ORIENTAL INSURANCE COMPANY JANPATH, THE ORIENTAL INSURANCE CO. LTD. JALANDHAR AND THE ORIENTAL INSURANCE CO. LTD. HOSHIARPUR Vs. SEEMA
|
May 6, 2014 |
A P STATE BANKERS Vs. ANURADHA PROPERTIES & TOWNSHIP PVT
|
December 16, 2014 |
A SRI HARI KUMAR RAJU S/O A KRISHNA MURTHY RAJU Vs. MANAGING DIRECTOR ANSHU AUTOMOTIVES PVT LTD
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July 16, 2014 |
A. PARAMESHWAR Vs. ASIAN INSTITUTE OF GASTROENTEROLOGY
|
October 8, 2014 |
A. SANJEEVA NARAYAN Vs. THE DIVISIONAL MANAGER
|
December 1, 2014 |
A.L. PRASAD Vs. HDFC BANK LTD
|
August 12, 2014 |
A.P. RAJIV SWAGRUHA CORPORATION LTD Vs. V. SATISH CHANDRA
|
May 21, 2014 |
A2Z LOGISTICS INDIA PVT. LTD Vs. DACSS GRANITES PVT. LTD
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August 5, 2014 |
AAG INDIA (P) LTD. Vs. BHARAT SANCHAR NIGAM LTD.
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July 16, 2014 |
ABDUL LATHEEF Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 4, 2014 |
ABDUL REHMAN Vs. ORIENTAL INSURANCE CO. LTD.
|
April 23, 2014 |
ABDUL SON OF LATE NADAF Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD
|
November 19, 2014 |
ABHA SINHO Vs. ANSAL BUILDWELL LTD
|
May 13, 2014 |
ABHEY SINGH Vs. MAGMA LEASING LTD.
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March 11, 2014 |
ABHISHEK JAIN Vs. HDFC STANDARD LIFE INSURANCE CO. LTD.
|
August 7, 2014 |
ABHISHEK SARKAR Vs. COX & KINGS LTD
|
August 26, 2014 |
ABT MARUTHI Vs. SAKTHIVEL
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May 13, 2014 |
ACCANOOR ASSOCIATES Vs. AKANKSHA CO-OPERATIVE HOUSING LTD.
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July 16, 2014 |
ADARSH DEVELOPERS Vs. GEETHA BHAT W/O VISHWANATH BHAT
|
December 3, 2014 |
ADDITIONAL SECRETARY, CHHATTISGARH STATE POWER HOLDING COMPANY LTD. Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD.
|
March 19, 2014 |
ADITYA KUMAR Vs. M/S. WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD.
|
January 23, 2014 |
AFSANA BANO ALIAS BABY Vs. MANJU VERMA
|
July 1, 2014 |
AFTAB KHATIB Vs. RELIANCE GENERAL INSURANCE CO. LTD
|
May 13, 2014 |
AGRA DEVELOPMENT AUTHORITY Vs. AMAR SINGH TIWARI S/O C L TIWARI
|
December 1, 2014 |
AGRA DEVELOPMENT AUTHORITY Vs. ARMY WELFARE HOUSING ORGANIZATION
|
February 18, 2014 |
AGRICULTURAL INSURANCE CO. OF INDIA LTD. Vs. GOVIND SINGH
|
January 6, 2014 |
AGRICULTURE INSURANCE CO. OF INDIA LTD. Vs. KISHAN LAL S/O SHRI JAGAN NATH
|
January 28, 2014 |
AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED Vs. DHUTARPAR SEVA SAHAKARI MANDALI LIMITED
|
December 18, 2014 |
AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED Vs. AMBARDI SEVA SAHKARI MANDI LIMITED
|
November 5, 2014 |
AIR DECCAN (NOW KNOWN AS KINGFISHER AIRLINES LTD) Vs. T P S PHOOLKA
|
December 8, 2014 |
AIR INDIA NATIONAL AVIATION OF INDIA LTD. Vs. MARIA EASTER D’ABREU NORONHA
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May 27, 2014 |
AJAY ENTERPRISES PVT LTD Vs. SHOBHA ARORA W/O LATE UGAR SAIN ARORA
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December 10, 2014 |
AJAY RANA Vs. SHAGUN
|
May 21, 2014 |
AJAY SINGH BHAMBRI Vs. M/S AXIS BANK LIMITED
|
February 7, 2014 |
AJIT RAWETKAR & COMPANY Vs. GIRISH MEGHRAJ JAIN
|
November 17, 2014 |
AJMER VIDYUT VITRAN NIGAM LTD Vs. MADHO SINGH
|
August 29, 2014 |
AJMER VIDYUT VITRAN NIGAM LTD. Vs. SHRI KANA
|
January 2, 2014 |
AJMER VIDYUT VITRAN NIGAM LTD. Vs. BHAGGA
|
March 31, 2014 |
AKHILESH JAIN Vs. NOBEL HEARING AND SPEECH THERAPY CLINIC
|
May 21, 2014 |
ALLAHABAD BANK, KOLKATA Vs. SHRAWAN KUMAR PODDAR
|
September 8, 2014 |
ALLIANCE INORGANICS LTD. Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U.P. LTD.
|
February 6, 2014 |
ALOK GARG Vs. GHAZIABAD DEVELOPMENT AUTHORITY VIKAS PATH
|
July 23, 2014 |
AMIT CHAWLA Vs. PARSVNATH DEVELOPERS LTD.
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November 20, 2014 |
AMIT GOEL Vs. M/S. AVLON RESORTS PVT. LTD.
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May 16, 2014 |
AMITABH DOSS Vs. IDEAL REAL ESTATES PVT. LTD.
|
January 10, 2014 |
AMOL LOKESH RAO MOTGHAR Vs. HINDUSTAN UNILEVER LTD. AND ORS.
|
December 1, 2014 |
AMRITA DEVI Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO.
|
October 9, 2014 |
ANAMIKA SHARMA Vs. CHHATTISGARH HOSPITAL, ANAMIKA SHARMA
|
January 6, 2014 |
ANAND COMFORTS PVT. LTD. Vs. THE NEW INDIA ASSURANCE CO. LTD.
|
November 13, 2014 |
ANAND NISHIKAWA COMPANY LIMITED Vs. STATE BANK OF PATIALA
|
September 12, 2014 |
ANDHRA BANK Vs. GAMPALA BHARTI
|
March 3, 2014 |
ANDHRA PRADESH EASTERN POWER DISTRIBUTION COMPANY LTD. Vs. PUVVALA SAVITRI
|
May 5, 2014 |
ANIL GOYAL Vs. M/S. INDUS AIRWAYS PRIVATE LTD.
|
March 19, 2014 |
ANIL JAIN MEDICAL OFFICER, DARYA RAM HOSPITAL SONEPAT, HARYANA Vs. RAMESH KUMAR
|
November 7, 2014 |
ANIL MITTAL Vs. SKODA AUTO INDIA PVT LTD, NUMMER EINS MOTORS (INDIA) PVT LTD
|
July 18, 2014 |
ANITA Vs. BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
|
August 20, 2014 |
ANJANISUT MARBLES Vs. MANJIT SINGH
|
November 19, 2014 |
ANKISH, LAXMI TOWERS Vs. DINESH SHANKAR TRIPATHY
|
August 12, 2014 |
ANKUR EXPORTS PVT LTD Vs. BANK OF BARODA
|
December 10, 2014 |
ANKUR SEEDS PVT LTD Vs. MOTILAL, S/O RAMLAL KUSHWAH
|
October 17, 2014 |
ANKUR SOOD S/O ASHOK SOOD Vs. OMAXE LTD
|
September 29, 2014 |
ANSHU SANJAY SHARMA Vs. M/S ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED
|
March 24, 2014 |
ANTHONYMUTHU Vs. WHIRLPOOL OF INDIA LTD.
|
July 25, 2014 |
ANUPAM BHATTACHARJEE Vs. SIBSANKAR BANDHOPADHYAY
|
November 5, 2014 |
ANURADHA MAGANTHI W/O SRIKANTH MAGANTHI Vs. ADARSH DEVELOPERS
|
November 28, 2014 |
APOLLO MUNICH HEALTH INSURANCE CO. LTD. Vs. KIRTI
|
April 1, 2014 |
APPALA VENKATA NAGA DURGA SRINIVAS Vs. MANAGER, PAYMENT ASSISTANCE UNIT, SBI CARDS & PAYMENT SERVICE PRIVATE LTD.
|
April 1, 2014 |
ARJUN LAL JAT S/O PARTARAM Vs. DFC IRGO GENERAL INSURANCE CO LTD
|
August 28, 2014 |
ARRAYCOM (INDIA) LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
|
November 12, 2014 |
ARUN GOEL Vs. SARFARAZ AHMED KHAN
|
April 1, 2014 |
ARUN KUMAR K TELI Vs. ORIENTAL INSURANCE CO. LTD.
|
September 17, 2014 |
ARUNAVA MUKHERJEE Vs. BHARTI AIRTEL LIMITED
|
September 25, 2014 |
ARVIND KUMAR AGGARWAL
S/O SHRI SHIV KUMAR Vs. NEW INDIA ASSURANCE CO LTD
|
September 11, 2014 |
ARVIND PUNDLIK DHAMNE Vs. RAGHUVIR WAMNRAO JOSHI
|
May 20, 2014 |
ASHA MAHROTRA Vs. ELDECO HOUSING AND INDUSTRIES LTD
|
August 6, 2014 |
ASHED PROPERTIES & INVESTMENT PVT LTD Vs. N M JAYARAM S/O LATE NANDIPUR MALLAYAGOWDA
|
August 20, 2014 |
ASHOK B. PATEL Vs. MANSURI KASAMBHAI FAKIR MOHAMMED
|
August 19, 2014 |
ASHOK KUMAR CHUG S/O SANT LAL CHUGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY (HUDA)
|
December 10, 2014 |
ASHOK KUMAR S/O PHOOL SINGH Vs. UTTARAKHAND POWER CORPORATION LTD
|
August 7, 2014 |
ASHOK KUMAR SHARMA Vs. RELIANCE GENERAL INSURANCE CO. LTD.
|
January 20, 2014 |
ASHOK LEYLAND LTD. Vs. GOPAL SHARMA
|
March 3, 2014 |
ASHOKA FIBERS Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
|
November 11, 2014 |
ASHWANI ANAND Vs. GEE CITY BUILDERS PVT. LTD.
|
December 18, 2014 |
ASIAN PAINTS LTD. Vs. K.A. ABOOTTY HAJI CRESCENT TRADERS
|
September 9, 2014 |
ASISH KUMAR DEY Vs. HABIBUR RAHAMAN
|
September 9, 2014 |
ASITH Vs. G. MANJUNATH
|
March 11, 2014 |
ASSISTANT GENERAL MANAGER, RESERVE BANK OF INDIA Vs. KARUMU SUBBA REDDY
|
September 5, 2014 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PRADIP CHANDRA BANIK
|
September 10, 2014 |
ASSOCIATED ROAD CARRIER LTD Vs. PIONEER PRODUCTS LTD
|
August 4, 2014 |
ASST GENERAL MANAGER (REGIONAL OFFICE) AND ORS Vs. PARIKSHITRAJ KULKARNI S/O GURURAO AND ORS
|
March 4, 2014 |
ATAM PARKASH Vs. RELIANCE GENERAL INS. CO. LTD.
|
September 2, 2014 |
AVINASH Vs. EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
|
March 25, 2014 |
AVIVA LIFE INSURANCE CO LTD Vs. MOHINDER KAUR W/O GULSHAN KUMAR
|
December 17, 2014 |
AVIVA LIFE INSURANCE CO. INDIA PVT. LTD Vs. RENU
|
July 23, 2014 |
AXIS BANK LTD Vs. S VENUGOPAL NAIDU S/O NAGAMMA NAIDU
|
December 15, 2014 |
B M JAYESHANKAR S/O LATE MADAIAH Vs. B SHARATHKUMAR S/O B V NARAYANA REDDY
|
July 16, 2014 |
B. DHAIYA Vs. HARYANA OFFICERS & PUBLIC ENTERPRISES EMPLOYEES WELFARE AND COOPERATIVE GROUP HOUSING SOCIETY
|
September 12, 2014 |
B.R. EXPORTS Vs. UNITED INDIA INSURANCE CO. LTD.
|
August 1, 2014 |
B.RAMAKRISHNAN Vs. HDFC BANK
|
January 22, 2014 |
B.S.E.S. YAMUNA POWER LTD. Vs. KRISHNA
|
February 3, 2014 |
BABA FARID JI MARBLE HOUSE Vs. MANJIT KAUR
|
October 13, 2014 |
BABU LAL S/O MOHAN LAL SHARMA Vs. PROJECT ENGINEER
|
September 17, 2014 |
BACHAN NARAYAN SINGH Vs. EICHER PLAN & MARKETING HEAD QUARTER EICHER MOTORS LTD.
|
September 16, 2014 |
BACHAN SINGH Vs. THE ORIENTAL INSURANCE COMPANY LTD
|
May 20, 2014 |
BADAM AGAIAH Vs. L. VIDYA SAGAR REDDY
|
May 23, 2014 |
BAIDYA NATH CHAKRABORTY Vs. CHANDI BHATTACHARJEE
|
April 24, 2014 |
BAIDYA NATH PATRA Vs. UNITED INDIA INSURANCE CO LTD
|
July 10, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SANTOSH SINGH S/O SH PARDESHI SINGH
|
July 18, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. POLICE PATIL
|
December 19, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. JAYANTIBHAI NATHANBHAI MONPARA
|
July 24, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. M/S. OM INTERNATIONAL SHANTI BHAWAN SAUBHAG CLUB CIVIL LINES
|
February 26, 2014 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. ACHALA RUDRANIWAS MARDE
|
December 1, 2014 |
BAJAJ ALLIANZ LIFE INSURANCE CO. LTD. Vs. RAJ KUMAR
|
May 1, 2014 |
BAJAJ FINANCE LTD Vs. SOMESH N K
|
April 16, 2014 |
BAJAJ TEMPO LTD Vs. AJWANT SINGH
|
August 28, 2014 |
BALJEET SINGH BRAR Vs. M/S. BIRLA SUN LIFE INSURANCE CO. LTD., THOUGH ITS MANAGER AND M/S. BIRLA SUN LIFE INSURANCE CO. LTD.
