA JAIN AND ORS.
|
May 20, 2015 |
SKY VIEW (HOME CABLE) Vs. ORISSA CONSUMERS ASSOCIATION & ORS.
|
December 8, 2015 |
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA (SIDBI) Vs. SARSWATI GUPTA
|
February 2, 2015 |
SMART SIGN, DIVISION OF M/S. CRESENT CHEMICAL Vs. UNITED INDIA INSURANCE CO. LTD.
|
October 6, 2015 |
SMT. SAVITA GULYANI B Vs. ORCHID HOSPITAL AND HEART CENTRE C
|
December 15, 2015 |
SMV AGENCIES PVT LTD Vs. ASHWINI KATARIA
|
February 6, 2015 |
SOBHA HIBISCUS CONDOMINIUM Vs. SHOBHA DEVELOPERS LTD
|
May 13, 2015 |
SOCIETY MANAGER, TRIBAL SERVICE CO-OPERATIVE SOCIETY LTD. Vs. MANOJ KUMAR DANSENA AND ORS.
|
September 23, 2015 |
SOFIYA BADAR Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
May 13, 2015 |
SONA CERAMIC Vs. NEW INDIA ASSURANCE CO LTD
|
May 1, 2015 |
SONALI ROY Vs. UTTAM SHAW
|
June 8, 2015 |
SONALI ROY & 3 ORS Vs. UTTAM SHAW
|
July 20, 2015 |
SONDHI TRAVELS Vs. JASPREET SINGH MAKKAR
|
February 20, 2015 |
SONELL CLOCKS AND GIFTS LTD Vs. NEW INDIA ASSURANCE CO LTD
|
December 10, 2015 |
SONU RATHEE Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 30, 2015 |
SONY INDIA PVT LTD Vs. K SANESH & ORS ; SHAJPRASHANTH; MADONA ELECTRICALS (P) LTD
|
May 25, 2015 |
SOPHY THOMAS AND ORS. Vs. INDUS MOTORS CO. PVT. LTD. AND ORS.
|
July 2, 2015 |
SOU SUPRIYA (JYOTI) RAMKRISHNA (AWADHUT) DESHPANDE Vs. SOU ARCHANA AJIT KULKARNI
|
March 3, 2015 |
SOUTH EASTERN COALFIELDS LTD & ANR Vs. BASO BAI & ANR
|
July 20, 2015 |
SOUTH INDIAN BANK LTD Vs. USHA THOMOS
|
February 23, 2015 |
SPARKLING TRADERS PVT LTD Vs. POOJA ROAD LINKS
|
January 23, 2015 |
SPECIAL OFFICER / SECRETARY CUDDALORE CO- OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. K JAYARAMAN
|
September 17, 2015 |
SPECTRUM COLOUR LAB Vs. KODAK INDIA (P) LTD
|
February 10, 2015 |
SPECTRUM MEDICAL INDUSTRIES PVT. LTD. Vs. SURESH KUMAR GUPTA
|
February 6, 2015 |
SPEED POST CUSTOMER CARE CENTRE Vs. NIRANJAN SAHOO
|
April 6, 2015 |
SPICEJET LTD Vs. HIMADRI SHARMA
|
March 23, 2015 |
SPICEJET LTD. AND ORS. Vs. ATANU GHOSH
|
November 23, 2015 |
SREE CHITHIRA THIRUNAL INSTITUTE OF MEDICAL SCIENCES Vs. R VIPINA CHANDRAN & 2 ORS
|
August 21, 2015 |
SREE NARAYANA DHARMA PARIPALANA YOGAM (SNDP YOGAM) KOLLAM-1 Vs. SMITHAMOL S. CHAKKANADU AND ORS.
|
February 16, 2015 |
SRIKISHAN & COMPANY Vs. UNION BANK OF INDIA
|
April 7, 2015 |
SRINIVAS Vs. MANTRI DEVELOPERS PVT. LTD. AND ORS.
|
May 11, 2015 |
SRINIVASA MOTORS Vs. PATAPANJULA RAMU & ANR ; ADDITIONAL TRANSPORT AUTHORITY
|
May 28, 2015 |
SRIRAM PRIYA CHIT FUND PVT LTD Vs. PUNNA RAMU
|
May 29, 2015 |
SRIRAMA CHITS PVT LTD Vs. PALAGIRI KANTHAMMA & 3 ORS
|
March 27, 2015 |
SRK CONSTRUCTIONS & 2 ANR Vs. B SUKUMARAN
|
December 15, 2015 |
SRS REAL ESTATE LIMITED Vs. RENU W/O SANJEEV KUMAR SINGLA
|
March 9, 2015 |
ST GEORGE GAS AGENCY Vs. S PRABHAKARAN & ORS
|
September 17, 2015 |
ST. ALOYSIUS COLLEGE Vs. HARSHARAJ GATTY AND ORS.
|
December 9, 2015 |
ST. DIVYAL Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
November 18, 2015 |
STANDARD CHARTERED BANK Vs. SUBRAMANIAM GANESHAN IYER; SITA SUBRAMANIAM IYER
|
February 5, 2015 |
STANDARD CHARTERED BANK Vs. HIRA LAL YADAV
|
November 6, 2015 |
STANDARD CHARTERED BANK Vs. HIMANSHU SHARMA
|
March 25, 2015 |
STAR HEALTH AND ALLIED INSURANCE COMPANY LIMITED Vs. B SRINIVASA CHARYULU
|
April 17, 2015 |
STATE BANK OF BIKANER & JAIPUR Vs. GOPAL SINGH
|
September 22, 2015 |
STATE BANK OF BIKANER & JAIPUR AND ORS. Vs. DEV RAJ ARORA
|
July 8, 2015 |
STATE BANK OF BIKANER & JAIPUR AND ORS. Vs. MOHAN LAL WADHWANI
|
September 10, 2015 |
STATE BANK OF HYDERABAD AND ANR Vs. T GANGA RAO AND ANR
|
October 8, 2015 |
STATE BANK OF INDIA Vs. BHAGWATI ENTERPRISES & 2 ORS
|
August 24, 2015 |
STATE BANK OF INDIA Vs. MARIYARAJ
|
November 5, 2015 |
STATE BANK OF INDIA Vs. ANURAG TEXTILES
|
February 11, 2015 |
STATE BANK OF INDIA Vs. BHUKAN SARAN
|
February 24, 2015 |
STATE BANK OF INDIA Vs. ASHOK MANWANI AND ORS.
|
February 4, 2015 |
STATE BANK OF INDIA Vs. YASH PALL GUPTA
|
December 15, 2015 |
STATE BANK OF INDIA Vs. CHATTISGARH STATE LAGHU VANOPAJ (VYAPAR VIKAS) COOPERATIVE SOCIETY
|
March 9, 2015 |
STATE BANK OF INDIA Vs. R C SRIVASTAVA
|
February 17, 2015 |
STATE BANK OF INDIA Vs. MALTI JAIN
|
October 14, 2015 |
STATE BANK OF INDIA Vs. MOHAMMED SATHURDHIN
|
November 23, 2015 |
STATE BANK OF INDIA Vs. EID MOHAMMAD KHAN AND ORS.
|
December 3, 2015 |
STATE BANK OF INDIA Vs. RAM SAGAR RAI
|
April 27, 2015 |
STATE BANK OF INDIA Vs. PRAKASH CHANDRA MEDHI & ANR
|
September 8, 2015 |
STATE BANK OF INDIA Vs. JASWANT SINGH DANGI
|
September 1, 2015 |
STATE BANK OF INDIA Vs. MANISH ENTERPRISES & ANR
|
August 10, 2015 |
STATE BANK OF INDIA Vs. SANSAR CHAND KAPOOR S/O BHIKHAM RAM; PUNJAB NATIONAL BANK
|
January 15, 2015 |
STATE BANK OF INDIA Vs. NARINDER KAUR AND ORS.
|
May 28, 2015 |
STATE BANK OF INDIA Vs. SUBHASIS CHOWDHURY
|
February 18, 2015 |
STATE BANK OF INDIA Vs. PRAVINBHAI SHANTILAL PANDIT
|
July 15, 2015 |
STATE BANK OF INDIA Vs. SHOBA MOHAN
|
September 7, 2015 |
STATE BANK OF INDIA AND ORS Vs. KUMARI SUNITA & 2 ORS
|
November 23, 2015 |
STATE BANK OF INDORE Vs. HARI SHANKAR SAH & ANR
|
September 4, 2015 |
STATE BANK OF PATIALA Vs. GIRIJA DEVI
|
January 8, 2015 |
STATE BANK OF PATIALA Vs. JAGAN NATH SADHU RAM
|
April 1, 2015 |
STATE BANK OF PATIALA Vs. SAWINDERPAL SINGH AND ORS.
|
November 19, 2015 |
STATE OF GUJARAT & 2 ORS Vs. KISHOR MOHANLAL SAYANI
|
August 19, 2015 |
STATE OF HARYANA & ORS. Vs. BHAGWAN DASS @ BHUPENDER & ORS.
|
November 2, 2015 |
STATE TRANSPORT COMMISSIONER AND ORS. Vs. AMAR COOPERATIVE TRANSPORT SOCIETY LTD.
|
September 30, 2015 |
STATION SUPERINTENDENT AND ORS. Vs. SURENDER BHOLA AND ORS.
|
June 12, 2015 |
STERLING GENERATOR PVT LTD Vs. TATA AIG GENERAL INSURANCE CO LTD
|
May 1, 2015 |
STIFAN TIGGA Vs. CHOLAMANDALAM INVESTMENT & FINANCE CO LTD
|
April 16, 2015 |
SU-KAM POWER SYSTEM LIMITED Vs. NEW INDIA ASSURANCE COMPANY LTD
|
February 11, 2015 |
SUBH LAXMI SYNTEX LTD Vs. UNITED INDIA INSURANCE CO LTD
|
June 30, 2015 |
SUBHASH B JATANIA Vs. NATIONAL INSURANCE CO LTD
|
January 12, 2015 |
SUBHASH BUILDERS Vs. UMESH SURESH JADAV
|
May 13, 2015 |
SUBHASH CHANDER KAKKAR Vs. FORTIS HEALTH CARE LTD & ORS
|
December 3, 2015 |
SUBHASH CHANDER KOCHAR Vs. SECRETARY MINISTRY OF POST AND TELEGRAPH AND ORS.
|
October 8, 2015 |
SUBHRA DUTTA AND ANOTHER Vs. BENGAL DCL HOUSING DEVELOPMENT CO. LTD.
|
February 9, 2015 |
SUBODH NIGAM Vs. MARUTI UDYOG LTD.
|
July 29, 2015 |
SUBRATA DAS Vs. UTPAL CHATTERJEE AND ORS.
|
July 7, 2015 |
SUDAMA FRACTURE CLINIC Vs. USHA DEVI
|
February 13, 2015 |
SUDARSHAN KUMAR SEHGAL Vs. UNION OF INDIA
|
March 26, 2015 |
SUDHA AND ORS. Vs. BIRLA SUN LIFE INSURANCE CO. LTD. AND ORS.
|
February 16, 2015 |
SUDHIR KUMAR NATH Vs. SUB POST MASTER
|
February 10, 2015 |
SUHINDER KAUR Vs. OMAXE LIMITED
|
February 13, 2015 |
SUJATA Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
|
March 9, 2015 |
SUJATA VOHRA Vs. ISI ESCORTS
|
March 9, 2015 |
SUKARMA SUNDRA Vs. VIPUL LTD & ANR
|
September 3, 2015 |
SUKHDEV SINGH NAGPAL Vs. HDFC BANK LIMITED AND ORS.
|
August 17, 2015 |
SUKHRAJ KAUR Vs. BALKAR SINGH
|
August 3, 2015 |
SULEKHA AND ORS. Vs. S. JAYAN AND ORS.
|
August 24, 2015 |
SULOCHANA DEVI Vs. LIC OF INDIA AND ORS.
|
May 22, 2015 |
SULOCHANA INDURKAR Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR
|
September 11, 2015 |
SUMAN NANDI & ANR Vs. UNITECH LIMITED & ANR
|
December 17, 2015 |
SUMESH CHAWLA Vs. JASLEEN KAUR KOCHHAR
|
April 30, 2015 |
SUNANDA Vs. G.E. COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD. AND ORS.
|
July 6, 2015 |
SUNDEEP GUPTA AND ORS. Vs. UNITECH LIMITED AND ORS.
|
July 7, 2015 |
SUNIL Vs. OM MULTISPECIALITY HOSPITAL & RESEARCH CENTRE PVT. LTD.
|
October 14, 2015 |
SUNIL BUILDERS Vs. KAVERI CHS LTD
|
May 14, 2015 |
SUNIL GINNING FACTORY Vs. UNITED INDIA INSURANCE CO LTD
|
April 10, 2015 |
SUNIL JAGGA AND ORS. Vs. VIPUL GAS AGENCY AND ORS.