|
March 7, 2014 |
BANK OF INDIA Vs. HARENDRA KUMAR
|
December 16, 2014 |
BANK OF INDIA Vs. BILQUIS BANO W/O LATE A J ABIDI
|
November 25, 2014 |
BASANT PARVATI C.H.S. LTD Vs. STATE BANK OF INDIA
|
July 14, 2014 |
BASANTI SEN, W/O RAM RANJAN SEN Vs. ASHOK KUMAR VIJAYVARGIYA S/O LATE RAM SAHAI VIJAYVARGIYA
|
August 8, 2014 |
BASHISTH NARAYAN SINGH Vs. RAM SEWAK PRASAD
|
April 29, 2014 |
BATHALA GIRI BABU Vs. PENUBOTHU ARUN
|
July 16, 2014 |
BAWA SARANJIT SINGH S/O BAWA MOHINDER SINGH Vs. SAHARA INDIA COMMERCIAL CORPORATION LTD
|
July 16, 2014 |
BDS NIRMAN Vs. SATYENDU SAHA S/O SUKHILAL SAHA
|
July 28, 2014 |
BEATTY TONY Vs. PRESTIGE ESTATE PROJECTS PVT. LTD.
|
November 18, 2014 |
BECHU RAM CHAKRABORTY Vs. MAHESH SHAW
|
May 9, 2014 |
BEML EMPLOYEES CO-OP. SOCIETY LTD. Vs. N.S. BALAKRISHNA
|
September 11, 2014 |
BEVERLY PARK MAINTENANCE SERVICES LTD. Vs. KASHMIR FAB STYLES PVT. LTD.
|
March 13, 2014 |
BHAGAT MOHINDER PAL S/O LATE HARI CHAND AND ORS Vs. NATIONAL INSURANCE CO LTD AND ORS
|
October 16, 2014 |
BHAGWAT Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD.
|
November 5, 2014 |
BHARAT SANCHAR NIGAM LTD AND ORS Vs. DEVISAHAY SHARMA S/O NARAYAN LAL SHARMA
|
July 22, 2014 |
BHARPUR SINGH S/O S RAJINDER SINGH Vs. AXIS BANK LTD
|
December 11, 2014 |
BHARTI Vs. MANAGER, BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD.
|
February 18, 2014 |
BHARTI HEXACOM LTD Vs. KOMAL PRAKASH
|
May 2, 2014 |
BHARTIYA COLLEGE OF AGRICULTURE AGRICULTURAL ENGINEERING PULGAON CHOWK Vs. SAGAR SINHA
|
March 6, 2014 |
BHIM MAHARAJ Vs. SHIVAM MOTORS PVT. LTD.
|
January 17, 2014 |
BHUPENDER SINGH GHANGAS Vs. MAKE MY TRIP PVT. LTD.
|
April 1, 2014 |
BHUPENDRA BHANDARI Vs. KOLTE-PATIL DEVELOPERS LTD
|
July 31, 2014 |
BHUSHAN TEWARI Vs. TATA COMMERCIAL MOTORS
|
August 12, 2014 |
BHUWAL RAM Vs. NATIONAL INSURANCE CO. LTD.
|
November 28, 2014 |
BIGY VARUGHESE ABRAHAM Vs. SYED NIZAM ALI, MANAGING DIRECTOR MYSORE HOME DEVELOPERS PVT LTD
|
May 13, 2014 |
BIHAR SCHOOL EXAMINATION BOARD AND ORS. Vs. KUNDAN KUMAR AND ORS.
|
October 7, 2014 |
BIHAR STATE HYDROELECTRIC POWER CORPORATION LTD Vs. NATIONAL INSURANCE CO LTD
|
December 4, 2014 |
BILESHWAR KHAND UDYOG KHEDUT SAHKARI MANDLI LTD. Vs. JYOTIBEN DANSINH MORI
|
September 8, 2014 |
BINOD KUMAR PANDEY Vs. TATA MOTORS LIMITED & 2 ORS
|
March 9, 2014 |
BIRLA SUN LIFE INSURANCE CO LTD Vs. JAYASHEELAMMA WIFE OF SIDDEGOWDA
|
September 10, 2014 |
BIRLA SUN LIFE INSURANCE CO. LTD Vs. ASHA
|
August 5, 2014 |
BIRLA SUN LIFE INSURANCE CO. LTD. Vs. LALITHA
|
February 18, 2014 |
BISHNU PRABHA GAUDA W/O SH BIJAY CHANDRA GAUDA Vs. SANJAY GUPTA
|
October 14, 2014 |
BLOOD DONORS COOPERATIVE HOUSE BUILDING FIRST SOCIETY LTD. Vs. ASHWANI KUMAR MUNJAL
|
January 15, 2014 |
BODDU VENKATESWARLU S/O APPAIAH Vs. KHAMMAM MUNICIPALITY
|
July 17, 2014 |
BOMBAY DYEING & MANUFACTURING CO LTD Vs. MEHMUD M CHOPDA; UNITED SECURITIES
|
July 24, 2014 |
BONDA KASI ANNAPURNA Vs. BRANCH MANAGER BAJAJ ALLIANZ GENERAL INS. CO. LTD.
|
May 29, 2014 |
BRAHMA NAND PRASAD S/O LATE BALDEV NARAIN Vs. NATIONAL INSURANCE CO LTD
|
November 25, 2014 |
BRANCH MANAGER STATE BANK OF TRAVANCORE Vs. SHAILA JAIN
|
March 4, 2014 |
BRANCH MANAGER, LIFE INSURANCE CORPN OF INDIA Vs. SARASWATI DEVI W/O LATE BIRENDER KUMAR
|
December 2, 2014 |
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. SRI RANGANATH
|
March 11, 2014 |
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. VENU WD/O YADAVRAO YELNE
|
October 15, 2014 |
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. M.R. SUMA
|
September 30, 2014 |
BRANCH MANAGER, OSMANABAD DISTRICT CENTRAL CO-OPERATIVE BANK LTD & ANR Vs. SHAIKH BADAR SULTANA NAZIR MOHMMED & ORS
|
September 10, 2014 |
BRANCH MANAGER, PUNJAB NATIONAL BANK Vs. M/S. BHASKAR TEXTILES
|
October 29, 2014 |
BRANCH MANAGER, PURI GRAMYA BANK Vs. SUSAMA KUMARI BISWAL
|
March 13, 2014 |
BRANCH MANAGER, STATE BANK OF TRAVANCORE, NAGPUR Vs. NARENDRA S/O KISHANCHAND HEMRAJANI
|
September 23, 2014 |
BRIG (RETD.) J.N. DEVIAH Vs. SHANTINIKETAN HOUSING FOUNDATION
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September 23, 2014 |
BRIG CARGO INTERNATIONAL Vs. ROYAL CARPET INDUSTRIES
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August 12, 2014 |
BRIJESH SAXENA W/O LATE SH VIJAY SAXENA Vs. SKODA AUTO A S
|
December 19, 2014 |
BRITISH AIRWAYS PLC. Vs. GEMS ART FACTORY
|
September 29, 2014 |
BSES RAJDHANI POWER LTD. Vs. PRAVEEN KUMAR
|
November 20, 2014 |
BUDHA GANESH Vs. NEW INDIA INSURANCE COMPANY LTD.
|
January 21, 2014 |
BUNDEL FINANCING & MANUFACTURING PVT. LTD. Vs. SUKRIYA DEVI
|
February 24, 2014 |
C AND M FARMING LTD Vs. NEW INDIA ASSURANCE CO. LTD
|
May 21, 2014 |
C. JAYAPAL REDDY Vs. YASHODA GROUP OF HOSPITALS AND ORS.
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November 19, 2014 |
CANADIAN 4 UR IMMIGRATION (P) LTD. Vs. RAVINDER SINGH DHALIWAL
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November 21, 2014 |
CANARA BANK Vs. R.S. VASAN
|
September 3, 2014 |
CANARA BANK THROUGH ITS MANAGER WEST MAMBALAM BRANCH Vs. S. VASUDHARINI
|
May 1, 2014 |
CARE HOSPITAL AND ORS. Vs. VEMUGANTI VENU GOPAL RAO AND ORS.
|
December 9, 2014 |
CASHIER, SHREE AUTOMOTIVE PRIVATE LIMITED Vs. MARKETING MANAGER
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September 24, 2014 |
CENTRAL BANK OF INDIA Vs. N.K. JAIN
|
May 27, 2014 |
CENTRAL BANK OF INDIA Vs. GAUDA DEVI
|
March 10, 2014 |
CENTRAL BANK OF INDIA KAPRIGUDDA BRANCH Vs. K. RAMDAS SHETTY
|
January 7, 2014 |
CEO, CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. ABHIJAT SAINI
|
September 29, 2014 |
CHAIRMAN & MANAGING DIRECTOR, A P TRANSCO Vs. BHIMESWARA SWAMY, SR MANAGER
|
December 8, 2014 |
CHAIRMAN CUM CHIEF EXECUTIVE OFFICER, NOIDA Vs. RAM KISHAN RANA
|
July 14, 2014 |
CHAIRMAN RAJASTHAN HOUSING BOARD Vs. JAIDAYAL SHARMA
|
October 17, 2014 |
CHAIRMAN SAHARA INDIA Vs. CHETAN PRAKASH
|
September 25, 2014 |
CHAIRMAN SHIVDAN SINGH INSTITUTE OF TECHNOLOGY & MANAGEMENT THROUGH PROF. S.H. MOHSIN DIRECTOR GENERAL Vs. VIVEK KUMAR
|
September 22, 2014 |
CHAIRMAN, BIHAR SCHOOL EXAMINATION BOARD PATNA Vs. KUNDAN KUMAR
|
October 7, 2014 |
CHAIRMAN, CUTTACK GRAMYA BANK Vs. BANSIDHAR ROUTRAY S/O PRANAKRUSHNA ROUTRAY
|
November 25, 2014 |
CHAIRMAN, FAMILY BENEFIT SCHEME INDIAN MEDICAL ASSOCIATION Vs. TADINADA USHA RANI
|
January 30, 2014 |
CHAIRMAN-CUM-MANAGING DIRECTOR, ONGC LTD. Vs. CONSUMER EDUCATION RESEARCH SOCIETY SURAKSHA SANKUL AHMEDABAD
|
March 20, 2014 |
CHAIRMAN/CEO YESHSHVINI CO-OP FARMERS Vs. LEELAMMA W/O PUTTASWAMAPPA C
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July 10, 2014 |
CHAITANYA CONSTRUCTION Vs. BASAVRAJ KHAJURGI
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August 11, 2014 |
CHAITANYA EDUCATIONAL SOCIETY Vs. MANAGER, EICHER MOTORS LTD
|
November 12, 2014 |
CHAKRADHAR SAHOO Vs. KHETRAMOHAN PARIDA
|
April 29, 2014 |
CHAMAN LAL SETIA EXPORTS LTD. Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA AND ANR.
|
January 7, 2014 |
CHAMPABEN ATMARAM THAKRON Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
September 25, 2014 |
CHAND KISHORE RAJPUT Vs. SOOD STONE CLINIC (HOSPITAL) AND ORS.
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October 7, 2014 |
CHANDAN BANIK Vs. SUMONA BAGCHI (BHATTACHARYA)
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February 19, 2014 |
CHANDER MOHAN Vs. GURCHARANJIT SHARMA
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March 19, 2014 |
CHANDER REKHA Vs. IMPROVEMENT TRUST
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February 12, 2014 |
CHANDIGARH HOUSING BOARD Vs. ANJU BHANOT
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April 23, 2014 |
CHANDRA TOYOTA Vs. M/S. JAIN BUILDERS
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October 8, 2014 |
CHANDRA TOYOTA Vs. M/S. JAIN BUILDERS & ANOTHER
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October 9, 2014 |
CHANDRANATH BANDOPADHYAY Vs. STATE OF WEST BENGAL
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January 23, 2014 |
CHANDULAL S/O VISHANDAS GOKLANI Vs. SHEKHAR S/O BABURAOJI PATEL
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September 26, 2014 |
CHARANJEET KAUR Vs. STATE BANK OF PATIALA
|
November 11, 2014 |
CHATTISGARH HOUSING BOARD Vs. DEVIPRASAD DEVANGAN
|
November 11, 2014 |
CHETAN DASS BATRA Vs. UNION OF INDIA
|
March 3, 2014 |
CHIEF ENGINEER, ELECTRICITY DEPARTMENT Vs. VIRENDER KUMAR
|
September 10, 2014 |
CHIEF MANAGER, UNITED COMMERCIAL BANK Vs. AKHILESHWAR KUMAR SRIVASTAVA
|
October 9, 2014 |
CHIEF POST MASTER GENERAL Vs. PRATAP CHANDRA PARIDA
|
April 2, 2014 |
CHIEF POST MASTER GENERAL; SUPERINTENDENT POST OFFICE, CHURU, RAJASTHAN Vs. MAHENDRA SINGH MEENA
|
August 1, 2014 |
CHITRANGINI RAMCHANDRA MUJMULE Vs. MANOJ JAIN AND ORS.
|
August 20, 2014 |
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD AND ORS Vs. SHALINI GUPTA
|
October 17, 2014 |
CITI COMMUNICATIONS Vs. BANK OF RAJASTHAN LIMITED
|
May 7, 2014 |
CLASSIC KUDUMBAM RETIREMENT COMMUNITY Vs. S.P.SUNDARAM
|
January 10, 2014 |
COL SHRAWAN KUMAR JAIPURIYAR, (RETD) Vs. COMMANDANT, BASE HOSPITAL, DELHI CANTT
|
December 4, 2014 |
COL. T.S. BAKSHI RETD. Vs. STAR HEALTH & ALLIED INSURANCE CO. LTD.
|
May 6, 2014 |
COLONEL C.P. RAGHUNANDANAN Vs. AREA MANAGER CANTEEN STORES DEPARTMENT GOVT. OF INDIA
|
April 29, 2014 |
COMBITIC GLOBAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
February 28, 2014 |
COMMERCIAL OFFICER M/S. PIAGGIO GREAVES VEHICLE PVT. LTD. Vs. RAMAKANTA SAMAL
|
September 11, 2014 |
COMMISSIONER, NAGAR NIGAM Vs. P.S. CHAUHAN
|
February 18, 2014 |
COMPETENT DYE STUFF & ALLIED PRODUCTS PVT. LTD. Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
|
November 14, 2014 |
CONSUMER EDUCATION & RESEARCH SOCIETY Vs. SR BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
|
November 3, 2014 |
CONSUMER EDUCATION AND RESEARCH SOCIETY AND ORS. Vs. K.M. SHAH AND ORS.
|
November 11, 2014 |
CONSUMER GUIDANCE SOCIETY Vs. NEW INDIA ASSURANCE CO. LTD.
|
May 15, 2014 |
CONSUMER PROTECTION COUNCIL Vs. TIRUCHI SPECIALITY HOSPITAL
|
August 11, 2014 |
CONSUMER WELFARE ASSOCIATION Vs. M/S. WEBB HILL RESORT CORPORATION
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May 13, 2014 |
CONVENIENT HOSPITALS LTD. AND ORS. Vs. SHANKAR LAL AND ORS.
|
August 19, 2014 |
COSMOS IMPEX (INDIA) PVT. LTD. Vs. PURANCHAND RAMSHARAN TANK
|
September 23, 2014 |
COX & KINGS LTD Vs. BAHNISIKHA GHATAK
|
November 27, 2014 |
COX & KINGS LTD Vs. KALYAN KUMAR BISWAS
|
November 27, 2014 |
COX AND KINGS LTD Vs. ROY VARGHESE
|
May 20, 2014 |
D D TYRES Vs. UNITED INDIA INSURANCE CO LTD
|
May 15, 2014 |
D. JOHN RAJ Vs. SENIOR DIVISIONAL MANAGER, L & HPF, LIFE INSURANCE CORPORATION OF INDIA
|
May 29, 2014 |
D. VILAS RAO DEPUTY MANAGER (LEGAL) AUTHORIZED REPRESENTATIVE OF SUNDRAM FINANCE LTD. Vs. AMIT KUMAR SHARMA
|
January 7, 2014 |
D.K. CHOPRA Vs. SNACK BAR
|
March 4, 2014 |
D.N. MAITRA Vs. M/S. K.S. HOLIDAYS PVT. LTD.
|
October 9, 2014 |
DABUR INDIA LTD Vs. HARPREET SINGH OBEROI
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May 12, 2014 |
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED Vs. BHAGWAN DASS
|
May 9, 2014 |
DAKSHINI HARYANA BIJLI VITRAN NIGAM LTD. Vs. SURINDER MOHAN
|
January 7, 2014 |
DALBIR SINGH Vs. LALA HARBHAGWAN MEMORIAL & PREM HOSPITAL PVT. LTD.
|
December 2, 2014 |
DARSHNA DEVI WIDOW OF BHAGWAN DASS Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 16, 2014 |
DATTU KRISHNA KADAM Vs. SAME DEUTZ, FAHR INDIA PVT. LTD.
|
January 27, 2014 |
DEEPAK ANNASAHEB PATIL Vs. KAUSHALI VILAS ROKADE
|
February 7, 2014 |
DELHI DEVELOPMENT AUTHORITY Vs. VINOD KUMAR S/O HARBANS LAL
|
September 29, 2014 |
DELHI DEVELOPMENT AUTHORITY Vs. EFFICIENT OFFSET PRINTERS
|
January 10, 2014 |
DELHI DEVELOPMENT AUTHORITY Vs. D.C. SHARMA
|
February 18, 2014 |
DELHI DEVELOPMENT AUTHORITY Vs. RAJINDER PRASAD
|
May 19, 2014 |
DELHI DEVELOPMENT AUTHORITY THROUGH ITS DIRECTOR (H-1) DELHI Vs. SANDEEP KHATRI
|
August 25, 2014 |
DELHI INTERNATIONAL AIRPORT LTD. Vs. S.S. SODHI
|
February 4, 2014 |
DELHI PUBLIC SCHOOL Vs. MANAGING DIRECTOR/CHAIRMAN UTTAR HARYANA BIJLI VITRAN NIGAM LTD.
|
October 29, 2014 |
DEPOSIT INSURANCE & CREDIT GUARANTEE CORPN. Vs. FAKEERAPPA BASAVANTAPPA KUDARI
|
July 31, 2014 |
DEPOT MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MANOJ MEENA
|
May 9, 2014 |
DEPUTY COMMISSIONER, RAJASTHAN HOUSING BOARD Vs. DURGA RAM S/O RAWALRAM
|
October 30, 2014 |
DESTINATION ONE PVT. LTD. Vs. PUNIT PAL KAUR GURON
|
August 28, 2014 |
DEVAMMA Vs. BRANCH MANAGER, LIFE INSURANCE CORPORATION
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January 30, 2014 |
DEVI PRASAD PANDEY Vs. RANG BIHARI SINHA
|
April 3, 2014 |
DHARM PRAKASH VERMA Vs. CHAIRMAN, RAILWAY BOARD
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October 31, 2014 |
DHARMBIR Vs. AKHIL SAXENA
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September 16, 2014 |
DHIRENDRA KUMAR AND ORS. Vs. M.R. SARANGAPANI AND ORS.
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January 14, 2014 |
DIDAR SINGH Vs. RELIANCE GENERAL INSURANCE CO. LTD
|
May 20, 2014 |
DILBAG Vs. UHBVN
|
April 29, 2014 |
DILIP C. SHAH PADMAVATI EYE HOSPITAL Vs. SUBHASHCHANDRA
|
November 26, 2014 |
DINESH CHANDRA JOSHI Vs. SHAMBHU PRASAD DHAUNDIYAL
|
August 25, 2014 |
DINESH KUMAR SHAH Vs. NATIONAL INSURANCE CO LTD
|
November 3, 2014 |
DIRECTOR CENTRAL STATE FARM, JAITSAR Vs. VIRENDRA SINGH S/O VISHUN DAYAL
|
August 20, 2014 |
DIRECTOR, BERAR FINANCE LTD Vs. SATISHKUMAR PRABHAKARRAO BORKER
|
December 8, 2014 |
DIRENDRA RAO JACHAK Vs. USHA MULLAPUDI CARDIAC CENTRE
|
October 8, 2014 |
DISTRICT MANAGER, AP STATE SEEDS DEVELOPMENT CORPORATION Vs. M MADHUSUDHAN REDDY
|
July 24, 2014 |
DISTRICT PROJECT COORDINATOR, SARVA SIKSHA ABHIYAN Vs. VIDHYA DEVI
|
January 15, 2014 |
DIVISIONAL FOREST OFFICER, SOUTH BALAGHAT (PRODUCTION) FOREST DIVISION, BALAGHAT, M P Vs. MANAGER, ORIENTAL INSURANCE CO LTD
|
November 14, 2014 |
DIVISIONAL MANAGER DIVISIONAL OFFICE LIC OF INDIA Vs. MAMTA RANI
|
April 25, 2014 |
DIVISIONAL RAILWAY MANAGER, NORTH CENTRAL RAILWAY, JHANSI Vs. DEVENDRA GUPTA S/O RAM PRAKASH GUPTA
|
October 10, 2014 |
DLF COMMERCIAL DEVELOPERS LTD. Vs. S.C.JAIN
|
September 12, 2014 |
DLF NEW GURGAON HOME DEVELOPERS PVT. LTD. Vs. HARI SINGH
|
March 24, 2014 |
DLM ENCLAVE Vs. NARESH BATHAM
|
April 30, 2014 |
DOOAB EXIM PVT. LTD. Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA
|
July 18, 2014 |
DTDC COURIER & CARGO Vs. CATERPILLAR INDIA PVT LTD
|
May 12, 2014 |
DUGGIRALA PRASAD BABU Vs. M/S SKODA AUTO INDIA PVT. LTD.
|
March 4, 2014 |
E SURENDER RAO Vs. NARNE ESTATES PVT LTD
|
August 28, 2014 |
E. DHANA LAXMI Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
July 8, 2014 |
EKASILA CHEMICALS LTD. Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD.
|
September 18, 2014 |
EMAAR MGF LAND LIMITED Vs. KARNAIL SINGH
|
July 25, 2014 |
EMAAR MGF LAND LTD Vs. NEERAJ MALIK
|
October 29, 2014 |
EMAAR MGF LAND PVT. LTD. Vs. KRISHAN CHANDER CHANDNA
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September 29, 2014 |
EMANI SHARADA DEVI Vs. G.V.R. MURTHY
|
April 21, 2014 |
EMIRATES Vs. RAJ KUMAR SHARMA
|
May 23, 2014 |
EMMAR MGF LAND LTD Vs. AKASH RATHKE S/O BHIM RATHKE
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October 27, 2014 |
ESS PEE AUTOMOTIVES LTD Vs. S P N SINGH
|
December 12, 2014 |
ESSEN MULTIPACK LIMITED Vs. BAPU CHINTAMANI RANGE
|
February 11, 2014 |
ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY PANIPAT Vs. SANJAY SOOD S/O AMAR SINGH SOOD
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July 3, 2014 |
ESTATE OFFICER, PUDA Vs. TRIPTA RANI PURI
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December 8, 2014 |
EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVISION-1 Vs. ASHOK KUMAR SHARMA
|
January 7, 2014 |
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD Vs. PENTAGON SCREWS & FASTENERS LTD
|
August 12, 2014 |
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD. Vs. B.K.OFFICE NEEDS (P) LTD.
|
February 21, 2014 |
FERROUS INFRASTRUCTURE PVT. LTD Vs. RAJ BALA
|
September 24, 2014 |
FIAT INDIA AUTOMOBILES LTD Vs. KUSUM BHANDARI
|
November 27, 2014 |
FIAT INDIA PVT. LTD. Vs. SYED HASAN BUKHARI
|
October 10, 2014 |
FIITJEE LTD. Vs. SAJJAN KUMAR GUPTA
|
May 21, 2014 |
FORCE MOTORS LIMITED Vs. BRANCH MANAGER, PUNJAB AND SIND BANK
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October 15, 2014 |
FORCE MOTORS LIMITED MUMBAI Vs. DPS SECONDARY SCHOOL THROUGH MANAGER, LAXMI NARAYAN SHARMA, RESIDENT OF KELA COLONY, DHOLPUR
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November 3, 2014 |
FORD INDIA PRIVATE LIMITED Vs. N K PALIWAL S/O KISHORE LAL PALIWAL
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October 7, 2014 |
FORD INDIA PRIVATE LTD. Vs. N. ANIL CHANDRA GOWD
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January 17, 2014 |
FORTIS HEALTH MANAGEMENT (NORTH) LTD. JAWAHAR LAL NEHRU MARG Vs. MEENU JAIN
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July 22, 2014 |
FRANCISCO M CORTEZ, Vs. PETER ANTHONY DSOUZA
|
November 10, 2014 |
G. ADISESHU Vs. P. BEENA DEVI
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November 20, 2014 |
G. RAJENDRA Vs. CITY HOSPITAL
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August 12, 2014 |
G. SIDDESH Vs. BRANCH MANAGER ICICI LOMBARD GENERAL INSURANCE CO. LTD.
|
October 13, 2014 |
G. SUBRAMANIA PILLAY Vs. M. UNNIKRISHNAN
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July 24, 2014 |
G. SUSEELA Vs. P.L. CHARY, M.S.
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June 13, 2014 |
G. SUSEELA AND ANOTHER Vs. DR. P.L. CHARY, M.S. (GENERAL SURGERY) AND OTHERS
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April 13, 2014 |
G. SWAMINATHAN MADURAI CITY HOSPITAL Vs. G. RAJENDRAN
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July 24, 2014 |
G.G. ASSOCIATES Vs. COMMODORE RAVINDRA KUMAR NARAD
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October 16, 2014 |
G.M. NORTHERN RAILWAY STATE ENTRY ROAD, NEW DELHI Vs. MANOJ KUMAR
|
September 10, 2014 |
G.P. TIWARI Vs. ICICI BANK LTD.
|
September 2, 2014 |
G.R. YOGANARASIMHA Vs. M/S RELIANCE GENERAL INSURANCE CO. LTD.