|
May 6, 2015 |
SUNIL KISHANLAL SOI SHILPING CENTRE Vs. SHIRISH GIRISH DIXIT AND ORS.
|
November 27, 2015 |
SUNIL KUMAR HALDER Vs. SIKA INDIA PVT. LTD.
|
October 5, 2015 |
SUNIL RASTOGI S/O SURESH CHAND RASTOGI Vs. JAG PAR SECURITIES LTD
|
January 20, 2015 |
SUNIL SAH Vs. R P SINGH
|
December 8, 2015 |
SUNNY AND ORS Vs. RAJESH TRIPATHI
|
September 11, 2015 |
SUNRISE EXPORTS Vs. STATE BANK OF INDIA
|
April 16, 2015 |
SUPDT OF POST OFFICES Vs. JHARNA BURMAN
|
April 9, 2015 |
SUPER LABLE MFG CO Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
February 24, 2015 |
SUPERINTENDENT OF POST OFFICE Vs. SANDHYA DAS
|
February 10, 2015 |
SUPERINTENDENT OF POST OFFICE Vs. KRISHARAO DAULAT AHIRE
|
October 5, 2015 |
SUPERINTENDENT OF POST OFFICES Vs. NAVIN KUMAR SINGH
|
March 27, 2015 |
SUPERINTENDENT, ROYAPETTAH GOVERNMENT HOSPITAL ROYAPETTAH GOVERNMENT HOSPITAL, ROYAPETTAH, CHENNAI Vs. R. LAKSHMI THE DIRECTOR & SUPERINTENDENT, WIFE OF V. RAVI, NO. 20, MANNADIAMMAN KOVIL STREET, ADAMBAKKAM, CHENNAI
|
October 28, 2015 |
SURAJ BANSI PRINTERS Vs. PUNJAB STATE ELECTRICITY BOARD
|
January 13, 2015 |
SURAJ TILES P LTD Vs. GRAIN PROCESSING INDUSTRIES INDIA P LTD
|
July 29, 2015 |
SURAT PEOPLE S CO-OPERATIVE BANK LTD & ANR Vs. AMBIKA MEDICAL STORES & 4 ORS
|
July 31, 2015 |
SURAT SINGH YADAV Vs. MANAGER, M/S KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD & 2 ORS
|
September 14, 2015 |
SURENDER KUMAR JHAMB S/O BIHARI LAL JHAMB Vs. UNITED INDIA INSURANCE CO LTD
|
January 27, 2015 |
SURENDRA B BORKAR AND ORS. Vs. NATIONAL CO-OP. DEVELOPMENT CORP. AND ORS.
|
January 9, 2015 |
SURESH CHAND RATHORE Vs. SURENDER SINGH YADAV
|
May 5, 2015 |
SURESH KUMAR AND ORS. Vs. K.G. MARWAH AND ORS.
|
September 1, 2015 |
SURINDER SINGH Vs. UHBVNL & ANR
|
November 23, 2015 |
SURINDER SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD
|
March 25, 2015 |
SURJIT KOUR Vs. NEW INDIA ASSURANCE CO LTD
|
December 17, 2015 |
SURYA ELECTRONICS (M/S.) Vs. UNITED INDIA INSURANCE CO. LTD. AND ANOTHER
|
December 15, 2015 |
SURYA INFRASTRUCTURE & BUILDERS AND ORS. Vs. AMAN KUMAR
|
September 24, 2015 |
SURYA INFRASTRUCTURE AND BUILDERS Vs. VIKRAM SINGLA
|
April 15, 2015 |
SUSHIL KUMAR TAMBOLI Vs. NEW INDIA ASSURANCE CO LTD
|
January 16, 2015 |
SUSHILA CHAUHAN Vs. NATIONAL INSURANCE CO LTD
|
April 21, 2015 |
SUSHILA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 16, 2015 |
SUSHILA DHIRENDRA SHETH Vs. ARVIND V SHETH
|
April 15, 2015 |
SUZUKI MOTORCYCLE INDIA PVT. LTD. AND ORS. Vs. NAGANA ROADLINES
|
October 12, 2015 |
SWADHIN P PATRO Vs. GLOBAL ASSOCIATES & 3 ORS
|
September 17, 2015 |
SWAMI VIVEKANAND REGIONAL SPINE CENTRE Vs. DAULAT SINGH
|
May 27, 2015 |
SWARANJIT KAUR & ANR Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD & 3 ORS
|
October 13, 2015 |
SWARN TALWAR AND ORS. Vs. UNITECH LTD.
|
August 14, 2015 |
SWIFT AGRO CHEMICALS & NUTRIENTS PVT LTD Vs. SHRIRANG DATTU PAWAR
|
April 16, 2015 |
SWO-INDIA LTD. Vs. RAJ ASSOCIATES AND ORS.
|
July 10, 2015 |
SYED MAQBUL BASHA Vs. MUNICIPAL COMMISSIONER, MUNICIPALITY CORPORATION & ANR
|
October 14, 2015 |
SYED NIZAM ALI Vs. ANITA PRADEEP
|
February 10, 2015 |
SYED SHAKIRALI Vs. A LAVANYA; MANAGER, SHRIRAM TRANSPORT FINANCE COMPANY LTD
|
March 23, 2015 |
SYNDICATE BANK Vs. GYANCHAND CHOUDHARI
|
September 30, 2015 |
SYNDICATE BANK Vs. S.L. KUKREJA AND ORS.
|
July 24, 2015 |
SYNDICATE BANK Vs. BRIJ KAPOOR
|
February 19, 2015 |
SYNDICATE BANK Vs. S MUNIASAMY S/O K SANTHANAM
|
January 19, 2015 |
T KARUNAKARAN Vs. TATA ENGINEERING (HEAD OFFICE) & ORS
|
May 12, 2015 |
T N GUPTA S/O CHANI PRASAD GUPTA Vs. DHARMDEO YADAV & ANR
|
November 19, 2015 |
T P H TOURS & TRAVELS Vs. SUDHAKAR GNYANESHWAR KHAD
|
February 12, 2015 |
T RAMA DEVI Vs. SAI KRISHNA SUPER SPECIALITY NEURO HOSPITAL
|
May 7, 2015 |
T. SRINIVAS AND ORS. Vs. SRIJA CONSTRUCTIONS
|
November 19, 2015 |
T. VETRIVAL Vs. GURU RAGHAVENDRA FOUNDATION AND ORS.
|
July 22, 2015 |
TAJ PAL SINGH WADI Vs. MEHNGA SINGH AND ORS.
|
January 8, 2015 |
TANJIGARI SUDHAKAR Vs. M NAGESWARA RAO & 2 ORS
|
August 27, 2015 |
TANJIGARI SUDHAKAR Vs. M NAGESWARA RAO
|
April 22, 2015 |
TANMOY ROYCHOUDHURU Vs. BANGUR MEDICARE RESEARCH INSTITUTE PVT. LTD. AND ORS.
|
August 18, 2015 |
TARSEM GOEL Vs. PUNJAB & SINDH BANK
|
February 26, 2015 |
TARUN KUMAR BANERJEE Vs. CHIEF MANAGER, BANK OF INDIA
|
March 17, 2015 |
TATA AIA LIFE INSURANCE CO LTD Vs. LEELAWATI NAYAK
|
February 18, 2015 |
TATA AIA LIFE INSURANCE COMPANY LTD Vs. ALPONA MUKHAPADHYAY
|
February 23, 2015 |
TATA AIG GENERAL INS CO LTD Vs. POLU LAXMIKANTHAM (DECEASED)
|
April 16, 2015 |
TATA AIG GENERAL INSURANCE CO LTD Vs. CONSUMER WELFARE ASSOCIATION & ANR
|
August 10, 2015 |
TATA AIG GENERAL INSURANCE CO LTD Vs. PURAN CHAND RAWAT
|
June 5, 2015 |
TATA AIG GENERAL INSURANCE CO LTD Vs. BHAGWANT SINGH CHADHA
|
February 23, 2015 |
TATA AIG GENERAL INSURANCE CO LTD Vs. NEETHA RAJENDRAN
|
March 3, 2015 |
TATA AIG GENERAL INSURANCE CO. LTD. Vs. NEETHA RAJENDRAN
|
May 3, 2015 |
TATA AIG GENERAL INSURANCE CO. LTD. Vs. NIKHIL SETH
|
March 9, 2015 |
TATA AIG GENERAL INSURANCE CO. LTD. Vs. RANBIR SINGH AND ORS.
|
September 1, 2015 |
TATA FINANCE LIMITED Vs. SADHAN KUMAR GHOSH
|
April 21, 2015 |
TATA FINANCE LIMITED Vs. VIVEK MITTAL
|
October 7, 2015 |
TATA FINANCE LIMITED Vs. PREMNATH PRASAD
|
February 16, 2015 |
TATA HOUSING DEVELOPMENT CO LTD Vs. SUJATA BHUSHAN & ANR
|
February 23, 2015 |
TATA MOTORS LTD Vs. BHANU PRAKASH BHATI & ANR
|
April 8, 2015 |
TATA MOTORS LTD Vs. SATYA PAL ANAND & ANR
|
July 9, 2015 |
TATA MOTORS LTD Vs. DEEPAK GOYAL
|
January 30, 2015 |
TATA MOTORS LTD Vs. KEWAL KRISHAN GUPTA & ORS
|
April 8, 2015 |
TATA MOTORS LTD Vs. MAHIENDRABHAI DALYABHAI PATEL & ORS
|
August 3, 2015 |
TATA MOTORS LTD Vs. D K KAPOOR
|
June 10, 2015 |
TATA MOTORS LTD Vs. KESHAV MANI
|
April 7, 2015 |
TATA TELESERVICES LTD Vs. VIVEK MITTAL
|
February 23, 2015 |
TAXILA BUISNESS SCHOOL Vs. RAGHUVEER SARSWAT
|
November 18, 2015 |
TAXILA BUSINESS SCHOOL Vs. ZAINUL ABEDIN
|
November 18, 2015 |
TDI INFRASTRUCTURE LIMITED Vs. PRADEEP MATHUR
|
October 16, 2015 |
TDI INFRASTRUCTURE LTD Vs. BIMLA DEVI & ANR
|
August 12, 2015 |
TDI INFRASTRUCTURES PVT. LTD. Vs. RAJESH JAIN
|
December 1, 2015 |
TECHNO CERAMICS INC. AND ORS. Vs. NATIONAL INSURANCE CO. LTD.
|
July 2, 2015 |
TECON VALVES PVT. LTD. WORKS & OFFICE Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
January 7, 2015 |
TEHSEEN AHMAD Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
April 15, 2015 |
TEJ SINGH Vs. NEW INDIA INSURANCE CO LTD & ANR
|
August 24, 2015 |
TELCO CONSTRUCTION EQUIPMENT COMPANY LTD Vs. RAJENDRA PRASAD
|
February 25, 2015 |
THE CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. SANDEEP JOSHI
|
May 22, 2015 |
THE FEDERAL BANK LTD. AND ORS. Vs. SANJEEV NEHRA AND ORS.
|
November 24, 2015 |
THE KOLAR DISTRICT CO-OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD. Vs. CANARA BANK AND ORS.
|
July 1, 2015 |
THE MEDICAL DIRECTOR, AMRITA INSTITUTE OF MEDICAL SCIENCES AND RESEARCH CENTRE AND 2 ORS. Vs. UNNIKRISHNAN S/O VELAYDDHAN, CHULLIYL HOUSE, NENMANIKKARA VILLAGE AND DESAM, MUKUNDAPURAM, P.O. PUTHUKKADU
|
December 10, 2015 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. NIRMLA DEVI AND ORS.
|
August 5, 2015 |
THE ORIENTAL INSURANCE CO. LTD. Vs. NITA INDUSTRIES
|
August 27, 2015 |
THE POST MASTER, POST OFFICE KRISHNA NAGAR Vs. SHAHNAZ KHAN
|
July 9, 2015 |
THE SUB-DIVISION ENGINEER (L&B) Vs. M. SAMBASIVA RAO
|
June 19, 2015 |
THOMAS MATHEW Vs. BLUE MOON COMMUNICATIONS AND CREDIT PVT. LTD.
|
March 9, 2015 |
TIRUMALA GARDEN FLAT OWNERS WELFARE ASSOCIATION Vs. TIRUMALA HOMES PVT LTD
|
March 13, 2015 |
TIRUPATI TRANSPORT CORPORATION Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
August 25, 2015 |
TITO VARGHESE KALLARAKKAL Vs. JAI PRAKASH ASSOCIATES LTD
|
April 13, 2015 |
TMT P SUSILA Vs. TAMIL NADU STATE HOUSING BOARD, CHENNAI
|
February 25, 2015 |
TORRENT POWER LTD. Vs. SUBHASH N. SHAH AND ORS.