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January 15, 2014 |
GABHARU GOVINDBHAI RADADIYA Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
July 1, 2014 |
GALAXY HOMES PVT. LTD. Vs. N. GIRISH
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September 8, 2014 |
GANESH MADHAVRAO MASLEKAR Vs. STATE BANK OF INDIA
|
May 16, 2014 |
GANGA IMMIGRATION AND EDUCATION SERVICES PVT. LTD. Vs. REENA PANDEY
|
April 1, 2014 |
GARG ACRYLICS LTD Vs. UNITED INDIA INSURANCE CO LTD
|
December 16, 2014 |
GATI LTD Vs. CHANDRA MOHAN PRASAD
|
October 10, 2014 |
GENERAL MANAGER, NORTH WESTERN RAILWAY, JAIPUR Vs. G.L. GUPTA
|
January 21, 2014 |
GENERAL MOTORS INDIA PVT. LTD Vs. MITALI AGGARWAL
|
August 21, 2014 |
GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD (U.P.) THROUGH VICE CHAIRMAN Vs. HARISHANKAR MAHAUR
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November 12, 2014 |
GHOTI MERCHANTS CO-OP BANK LTD Vs. UNITED INDIA INSURANCE CO LTD
|
October 15, 2014 |
GILDA FINANCE & INVESTMENT LTD. Vs. BASAMMA
|
October 10, 2014 |
GIRJA KOTHA KOAL Vs. J.K. TRIPATHI
|
January 7, 2014 |
GLADSTONE AGENCIES LTD. Vs. DUGAR BROTHERS CONCERN AND ORS.
|
November 13, 2014 |
GLOBAL ISPAT LTD. Vs. ORIENTAL INSURANCE LTD.
|
December 16, 2014 |
GLOBAL ISPAT LTD. Vs. ORIENTAL INSURANCE COMPANY
|
September 10, 2014 |
GODREJ INDUSTRIES LIMITED Vs. RITU BHARGAVA
|
January 23, 2014 |
GOLDEN TRUST FINANCIAL SERVICES Vs. SANJAY KUMAR BEHERA
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March 4, 2014 |
GOODRICH CARBOHYDRATES LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
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October 13, 2014 |
GOPAL AGARWAL S/O SH D P AGARWAL Vs. RAJ SINGH GEHLOT
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March 19, 2014 |
GOVERNMENT OF INDIA, MNISTRY OF DEFENCE Vs. ANAND SWAROOP
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May 19, 2014 |
GOVT OF RAJASTHAN, THROUGH COLLECTOR; ALLOTMENT OFFICER & DY COMMISSIONER Vs. DY COMMISSIONER TEHSILDAR
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July 22, 2014 |
GOVT. OF NCT OF DELHI Vs. BABITA
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August 7, 2014 |
GOVT. OF RAJASTHAN Vs. JANAK SINGH
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July 22, 2014 |
GOWRI SUR Vs. ORIENTAL INSURANCE COMPANY LTD.
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September 10, 2014 |
GREATER MOHALI AREA DEVELOPMENT AUTHORITY Vs. ARCHANA VERMA
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March 4, 2014 |
GREWAL HOSPITAL Vs. SHER SINGH
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November 11, 2014 |
GULAM Vs. ORIENTAL INSURANCE CO. LTD
|
October 29, 2014 |
GURBAX SINGH BAINS S/O SHIV SINGH Vs. OMAXE CHANDIGARH EXTENSION DEVELOPERS PVT LTD AND ORS
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October 13, 2014 |
GURDEEP SINGH KHURANA Vs. M/S. KST INFRASTRUCTURE LTD.
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April 1, 2014 |
GURMIT SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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January 27, 2014 |
GURNAM SINGH Vs. G.S. GILL
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October 15, 2014 |
H D F C BANK LTD Vs. HARBANS SINGH S/O SH PARTAP SINGH
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October 13, 2014 |
HARBANS SINGH Vs. DEVI LAL PARIKH
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October 29, 2014 |
HAREKRISHNA BISWAS Vs. STATE BANK OF INDIA
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July 9, 2014 |
HAREKRISHNA BISWAS Vs. H.D. NAUTIYAL
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September 16, 2014 |
HARIBHAU LAXMAN SHINDE Vs. NEW INDIA ASSURANCE CO. LTD.
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November 11, 2014 |
HARISH KUMAR Vs. RELIANCE COMMUNICATION PVT. LTD
|
May 22, 2014 |
HARISHBHAI SHAMJIBHAI Vs. D C GOHIL
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December 10, 2014 |
HARJIT SINGH Vs. THE PUNJAB NATIONAL BANK
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November 7, 2014 |
HARPREET KAUR Vs. SAHARA INDIA COMMERCIAL CORPORATION LTD.
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July 16, 2014 |
HARPREET MOTORS (P) LIMITED Vs. PRITHIPAL SINGH BHANDARI
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May 26, 2014 |
HARPREET SINGH KOHLI Vs. NELU ESTATE & MOVERS PVT. LTD.
|
December 1, 2014 |
HARSHITA Vs. ARUNA KULKARNI
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March 25, 2014 |
HARYANA AGRO INDUSTRIES CORPORATION LTD. Vs. NARINDER SINGH
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September 4, 2014 |
HARYANA AGRO INDUSTRIES CORPORATION LTD. AND ORS. Vs. NARINDER SINGH
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March 9, 2014 |
HARYANA URBAN DEVELOPMENT Vs. STANLEY ENGINEERING PRIVATE LIMITED
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July 18, 2014 |
HARYANA URBAN DEVELOPMENT Vs. ESTATE OFFICER, HUDA GURGAON
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July 25, 2014 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NIDHI MALIK
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March 24, 2014 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SUN RISE ENGINEERING CORPORATION
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March 13, 2014 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJESH SATIJA
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September 10, 2014 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ KUMAR GUPTA
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January 2, 2014 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VASUNDHARA CO-OPERATIVE GROUP HOUSE SOCIETY LTD
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May 23, 2014 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ADHUNIK EDUCATIONAL CULTURAL AND WELFARE SOCIETY
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March 19, 2014 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. A. RAM NAIK
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July 25, 2014 |
HATAM SINGH Vs. GHAZIABAD DEVELOPMENT AUTHORITY
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August 21, 2014 |
HDFC BANK LTD Vs. KANWAL OHRI
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August 12, 2014 |
HDFC BANK LTD. Vs. SUBODH GHANSHYAM PRABHU
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April 1, 2014 |
HDFC BANK LTD. Vs. R. GOVARDHAN REDDY
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September 12, 2014 |
HDFC BANK LTD. Vs. BALKRISHAN SOOD
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May 8, 2014 |
HDFC BANK LTD. Vs. VIR BHAN SHARMA
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March 3, 2014 |
HDFC ERGO GENERAL INSURANCE CO LTD Vs. BHAGCHAND SAINI
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December 4, 2014 |
HDFC LIMITED HEAD OFFICE Vs. NEETU SINGH
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March 4, 2014 |
HEIGHTS TRADE PVT. LTD. Vs. UCO BANK
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February 19, 2014 |
HIND AUTO CENTER Vs. NATIONAL INSURANCE CO. LTD.
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September 4, 2014 |
HINDUSTAN COCA-COLA BEVERAGES PVT. LTD Vs. PURUSHOTTAM GAUR
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March 21, 2014 |
HYUNDAI MOTOR INDIA LIMITED Vs. SURBHI GUPTA, W/O PANKAJ GUPTA
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August 14, 2014 |
I C SHARMA Vs. ORIENTAL INSURANCE CO LTD
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September 29, 2014 |
I. RATNAMALA Vs. IMAGE HOSPITALS
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July 3, 2014 |
ICICI BANK Vs. NARESH KUMAR JAIN
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April 30, 2014 |
ICICI BANK LTD. Vs. RAJENDRA KUMAR AGARWAL
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April 2, 2014 |
ICICI BANK LTD. Vs. PUSHPA CHANDRAN
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October 17, 2014 |
ICICI BANK LTD. Vs. PREM KISHAN GARG
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September 12, 2014 |
ICICI BANK LTD. Vs. MAHARAJ KRISHAN DATTA
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September 29, 2014 |
ICICI BANK LTD. AND ORS. Vs. RAMKISHAN CHOUDHARY AND ORS.
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November 3, 2014 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. JITENDRA
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March 19, 2014 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. PAWAN KUMAR
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May 29, 2014 |
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. BHANESHWAR DAYAL SHARMA
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February 3, 2014 |
ICICI LOMBARD MOTOR INSURANCE Vs. NIKHIL SYAL
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January 17, 2014 |
ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs. PROF ARUN K LALL
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February 20, 2014 |
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs. ARUNJEET THAKUR
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August 28, 2014 |
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs. RAJSHRI SIMANT SUKALE
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May 8, 2014 |
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs. PROF. ARUN K. LALL
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February 18, 2014 |
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs. DEVKI NANDAN OJHA
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March 25, 2014 |
ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD. Vs. VEENA SHARMA
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November 5, 2014 |
ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD. Vs. VIMLESH SINGH
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October 17, 2014 |
IFFCO TOKIO GENERAL INS. CO. LTD. Vs. BODDEDA SATYAVATHI
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March 12, 2014 |
IFFCO TOKIO GENERAL INS. CO. LTD. Vs. SHEETALBEN NILESHBHAI SURTI
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September 16, 2014 |
IMPROVEMENT TRUST Vs. GURNAM CHAND
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January 28, 2014 |
IMPROVEMENT TRUST, LUDHIANA Vs. NEERAJ CHUG, W/O RAKESH CHUGH
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July 23, 2014 |
IND-SWIFT LABORATORIES LTD. Vs. SKODA AUTO INDIA PRIVATE LIMITED AND ORS.
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November 27, 2014 |
INDER MOHAN Vs. MANAGER (NRI DIVISION) STATE BANK OF INDIA PERSONAL BANKING BRANCH MUMBAI
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November 26, 2014 |
INDIA INFO LINE COMMODITIES LTD. Vs. JAGU SRINIVASA RAO
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February 12, 2014 |
INDIAGEN LTD. Vs. B.S. ARUN KUMAR
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September 9, 2014 |
INDIAN FARMERS FERTILIZERS CO-OP. LTD Vs. RAM SWAROOP
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November 26, 2014 |
INDIAN OIL CORPORATION LTD. Vs. OM PRAKASH SETH
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September 17, 2014 |
INDIAN OVERSEAS BANK Vs. K. BAL REDDY
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October 15, 2014 |
INDIRA, MBBS, DGO OBSTETRICIAN & GYNAECOLOGIST Vs. MUCHAPOTHULA NIRMALA
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August 22, 2014 |
INDO PACIFIC HOUSING FINANCE LTD Vs. GOPALA SHETTY
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March 28, 2014 |
INDO PHYTOCHEM PHARMACEUTICALS AND ORS Vs. NATIONAL INSURANCE CO LTD AND ORS
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September 30, 2014 |
INDORE MANAGEMENT INSTITUTE Vs. ANUNAYA KULSHRESTHTHA
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February 11, 2014 |
INDORE MANAGEMENT INSTITUTE M-4-6 Vs. PRASHANT KUMAR AND VINAYAKA MISSIONS UNIVERSITY SANKARI MAIN ROAD, (NH-47)
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February 11, 2014 |
INDRANI CHATTERJEE Vs. AMRI HOSPITALS,
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November 7, 2014 |
INDRAPRASTHA GAS LTD. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
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November 7, 2014 |
INDU SHARMA Vs. INDRAPRASTHA APOLLO HOSPITAL AND ORS.
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April 22, 2014 |
INNOVA RUBBERS PVT. LTD. Vs. LUCIFER LIGHTS LTD.
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November 28, 2014 |
ISMAIL KHAN AMIR KHAN Vs. NATIONAL INSURANCE CO. LTD.
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April 17, 2014 |
J.D. BAGREE HOSPITAL Vs. VANDANA GOYAL
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September 5, 2014 |
JAGDAMBA TRACTORS Vs. LAV KUSH KUMAR
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August 25, 2014 |
JAGDISH PRASAD BAKSHI Vs. ORIENTAL INSURANCE CO. LTD.
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May 26, 2014 |
JAGJEET SINGH Vs. UNITED INDIA INSURANCE CO. LTD.
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November 7, 2014 |
JAGWANTI NANDAL Vs. H.U.D.A.
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April 30, 2014 |
JAI CHAND SUPPLIER Vs. KRISHANA AUTOMOBILES
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May 12, 2014 |
JAIBIR SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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March 19, 2014 |
JAIN IRRIGATION SYSTEMS (P) LTD Vs. UNITED INDIA INSURANCE CO LTD
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November 19, 2014 |
JAIPUR VIDYUT VITARAN NIGAM LTD. Vs. MUKESH MALI
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December 9, 2014 |
JAIPUR VIDYUT VITRAN NIGAM LTD. Vs. BALU RAM
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September 9, 2014 |
JAISWAL COLD STORAGE & ICE FACTORY Vs. NEW INDIA ASSURANCE CO. LTD
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August 4, 2014 |
JALANDHAR IMPROVEMENT TRUST Vs. LAKHWINDER SINGH
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April 2, 2014 |
JALANDHAR IMPROVEMENT TRUST Vs. LAKHWINDER SINGH
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April 1, 2014 |
JAN SEWA ASHRAM Vs. TIL LIMITED
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September 1, 2014 |
JAPJEET SINGH CHADDA Vs. UNITED INDIA INSURANCE CO. LTD.
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May 6, 2014 |
JASOBANTA NARAYAN RAM Vs. BRANCH MANAGER, L & T FINANCE LIMITED
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March 4, 2014 |
JASVIR KOHLI Vs. PUNJAB NATIONAL BANK
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January 13, 2014 |
JASWINDER SINGH Vs. M/S. PUNJAB PESTICIDES AND SEEDS
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January 30, 2014 |
JAVED @ SAKIR ALI S/O MOHAMMAD ZABIR Vs. SHRIRAM TRANSPORT FINANCE CO LTD
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July 11, 2014 |
JAY GRIH NIRMAN PVT. LTD. Vs. ARUNODAY APARTMENT OWNERS ASSOCIATION
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January 13, 2014 |
JAYANT KUMAR Vs. SANTANU GANGOPADHYAY
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April 30, 2014 |
JESS RAM KHUSHI RAM PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD.