|
September 3, 2015 |
TOYOTA KIRLOSKAR MOTOR (P) LIMITED AND ORS. Vs. T.A. AMEER
|
October 14, 2015 |
TPDDL(NDPL) Vs. INDIAN INSTITURE OF FINANCE
|
April 16, 2015 |
TRANSASIA BIO-MEDICALS LTD. Vs. DEEPAK KUMAR JINDAL
|
November 4, 2015 |
TREASURY OFFICE & MEMBER SECRETARY Vs. KAPUR CHAND JAIN
|
March 12, 2015 |
TRIPURA NATURAL GAS CO. LTD. (TNGCL) Vs. UTTAM SAHA AND ORS.
|
October 6, 2015 |
TRIPURESWARI GAS AGENCY Vs. PARESH CHANDRA MODAK & ORS
|
August 6, 2015 |
TULSHIRAM DADU THORAT Vs. BAPPANADA NARSHIMHAN
|
April 27, 2015 |
TULSHIRAM MAROTRAO DERKAR Vs. SHASTRI GRIH NIRMAN SAHAKARI SANSTHA LTD.
|
January 16, 2015 |
TULSIHIDAS SADASHIO Vs. EXECUTIVE ENGINEER, M S ELECTRICITY DISTRIBUTION CO
|
April 23, 2015 |
U O I Vs. CHANDRA PRAKSH & ORS
|
June 30, 2015 |
U P AVAS EVAM VIKAS PARISHAD Vs. KARAN SINGH CHAUHAN
|
May 26, 2015 |
U P AVAS EVAM VIKAS PARISHAD & ORS Vs. SHAKUNTALA BAJPAI
|
August 6, 2015 |
U P CO- OPERATIVE FEDERATION LTD Vs. BABBAN RAI & ORS
|
July 6, 2015 |
U P DAKPAL RAMKOLA DIST RICT PADRAUNA Vs. PRADHAN DAKPAL PADRAUNA
|
February 4, 2015 |
U P JAL NIGAM, CONSTRUCTION DIVISION OF BAREILLY CONSTRUCTION DIVISION Vs. DIRECTOR, DIRECTORATE, DEPARTMENT OF POST & 3 ORS
|
September 21, 2015 |
U P KHADI & VILLAGE INDUSTRIES BOARD & ANR Vs. KHAIRAN KHALIQ SAMAJ SEVI SANSTHAN TOWN NOORIA HUSAINPUR
|
December 7, 2015 |
U P POWER CORPORATION LTD Vs. GANGI DEVI & 4 ORS
|
August 10, 2015 |
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PRATIBHA TANDON
|
September 18, 2015 |
UDIT AGRAWAL S/O ASHUTOSH AGRAWAL Vs. PURNIMALAL & ANR
|
April 8, 2015 |
UDYA NATH MAHTO Vs. NAND LAL PRASAD
|
February 16, 2015 |
UHBVNL AND ORS. Vs. SOM PARKASH BAWA
|
May 27, 2015 |
ULLAS DHONDOPANT KARKARE Vs. CHANDRAVADAN CO-OPERATIVE HOUSING SOCIETY LIMITED
|
May 15, 2015 |
UMAR AMAD BHOLIM Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
July 27, 2015 |
UMESH OHRI Vs. ICICI BANK LTD
|
April 22, 2015 |
UNDERWRITING DEPARTMENT BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD & ANR ; BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD Vs. PRIYANK PATIL
|
September 9, 2015 |
UNICITY PROJECTS & ANR Vs. RAJAN BHATEJA & ANR
|
October 9, 2015 |
UNION BANK OF INDIA Vs. ARPITA BISWAS & ANR
|
December 10, 2015 |
UNION BANK OF INDIA Vs. RAMAYAN YADAV
|
May 5, 2015 |
UNION BANK OF INDIA Vs. AVINASH GOVIND JOSHI
|
October 7, 2015 |
UNION OF INDIA Vs. AJAY KUMAR AGARWALLA AND ORS.
|
May 26, 2015 |
UNION OF INDIA Vs. UMA DEVI
|
May 13, 2015 |
UNION OF INDIA Vs. RAJENDER PRASAD
|
May 13, 2015 |
UNION OF INDIA Vs. ASHOK PRASAD
|
October 6, 2015 |
UNION OF INDIA Vs. R P PRAJAPATI
|
April 7, 2015 |
UNION OF INDIA Vs. HARJINDER SINGH
|
January 20, 2015 |
UNION OF INDIA & 2 ORS Vs. ANIL KUMAR GUPTA & ANR
|
May 5, 2015 |
UNION OF INDIA & ANR Vs. SUMA S & ORS
|
August 18, 2015 |
UNION OF INDIA & ANR Vs. BABU LAL DHOLPURIYA & 4 ORS
|
September 16, 2015 |
UNION OF INDIA & ORS Vs. RONAK JAIN
|
October 14, 2015 |
UNION OF INDIA & ORS Vs. CHANDAN SAHA
|
August 14, 2015 |
UNION OF INDIA AND ORS. Vs. CH. PADMAJA
|
September 7, 2015 |
UNION OF INDIA AND ORS. Vs. SURENDRANATH PANDA AND ORS.
|
June 8, 2015 |
UNION OF INDIA AND ORS. Vs. RAMA SHANKER MISRA AND ORS.
|
August 7, 2015 |
UNIQUE BUILDER AND DEVELOPER Vs. UPENDRA KUMAR ARYA
|
February 18, 2015 |
UNIT TRUST OF INDIA & ANR Vs. MUKUND DEVIDAS KULKARNI & 3 ORS
|
July 20, 2015 |
UNIT TRUST OF INDIA AND ORS. Vs. THE CONSUMER RIGHTS SOCIETY (REGD.) AND ORS.
|
January 27, 2015 |
UNITECH LIMITED Vs. VIVEK PRAKASH
|
February 13, 2015 |
UNITECH LTD Vs. ABHA MULLICK & ANR
|
May 12, 2015 |
UNITECH LTD. AND ORS. Vs. SYED HUSSAIN TAHIR KAZMI AND ORS.
|
October 19, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. ANIL BATTA
|
February 18, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. SUMAN
|
August 12, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. UEE ELECTRICALS ENGINEERS
|
October 15, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. SUNIL GUPTA
|
April 7, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. VISHAL EMPORIUM
|
April 20, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. SRILAL MEENA
|
April 6, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. KISHORE SHARMA
|
January 28, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. S K GANDHI
|
January 5, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. SANDI COLD STORAGE PVT LTD
|
May 27, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. S THANGARAJU
|
October 16, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. SHEEL CHAND JAIN
|
October 6, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. JAGPAL SINGH
|
May 8, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. KAMLA DEVI & ANR
|
August 5, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. ANAND SINGH CHOUHAN
|
June 18, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. G RAJAYALAKSHMI
|
June 18, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. D A V CENTENARY PUBLIC SCHOOL
|
May 25, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. DINAZ VERVATWALA & ORS
|
July 1, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. RASID KHAN & ANR
|
April 9, 2015 |
UNITED INDIA INSURANCE CO LTD Vs. SARASWATIBAI BALABHAU BHARTI & ORS
|
July 7, 2015 |
UNITED INDIA INSURANCE CO LTD & 2 ORS Vs. DHARAMENDER
|
July 1, 2015 |
UNITED INDIA INSURANCE CO LTD & ORS Vs. DWARAKA RESORTS PRIVATE LTD
|
August 5, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. SHREE SUNDER MARBLES
|
November 30, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. NASIR SHAH BASHIR SHAH
|
November 30, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. VEERBHAN JAT
|
September 15, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. NARESH BEDI
|
August 31, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. PURSHOTAM LAL AND ORS.
|
September 1, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. RIYAJUDDIN
|
July 1, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. NOVEX ENTERPRISES
|
May 20, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. KHAIRATI RAM SALWAN AND ORS.
|
December 15, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. RAJ KUMAR
|
November 18, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. CANARA BANK AND ORS.
|
October 20, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. MILI DUTTA AND ORS.
|
September 8, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. CATELIZER (INDIA)
|
February 6, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. RAMESH CHANDRA AJAY KUMAR AND ORS.
|
June 12, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. VIKAS SAHAKARI BANK LTD.
|
July 28, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. CAVINKARE PVT. LTD.
|
September 23, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. RAKHWANT SINGH
|
November 23, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. JAIN IRRIGATION SYSTEMS LTD.
|
December 8, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. JAIN IRRIGATION SYSTEMS LTD.
|
August 12, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. DELHI DHULIA ROAD CARRIER
|
September 10, 2015 |
UNITED INDIA INSURANCE CO. LTD. & OTHERS Vs. MANJEET KAUR & OTHERS
|
December 4, 2015 |
UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. FLORALS INDIA
|
May 22, 2015 |
UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. JAGDISH CHAND GUPTA
|
May 28, 2015 |
UNITED INDIA INSURANCE CO. LTD. VOS LAL BAGH BRANCH, 126/14, V.N. ROAD, LAL BAGH, LUCKNOW U.P. Vs. MOHD. JAMILUDIN KHAN AND ANR. S/O. SRI HASIMUDDIN, R/O. 114/8 LAL MASJID NAYA GAON, NAZIRABAD P.S. AMINABAD LUCKNOW AND PROPRIETOR OF SANJARI CLOTH HOUSE, 168/7 NAZIRABAD, NAZ CINEMA ROAD P.S. AMINABAD LUCKNOW U.P.
|
December 8, 2015 |
UNITED INDIA INSURANCE COMPANY LTD Vs. RAJ KUMAR
|
February 27, 2015 |
UNITED INDIA INSURANCE COMPANY LTD Vs. MOHAN GENERAL STORE
|
March 24, 2015 |
UNITED INDIA INSURANCE COMPANY LTD Vs. JAGAN NATH THAPAR
|
March 3, 2015 |
UNITED INDIA INSURANCE COMPANY LTD Vs. GREEN AGRO OWNERS ASSOCIATION
|
February 12, 2015 |
UNITED INDIA INSURANCE COMPANY LTD Vs. SACHIN BHIMRAO KAMBLE
|
May 13, 2015 |
UNITED INDIA INSURANCE COMPANY LTD Vs. RAMESH PODDAR
|
September 15, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. LOHIA METALS LTD.
|
July 10, 2015 |
UNITED INDIA INSURNCE CO LTD Vs. MAHESH CHANDRA GOYAL & ANR
|
August 31, 2015 |
UNITED INSURANCE CO LTD Vs. NILAMBUR RUBBER CO LTD
|
June 30, 2015 |
UNITED THEOLOGICAL COLLEGE Vs. CRB, CAPITAL MARKET LTD ; OFFICIAL LIQUIDATOR, HIGH COURT OF DELHI
|
January 2, 2015 |
UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. Vs. RIZWAN KHAN AND ORS.
|
March 10, 2015 |
UNIVERSITY OF RAJASTHAN AND ORS. Vs. NITIN JAIN AND ORS.
|
May 18, 2015 |
UNNATI RICE MILL Vs. STATE BANK OF INDIA & ANR
|
December 17, 2015 |
URBAN IMPROVEMENT TRUST Vs. AVDESH KUMAR SINGH
|
November 5, 2015 |
URBAN IMPROVEMENT TRUST Vs. ANJU GUPTA AND OTHERS
|
November 19, 2015 |
URBAN IMPROVEMENT TRUST AND ORS Vs. KAMOD DEVI
|
November 4, 2015 |
URBAN IMPROVEMENT TRUST KOTA Vs. NARENDRA KUMAR GAUTAM
|
December 16, 2015 |
URBAN IMPROVEMENT TRUST, AJMER AND ORS Vs. PRAMOD KUMAR SHARMA
|
November 17, 2015 |
URBAN IMPROVEMENT TRUST, ALWAR Vs. SANJEEV YADAV
|
September 21, 2015 |
URBAN IMPROVEMENT TRUST, ALWAR Vs. NIRANJAN LAL
|
April 8, 2015 |
URMILA MISHRA Vs. INTER GLOBAL AVIATION LTD. AND ORS.
|
October 7, 2015 |
USHA BANSAL NURSING HOME Vs. PRITAM SINGH
|
June 2, 2015 |
USHA DEVI Vs. SUDAMA FRACTURE CLINIC
|
February 13, 2015 |
USHA INDIA LTD Vs. KAJAL BHATTACHARYA
|
January 8, 2015 |
USHENDRA AND ORS. Vs. SUPERINTENDENT, CHRISTIAN MEDICAL COLLEGE AND ORS.