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January 22, 2014 |
JET LITE (INDIA) LTD Vs. SURENDRA NATH RANA PATGIRI
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August 25, 2014 |
JET LITE (INDIA) LTD. SUBHASH CHANDRA BOSE INTERNATIONAL AIRPORT Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION WEST BENGAL
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October 15, 2014 |
JITENDRA KUMAR DEV Vs. MANGMA FINANCE CORPORATION LTD
|
March 25, 2014 |
JODHPUR VIDHYUT VITRAN NIGAM LTD Vs. MOHIT COMPUTER & ELECTRONICS THROUGH PROPRIETOR
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September 22, 2014 |
JODHPUR VIDYUT VITRAN NIGAM LTD Vs. LAL SINGH
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September 25, 2014 |
JODHPUR VIKAS PRADHIKARAN JODHPUR, RAJASTHAN Vs. PRATAP SINGH
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September 2, 2014 |
JOGINDER SINGH Vs. MAPSKO BUILDERS PVT LTD
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July 31, 2014 |
JOSEPH GEORGE Vs. M R VIJAYAKUMAR MAVELIL
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October 13, 2014 |
K REGHUNATHAN Vs. NEW INDIA ASSURANCE CO LTD
|
August 6, 2014 |
K S KRISHNAMURTHY AND ORS Vs. SECRETARY ITI EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LTD AND ORS
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February 13, 2014 |
K. ALFRED Vs. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD.
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March 11, 2014 |
K. RANGA RAO Vs. SHAIKH DADOO SAHEB
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March 11, 2014 |
K. RAVINDRA MADHAVA BHAT Vs. ANURADHA PETRO
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May 21, 2014 |
K.C. FIBRES LIMITED Vs. NEW INDIA ASSURANCE CO. LIMITED
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October 10, 2014 |
K.D. MANDAPPA Vs. METLIFE INDIA INSURANCE CO. LTD.
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July 21, 2014 |
K.G. SHARMA Vs. EX-SERVICEMEN CONTRIBUTORY HEALTH SCHEME (ECHS) CELL
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August 28, 2014 |
K.J. DEEPAK REDDY Vs. P. VASANTHA
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April 23, 2014 |
K.K. CHADHA Vs. U.P. AVAS EVAM VIKAS PARISHAD
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K.K. KAKKAR Vs. NEETU SINGH
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August 12, 2014 |
K.K. KHAJURIA Vs. D.D. BATRA
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September 17, 2014 |
K.K. RAMASAMY Vs. THE CHIEF EXECUTIVE OFFICER
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December 19, 2014 |
K.N. PAREEK Vs. AKASH GANGA COURIER LTD.
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May 27, 2014 |
KADAR KHAN Vs. G. L. GUPTA
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September 2, 2014 |
KAIMUDDIN KHAJA S/O HABIBULLA KHAJA Vs. MANAGER RELIANCE GENERAL INSURANCE ANIL DHIRUBHAI AMBANI GROUP RELIANCE GENERAL INSURANCE CO LTD
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July 15, 2014 |
KAL THREE WHEELER OWNERS ASSOCIATION Vs. KERALA AUTOMOBILES LTD
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March 3, 2014 |
KALESHWATI BAI W/O LATE ANANDI RAM Vs. L I C OF INDIA AND ORS
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November 12, 2014 |
KALIM ANSARI Vs. BRANCH MANAGER HDFC BANK LTD. & OTHERS
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October 14, 2014 |
KALPANA W/O A RAMESH Vs. K RAMALAKSHMI
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December 11, 2014 |
KALYAN SINGH CHAUHAN Vs. NATIONAL INSURANCE COMPANY THROUGH DIVISION MANAGER
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May 20, 2014 |
KALYANPUR COLD STORAGE Vs. NEW INDIA ASSURANCE COMPANY AND ORS.
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November 3, 2014 |
KAMLA DEVI SAGU Vs. METLIFE INDIA INSURANCE CO. LTD.
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May 21, 2014 |
KANHA SWEET SHOP Vs. MOHAN LAL PRAJAPAT
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February 6, 2014 |
KANHAIYALAL AGHI Vs. NATIONAL INSURANCE CO. LTD
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September 19, 2014 |
KANISHKA Vs. VIBHA DUA AND ORS.
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October 7, 2014 |
KANPUR DEVELOPMENT AUTHORITY Vs. BRIJ MOHAN AZMANI
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December 11, 2014 |
KANPUR DEVELOPMENT AUTHORITY Vs. INDRA SINGH
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March 14, 2014 |
KANPUR DEVELOPMENT AUTHORITY Vs. RAMSIYA GUPTA
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August 29, 2014 |
KANPUR DEVELOPMENT AUTHORITY KANPUR NAGAR Vs. LT. COL. SURENDRA KUMAR JHINGRAN
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July 15, 2014 |
KANTA MATHUR Vs. NATIONAL INSURANCE COMPANY LIMITED
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December 17, 2014 |
KAPIL DEV DUTTA Vs. SAHARA INDIA COMMERCIAL CORPORATION LTD.
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July 16, 2014 |
KARAM CARGO LOGISTICS PVT LTD Vs. LAKRA INDUSTRIES LTD
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July 18, 2014 |
KARNATAKA BANK LTD. Vs. SHEELA RANI
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April 30, 2014 |
KARNATAKA HOUSING BOARD Vs. D. SHANTAPPA
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October 10, 2014 |
KARNATAKA TELECOM DEPARTMENT EMPLOYEES CO-OPERATIVE SOCIETY LTD Vs. H S RAJASHEKAR S/O LATE HADYA SUBBEGOWDA
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November 11, 2014 |
KARNATAKA TELECOM DEPARTMENT EMPLOYEES CO-OPERATIVE SOCIETY LTD. Vs. N.B. THRIVENI
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November 21, 2014 |
KARNATAKA VIKAS GRAMEENA BANK Vs. MALLAPA NINGAPPA PARAPPANAVAR
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February 14, 2014 |
KARTARSINGH LALSINGH CHHATLANI AND ORS. Vs. JAGRUT NAGRIK AND ORS.
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July 1, 2014 |
KASHMIR SINGH Vs. PUNJAB NATIONAL BANK
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December 3, 2014 |
KAVERI TELECOM LTD. Vs. VIJAYA BANK
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August 21, 2014 |
KAVITHA Vs. RELIANCE LIFE INSURANCE CO. LTD.
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February 17, 2014 |
KESORAM INDUSTRIES LTD Vs. ALLAHABAD BANK RED CROSS PLACE BRANCH
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April 22, 2014 |
KIRAN BHATTAD Vs. SHRINIVAS AGROTECH INDIA LTD
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December 18, 2014 |
KIRAN KUMAR P Vs. REGISTRAR (EVALUATION) BANGLORE UNIVERSITY
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May 16, 2014 |
KIRTI B. NAYAK Vs. SONALBEN S. VYAS
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October 9, 2014 |
KIRTI VERMA Vs. MANOJ RAMBHAU GAWANDE
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August 22, 2014 |
KISHOR CHANDRAKANT RATHOD Vs. THE MANAGING DIRECTOR, ICICI PRUDENTIAL LIFE INSURANCE CO. LTD.
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May 21, 2014 |
KISHORE PRASAD Vs. LIC OF INDIA BRANCH UNIT-331, NEW DELHI
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April 11, 2014 |
KOSAMATTOM FINANCE (P) LTD Vs. ANIL RAVINDRAN
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November 19, 2014 |
KOTAK SECURITIES LIMITED Vs. BHARATKUMAR RANCHHODDAS RANA
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January 8, 2014 |
KOTO TRADE AND SERVICES (P) LTD. Vs. B.D. GUPTA
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February 3, 2014 |
KRANTI KUMAR DHIMAN Vs. KARAM CHAND THAPAR AND BROTHERS LTD
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April 9, 2014 |
KRISH CITY Vs. LAXMI GARG W/O SURESH GARG
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December 2, 2014 |
KRISHAN Vs. ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY
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March 5, 2014 |
KRISHAN KUMAR BATRA Vs. PUNJAB NATIONAL BANK
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February 21, 2014 |
KRISHANPAL SINGH Vs. TATA MOTORS LIMITED PASSENGER
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May 7, 2014 |
KRISHNA AUTO SALES Vs. IND-SWIFT LABORATORIES LTD.
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November 27, 2014 |
KULAMANI SAHOO Vs. ICICI BANK
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January 9, 2014 |
KULDIP STUDLEY Vs. ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD.
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February 6, 2014 |
KULWANT SINGH Vs. MANAGING DIRECTOR UNITED INDIA INSURANCE CO. LTD.
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September 15, 2014 |
KUMARI LAMA Vs. GENERAL MANAGER ICICI BANK LTD.
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November 5, 2014 |
KUMARI MEENA Vs. POST MASTER, SUB POST OFFICE AWAGARH
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January 15, 2014 |
KUNJ BIHARI LAL Vs. URBAN IMPROVEMENT CO. PVT. LTD.
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March 5, 2014 |
KUSHAL K. RANA Vs. DLF COMMERCIAL COMPLEXES LTD.
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September 9, 2014 |
KUWAIT AIRWAYS CORPORATION Vs. RAJAGOPAL AND COMPANY
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July 4, 2014 |
KWALITY COLONISERS PRIVATE LTD. Vs. SUNITA BALI
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October 16, 2014 |
L & T FINANCE LIMITED Vs. NARENDRA VERMA AND ORS.
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September 2, 2014 |
L M PREMIER Vs. J SURESH S/O JAGANATAH RAO
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L NAGARAJA Vs. VISHWABHARATHI HOUSE BUILDING
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November 14, 2014 |
L.P. KULSHRESHTHA Vs. AGRA DEVELOPMENT AUTHORITY
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April 17, 2014 |
LADURAM BALKISHAN KIRANA STORE Vs. STATE BANK OF BIKANER & JAIPUR
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October 7, 2014 |
LAKBHIR KAUR W/O LATE AVTAR SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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December 16, 2014 |
LAKHAN LAL KESHARI Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD.
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April 29, 2014 |
LAKSHMI VATIKA LIMITED Vs. RAVI RAI KHURANA
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February 18, 2014 |
LALIT Vs. SUNIL JADHAV
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March 3, 2014 |
LALIT KUMAR Vs. SUB-DIVISIONAL OFFICER (SDO), HARYANA STATE ELECTRICITY BOARD
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October 9, 2014 |
LAXMI CO-OPERATIVE BANK LTD Vs. BASAVRAJ SIDRAMAPPA YERNALE
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July 16, 2014 |
LIC OF INDIA Vs. KAMLESH
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LIFE INSURANCE CORPORATION OF INDIA Vs. SUDHI P.P.
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January 15, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SHANKRAVVA
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January 22, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. NITA BHARDAWAJ
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January 21, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ARCHNA DAYANAND VAKADE
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February 7, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. S.S. JAMUNA
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February 17, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. NEELAM SHARMA
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September 30, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SANTOSH DEVI
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September 3, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. HARI
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February 14, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. NINA SUNIL RANE
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November 5, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. CHANDER SHEKHAR
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March 11, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. HELP LINE GRAHAK MANDAL THROUGH ITS TRUSTEE SH. MUKESH SHAH
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March 11, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. VEENA
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March 14, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMALA BABU SHIRSET
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September 26, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SIDHARTHA MADHAVRAO DHOLE
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July 21, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. AMAR LAL JAISINGH
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August 1, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ANAND RAO RAMCHANDRA SALUNKE PETH REGION
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April 28, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. YOG RAJ CHAUHAN
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May 12, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. CHHAYA HANMAYYA GHANTE
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October 15, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SMT GEETA
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September 10, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. C. VENKATARAMUDU
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March 11, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SAROJ KUMARI
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May 15, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. RAKESH KUMAR GUPTA
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November 12, 2014 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS Vs. GIAN SINGH
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October 17, 2014 |
LIGHTWALAS Vs. BANK OF INDIA
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December 2, 2014 |
LIS DEEPASTHAMBHAM Vs. MAMMEN KOSHY PARIYARATHU VEEDU
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LORD WEAR PVT. LTD. Vs. RANCE COMPUTERS PVT. LTD.
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January 21, 2014 |
LT COL U B DHAIYA Vs. HARYANA OFFICERS & PUBLIC ENTERPRISES EMPLOYEES WELFARE & COOPERATIVE GROUP HOUSING SOCIETY
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September 12, 2014 |
LTTINA PROPERTIES PVT LTD Vs. MAHESH K R S/O SH RAVUNNY K N
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July 17, 2014 |
LUCKNOW DEVELOPMENT AUTHORITY Vs. MANOJ SHARMA S/O LATE BIJENDRA SHARMA
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November 28, 2014 |
LUDHIANA IMPROVEMENT TRUST Vs. HARBHAJAN SINGH
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January 27, 2014 |
LUXRA ENTERPRISES PVT. LTD. Vs. INDIA ASSURANCE CO. LTD.