|
July 24, 2015 |
UTI ASSET MANAGEMENT CO LTD Vs. AVI MINOR
|
April 13, 2015 |
UTI BANK LTD Vs. SPEC COMPUETS AND COMMUNICATIONS AND ANR
|
November 24, 2015 |
UTI INFRASTRUCTURE TECHNOLOGY & SERVICES LTD Vs. M S VIJAYA PRASAD
|
April 7, 2015 |
UTOPIA PROJECTS PVT LTD Vs. SHAHIN BI MULLA
|
April 1, 2015 |
UTTAR HARYANA BIJLI VITRAN NIGAM & ANOTHER Vs. MADHU BALA
|
July 6, 2015 |
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. SURENDER SINGH SON PURAN SINGH
|
January 13, 2015 |
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs. RAM PRAKASH SHARMA
|
October 5, 2015 |
UTTAR PRADESH KHADI EVAM VILLAGE INDUSTRIES Vs. SHIRSH ASTHANA
|
April 6, 2015 |
V N SUNDARARAJAN Vs. MANAGING DIRECTOR, MAHINDRA & MAHINDRA LTD
|
April 15, 2015 |
V SATISH KANNIAH Vs. VIJAYALAXMI M SULTANPURI
|
August 19, 2015 |
V T SWITCHGEARS & TRANSFORMERS Vs. RNS AUTOMOBILES
|
April 22, 2015 |
V. PREMKUMAR AND ORS. Vs. VYALIKAVAL HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. AND ORS.
|
August 21, 2015 |
V. RAMALINGAM Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
|
October 8, 2015 |
V. TRANS INDIA LTD. Vs. SAMIR PATEL
|
March 9, 2015 |
V.K. GANDHI Vs. CENTRAL BANK OF INDIA
|
October 8, 2015 |
V.K. KUNHIMON Vs. ANNAMALLAI FINANCE LIMITED AND ORS.
|
August 3, 2015 |
VACHASPATI JHA Vs. SHUSHIL KUMAR KHAN
|
September 16, 2015 |
VAIDYANATH URBAN CO-OP BANK LTD Vs. NARAYAN S/O SHNAKARAO VIRAGAR
|
February 3, 2015 |
VAJSURBHAI AMARABHAI VALA Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
|
February 26, 2015 |
VALLABH BUILDERS PARTNERSHIP Vs. JAGRUT NAGRIK
|
February 13, 2015 |
VALLIAMMA P SOLEGOUNDER Vs. STATE BANK OF MYSORE
|
October 16, 2015 |
VANDANA MALHOTRA Vs. GLOBAL INVESTMENTS & ANR
|
October 20, 2015 |
VARINDER KAUSHAL Vs. OMAXE LTD
|
January 28, 2015 |
VARSHA GAJJAR Vs. TIWARIS MATERNITY & NURSING HOME & ANR
|
May 26, 2015 |
VASANT INDRABHAN TAMBE AND ORS. Vs. AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED AND ORS.
|
August 17, 2015 |
VASANT MAHADEORAO KATE Vs. SHASTRI GRUHA NIRMAN SAHAKARI SANSTHA LTD
|
January 16, 2015 |
VASTU SHAKTI ENGINEERS & BUILDERS PVT LTD Vs. SAMBHAJI BABURAO BHOSALE & ANR
|
July 8, 2015 |
VATAN TEXTILES LTD Vs. SAYED KARIM SAUDHAGAR
|
April 13, 2015 |
VATAN TEXTILES LTD Vs. SYED ABDUL WASSAY
|
April 13, 2015 |
VATAN TEXTILES LTD & ANR Vs. SAYED KARIM SAUDHAGAR & 9 ORS
|
May 20, 2015 |
VATSALA RAJAN VAIDYA Vs. AJ HOMES S V BUILDERS
|
April 24, 2015 |
VED PRAKASH REKHAN Vs. PUNJAB NATIONAL BANK
|
April 27, 2015 |
VEENA RANI Vs. AVIVA LIFE INSURANCE CO INDIA LTD & 2 ORS
|
November 19, 2015 |
VEER BAHADUR SINGH PURVANCHAL UNIVERSITY, JAUNPUR Vs. KUMARI DEEPIKA PANDEY AND ANR
|
August 19, 2015 |
VENKATI Vs. PRAKASH M. BHANDARI
|
October 13, 2015 |
VENUGOPAL Vs. JOSEPH LEO NAIDU
|
October 9, 2015 |
VENUS & ORS Vs. NATIONAL INSURANCE COMPANY LIMITED & ANR
|
November 27, 2015 |
VESTRO SOLVENTS PVT LTD AND ORS Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD & ANR
|
October 20, 2015 |
VIBES HEALTH CARE LTD Vs. DAKSHINA ILLANGOVAN
|
January 7, 2015 |
VICTORY ELECTRICALS LTD Vs. NATIONAL INSURANCE COMPANY LTD
|
August 19, 2015 |
VIDYA R SALUNKHE Vs. LAHU PADU GAIKWAD
|
February 11, 2015 |
VIDYAWANTI Vs. STATE BANK OF INDIA & ORS
|
February 18, 2015 |
VIDYAWANTI Vs. STATE BANK OF INDIA AND ORS.
|
February 8, 2015 |
VIJAI EARTH MOVING EQUIPMENT (P) LTD & ANR Vs. D RAMARAJ & ANR ; ESCORTS JCB LIMITED
|
September 30, 2015 |
VIJAY H JAISWAL Vs. ANUROOP AUTO PVT LTD
|
February 20, 2015 |
VIJAY HEALTH CENTRE Vs. CHANDRA DAS AND ORS.
|
May 1, 2015 |
VIJAY KUMAR Vs. VIKSON FINANCE AND INVESTMENT PRIVATE LTD. AND ORS.
|
October 7, 2015 |
VIJAY KUMAR DHANARE Vs. INDORE DEVELOPMENT AUTHORITY
|
January 14, 2015 |
VIJAY KUMAR TIWARI Vs. M P HOUSING BOARD
|
September 17, 2015 |
VIJAYA BANK Vs. CHIKKAPPAIAH
|
April 24, 2015 |
VIJAYA BANK Vs. M S NARAYANA RAO
|
February 17, 2015 |
VIJAYA BANSILALJI BHANDARI Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
|
August 13, 2015 |
VIJAYA CHOUDHARY Vs. M R PORT FOLIO SERVICES & ORS
|
July 23, 2015 |
VIJAYA R. PENKAR Vs. VISHWANATH SANJEEV SHETTY AND ORS.