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August 1, 2014 |
M G K MURTY Vs. UMESH KUMAR GOPALA
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December 1, 2014 |
M JEYRAJ VICTOR Vs. INTERGLOBE AVIATION LTD
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October 10, 2014 |
M P EASTERN REGION ELECTRICITY DISTRIBUTION COMPANY LTD AND ORS Vs. CENTRAL JAIL SAGAR AND ORS
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September 24, 2014 |
M R H ASSOCIATES Vs. NATIONAL INSURANCE CO LTD
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December 17, 2014 |
M. PETHU MARIYAPPAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
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M. PREMALATHA Vs. ARIVALAGAN PROPRIETOR
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M.K. GUPTA Vs. GREEN FIELD PUBLIC SCHOOL
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November 3, 2014 |
M.M. DEVELOPERS & PROMOTERS PVT. LTD. Vs. VINOD KUMAR
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September 17, 2014 |
M.P. HOUSING BOARD Vs. SUBHASH CHANDRA VYAS
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March 13, 2014 |
M/S AVERY INDIA LIMITED Vs. M/S KAYBEE SULPHATES LIMITED
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January 3, 2014 |
M/S CHAMAN LAL SETIA EXPORTS LTD. Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA
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January 7, 2014 |
M/S DUDHAL ASSOCIATES Vs. SWATANTRA KUMAR MISHRA
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M/S L&T FINANCE LIMITED L&T HOUSE Vs. CHOVA RAM SAHU
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April 22, 2014 |
M/S MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. Vs. CHETRAM PRAJAPATI
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M/S. ABHISEKH ROAD WAYS Vs. NATIONAL INSURANCE CO. LTD.
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July 14, 2014 |
M/S. ADHIRAJ CONSTRUCTION (P) LTD. Vs. K.V. SURESH
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M/S. AMAR TRACTORS PVT. LTD. Vs. SARWAN KUMAR SHARMA
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September 30, 2014 |
M/S. ASHOK FUEL BRINQUETTS, VILLAGE RAMA NAGARIA Vs. NATIONAL INSURANCE COMPANY LIMITED
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August 26, 2014 |
M/S. ASHOKA FIBERS THROUGH ITS PROPRIETOR: ASHOK KUMAR Vs. NATIONAL INSURANCE CO. LTD. THROUGH ITS: BRANCH MANAGER
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November 11, 2014 |
M/S. AUVA GAS AGENCY Vs. CONSUMER UNION VAIRENGTE SOUTH BRANCH
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M/S. AVIVA LIFE INSURANCE CO. INDIA PVT. LTD. Vs. SHELLY SHARMA
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M/S. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. R. VENKATESH
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M/S. COUNTRY CLUB (INDIA) LTD. Vs. NIRMAL KUMAR PANDEY
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M/S. COX & KINGS LTD. Vs. VIJAY BABURAOJI CHANDAWAR
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M/S. DHARAM PAL & SONS Vs. SOM PRAKASH
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M/S. EMAAR MGF LAND LIMITED Vs. RUPINDER KAUR
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M/S. ESCORTS LIMITED Vs. K.V. JYARAJAN
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February 13, 2014 |
M/S. ICICI PRUDENTIAL LIFE INSURANCE CO. LTD Vs. MARY JOSEPH
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July 8, 2014 |
M/S. JMD LTD. Vs. MEENU AGGARWAL
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February 7, 2014 |
M/S. JTPL TOWNSHIP (P) LTD. Vs. RANA RANJIT SINGH DHILLON
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October 17, 2014 |
M/S. KRISHNA PLASTICS Vs. UNITED INDIA INSURANCE CO. LTD
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August 29, 2014 |
M/S. LAKSHYA GARMENTS Vs. NATIONAL INSURANCE COMPANY LIMITED
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February 26, 2014 |
M/S. M.K.S. COMPAQ SYSTEMS PVT. LTD. Vs. SURENDRA NAGPAL
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M/S. MANIKBAG AUTOMOBILES Vs. HITECH STRUCTURES PVT. LTD.
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M/S. MEDIA VIDEO LTD. Vs. ASHA
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March 4, 2014 |
M/S. N.M.P DEVELOPERS, NIRMAL NAGAR CO-OP. HSG. SOCIETY LTD Vs. NITIN TUKARAM GAVANKAR
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August 13, 2014 |
M/S. NAVNEET TEXTILES PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
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March 5, 2014 |
M/S. NIDHI KNITWEARS (P) LTD. THROUGH ITS MANAGING DIRECTOR Vs. MANAGER BANK OF MAHARASHTRA, LUDHIANA AND THE BANK OF MAHARASHTRA
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May 23, 2014 |
M/S. NUGAS TECHNOLOGIES INDIA PVT. LTD. Vs. THE PRINCIPAL GEETA BAL BHARTI VARISHT MADHYAMIC VIDYALAYA
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April 17, 2014 |
M/S. OMAXE LTD. Vs. IQBAL BEGUM
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May 16, 2014 |
M/S. PREM PROCESSOR PROPRIETOR BIRENDRA OMPRAKASH AGARWAL Vs. ORIENTAL INSURANCE COMPANY LTD.
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October 31, 2014 |
M/S. PREMIER SHIELD PVT. LTD Vs. TATA-AIG GENERAL INSURANCE COMPANY LTD.
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August 26, 2014 |
M/S. PRS CONSTRUCTION & EXPORTER Vs. AUTHORIZED SIGNATORY, RELIANCE GENERAL INSURANCE CO. LTD.
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October 29, 2014 |
M/S. PUNJ LLOYD LTD Vs. M/S. CORPORATE RISKS INDIA PVT. LTD
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M/S. RADHIKA FANCY STORES Vs. BAJAJ ALLIANZ GENERAL
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February 7, 2014 |
M/S. RAJGAD SAHAKARI SAKHAR KARKHANA LTD. THROUGH Vs. THE NEW INDIA
ASSURANCE CO. LTD. & ANOTHER
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October 14, 2014 |
M/S. REGAIN LABORATORIES Vs. NEW INDIA ASSURANCE CO. LTD.
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February 12, 2014 |
M/S. S.S. BUILDER & CONTRACTORS Vs. MUKUND M. SARANG
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April 29, 2014 |
M/S. SAHARA INDIA COMMERCIAL CORPORATION LIMITED BHADRAK BRANCH Vs. RITARANI PARHI
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M/S. SAPTAMI KURIES & LOANS Vs. M.R. JAYAN
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M/S. SHREE OSTWAL BUILDERS LTD. Vs. SUBHASH G.MASTER
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M/S. SINGHAL MATERNITY & MEDICAL CENTRE Vs. MASTER NISHANT VERMA
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M/S. SPECIALIST HOSPITAL Vs. JESUS JOHN
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M/S. STEEL CITY SECURITIES LTD. Vs. G.P. RAMESH
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M/S. SUNITA JAIN Vs. MODERN THREADS (INDIA) LTD.
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January 16, 2014 |
M/S. WIPRO GE HEALTHCARE PVT. LTD Vs. M/S. AJMER HOSPITAL & RESEARCH INSTITUTE
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September 1, 2014 |
MAA VAISHNAVI BUILDERS & DEVELOPERS Vs. ASHISH VIJAY SATPUTE
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July 11, 2014 |
MADAAN SURGICAL & MATERNITY HOSPITAL Vs. SANTOSH
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MADAN LAL SAHU S/O MAYARAM SAHU Vs. SHRISHRIMAL PLANTATION LIMITED
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MADAN LAL SUNGER Vs. RAJASTHAN HOUSING BOARD
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September 17, 2014 |
MADHU RANI Vs. SHIVA KANT VERMA
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February 7, 2014 |
MADHU SAIGAL Vs. OMAXE BUILDHOME PVT LTD
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March 20, 2014 |
MADHUKANTABEN MAHENDRABHAI MEHTA Vs. FUTURE GENERALI INDIA INSURANCE CO LTD
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July 15, 2014 |
MAGMA FINCORP LIMITED Vs. RAZIA KHATOON, W/O MEERAJ AHMAD KHAN
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July 23, 2014 |
MAGMA FINCORP LTD Vs. A SAKTHIVEL S/O AYYASAMY
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December 2, 2014 |
MAHA GUJARAT SEEDS PVT LTD Vs. GURLAL SINGH S/O JOGINDER SINGH
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August 14, 2014 |
MAHARASHTRA HYBRID SEEDS Vs. GARAPATI SRINIVAS RAO
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MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. ADITYA DEVELOPERS
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May 28, 2014 |
MAHATAB ALAM KHAN Vs. GOPINATH ROY
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MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD AND ORS Vs. M NAGARAJA S/O M GANGULU
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August 27, 2014 |
MAHINDRA AND MAHINDRA LTD Vs. RAM LAKHAN
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MAJOR SINGH Vs. STATE OF PUNJAB THROUGH COLLECTOR HOSHIARPUR (PUNJAB)
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MAJOR VISHWANI PURI Vs. DLF UNIVERSAL LTD
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MALLIKARJUN SAKRI Vs. BRANCH MANAGER ORIENTAL INSURANCE CO. LTD.
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February 13, 2014 |
MALTI CONSTRUCTION Vs. ARUN K. HIRULKAR
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April 1, 2014 |
MANAGER, AP STATE SEEDS DEVELOPMENT CORPORATION Vs. N RAMA SWAMY, S/O N VENKAT SWAMY
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July 31, 2014 |
MANAGER, BABA BOREWELLS Vs. H M SARASWATHI W/O M B SUNIL SOMAIAH
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September 18, 2014 |
MANAGER, CAUVERY KALPATHARU GRAMEENA BANK Vs. H S SHIVALINGAPPA S/O LATE SANNA RAMAIAH
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December 9, 2014 |
MANAGER, HINDUJA LEYLAND FINANCE LTD Vs. MOTILAL SWAIN
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September 24, 2014 |
MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. GAFUR ALAMGEER SAYYAD
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March 14, 2014 |
MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. YADRAM S/O RAM
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December 1, 2014 |
MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION, BEAWAR Vs. KULDEEP SINGH
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May 9, 2014 |
MANAGER, REGIONAL OFFICE, JOHN DEERE INDIA PVT LTD Vs. LAXMI NARAYAN PATEL
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November 18, 2014 |
MANAGER, UCO BANK BASIRHAT BRANCH Vs. SANTOSH KUMAR RAY
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November 13, 2014 |
MANAGER, VISHVAS TYRES Vs. MAKANJI SAMJI MATA
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August 27, 2014 |
MANAGING DIRECTOR, ARMY WELFARE HOUSING ORGANISATION Vs. RAJ KUMAR DHINGRA
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April 22, 2014 |
MANGAL SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 1, 2014 |
MANIK MALIBA TARADE Vs. SUSHRUT MEDICAL CARE & RESEARCH SOCIETIES HARDIKAR HOSPITAL
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MANISHA BALAKRISHNA KULKARNI Vs. LANCO HILLS TECHNOLOGY PARK PVT LTD
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MONJAY DAS Vs. THE MANAGING DIRECTOR, THE ORIENTAL INSURANCE CO. LTD.
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February 3, 2014 |
PRIYALUCKSHMI GARMENTS REPRESENTED BY MRS. G. MAHALAKSHMI Vs. ORIENTAL INSURANCE CO. LTD.
|
May 1, 2014 |
PROCTER AND GAMBLE HOME PRODUCTS LTD. Vs. TARANJIT KAUR
|
July 1, 2014 |
PROPRIETOR OF JAISWAL TRANSPORT DAYASHANKAR GAYASHANKAR JAISWAL Vs. NEW INDIA INSURANCE CO LTD
|
October 14, 2014 |
PSPCL, (FORMERLY KNOWN AS PSEB) SUB URBAN SUB DIVISION Vs. MANOJ WADHWA
|
August 25, 2014 |
PUDA (NOW GREATER LUDHIANA AREA DEVELOPMENT AUTHORITY) Vs. SANTOSH ARORA
|
May 5, 2014 |
PUNEET PHUTELA Vs. ORIENTAL INSURANCE COMPANY LTD.
|
July 8, 2014 |
PUNJAB NATIONAL BANK Vs. LT. COL. JAGDEEP GAHLOT
|
May 16, 2014 |
PUNJAB NATIONAL BANK Vs. SURESH S/O SHIVAPPA BHANDARI
|
July 4, 2014 |
PUNJAB NATIONAL BANK Vs. RAMESH CHANDER
|
February 12, 2014 |
PUNJAB NATIONAL BANK A BODY CORPORATE CONSTITUTED Vs. BUDHRAM SHARMA S/O LATE SH PANNU RAM SHARMA
|
July 8, 2014 |
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. VIDYA CHETAL
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November 17, 2014 |
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. KANWAL PREET SINGH
|
March 12, 2014 |
PURI GRAMYA BANK Vs. SUSAMA KUMARI BISWAL AND ORS.
|
March 13, 2014 |
PUSHPAK INTERNATIONAL A-24, NANDJYOT INDUSTRIAL ESTATE Vs. NEW INDIA ASSURANCE CO. LTD.
|
November 12, 2014 |
R B SHARMA Vs. PROPRIETOR, SAHU AUTOMOBILES
|
December 5, 2014 |
R M INDUSTRIES Vs. HARI SINGH TOMAR
|
December 2, 2014 |
R. MUTHUKRISHNAN Vs. MANAGER, CANARA BANK, NRI BRANCH
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September 3, 2014 |
R. SUYAMB ANANTHAN Vs. COX AND KINGS
|
May 26, 2014 |
R.K. SHARMA Vs. MURTTIYA DEVI
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October 15, 2014 |
R.K.PANDEY Vs. CHANDRA SHEKHAR PANDEY
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July 10, 2014 |
R.N. TRIVEDI Vs. STATE OF U.P.
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September 8, 2014 |
R.P. GUPTA Vs. ANURAG AND ORS.
|
December 12, 2014 |
R.P. UNNIYAL Vs. S.V. NURSING HOME
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August 25, 2014 |
R.R. EQUITY BROKERS PVT. LTD Vs. DINESH KUMAR JAISWAL
|
May 13, 2014 |
RADHA GARDENS Vs. VOLKSWAGEN INDIA (P) LTD.
|
October 16, 2014 |
RADHA VERMA Vs. VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY GHAZIABAD (U.P.)