|
May 5, 2015 |
VIJAYA SARATHI HOUSING PVT. LTD. Vs. ANUMUKONDA RAMA KRISHNA BABU AND ORS.
|
October 15, 2015 |
VIJAYAN M. AINGOTH Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
|
December 8, 2015 |
VIKAS HARDWARE AND PLYWOOD Vs. MADHURI SHARMA
|
May 15, 2015 |
VIKAS SINGH Vs. B.M.W. INDIA PRIVATE LIMITED
|
August 25, 2015 |
VIMAL DHARMADATTA WANKAR Vs. GITA DADARAO TAKSANDE
|
February 11, 2015 |
VIMHANS HOSPITAL AND ORS. Vs. ANAND KUMAR JHA AND ORS.
|
March 19, 2015 |
VINAY KUMAR SWARNKAR Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
September 16, 2015 |
VINAYAK RANSINGH AND ORS. Vs. KAMLAKAR KRISHNA HOLKAR AND ORS.
|
August 28, 2015 |
VINAYAK S/O GOVINDRAO JOSHI Vs. VIJAY KUMAR HARIRAM NAINDERKAR & 8 ORS
|
May 12, 2015 |
VINEETA AGARWAL Vs. BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PVT. LTD.
|
March 9, 2015 |
VINOD KUMAR KOCHHAR AND ORS. Vs. EARTH INFRASTRUCTURE LTD. AND ORS.
|
September 7, 2015 |
VINOD MAGANLAL SONI & ANR Vs. KOTAK MAHINDRA OLD MUTUAL INS LTD & ANR
|
July 2, 2015 |
VIPIN BATRA Vs. STATE BANK OF INDIA AND ORS.
|
May 28, 2015 |
VIPIN KUMAR GARG Vs. MEERUT DEVELOPMENT AUTHORITY, SECRETARY SECRETARY
|
August 18, 2015 |
VIR ANIRUDH PRATAP DESHMUKH & ANR Vs. COMMISSIONER OF KARNATAKA HOUSING BOARD & ORS
|
September 8, 2015 |
VISHAL EXPORTS OVERSEAS LIMITED Vs. NEW INDIA ASSURANCE CO. LTD.
|
September 1, 2015 |
VISHNU LAXMAN SURVE Vs. VANDANA MANOHAR DICHOLKAR & ORS
|
July 29, 2015 |
VISHNUKUMAR MAKHAN AGRAWAL Vs. STATE BANK OF INDIA
|
May 11, 2015 |
VISHWANATH UCHILA Vs. SUDHAKAR K. UCHIL
|
June 24, 2015 |
VISHWAS SANTOSH MALVANKAR Vs. SANTOSH ATMARAM KALE
|
July 23, 2015 |
VIVEK GUPTA & 3 ORS Vs. BITHTHAN LAL GUPTA & ANR
|
August 31, 2015 |
VIVEK JAIMINI AND ORS. Vs. METRO HOSPITAL AND ORS.
|
May 15, 2015 |
VOKKALIGARA SANGHA AND ORS. Vs. B.T. SRIDHAR AND ANR.
|
May 19, 2015 |
VOLTAS LTD. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
November 2, 2015 |
WALMIK S/O KACHRU JADHAV Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD
|
January 13, 2015 |
WESTERN AGRI SEEDS PVT. LTD. AND ORS. Vs. K. MURALIDHAR REDDY AND ORS.
|
July 23, 2015 |
WESTERN REFRIGERATION PVT LTD Vs. ANUJ AGGARWAL
|
March 13, 2015 |
WESTERN TOBACCO LIMITED Vs. UNITED INDIA INSURANCE CO LTD
|
May 7, 2015 |
WHIRLPOOL OF INDIA LTD. AND ORS. Vs. MAX LIFE INSURANCE CO. LTD.
|
August 4, 2015 |
WINDSOR GARDENS PVT LTD Vs. SINDHU GOPALAKRISHNAN
|
December 17, 2015 |
WIPRO LTD Vs. SURENDRA SINGH CHANA & ORS
|
September 14, 2015 |
WORLD CONNECT EXPRESS Vs. ORIENTAL INSURANCE CO LTD & ORS
|
May 11, 2015 |
WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD Vs. GAGANDEEP SINGH MONGA
|
April 16, 2015 |
WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD. AND ORS. Vs. RANJODH SINGH AND ORS.
|
July 1, 2015 |
YAAGANTI SEEDS PVT. LTD. AND ORS. Vs. MANCHALA SAMBARAJU AND ORS.
|
April 28, 2015 |
YADAV TRACTOR COMPANY Vs. SUDERLAL S/O GURI PRASAD
|
April 16, 2015 |
YAMINI EXPORTS Vs. DHANALAXMI BANK
|
December 15, 2015 |
YASH PAUL AHUJA Vs. CHIEF BRANCH MANAGER, PUNJAB NATIONAL BANK
|
May 28, 2015 |
YELCHURI SUBRAHMANYAM Vs. BUDDI SANKARA BABU
|
March 23, 2015 |
YESHASWINI CO-OPERATIVE FARMERS HEALTH CARE TRUST Vs. C D GANESH
|
April 9, 2015 |
YGENDRA SAXENA Vs. MANAGER CHHINDWARA TRACTORS
|
August 25, 2015 |
YOGANAND NAIK Vs. CHOLAMANDALAM INVESTMENT FINANCE COMPANY LTD
|
February 18, 2015 |
YOGENDRA BABU SHARMA Vs. BHRAMAN TOUR & TRAVELS & ANR
|
October 20, 2015 |
YOGENDRA H PANDEY Vs. SARDAR ISMAIL JAMADAR
|
October 29, 2015 |
YOGESH KOHLI Vs. IMPROVEMENT TRUST GURDASPUR AND ORS.
|
September 7, 2015 |
YOGESH SHARMA AND ORS. Vs. UNITECH LIMITED
|
November 26, 2015 |
YUSUPOVA SAODAT Vs. SOWJANYA KANCHA
|
January 30, 2015 |
ZAHEER AHMAD S/O NAZEER AHMAD Vs. KANPUR DEVELOPMENT AUTHORITY
|
January 22, 2015 |
ZAKIRHUSSAIN NIZAM MOKASHI AND ORS. Vs. HINDUMAL BALMUKUND INVESTMENT CO. PVT. LTD.
|
September 2, 2015 |
ZIRA PRIMARY CO-OPERATIVE AGRICULTURE DEVELOPMENT BANK LTD Vs. BALDEV SINGH & ANR
|
September 28, 2015 |