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March 14, 2014 |
RADHEY SHYAM Vs. ASSISTANT ENGINEER, JAIPUR VIDHYUT VITRAN NIGAM LTD.
|
September 4, 2014 |
RADHEY SHYAM Vs. SUB DIVISIONAL OFFICER UHBVAN
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August 21, 2014 |
RADHIKA FANCY STORES Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD.
|
February 7, 2014 |
RAGHABENDRA NATH SEN Vs. PUNJAB NATIONAL BANK
|
December 17, 2014 |
RAGHAVENDRA RAO Vs. SANTOSH J.KARMARKAR
|
October 14, 2014 |
RAIL VIHAR SAHKARI AWAS SAMITI LTD. Vs. YASH PAL KOCHAR
|
September 3, 2014 |
RAINBOW INTERNATIONAL Vs. M M T C LTD
|
July 24, 2014 |
RAJ KUMAR Vs. TAYAL INDIA MOTORS PVT LTD
|
December 11, 2014 |
RAJ KUMAR Vs. PUNJAB NATIONAL BANK
|
November 19, 2014 |
RAJ KUMAR GARG Vs. RADHEY SHAM
|
February 7, 2014 |
RAJ KUMAR GOYAL Vs. KAMAL CHAUDHARY
|
November 3, 2014 |
RAJ KUMAR GOYAL Vs. RAJIV SETHI
|
November 3, 2014 |
RAJ KUMAR GUPTA Vs. SUSHMA CONSTRUCTION AND ORS.
|
September 23, 2014 |
RAJA BETI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 30, 2014 |
RAJASTHAN HOUSING BOARD Vs. GYANWATI JAIN
|
May 2, 2014 |
RAJASTHAN HOUSING BOARD Vs. S RAJKUMAR SINGH S/O MALKHAN SINGH
|
August 26, 2014 |
RAJASTHAN HOUSING BOARD Vs. KAMLESH KUMAR SHARMA
|
October 8, 2014 |
RAJASTHAN HOUSING BOARD Vs. GYAN SINGH
|
May 26, 2014 |
RAJASTHAN HOUSING BOARD Vs. VIMAL CHAND JAIN
|
January 20, 2014 |
RAJASTHAN HOUSING BOARD AND ORS. Vs. RAJU SEN AND ORS.
|
November 10, 2014 |
RAJASTHAN HOUSING BOARD REGIONAL OFFICE CHB Vs. DHAN RAJ
|
November 18, 2014 |
RAJASTHAN STATE CO-OP BANK LTD Vs. KANHAIYALAL SHARMA
|
August 27, 2014 |
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. CHAMPA LAL SHARMA
|
May 22, 2014 |
RAJEEV BHATIA Vs. INDUSIND BANK LTD.
|
August 1, 2014 |
RAJEEV KAPOOR S/O J P KAPOOR Vs. JOSHI AUTO ZONE PVT LTD
|
December 1, 2014 |
RAJENDRA SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 19, 2014 |
RAJENDRA SINGH YADAV Vs. NATIONAL INSURANCE CO. LTD.
|
September 9, 2014 |
RAJINDER JASSAL Vs. UNION BANK OF INDIA
|
August 6, 2014 |
RAJINDER SINGH Vs. RELIANCE GENERAL INS. CO. LTD.
|
September 2, 2014 |
RAJIV GANDHI CANCER INSTITUTE AND RESEARCH CENTRE Vs. LT. COL(RETED.) ZILE SINGH DAHIYA
|
April 24, 2014 |
RAJKUMARI Vs. R. SINGH
|
October 9, 2014 |
RAJMAL SINGH Vs. MADHU GUPTA
|
May 8, 2014 |
RAJNI KUMARI W/O SUNIL KUMAR Vs. AMAR KANT SHARAN S/O SIYA SARAN SAH
|
November 3, 2014 |
RAJSHREE AGGARWAL W/O NEERAJ KUMAR AGGARWAL Vs. IDYLLIC RESORTS PRIVATE LIMITED
|
December 3, 2014 |
RAJUBHAI TANK, DIRECTOR OF ODHAV HARI DEVELOPERS PVT. LTD. Vs. BINDRABEN BHARATKUMAR MAVANI
|
April 2, 2014 |
RAJVIR SINGH Vs. UTTAR PRADESH AWAS AND VIKAS PARISHAD
|
March 11, 2014 |
RAKESH Vs. DEEP HOSPITAL
|
September 11, 2014 |
RAKESH KUMAR Vs. M/S. SHIMLA AUTOMOBILE PRIVATE LTD
|
August 25, 2014 |
RAKESH KUMAR Vs. PARKSHIT TRACTORS
|
September 3, 2014 |
RAKESH KUMAR GOUTAM Vs. GENERAL MANAGER SOUTH EAST CENTRAL RAILWAY
|
May 16, 2014 |
RAKESH KUMAR SHARMA Vs. ICICI PRUDENTIAL LIFE INSURANCE CO. LTD.
|
March 4, 2014 |
RAKESH PATHAK Vs. HINDUSTAN AIRCON PVT. LTD.
|
August 29, 2014 |
RAM AVTAAR SASTRY HOSPITAL Vs. MAX SUPER SPECIALTY
|
May 23, 2014 |
RAM CHANDRA RAI Vs. MD. ZAHEER
|
September 2, 2014 |
RAM GENERAL INSURANCE CO LTD Vs. MANGERAM S/O SH BHIKHARAM
|
May 8, 2014 |
RAM MEHAR SINGH Vs. UTTARI HARYANA BIJLI VITRAN LTD.
|
October 9, 2014 |
RAM PYARI W/O LATE GURU PRASAD Vs. LUCKNOW DEVELOPMENT AUTHORITY
|
July 8, 2014 |
RAM SINGH Vs. RELIANCE GENERAL INSURANCE CO. LTD.
|
March 14, 2014 |
RAM SWAROOP AGRAWAL Vs. NEW INDIA ASSURANCE CO. LTD.
|
January 30, 2014 |
RAMADHAR SINGH Vs. UNIVERSAL SHAMPI GENERAL INSURANCE CO. LTD. AND ORS.
|
December 19, 2014 |
RAMANAYAK TIWARI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 20, 2014 |
RAMCHANDRA KHATWANI S/O LATE TULSIDAS KHATWANI Vs. IFFCO TOKIO GENERAL INSURANCE COMPANY LTD
|
July 17, 2014 |
RAMDEV INDUSTRIES Vs. NEW INDIA ASSURANCE CO. LTD.
|
September 2, 2014 |
RAMESH CHAND Vs. SECRETARY
|
May 30, 2014 |
RAMESH CHAND RATHORE Vs. MANAGER STATE BANK OF INDIA
|
January 9, 2014 |
RAMESH CHANDRA Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD.
|
January 13, 2014 |
RAMESH CHAUHAN Vs. MOHINDER SINGH KANWAR
|
April 17, 2014 |
RAMESH KUMAR Vs. MRS. PRASANNA BHANDARY
|
February 21, 2014 |
RAMESH KUMAR Vs. AKHIL SAXENA
|
August 4, 2014 |
RAMLAL PANDEY PROP, M/S. MAA SHARDA BOREWELL Vs. SHYAM NARAYAN DWIVEDI
|
October 31, 2014 |
RAMNATH PANJIYAR Vs. URBAN ELECTRIC SUPPLY DIVISION
|
August 29, 2014 |
RAMPRASAD Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
|
February 18, 2014 |
RAMRATTI Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
October 15, 2014 |
RAN VIJAY SINGH Vs. PURI CONSTRUCTIONS PVT LTD
|
August 22, 2014 |
RANA BASU Vs. LOVELY GHOSH W/O APURBA GHOSH
|
September 5, 2014 |
RANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. JOGENDRA SINGH
|
October 16, 2014 |
RANDHIR SINGH Vs. OMAXE CHANDIGARH EXTENSION DEVELOPERS (P) LTD.
|
November 27, 2014 |
RASHMI HANDA Vs. OTIS ELEVATOR COMPANY (INDIA) LTD.
|
January 21, 2014 |
RATAN SINGH TANWAR Vs. MANAGER, DENA BANK NEAR TAPADIYA BAGICHI, SIKAR, RAJASTHAN
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September 1, 2014 |
RATNA DEB Vs. SANJAY DODHI VALLEY CONSTRUCTION COMPANY PVT. LTD.
|
July 2, 2014 |
RAVI DEVELOPMENTS, BUILDER AND DEVELOPERS Vs. JAYANTIBHAI V. RANKA
|
February 18, 2014 |
RAVI MANNA Vs. BASUDEV KOLEY
|
November 26, 2014 |
RAVINDER KUMAR Vs. MANAGING DIRECTOR, DISH TV INDIA LTD.
|
January 15, 2014 |
RAVINDRA KUMAR PRASAD Vs. ZONAL MANAGER BANK OF INDIA
|
May 20, 2014 |
RCI INDIA PVT. LTD Vs. SURESH RAJ R.
|
May 30, 2014 |
RECORDERS & MEDICARE SYSTEM PVT. LTD. Vs. STATE BANK OF PATIALA (SBP)
|
November 5, 2014 |
REEMA SAHARAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
November 10, 2014 |
REENA KANSAL Vs. UNITED INDIA INSURANCE COMPANY
|
December 1, 2014 |
REENA KANSAL Vs. UNITED INDIA INSURANCE COMPANY AND ORS.
|
December 17, 2014 |
REGIONAL COMMISSIONER, CMPF Vs. ANANT SETHI
|
March 13, 2014 |
REGIONAL INSTITUTE OF COOPERATIVE MANAGEMENT Vs. NAVEEN KUMAR CHAUDHARY
|
May 2, 2014 |
REGIONAL P F COMMISSIONER Vs. KALUBHAI VIRABHAI PATEL
|
August 21, 2014 |
REGIONAL PROVIDENT COMMISSIONER Vs. S. SIVA SANKAR RAO
|
May 1, 2014 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. H G VIJAYKUMAR
|
October 14, 2014 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SAYED SAKHAWAT HUSSAIN
|
February 19, 2014 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. G.P. SRIVASTAVA
|
July 10, 2014 |
REGIONAL PROVIDENT FUND COMMISSIONER AND ORS. Vs. M. KRISHNA AND ORS.
|
November 10, 2014 |
REGIONAL PROVIDENT FUND COMMISSIONER EPF ORGANIZATION Vs. H.C. SHIVA RUDRAPPA
|
August 28, 2014 |
REGIONAL PROVIDENT FUND COMMISSIONER, BELLARY Vs. MOHAMMAD KHASIM
|
July 28, 2014 |
REGIONAL PROVIDENT FUND COMMISSIONER; CENTRAL PROVIDENT FUND COMMISSIONER Vs. SUBHADRABEN JAYANTILAL MEHTA
|
July 18, 2014 |
RELIANCE COMMUNICATIONS LTD Vs. BEENA MENON
|
November 19, 2014 |
RELIANCE GENERAL INSURANCE CO LTD Vs. P S PRAMOD
|
August 25, 2014 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. S. SHIVAKUMARA
|
March 7, 2014 |
RELIANCE LIFE SCIENCES PVT. LTD. Vs. PRAKASH KASHINATH NANVARE
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August 4, 2014 |
RENU GANGWAR Vs. AVIVA LIFE INSURANCE COMPANY INDIA LTD.
|
October 10, 2014 |
RENU SINGH, W/O SH KAMAL SINGH Vs. PRABANDH NIDHESSHAK PACHIMANCHAL VIDYUT VITRAN NIGAM LTD
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August 14, 2014 |
RESHAM DEVI Vs. NEW INDIA ASSURANCE CO. LTD.
|
April 17, 2014 |
RG2, WZ-83, VILLAGE DASGHARA Vs. ATC (CLEARING & SHIPPING) PVT LTD
|
August 12, 2014 |
RICHARD RAJA SINGH Vs. FORD MOTOR COMPANY LTD.
|
October 10, 2014 |
RITA MEHRA Vs. STATE OF PUNJAB
|
September 29, 2014 |
ROHINI MORGHODE Vs. A.V. SAPRE SUMATI MEMORIAL HOSPITAL PICHHADI DYODHI, LASHKAR, GWALIOR, (M.P.)
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April 23, 2014 |
ROPAR IMPROVEMENT TRUST Vs. BALDEV RAJ
|
January 9, 2014 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. MOHD SHAHNAZ ALAM S/O GULZAR AHMAD
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October 30, 2014 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. RUSTAM SHAUKAT ALI KHAN
|
October 7, 2014 |
RUCHI WORLDWIDE LTD Vs. UNITED INDIA INSURANCE CO LTD
|
November 26, 2014 |
RUGS INDIA A PARTNERSHIP FIRM Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
November 10, 2014 |
RUNWAL DEVELOPERS PVT. LTD. Vs. DINESH HEGDE
|
January 7, 2014 |
S A S MOTORS LTD Vs. H S BALAKRISHNA S/O N SHAMANNA
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December 9, 2014 |
S C JAIN S/O LT J D JAIN Vs. OMAXE BUILDHOME PVT LTD
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December 1, 2014 |
S R GURUMUKHI Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
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December 2, 2014 |
S R RAMESH BABU Vs. FEDERAL BANK LTD
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August 22, 2014 |
S. DEVENDRA RAO Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD
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September 2, 2014 |
S. PANDU Vs. M. SUBBA RAO
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September 23, 2014 |
S. SESHADRI Vs. HOUSING DEVELOPMENT FINANCE CORPN. LTD.
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March 11, 2014 |
S.S. BHATIA Vs. HDFC BANK LTD
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July 4, 2014 |
SADASHIVA S. YELAGOD Vs. GURURAJ JOSHI
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September 25, 2014 |
SAGAR KUMAR Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
March 3, 2014 |
SAGAR SAMRAT PVT LTD Vs. ORIENTAL INSURANCE CO LTD
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November 21, 2014 |
SAHARA INDIA Vs. SUDAMA PRASAD CHATURVEDI
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May 21, 2014 |
SAHARA INDIA COMMERCIAL CORPORATION LTD. Vs. MUKAMALA NATARAJA RAO
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September 9, 2014 |
SAHARA INDIA COMMERCIAL CORPORATION LTD. Vs. GOMTI DEVI
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September 10, 2014 |
SAHARA INDIA LIFE INSURANCE COMPANY LTD Vs. RAYANI RAMANJANEYULU
|
August 1, 2014 |
SAJJAN KUMAR CHAUDHARY AND ORS. Vs. INDRAPRASTHA APOLLO HOSPITALS AND ORS.
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November 18, 2014 |
SALEENA RANI W/O GLADWIN JOSEPH Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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December 8, 2014 |
SAMBHU NATH DAS, Vs. CALCUTTA MEDICAL RESEARCH INSTITUTE,
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October 13, 2014 |
SAMKIT ART & CRAFT PVT LTD AND ORS Vs. STATE BANK OF INDIA
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October 14, 2014 |
SAMRENDRA NATH SINGH DILJAN Vs. STATE BANK OF INDIA
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October 30, 2014 |
SANDEEP GUPTA Vs. UNITED INDIA INSURANCE CO. LTD.
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February 14, 2014 |
SANDEEP KUMAR Vs. IFFCO TOKIO GENERAL INSURANCE COMPANY LTD.
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March 4, 2014 |
SANGITA TUKARAMJI ROKDE Vs. UNION OF INDIA
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May 16, 2014 |
SANJAY KUMAR GUPTA Vs. KEBAL KISHAN BARMA
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July 3, 2014 |
SANJAY MACHINERY AND TRACTOR Vs. DEVENDRA
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October 8, 2014 |
SANJAY NAG Vs. HARI OM MASALA INDUSTRIES
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May 1, 2014 |
SANJEEV GUPTA Vs. ORIENTAL INSURANCE CO. LTD.,
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January 7, 2014 |
SANJEEVA NARAYAN SON OF LATE A LAXMINARAYANA Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
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December 1, 2014 |
SANJIV KAUSHAL Vs. RAJIV SHARMA
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April 29, 2014 |
SANTA BANTA COM. LIMITED Vs. PORSCHE CARS
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February 14, 2014 |
SANTOSH KUMAR BAJPAI Vs. REGISTRATION U.P. HOUSING AND DEVELOPMENT COUNCIL
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January 23, 2014 |
SANTOSH KUMAR DAS Vs. P.C. DEY
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February 7, 2014 |
SANTOSH SETHI & OTHERS Vs. JET LITE (I) LTD. COMMUNITY
CENTRE & ANOTHER
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October 15, 2014 |
SANTRA DEVI Vs. SAHARA INDIA PARIWAR
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October 30, 2014 |
SAPTAMI KURIES AND LOANS Vs. JAYAN M R S/O RAMACHANDRAN
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May 7, 2014 |
SARAT CHANDRA DASH Vs. NEW INDIA ASSURANCE COMPANY AND ORS.
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November 21, 2014 |
SARDAR HARINDERPAL SINGH Vs. SUJATA MESHRAM
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September 22, 2014 |
SARITA Vs. UNION OF INDIA
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September 4, 2014 |
SARITA BHATNAGAR Vs. YOGENDER SHARMA
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September 15, 2014 |
SARITA DEVI PRAKASHCHAND JAIN Vs. RAMCHANDRA SHAMBU CHAUDHARI AND ORS.
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November 18, 2014 |
SARJU COLD STORAGE Vs. AMBIKA TRADERS
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August 12, 2014 |
SARLA GROVER Vs. DELHI DEVELOPMENT AUTHORITY
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May 23, 2014 |
SARLA JAIN Vs. UNITED INDIA INSURANCE CO. LTD.
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September 4, 2014 |
SAROJ DEVI AGARWAL Vs. MANAGER, SAHARA CITY HOME
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April 1, 2014 |
SAROJA Vs. SELVAN
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May 12, 2014 |
SARVAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
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November 3, 2014 |
SASKEN COMMUNICATION TECHNOLOGIES LTD. Vs. THE NEW INDIA ASSURANCE COMPANY LTD.
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November 5, 2014 |
SASWATI ROY Vs. TATA AIA INSURANCE CO LTD
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September 23, 2014 |
SATISH MANIKLALJI BAHETI Vs. KU. MONIKA
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July 4, 2014 |
SATISH SINGH Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD
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July 15, 2014 |
SATNAM SINGH Vs. MAHINDRA & MAHINDRA LTD.
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July 30, 2014 |
SAURABH GUPTA Vs. HASTI PETRO CHEMICALS & SHIPPING LTD.
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March 13, 2014 |
SAWAI MADHOPUR CO-OPERATIVE UPBHOKTA WHOLE SALE BHANDAR LTD. Vs. RAVINDRA SINGH JADOUN
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March 4, 2014 |
SBI LIFE INSURANCE CO. LTD Vs. HARVINDER KAUR
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July 18, 2014 |
SBI LIFE INSURANCE CO. LTD Vs. KIRITCHANDRA B MODI
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October 7, 2014 |
SBI LIFE INSURANCE CO. LTD. Vs. SWAPNA DAS AND ORS.
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November 13, 2014 |
SECRETARY STATE COUNCIL OF TECHNICAL EDUCATION AND VOCATIONAL TRAINING Vs. SURYA NARAYAN SAHOO
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October 9, 2014 |
SECRETARY, GRIDCO Vs. RAMESH CHANDRA KEDIA
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December 16, 2014 |
SEEMA Vs. NEW INDIA ASSURANCE CO. LTD.
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April 16, 2014 |
SEEMA GANAPATI KASHI Vs. SILVER LINE INDUSTRIES
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April 4, 2014 |
SEEMA GARG Vs. ORIENTAL INSURANCE COMPANY LTD.
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January 15, 2014 |
SHAH THAKUR AND SONS ITS PARTNER CHITTARANJAN D SHAH Vs. ANAND MAHENDRA SHAH
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July 7, 2014 |
SHAHID M/S. ASIA ART PRINTERS Vs. K.P. DHARMAIAN
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May 6, 2014 |
SHAIKH ZAKIRUDDIN Vs. VIJAY
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February 27, 2014 |
SHAILAJA FINANCE LTD. Vs. GTM BUILDERS & PROMOTERS PVT. LTD.
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May 7, 2014 |
SHAKUNTALA Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 11, 2014 |
SHAKUNTLA DEVI Vs. NATIONAL INSURANCE COMPANY LTD.
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October 27, 2014 |
SHALINI VOHRA Vs. AKANKSHA SINGH BHADORIYA
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February 28, 2014 |
SHAMINDER KAUR AND ORS. Vs. BATRA HOSPITAL MEDICAL RESEARCH CENTRE AND ORS.
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November 3, 2014 |
SHANKAR ENTERPRISE Vs. BANK OF INDIA
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October 9, 2014 |
SHANKER GOLDEN TRANSPORT COMPANY Vs. AMBIKA SALES
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March 12, 2014 |
SHARITA K. SHAH Vs. CHANCHALDAS AND SONS MAHUL
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October 29, 2014 |
SHEELA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 16, 2014 |
SHEELA R. OHRI PROP. OF EMARSSO INTERNATIONAL Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
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November 11, 2014 |
SHIB KUMAR MUKHERJEE Vs. H.D.F.C. BANK
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February 20, 2014 |
SHIELD TRADELINK PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
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September 17, 2014 |
SHILABEN ASHWIN KUMAR RANA Vs. BHAVIN K. SHAH
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May 12, 2014 |
SHISHIR TIWARI Vs. DEWAN HOUSING FINANCE CORPORATION LTD
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August 27, 2014 |
SHIV DIAL SINGH Vs. SHREE SANATAM DHARAM MAHAVIR DAL HOSPITAL
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September 11, 2014 |
SHIVA INTERNATIONAL FASHIONS Vs. ORIENTAL INSURANCE CO. LTD.
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September 3, 2014 |
SHIVAJI BASU Vs. DEVAPRIYA GHOSH
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February 20, 2014 |
SHIVAJI TUKARAM DONGALE Vs. ARUN DATTATRAYA WADEKAR
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April 1, 2014 |
SHIVALIK COOPERATIVE HOUSE BUILDING (FIRST) SOCIETY LTD Vs. SUSHIL KUMAR
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August 21, 2014 |
SHIVOM PROJECTS PRIVATE LIMITED Vs. TOYOTA KIRLOSKAR MOTOR PVT. LTD. AND ORS.
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November 11, 2014 |
SHNYNI VALSAN POMBALLY Vs. STATE BANK OF INDIA
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January 13, 2014 |
SHOBHIT ELHANCE Vs. M/S. MATRIX BUILD WELL PVT. LTD.
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May 8, 2014 |
SHREE HIRALAL TEL UDYOG Vs. UNITED INDIA INSURANCE CO. LTD.
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January 30, 2014 |
SHREE SHYAM HOSPITAL AND MATERNITY HOME Vs. ROSHNI DEVI
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November 20, 2014 |
SHREENATH CORPORATION AND ORS. Vs. NILKAMAL V. PATEL AND ORS.
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August 5, 2014 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. MAHENDER JAT SON OF JAGANNATH JAT
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December 16, 2014 |
SHRIRAM GENERAL INSURANCE CO LTD Vs. JAISARAM S/O SH POKRARAM
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October 9, 2014 |
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MANGERAM
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May 8, 2014 |
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. AMBUJA CEMENT LTD.
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October 9, 2014 |
SHYAMBAHADURSINGH GANGASINGH RAJPUT Vs. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD.
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July 14, 2014 |
SIBAJI SEN Vs. ORIENTAL INSURANCE CO. LTD.
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October 7, 2014 |
SINGAPORE AIRLINES LTD. Vs. M/S. BEAUTY HOUSE
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April 30, 2014 |
SIR DORABJI TATA TRUST AIDED HOSPITAL REP. BY ITS SECRETARY Vs. PAUL CHALEY AND DR. S. KRISHNA IYER
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April 30, 2014 |
SMART SIGN, DIVISION OF CRESENT CHEMICAL Vs. UNITED INDIA INSURANCE CO LTD
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September 9, 2014 |
SMT. A. SUJATA Vs. LIFE INSURANCE CORPORATION OF INDIA
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March 4, 2014 |
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February 17, 2014 |
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February 17, 2014 |
SONEPAT URBAN CO-OPERATIVE BANK LTD Vs. SAINI MACHINERY STORE
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May 20, 2014 |
SONIYA FABRICS PVT. LTD Vs. CENTRAL BANK OF INDIA LTD
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November 10, 2014 |
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SR SUPERINTENDENT OF POST OFFICES
JAWHAR NAGAR, MANDI, H P Vs. VIKESH DOGRA
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July 11, 2014 |
SR SUPERINTENDENT, POST OFFICES Vs. AMIT KUMAR SHARMA; REGIONAL DIRECTOR (NR)
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September 10, 2014 |
SREE CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGY REPRESENTED BY ITS DIRECTOR Vs. PREMEELA
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September 25, 2014 |
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December 16, 2014 |
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November 11, 2014 |
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STATE BANK OF BIKANER & JAIPUR RAMPUR, TEHSIL BANSUR DISTT. ALWAR, RAJASTHAN Vs. BHANWAR SINGH
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October 13, 2014 |
STATE BANK OF INDIA Vs. SHEO KUMAR SHARMA
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August 12, 2014 |
STATE BANK OF INDIA Vs. VINOD KUMAR
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May 19, 2014 |
STATE BANK OF INDIA Vs. SRI EASWARI VACCINES AND OM VACCINE CLINIC
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STATE BANK OF INDIA Vs. PRAKASH DHONDIRAM BHOSALE
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October 29, 2014 |
STATE BANK OF INDIA Vs. VISHNU PRASAD
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May 21, 2014 |
STATE BANK OF INDIA Vs. DAULAT RAISINGHANI
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November 13, 2014 |
STATE BANK OF INDIA JAI SINGHPUR, DISTRICT-KANGRA H.P. Vs. ANIL KUMAR
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November 17, 2014 |
STATE BANK OF MYSORE BANK EMPLOYEES WELFARE SOCIETY Vs. VINODINI G PAI W/O GANAPATI PAI
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July 9, 2014 |
STATE BANK OF MYSORE MADDUR BRANCH MADDUR KARNATAKA Vs. AMITCHANDRA
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STATE BANK OF PATIALA Vs. KUSUM KALRA
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STOCK HOLDING CORPORATION OF INDIA LTD Vs. SNEHLATA AGARWAL
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August 11, 2014 |
SUBASH PRASAD Vs. VIDYA @ VIDYA RANI SINGH
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August 19, 2014 |
SUBHASH Vs. GAUTAM AUTOMOBILES PVT. LTD
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SUBHASH MALHOTRA Vs. DIVISIONAL MANAGAR UNITED INDIA INSURANCE COMPANY LTD.
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May 26, 2014 |
SUBHASH TRIMBAK KHEDKAR Vs. SYNDICATE BANK
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April 16, 2014 |
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October 31, 2014 |
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SUNIL GUPTA Vs. TODAY HOMES AND INFRASTRUCTURE PVT. LTD.
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TAMIL NADU CIRCLE POSTAL CO-OPERATIVE BANK LTD Vs. C PAPIAH, S/O N CHINNIAH
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July 17, 2014 |
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TCI EXIM PRIVATE LIMITED Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD
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TDI INFRASTRUCTURE LTD AND ORS Vs. GAUTAM BAHRI
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